COMMISSIONER OF INCOME TAX Vs. KARNATAKA LINGAYAT EDUCATION SOCIETY

Referred Judgements :-

MISS MOHINI JAIN V. STATE OF KARNATAKA [REFERRED TO]
CIT V. SAVIOR CHARITABLE TRUST [REFERRED TO]
CIT V. LUCKNOW DEVELOPMENT AUTHORITY [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA VS. DURGA PRASAD MORE [REFERRED TO]
SOLE TRUSTEE LOK SHIKSHANA TRUST VS. COMMISSIONER OF INCOME TAX MYSORE [REFERRED TO]
SUMATI DAYAL VS. COMMISSIONER OF INCOME TAX BANGALORE [REFERRED TO]
ADITANAR EDUCATIONAL INSTITUTION VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]
THIAGARAJAR CHARITIES MADURAI VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]
OXFORD UNIVERSITY PRESS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
INDIAN MEDICAL ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
SANJEEVAMMA HANUMANTHE GOWDA CHARITABLE TRUST VS. DIRECTOR OF INCOME TAX EXEMPTION [REFERRED TO]
DIRECTOR OF INCOME TAX VS. GARDEN CITY EDUCATIONAL TRUST [REFERRED TO]
P S GOVINDASAMY NAIDU VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SURYA EDUCATIONAL & CHARITABLE TRUST [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NATIONAL INSTITUTE OF AERONAUTICAL ENGINEERING EDUCATIONAL SOCIETY [REFERRED TO]
VISVESVARAYA TECHNOLOGICAL UNIVERSITY VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]