REGENT COMPUTRONICS PVT. LTD.

Sidrathul Munthaha Appellant

V/S

Tharik Respondents

Referred Judgements :-

R BALAKRISHNA PILLAI VS. STATE OF KERALA [REFERRED TO]
BERELY VS. XAVIER [REFERRED TO]
SINI VS. B SURESH JYOTHI [REFERRED TO]
BHUWAN MOHAN SINGH VS. MEENA [REFERRED TO]
HARITA SUNIL PARAB VS. STATE OF NCT OF DELHI [REFERRED TO]
ABRAHAM THOMAS VS. MANJU ABRAHAM [REFERRED TO]

(1.) The petitioner seeks transfer of O.P. No.511/2021 from the file of the Family Court, Malappuram, alleging bias against the learned Judge.

(2.) The relevant facts in the memorandum of transfer petition are:

(3.) The 1st respondent has filed a counter affidavit denying the allegations in the transfer petition. He has, inter alia, contended as follows: