Referred Judgements :-

CHANDNEE WIDYA VATI MADDEN VS. C L KATIAL [RELIED ON]

Cited Judgements :-

GIRIJA SHANKAR VS. SHEELA DEVI [LAWS(CHH)-2012-6-61] [REFERRED TO]
AZIZUNNISA BEGUM VS. PREMLATA GUPTA [LAWS(APH)-2003-6-99] [REFERRED TO]
SHEIKH NAGAJI SHEIKH CHATTU VS. ASHROBA PIRTAJI BHOI [LAWS(BOM)-1987-10-61] [REFERRED]
ASHWANI KUMAR VS. ADITYA MANNOHAR BHIDE [LAWS(DLH)-2021-10-15] [REFERRED TO]
SOHANLAL AGARWALLA VS. KRISTO MOHAN CHOUDHURY [LAWS(GAU)-1998-11-18] [REFERRED TO]
GAURAV S/O BALMUKUND BHIRAD VS. TUKARAM PANDURANG DHAGEKAR [LAWS(BOM)-2018-2-157] [REFERRED TO]
BALA DOLA VS. HEERALAL URAJAN [LAWS(MPH)-1988-9-46] [REFERRED TO]
MUKESHBHAI BABULAL ZAVERI VS. VISHRAMBHAI PREMJIBHAI GAMI [LAWS(GJH)-2014-3-279] [REFERRED TO]
SRI. RANJIT SAHU VS. CHINTAMANI SETHI AND ORS. [LAWS(ORI)-1990-1-26] [REFERRED TO]
SMT. ARUNA GUPTA W/O VINODKUMAR GUPTA AND ANOTHER VS. SURESHCHAND S/O PRABHUDAYAL AGRAWAL AND OTHERS [LAWS(MPH)-2018-1-346] [REFERRED TO]
BALWANT SINGH VS. RAJARAM [LAWS(RAJ)-1974-7-25] [REFERRED TO]
K JAYAKUMAR VS. ROBERT [LAWS(MAD)-2002-3-79] [REFERRED TO]
KALANDI BABURAO RAUL VS. DATTU DAMU THAKARE [LAWS(BOM)-2008-6-222] [REFERRED TO]
VEENA MAHAJAN VS. V N VERMA [LAWS(DLH)-1998-4-5] [REFERRED]
VESTA HOLDING PRIVATE LIMITED VS. AKM ENTERPRISES PRIVATE LIMITED [LAWS(DLH)-2019-12-5] [REFERRED TO]
MUVVALA SURYANARAYANA SATYANARAYANA VS. BOMMISETTI SURYA KUMARI [LAWS(APH)-2023-6-32] [REFERRED TO]
A SRIDHAR LAKSHMAN VS. MERBANC FINANCIAL SERVICES LTD OFFICIAL LIQUIDATOR [LAWS(APH)-2010-7-143] [REFERRED]
BOGI RAJESWARI VS. CHINTALA SRINIVASA KUMAR [LAWS(APH)-2024-2-35] [REFERRED TO]
LAKHMINATH DUTTA VS. GUNIN BORA [LAWS(GAU)-1997-9-52] [REFERRED TO]
SUSHIL KUMAR BAGGA VS. DEWAN CHANDER BATRA [LAWS(DLH)-2014-1-103] [REFERRED TO]
ROHAN VS. VERSUS MOOL CHAND BAKHRU [LAWS(HPH)-1998-4-10] [REFERRED TO]
ANJALI DAS VS. BIDYUT SARKAR [LAWS(CAL)-1991-7-51] [REFERRED TO]
S K GUPTA VS. S KULDIP SINGH [LAWS(DLH)-2010-2-222] [REFERRED TO]
VISWANATHAN VS. R LAKSHMI AMMAL DEED [LAWS(MAD)-1993-3-30] [REFERRED TO]
C NAZEER AHMED VS. S JAHAN ARA [LAWS(KAR)-2000-7-47] [REFERRED TO]
YOGAMBIKA VS. NARSINGH [LAWS(KAR)-1992-1-54] [REFERRED TO]
