KUNWAR PAL Vs. STATE
LAWS(DLH)-2020-1-180
HIGH COURT OF DELHI
Decided on
January 07,2020
KUNWAR PAL
Appellant
VERSUS
STATE
Respondents
Referred Judgements :-
K.V. PRAKASH BABU VS. STATE OF KARNATAKA [REFERRED TO]STATE OF WEST BENGAL VS. ORILALJAISWAL [REFERRED TO]
RAMESH KUMAR VS. STATE OF CHHATTISGARH [REFERRED TO]
K PREMA S RAO VS. YADLA SRINIVASA RAO [REFERRED TO]
K PREMA S RAO VS. YADLA SRINIVASA RAO [REFERRED TO]
RANDHIR SINGH VS. STATE OF PUNJAB [REFERRED TO]
NETAI DUTTA VS. STATE OF WEST BENGAL [REFERRED TO]
KISHORI LAL VS. STATE OF M P [REFERRED TO]
KISHANGIRI MANGALGIRI GOSWAMI VS. STATE OF GUJARAT [REFERRED TO]
CHITRESH KUMAR CHOPRA VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]
AMALENDU PAL ALIAS JHANTU VS. STATE OF WEST BENGAL [REFERRED TO]
PRAVEEN PRADHAN VS. STATE OF UTTRANCHAL [REFERRED TO]
PAWAN KUMAR VS. STATE OF H.P. [REFERRED TO]
JUDGEMENT
SANJEEV SACHDEVA,J. -
(1.)Appellant impugns judgment on conviction dated 13.12.2011 and order on sentence dated 15.12.2011 whereby appellant has been convicted for the offences punishable under Sections 498A/306 Indian Penal Code (IPC for short) and sentenced to undergo rigorous imprisonment for a period of 2 years for the offence under Section 498A IPC with fine of Rs. 1000/- and in default of payment of fine to further undergo simple imprisonment for a period of one month and sentenced to undergo rigorous imprisonment for a period of 3 years for the offence punishable under Section 306 IPC and to pay a fine of Rs. 2,000/- and in default of payment of fine to further undergo simple imprisonment for a period of two months.
(2.)Appellant is the husband of the deceased.
(3.)As per the case of the prosecution information was received at 2.40 PM on 27.02.2009 that a lady had committed suicide. When the Investigating Officer reached spot, he found the deceased hanging from the fan. Investigating Officer also found one suicide note written in Hindi and signed in English dated 27.02.2009.
(2.)Appellant is the husband of the deceased.
(3.)As per the case of the prosecution information was received at 2.40 PM on 27.02.2009 that a lady had committed suicide. When the Investigating Officer reached spot, he found the deceased hanging from the fan. Investigating Officer also found one suicide note written in Hindi and signed in English dated 27.02.2009.
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