UMANG SUGARS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA

Referred Judgements :-

SATYABRATA GHOSE VS. MUGNEERAM BANGUR AND CO [REFERRED TO K)]
BABURAM PRAKASH CHANDRA MAHESHWARI VS. ANTARIM ZILA PARISHAD NOW ZILA PARISHAD MUZAFFAMAGAR [REFERRED TO,]
BAREILLY DEVELOPMENT AUTHORITY VS. AJAI PAL SINGH [REFERRED TO I)]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
MOHAMMAD GAZI VS. STATE OF MADHYA PRADESH [REFERRED TO B) W.P.NO.27079/2009 (JAI LOGISTICS VS. THE AUTHORIZED OFFICER,SYNDICATE BANK). C)]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO H)]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO W.P.NO.3243/2013 (AADITYA KUMAR CLEARING AGENCY AND TRANSPORT VS. UNION OF INDIA AND OTH]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. GANGA ENTERPRISES [REFERRED TO AND L)]
AUTHORIZED OFFICER INDIAN OVERSEAS BANK VS. ASHOK SAW MILL [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. RAJESH GUPTA [REFERRED TO 19. RESPONDENT NO.2 HAS PLACED RELIANCE UPON THE FOLLOWING JUDGMENTS : A)]
ROSE VALLY REAL ESTATE AND CONSTRUCTION LTD VS. UNITED COMMERCIAL BANK [REFERRED TO D)]
V R LAKSHMANAN CHETTIAR VS. S K KAMARAJENDARA KADIRVELUSWAMI PANDIAN [REFERRED TO]
SHAMRAO VITHAL CO OPERATIVE BANK LIMITED VS. PADUBIDRI PATTABHIRAM BHATFB [REFERRED TO J)]
BHOLENATH TRADING CO VS. STATE BANK OF INDIA [REFERRED TO]