VENKATANARAYANAPPA VS. SIDDAPPA [LAWS(KAR)-2007-2-11] [REFERRED TO]
N KAMALAMMA VS. H S SUBBANARASIMHA SASTRY [LAWS(KAR)-2009-11-19] [REFERRED TO]
SRI VINAYAKA PROJECTS VS. AMMANIAMMAL [LAWS(MAD)-2024-8-17] [REFERRED TO]
TAJIBAI VS. HASAN KHAN [LAWS(MPH)-1986-10-13] [REFERRED TO]
JALANDHAR IMPROVEMENT TRUST, JALANDHAR VS. HARBANS KAUR [LAWS(P&H)-2002-7-138] [REFERRED]
MARRIAMMAL VS. S SATHYABAMA [LAWS(MAD)-2018-8-764] [REFERRED TO]
SHESH MAL VS. HARAK CHAND [LAWS(RAJ)-1982-4-12] [REFERRED TO]
PRITHVI RAJ SINGH VS. DALIP KULKARNI [LAWS(RAJ)-1999-1-21] [REFERRED]
NILAMANI BEHERA VS. PYARILAL SAHA [LAWS(ORI)-2002-2-3] [REFERRED TO]
R LAKSHMI VS. K GOPALAN [LAWS(MAD)-2010-12-375] [REFERRED TO]
COMMISSIONER OF INCOME TAX IX CHENNAI VS. G SAROJA [LAWS(MAD)-2007-6-124] [REFERRED TO]
S RAMAKRISHNAN VS. R M SUBBIAH [LAWS(MAD)-1999-6-70] [REFERRED TO]
BALU BABURAO ZAROLE VS. SHAIKH AKBAR SHAIKH BHIKAN [LAWS(BOM)-2001-2-29] [REFERRED TO]
VIBRA FIBRE P LTD VS. ARYAMAN FINANCIAL SERVICES LTD [LAWS(BOM)-2005-4-88] [REFERRED TO]
DEEPAK CHOPRA VS. RAJ KUMAR ADHUPIA [LAWS(DLH)-2003-2-53] [REFERRED]
K.BHAGYA LAKSHMI VS. B.VEERA VENKATARAO [LAWS(APH)-2025-2-66] [REFERRED TO]
PALADUGU RAMESH VS. SHAIK BEGUM BEE [LAWS(APH)-2013-12-97] [REFERRED TO]
KOLLI SATYANARAYANA VS. VALLURIPALLI KESAVA RAO CHOWDARY [LAWS(APH)-2008-10-25] [REFERRED TO]
MILAP CHAND SHARMA VS. OM PARKASH SHARMA [LAWS(HPH)-1994-3-27] [REFERRED TO]
RAJENDER SINGH VS. DHIAN SINGH [LAWS(HPH)-2011-7-90] [REFERRED TO]
S K GUPTA VS. KULDEEP SINGH [LAWS(DLH)-2011-4-172] [REFERRED TO]
OLYMPIA SPINNING & WEAVING MILLS LIMITED VS. EMMSONS INTERNATIONAL LIMITED [LAWS(DLH)-2011-11-168] [REFERRED TO]
MMTC LIMITED VS. ANGLO AMERICAN METALLURGICAL COAL PTY LTD [LAWS(DLH)-2020-3-38] [REFERRED TO]
FUTURISTIC SOLUTIONS LTD. VS. NIRMAL PROMOTERS (P) LTD. AND ORS. [LAWS(DLH)-2016-9-90] [REFERRED TO]
DNYANOBA SUKHDEO LANDE VS. SHRIRANG MAHATARAJI DHURWADE [LAWS(BOM)-1981-10-13] [REFERRED TO]
NATHU YESHWANTRAO BHUSARI VS. SONABAI [LAWS(BOM)-1994-8-87] [REFERRED TO]
VIRAJ KAMMAN REAL ESTATE DEVELOPERS PVT. LTD. VS. GOPAL TERRACE CO-OP HOUSING SOCIETY LTD. [LAWS(BOM)-2023-4-252] [REFERRED TO]
ANDHRA ASSOCIATION BUILDING TRUST VS. DEBA PROSAD ROY & OTHERS [LAWS(CAL)-1976-7-47] [REFERRED TO]
KUBERDAS HARGOVINDDAS INAMDAR VS. LILARAM CHIBHADMAL [LAWS(GJH)-1971-2-5] [REFERRED]
Y S SPINNERS LIMITED VS. O L OF AMBICA MILLS LIMITED [LAWS(GJH)-1998-12-41] [REFERRED]
JAIN CLOTH STORES VS. M KEWALCHAND [LAWS(KAR)-2002-2-31] [REFERRED TO]
MUJAWAR VS. FAZLUR REHMAN [LAWS(KAR)-2007-10-16] [REFERRED TO]
RAGHAVENDRA ENTERPRISES VS. STATE OF KARNATAKA [LAWS(KAR)-2011-5-42] [REFERRED TO]
HARISH VS. LAKSHMAMMA [LAWS(KAR)-2018-9-3] [REFERRED TO]
MANSOOR AHMED VS. RUPAMMA [LAWS(KAR)-2021-6-254] [REFERRED TO]
ESWARI AMMA VS. K K KORAH [LAWS(MAD)-1971-10-7] [REFERRED TO]
NANU VS. KARTHIYANI AMMA [LAWS(KER)-1987-10-27] [REFERRED TO]
JULLUNDUR IMPROVEMENT TRUST VS. BALDEV RAJ VERMA [LAWS(P&H)-2001-7-13] [REFERRED TO]
THE JALANDHAR IMPROVEMENT TRUST, THROUGH ITS ADMINISTRATOR-CUM-COMMISSIONER VS. HARBANS KAUR [LAWS(P&H)-2001-7-150] [REFERRED TO]
THE JALANDHAR IMPROVEMENT TRUST VS. HARBANS KAUR [LAWS(P&H)-2002-7-21] [REFERRED TO]
TULSI DEVI AND ORS. VS. CHAND BAI AND ORS. [LAWS(RAJ)-2015-10-46] [REFERRED TO]
DHARAM PARKASH VS. KEJANG BUTIDH [LAWS(HPH)-2019-12-39] [REFERRED TO]
S. DEIVANAI VS. V.M. KOTHANDARAMAN [LAWS(MAD)-2017-6-80] [REFERRED TO]
BRIJ MOHAN VS. SUGRA BEGUM [LAWS(SC)-1990-7-11] [REFERRED TO]
GOVINDAPPA NAIDU VS. C SIDDA CHETTY [LAWS(MAD)-2003-7-95] [REFERRED TO]
EARAMMA VS. PARWATAMMA [LAWS(KAR)-1971-3-10] [RELIED ON]
FUTURISTIC SOLUTIONS LIMITED VS. NIRMAL PROMOTERS PRIVATE LTD. AND ORS. [LAWS(DLH)-2015-7-242] [REFERRED TO]
LACHHMAN VS. ISHWAR SINGH [LAWS(HPH)-1998-4-8] [REFERRED TO]
NIRANJAN SARKAR VS. SWAPNA DAM [LAWS(GAU)-1997-5-16] [REFERRED TO]
RAM DAS VS. RAM REKHA [LAWS(ALL)-1994-3-75] [REFERRED TO]
ADAI MEHRA PRODUCTION PVT. LTD VS. SUMEET P. MEHRA [LAWS(BOM)-2013-4-12] [REFERRED TO]
U.P. SMALL INDUSTRIES CORPORATION LTD. VS. ANUPAM HOUSING (P.) LTD. AND ANOTHER [LAWS(ALL)-2010-2-387] [REFERRED TO]
SUBHASH VERMA VS. NARENDRA KUMAR [LAWS(ALL)-2012-5-112] [REFERRED TO]
VISHAL GUPTA VS. MOHAN LAL [LAWS(DLH)-2018-3-53] [REFERRED TO]
VESTA HOLDING PRIVATE LIMITED VS. AKM ENTERPRISES PRIVATE LIMITED [LAWS(DLH)-2019-10-254] [REFERRED TO]
UNITED PIONEER SOCIETY REPT VS. CHAND BIBI [LAWS(APH)-1985-8-30] [REFERRED TO]
HUSSAIN ALI KHAN VS. SHIVRAJ [LAWS(APH)-1988-9-31] [REFERRED TO]
NATHU YESHWANTRAO BHUSARI VS. SONABAI JAGANNATH GANAR [LAWS(BOM)-1994-8-102] [REFERRED]
CHAMELIBAI BABURAO NHAVI VS. BRIJLAL EKNATH PATIL [LAWS(BOM)-2021-4-131] [REFERRED TO]
TARA CHAND AND OTHERS VS. MADAN LAL [LAWS(HPH)-2017-4-97] [REFERRED TO]
SHANKAR LAL PANDEY VS. TARACHAND KUPARIA [LAWS(MPH)-2007-12-49] [REFERRED TO]
B PUTTASWAMY VS. JOSEPH D CRUEZ [LAWS(KAR)-2007-6-30] [REFERRED TO]
B. Puttaswamy VS. Joseph DCruez and others [LAWS(KAR)-2007-6-67] [REFERRED TO]
PARVATHAMMA VS. UMA [LAWS(KAR)-2010-11-31] [REFERRED TO]
NIRMALABEN GOHIL VS. RAMESHSINH SAJUBHA JADEJA [LAWS(GJH)-2014-6-35] [REFERRED TO]
N.K. ABUBACKER VS. DR. A.K. ZAINUDDIN (DECEASED) [LAWS(MAD)-2016-11-123] [REFERRED TO]
BHOLA SINGH VS. RATIA [LAWS(P&H)-1987-5-147] [REFERRED]
RAMESHWAR VS. RAM GOPAL [LAWS(P&H)-1997-1-104] [REFERRED TO]
KRISHNA KUMAR VS. RAGHUBIR PRASAD YADAV [LAWS(PAT)-1999-7-88] [REFERRED TO]
M THILAKAM VS. M R RADHIKA [LAWS(MAD)-1985-3-27] [REFERRED TO]
HAMZABI VS. SYED KARIMUDDIN [LAWS(SC)-2000-11-114] [REFERRED]
ANUKUL CHANDRA ROY VS. BHABANI BARDHAN [LAWS(TRIP)-2014-8-2] [REFERRED TO]
UDAI SAPKOTA VS. LAXMI PRASAD SAPKOTA [LAWS(SIK)-2012-5-7] [REFERRED TO]
BABASAHEB DHONDIBA KUTE VS. RADHU VITHOBA BARDE [LAWS(SC)-2024-2-38] [REFERRED TO]
RANGARAO RAMARAO DESHPANDE VS. CHANNAPPA BASAPPA LAKAMANAHALLI [LAWS(KAR)-1974-3-22] [REFERRED TO]
GANNE VENKATA NARAYANA PRASAD VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1998-9-17] [REFERRED TO]
C V NARAYAN REDDY VS. KATANGURU RAGHAVA REDDY [LAWS(APH)-1979-4-12] [REFERRED TO]
S V SURESWARA SARMA VS. M KOTA MUVALAYYA [LAWS(APH)-1996-6-120] [REFERRED TO]
MERAM POCHAM VS. AGENT TO STATE GOVERNMENT COLLECTOR DISTRICT ADILABAD [LAWS(APH)-1977-10-17] [REFERRED TO]
NANDLAL WADHUMAL KUKREJA AND OTHERS VS. DHONDU RAMDAS PATIL AND ANOTHER [LAWS(BOM)-2018-1-296] [REFERRED TO]
SARASWATHI AMMAL VS. V C LINGAM [LAWS(KAR)-1992-11-12] [REFERRED TO]
