BRITANNIA INDUSTRIES LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION

Referred Judgements :-

WANG VS. COMMISSIONER OF INLAND REVENUE [REFERRED TO]
AMBICA SILK MILLS VS. MAHARASHTRA GENERAL KAMGAR UNION [REFERRED TO]
UNITED WHITE METALS VS. BHARATIYA KAMGAR SENA [REFERRED TO]
GOPAL SARDAR VS. KARUNA SARDAR [REFERRED TO]
VAZIR GLASS WORKS VS. MAHARASHTRA GENERAL KAMGAR UNION [REFERRED TO]
STRAWBOARD MANUFACTURING CO LIMITED VS. GUTTA MILL WORKERS UNION [REFERRED TO]
MARTIN BUM LIMITED VS. CORPORATION OF CALCUTTA [REFERRED TO]
REMINGTON RAND OF INDIA LIMITED VS. WORKMEN [REFERRED TO]
COMMISSIONER OF SALES TAX U P LUCKNOW VS. PARSON TOOLS AND PLANTS KANPUR [REFERRED TO]
EXCEL WEAR ACME MANUFACTURING CO LTD VS. UNION OF INDIA [REFERRED TO]
BALASINOR NAGRIK COOPERATIVE BANK LIMITED VS. BABUBHAI SHANKERLAL PANDYA [REFERRED TO]
SARASWATI SUGAR MILLS VS. HARYANA STATE BOARD [REFERRED TO]
CHIRANJILAL SHRILAL GOENKA VS. JASJIT SINGH [REFERRED TO]
DLF UNIVERSAL LIMITED VS. APPROPRIATE AUTHORITY [REFERRED TO]
STATE OF HARYANA VS. HITKARI POTTERIES LIMITED [REFERRED TO]
ORISSA TEXTILE AND STEEL LIMITED VS. STATE OF ORISSA [REFERRED TO]
BALWANT SINGH VS. ANAND KUMAR SHARMA [REFERRED TO]
NASIRUDDIN VS. SITA RAM AGARWAL [REFERRED TO]
MUKAND LTD VS. MUKAND STAFF and OFFICERS ASSOCIATION [REFERRED TO]
DOVE INVESTMENTS PVT LTD VS. GUJARAT INDUSTRIAL INV CORPORATION [REFERRED TO]
ASSOCIATION OF ENGINEERING WORKERS VS. INDIAN HUME PIPE COMPANY LIMITED [REFERRED TO]
BON LTD VS. HINDUSTAN LEVER EMPLOYEES UNION [REFERRED TO]