MATRIMONY.COM LIMITED Vs. KALYAN JEWELLERS INDIA LIMITED

Referred Judgements :-

REDDAWAY V. BANHAM [REFERRED TO]
RAJINA V. HOGAN [REFERRED TO]
RECKITT AND COLMAN PRODUCTS LTD. V. BORDEN INC [REFERRED TO]
ERVEN WARNINK V. TOWNEND AND SONS LTD. [REFERRED TO]
WANDER LTD. AND ANOTHER V. ANTOX INDIA P. LTD. [REFERRED TO]
INFO EDGE (INDIA) PVT. LTD.,AND ANR. VS. SHAILESH GUPTA AND ANOTHER [REFERRED TO]
MAHENDRA AND MAHENDRA PAPER MILLS V. MAHINDRA AND MAHINDRA LTD. [REFERRED TO]
HATSUN AGRO PRODUCT LTD.,VS. AROKYA FOOD PRODUCTS [REFERRED TO]
SNJ DISTILLERIES LTD.,VS. IMPERIAL SPIRITS P. LTD. [REFERRED TO]
NESTLE'S PRODUCTS (INDIA) LTD.,VS. P.THANKARAJA AND ANOTHER [REFERRED TO]
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS VS. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS [REFERRED TO]
RUSTON AND HORNSBY LIMITED VS. ZAMINDARA ENGINEERING CO [REFERRED TO]
CADILA HEALTH CARE LIMITED VS. CADILA PHARMACEUTICALS LIMITED [REFERRED TO]
LAXMIKANT V PATEL VS. CHETANBHAT SHAH [REFERRED TO]
LAXMIKANT V PATEL VS. CHETANBHAT SHAH [REFERRED TO]
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED VS. SUDHIR BHATIA [REFERRED TO]
SATYAM INFOWAY LIMITED VS. SIFYNET SOLUTIONS PRIVATE LIMITED [REFERRED TO]
TRANSMISSION CORPORATION OF AP LTD VS. LANCO KONDAPALLI POWER PVT LTD [REFERRED TO]
T V VENUGOPAL VS. USHODAYA ENTERPRISES LTD [REFERRED TO]
BAKER HUGHES LIMITED VS. HIROO KHUSHALANI [REFERRED TO]
ISHI KHOSLA VS. ANIL AGGARWAL [REFERRED TO]
KAPIL WADHWA VS. SAMSUNG ELECTRONICS CO. LTD [REFERRED TO]
MOHAN LAL VS. SONA PAINT [REFERRED TO]
ORCHID CHEMICALS & PHARMACEUTICALS LTD. VS. WOCKHADT LIMITED [REFERRED TO]
LUPIN VS. JOHNSON AND JOHNSON [REFERRED TO]
S. SYED MOHIDEEN VS. P. SULOCHANA BAI [REFERRED TO]
BANANA BRAND WORKS PVT LTD VS. KAVAN ANTANI, DIRECTOR, BANANABANDY NETWORK PRIVATE LIMITED [REFERRED TO]
M/S MAYA APPLIANCES PRIVATE LIMITED, NO.10/5, ROYAL ENCLAVE, BESANT AVENUE, ADYAR, CHENNAI VS. BUTTERFLY GANDHIMATHI APPLIANCES LTD., 143, PUDUPAKKAM VILLAGE, KELAMBAKKAM [REFERRED TO]
INFO EDGE (INDIA) LTD. VS. SUMANTA BHATTACHARYA [REFERRED TO]
CHRISTIAN LOUBOUTIN SAS VS. NAKUL BAJAJ & ORS [REFERRED TO]