PATEL CHHOTABHAI SHANKERBHAI VS. PATEL SHANTABHAI NARSHIBHAI DECD [LAWS(GJH)-1974-4-3] [CASES REFERRED]
SUNIL MILLS LIMITED VS. O L OF AMBICA MILLS LIMITED [LAWS(GJH)-1998-12-10] [RELIED ON]
BISHAMBHAR NATH AGRAWAL VS. KISHAN CHAND [LAWS(ALL)-1997-9-127] [REFERRED TO]
MAYTAS INFRA LIMITED VS. UTILITY ENERGYTECH AND ENGINEERS PVT LTD [LAWS(BOM)-2009-8-1] [REFERRED TO]
TULSABAI VS. RAJANI [LAWS(BOM)-2010-8-147] [REFERRED TO]
NAVINCHAND KHUSHALCHAND MUTHA VS. BANAJI DAMU SONDE [LAWS(BOM)-2016-6-65] [REFERRED TO]
SUBHASH VERMA VS. NARENDRA KUMAR [LAWS(ALL)-2012-5-144] [REFERRED TO]
CHANDRA PRAKASH JAIN VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(ALL)-2014-5-313] [REFERRED TO]
CHANDAN CHATTERJEE VS. GITA SUNDARARAMAN [LAWS(CAL)-2023-6-101] [REFERRED TO]
MAHADEO NATHUJI PATIL VS. SURJABAI KHUSHALCHAND LAKKAD [LAWS(BOM)-2008-3-199] [REFERRED]
SUBHASH AGGARWAL VS. MAHENDER PAL CHABRA [LAWS(DLH)-2021-2-87] [REFERRED TO]
SUBHASH AGGARWAL VS. MAHENDER PAL CHABRA [LAWS(DLH)-2021-2-87] [REFERRED TO]
DULAL CHAND NANDI DECD THR LRS VS. KIRAN BALA MEHRU & ANR [LAWS(DLH)-2018-7-730] [REFERRED TO]
PONNA KOTAYYA VS. PONNA PEDA KOTILINGAM [LAWS(APH)-2007-1-76] [REFERRED TO]
V KALAVATHI AND TWO OTHERS VS. T R SRINIVASAN [LAWS(APH)-2018-2-15] [REFERRED TO]
R.G.RAMANA REDDY VS. KHURESH ESTATES PVT LTD [LAWS(APH)-2023-6-38] [REFERRED TO]
PROFESSIONAL MANAGEMENT OF CONSTRUCTIONS VS. ESTATE OF IRUSSAMMAL [LAWS(MAD)-2017-3-60] [REFERRED TO]
CHETAK CONSTRUCTIONS LIMITED INDORE VS. OM PRAKASH [LAWS(MPH)-2002-7-6] [REFERRED TO]
MAHESHBHAI JIVRAJBHAI GUJARATI VS. KRISHNA PRAVINBHAI GUJARATI [LAWS(GJH)-2021-9-46] [REFERRED TO]
GANGARAM VS. RAMKANWAR [LAWS(RAJ)-1994-5-42] [REFERRED TO]
RAJARAM GOPALAKRISHNAN VS. KUMUDAM [LAWS(MAD)-1998-8-42] [REFERRED TO]
NAND LAL VS. RAMESH CHAND [LAWS(RAJ)-1999-2-53] [REFERRED TO]
JAI PRAKASH AGARWAL VS. BRAHMA KUMAR JUTSI & ANR [LAWS(MPH)-2018-5-142] [REFERRED TO]
NAGAR KHAN VS. GOPI RAM AGARWALA [LAWS(PAT)-1975-4-4] [REFERRED TO]
RAJENDRA KUMAR CHACHAN VS. BANNE SINGH [LAWS(RAJ)-2014-4-108] [REFERRED TO]
CHAND RANI VS. KAMAL RANI [LAWS(SC)-1992-12-38] [DISTINGUISHED]
D R PURI VS. KAMLESH SAWHNEY [LAWS(DLH)-2001-1-115] [REFERRED 5.]
