JUDGEMENT
-
(1.)Heard Sri S.N. Singh, learned counsel for the petitioner and Sri Vikram Bahadur Yadav, learned standing counsel for the respondents.
(2.)The petitioners who are 23 in number are seeking quashing of the order dated 7.5.2016 whereby the selection on contract basis for various posts under the NPCDES Programme by the Human Resources Department has been cancelled. The petitioners are also seeking quashing of the order dated 13.5.2016 notifying the order dated 7.5.2016 in furtherance of National Health Mission Scheme of the Government of India and its implementation in different districts.
(3.)An advertisement was issued on 24.2.2016 published in the newspaper 'Amar Ujala' on 26.2.2016. Applications were invited for various posts. The petitioners no.1,2, 3 and 4 submitted their applications for the post of Senior Treatment Supervisor under the National Tuberculosis Control Programme. The petitioner no.3 submitted his application under the OBC category and the petitioner no.4 submitted his application under the SC category. The petitioner no.5 submitted his application for the post of Lab Technician in the general category. Petitioner no.6 submitted her application for the post of Staff Nurse under the SC category. Petitioner nos.7 and 8 submitted their applications for the post of Staff Nurse under the general category and OBC respectively. Petitioner no.9 applied for the post of Lab Technician under the SC category. Petitioner no.10 submitted his application for the post of Staff Nurse in the general category. Petitioner no.11 submitted his application for the post of Lab Technician in the general category. Petitioner nos.12 and 13 submitted their applications for the post of Staff Nurse in general category. Petitioner no.14 submitted his application for the post of Staff Nurse under the OBC category. Petitioner no.15 submitted her application for the post of Staff Nurse under the SC category. Petitioner no.16 submitted her application for the post of District Leprosy Advisor under the general category. Petitioner no.17 submitted her application for the post of Block Prgramme Manager under the OBC category. Petitioner no.18 submitted her application for the post of Staff Nurse under the OBC category. Petitioner no.19 submitted her application for the post Nutrition Care Taker under the general category. Petitioner no.20 submitted her application for the post of Nutrition Care Taker under the general category. Petitioner no.21 submitted his application for the post of Block Data cum Account Assistant under the OBC category, petitioner no.22 submitted his application form for the post of Para Medical Worker and petitioner no.23 submitted his application for the post of Lab Technicion under the OBC category.
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.