(1.) I have heard learned counsel for the petitioner as well as learned counsel for the respondent on the aspect of grant of leave.
(2.) Leave granted.
(3.) Let the appeal be registered and numbered.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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