RAJESH KUMAR & ANR VS. HARISH KATARIA & ORS [LAWS(DLH)-2015-7-424] [REFERRED]
RATTAN LAL MAHAJAN VS. TULSI RAM [LAWS(HPH)-2001-8-9] [REFERRED TO]
R.S. CHHABRA VS. GOPAL KRISHAN KAPOOR [LAWS(DLH)-2015-5-34] [REFERRED TO]
ISHWAR DAYAL KANSAL VS. RKBK FISCAL SERVICES PVT LTD [LAWS(DLH)-2012-12-281] [REFERRED TO]
M J BUILDERS VS. AZIZ MOOSA [LAWS(BOM)-2009-2-181] [REFERRED TO]
MOHD QUTUBUDDIN VS. AZIZ KHAN [LAWS(APH)-2002-3-130] [REFERRED TO]
BABASAHEB VS. RADHU VITHOBA BARDE [LAWS(BOM)-2018-12-72] [REFERRED TO]
MANNE VENKATA SUBBAMMA VS. MANEPALLI MALLIKHARJUNUDU [LAWS(APH)-1973-7-1] [REFERRED TO]
GULABRAO ANANDRAO MAHURE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1976-10-23] [REFERRED TO]
SHANTABEN DARUBHAI JIBHAI VS. HASMUKHBHAI BHAILALBHAI PATEL [LAWS(GJH)-2012-1-153] [REFERRED TO]
SARDAR GOVINDRAO MAHADIK VS. DEVI SAHAI [LAWS(SC)-1981-12-12] [RELIED ON]
PAN RESORTS LTD VS. H H KARTHIKA THIRUNAL LAKSHMI BAYI [LAWS(MAD)-2012-10-190] [REFERRED TO]
JAMES PAUL VS. SHASHIKUMAR AND ORS. [LAWS(MAD)-2018-11-197] [REFERRED TO]
JEET RAM VS. KANSHI RAM [LAWS(HPH)-2019-8-69] [REFERRED TO]
MURARI LAL VS. SMT. DHARMI DEVI [LAWS(RAJ)-2018-2-95] [REFERRED TO]
CHANDRAN VS. HARINARAYANAN [LAWS(KER)-2017-2-92] [REFERRED TO]
UMABAI VS. NILKANTH DHONDIBA CHAVAN [LAWS(SC)-2005-4-39] [REFERRED TO]
RAJASTHAN PATRIKA LIMITED VS. UNION OF INDIA [LAWS(RAJ)-1994-4-49] [REFERRED TO]
LAXMAN TATYABA KANKATE VS. TARAMATI HARISHCHANDRA DHATRAK [LAWS(SC)-2010-7-41] [REFERRED TO]
KRISHNA KUMAR KARTA OF H U F HEIRS AND LEGAL REPRESENTATIVE OF BISHAMBHAR NATH AGARWAL VS. KISHAN CHAND [LAWS(ALL)-1997-9-125] [REFERRED TO]
BISHAMBHAR NATH AGARWAL VS. KISHAN CHAND [LAWS(ALL)-1989-10-45] [REFERRED TO]
KASHINATH AND ORS. VS. OSMAN BAIG SANDU BAIG AND ORS. [LAWS(BOM)-2015-12-70] [REFERRED TO]
KALAWATIBAI WD/O CHAMPATRAO SATPUTE VS. PRAKASH S/O VITTHALRAO KONDAWAR [LAWS(BOM)-2013-8-264] [REFERRED TO]
PRADIP KUMAR HAZRA AND ORS. VS. SEKHAR CHANDRA LAW AND ORS. [LAWS(CAL)-2015-10-61] [REFERRED TO]
SAVITRI DEVI VS. R S BINDRA [LAWS(DLH)-1975-2-18] [REFERRED]
EKADASHI VS. GANGA [LAWS(ALL)-1981-8-6] [REFERRED TO]
BHULA RAM VS. NARBIR SINGH [LAWS(HPH)-1997-5-46] [REFERRED TO]
S.K. MUKHERJEE & ANR. VS. HARVINDER PAL SINGH & ANR. [LAWS(DLH)-2015-8-714] [REFERRED TO]
RAJENDER SINGH DABAS VS. RAMJANO [LAWS(DLH)-2013-8-254] [REFERRED TO]
