Referred Judgements :-

BASDEO AGARWALA V. EMPEROR [REFERRED TO]
GURUDUTH PRABHU V. M.S. KRISHNA BHAT [REFERRED TO]
SARJOO PRASAD V. EMPEROR [REFERRED TO]
R R CHARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
MATAJOG DOBEY NAND RAM AGARWALA VS. H C BHARI:H C BHARI [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB [REFERRED TO]
NARAYANDAS BHAGWANDAS MADHAVDAS VS. STATE OF WEST BENGAL [REFERRED TO]
GOPAL DAS SINDHI VS. STATE OF ASSAM [REFERRED TO]
JAMUNA SINGLI VS. BHADAI SHAH [REFERRED TO]
DARSHAN SINGH RAM KISHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
NIRMALJIT SINGH HOON VS. STATE OF WEST BENGAL [REFERRED TO]
DEVARAPALLI LAKSHMINARAYANA REDDY VS. V NARAYANA REDDY [REFERRED TO]
TULA RAM VS. KISHORE SINGH [REFERRED TO]
SHEONANDAN PASWAN VS. STATE OF BIHAR [REFERRED TO]
K VEERASWAMI VS. UNION OF INDIA [REFERRED TO]
KISHUN SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE OF WEST BENGAL VS. MOHAMMAD KHALID:MOHAMMAD RASHID KHAN:ABDULAZIZ [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
STATE VS. RAJ KUMAR JAIN [REFERRED TO]
KALICHARAN MAHAPATRA VS. STATE OF ORISSA [REFERRED TO]
SURESH CHAND JAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. M P GUPTA [REFERRED TO]
K KALIMUTHU VS. STATE [REFERRED TO]
MOHD YOUSUF VS. AFAQ JAHAN [REFERRED TO]
STATE OF KARNATAKA VS. PASTOR P RAJU [REFERRED TO]
DILAWAR SINGH VS. STATE OF DELHI [REFERRED TO]
MAKSUD SAIYED VS. STATE OF GUJARAT [REFERRED TO]
S K SINHA VS. VIDEOCON INTERNATIONAL LTD [REFERRED TO]
STATE OF U P VS. PARAS NATH SINGH [REFERRED TO]
MONA PANWAR VS. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD [REFERRED TO]
SUBRAMANIAN SWAMY VS. MANMOHAN SINGH [REFERRED TO]
GENERAL OFFICER COMMANDING VS. CBI [REFERRED TO]
GENERAL OFFICER COMMANDING VS. CBI [REFERRED TO]
SURESHKUMAR GUPTA VS. STATE OF GUJARAT [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS VS. ABANI KUMAR BANERJEE [REFERRED TO]
P R VENUGOPAL VS. S M KRISHNA CHIEF MINISWTER OF KARNATAKA [REFERRED TO]
EMPEROR VS. KHWAJA NAZIR AHMAD [REFERRED TO]
GOKULCHAND DWARKADAS MORARKA VS. KING [REFERRED TO]
MANHARIBHAI MULJIBHAI KAKADIA VS. SHAILESHBHAI MOHANBHAI PATEL [REFERRED TO]
ANIL KUMAR VS. M.K.AIYAPPA [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMDEV FOOD PRODUCTS PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
PRIYANKA SRIVASTAVA VS. STATE OF U.P. [REFERRED TO]
L. NARAYANA SWAMY VS. STATE OF KARNATAKA & ORS. [REFERRED TO]