INDIRABAI NARAYAN BIVALKAR Vs. STATE OF MAHARASHTRA

Referred Judgements :-

MAHARANA SHRI JAYAVANTSINHJI RANMALSINHJI SARDAR JORAVARKHANJI LATIFKHANJI SHRI BALWANTSINHJI SAHEBSINHJI THAKUR VIKRAMSINHJI MANHARSINHJI MAHARANA JAYAVANTSINHJI RANMALSINHJI VS. STATE OF BOMBAY [REFERRED TO]
GANGADHARRAO NARAYANRAO MUJLIMDAR TRIMBAK LAXMAN DABIR LAXMAN HARISHASTRI GARGE BABUBHAI GULABBHAI NAGARSHETH SARDAR MANSINHJI BHASAHEB SHRI LAXMINARAYAN DEVASTHAN VS. STATE OF BOMBAY [REFERRED TO]
V R MAVINKURVE DIVISIONAL FOREST OFFICER CHHOTA UDEPUR VS. THAKORE MADHAVSINGHJI GAMBHIRSINGHJI [REFERRED TO]
AMBIKA PRASAD THAKUR VS. RAM EKBAL RAI DEAD [REFERRED TO]
NAVINCHANDRA BABUBHAI NAGARSHETH BAI KALAVTI JAYANTILAL MAGANLAL VS. GUJARAT REVENUE TRIBUNALIN ALL THE THREE APPEALS [REFERRED TO]
STATE OF MADHYA PRADESH VS. VISHNU PRASAD SHARMA [REFERRED TO]
KHUB CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
TILOKCHAND AND MOTICHAND VS. H B MUNSHI [REFERRED TO]
P B ROY VS. UNION OF INDIA [REFERRED TO]
D L F HOUSING CONSTRUCTION PRIVATE LIMITED VS. DELHI MUNICIPAL CORPN [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. GUJARAT REVENUE TRIBUNAL [REFERRED TO]
STATE OF RAJASTHAN VS. BHAWANI SINGH [REFERRED TO]
JILUBHAI NANBHAI KHACHAR VS. STATE OF GUJARAT [REFERRED TO]
STATE OF MAHARASHTRA VS. DIGAMBAR [REFERRED TO]
UNION OF INDIA VS. S J THANAWALLA [REFERRED TO]
WEST NBENGAL GOVERNMENT EMPLOYEES FOOD AND SUPPLIES CO OPERATIVE HOUSINGH SOCIETY LIMITED VS. SULEKHA PAL DEY [REFERRED TO]
ABL INTERNATIONAL LIMITED VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED [REFERRED TO]
GANGA RETREAT AND TOWERS LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF U P VS. MANOHAR [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. DARIUS SHAPUR CHENNAI [REFERRED TO]
KISAN SAHKARI CHINI MILLS LTD VS. VARDAN LINKERS [REFERRED TO]
VIJAY NARAYAN THATTE VS. STATE OF MAHARASHTRA [REFERRED TO]
SULOCHANA CHANDRAKANT GALANDE VS. PUNE MUNICIPAL TRANSPORT [REFERRED TO]
SYED MAQBOOL ALI VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF GUJARAT VS. IBRAHIM AKBARALI [REFERRED TO]
SUBHASH VS. STATE OF MAHARASHTRA [REFERRED TO]
HARI MAHIPATI GHODKE VS. MAHARASHTRA REVENUE TRIBUNAL [REFERRED TO]
RAMESH S/O SHRIRAM WANI VS. STATE OF MAHARASHTRA [REFERRED TO]
SECRETARY OF STATE FOR INDIA VS. SHANTARAM NARAYAN DABHOLKAR [REFERRED TO]
VINAYAKRAO DHUNDIRAJ BIWALKAR VS. SECY OF STATE [REFERRED TO]
REAL ESTATE AGENCIES VS. GOVT. OF GOA [REFERRED TO]
TUKARAM KANA JOSHI VS. M.I.D.C [REFERRED TO]
GODREJ & BOYCE MFG. CO. LTD. VS. STATE OF MAHARASHTRA [REFERRED TO]
AMBABAI JANHAVIBAI VS. STATE OF MAHARASHTRA [REFERRED TO]