JONNALAGADDA SREERAMA KRISHNA MURTHY VS. GEDALA RAJESWARI [LAWS(APH)-2024-12-32] [REFERRED TO]
PATABANDULA PRABHAVATHI VS. KATRAGADDA CHANDRA SEKHAR SEKHAR BABU [LAWS(APH)-2023-12-62] [REFERRED TO]
USHA AGGARWAL VS. PUNJABI BAGH CO-OPERATIVE HOUSING SOCIETY LTD AND [LAWS(DLH)-2018-5-192] [REFERRED TO]
KUNTI DEVI VS. SHEHNAZ MANSOOR [LAWS(DLH)-2010-7-206] [REFERRED TO]
HANSPUR ROAD CO.OP.HOUSING SOCIETY LTD. VS. VITHAL MANDIR TRUST [LAWS(GJH)-2023-1-1276] [REFERRED TO]
DAMODARAN VS. SHEKHARAN [LAWS(KER)-1992-3-6] [REFERRED TO]
N G VIGNESHAWARA BHAT VS. P SRIKRISHNA BHAT [LAWS(KER)-2005-11-30] [REFERRED TO]
DEPUTY LAL VS. SUBA SINGH AND OTHERS [LAWS(P&H)-1986-11-51] [REFERRED TO]
DEVI VS. BHANWARI LAL [LAWS(RAJ)-1997-12-38] [REFERRED TO]
SHANI DEVI (SMT.) VS. AJAY KUMAR [LAWS(UTN)-2007-7-72] [REFERRED TO]
Tirisanku VS. Kasinathan [LAWS(MAD)-2002-7-140] [REFERRED TO]
MOOL CHAND BAKHRU VS. ROHAN [LAWS(SC)-2002-1-132] [REFERRED TO]
HAJI ALI MOHAMMAD AND SONS PANNA VS. HOLARAM [LAWS(MPH)-1970-5-3] [REFERRED TO]
HAZARI LAL VS. JUGAL KISHORE [LAWS(MPH)-1998-3-1] [REFERRED TO]
HARKARAN SINGH VS. FINANCIAL COMMISSIONER HARYANA [LAWS(P&H)-2003-4-55] [REFERRED TO]
MAHESHBHAI CHAGANBHAI PATEL VS. JARIN NAUSHIR DALAL D/O JALAMBAHI RUSTAMJI [LAWS(GJH)-2011-11-165] [REFERRED TO]
ARUNA GUPTA W/O VINODKUMAR GUPTA & ANOTHER VS. SURESHCHAND S/O PRABHUDAYAL AGRAWAL AND OTHERS [LAWS(MPH)-2018-1-472] [REFERRED TO]
DURAIRAJ ADHIYAMAAN VS. G.SOMASUNDARAM [LAWS(MAD)-2023-11-90] [REFERRED TO]
SANT LAL VS. SHYAM DHAWAN [LAWS(DLH)-1985-8-17] [REFERRED 26]
AJIT PRASAD JAIN VS. N K WIDHANI [LAWS(DLH)-1989-5-36] [REFERRED]
CHANDMAL NAGRAJ BAFNA AND ORS. VS. UTTAMRAO FAKIRRAO DESHMUKH [LAWS(BOM)-2015-6-235] [REFERRED TO]
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED VS. MUMBAI INTERNATIONAL AIRPORT PRIVATE LIMITED [LAWS(BOM)-2013-8-332] [REFERRED TO]
PUNJAB NATIONAL BANK VS. GANGA NARAIN KAPUR [LAWS(ALL)-1993-7-23] [REFERRED TO]
KRIPA SHANKER DWIVEDI VS. IST ADDITIONAL DISTRICT JUDGE KANPUR AND ANOTHER [LAWS(ALL)-1998-5-92] [REFERRED TO]
BABURAO KADU AHER VS. NIMBA NAGOO JADHAV [LAWS(BOM)-1998-5-12] [REFERRED TO]
ABBAS KASAM NADDAF VS. SAYYAD MOHIDDIN SAHEB JAMADAR [LAWS(BOM)-2005-7-36] [REFERRED TO]
SHEIKH NAGAJI SHEIKH CHATRU VS. ASHROBA PRITAJI BHOI [LAWS(BOM)-1987-10-11] [REFERRED TO]
SHRI NEELPADMAYA CONSUMER PRODUCTS PVT. LTD. VS. SATYABIR AND ORS. [LAWS(DLH)-2016-2-265] [REFERRED TO]
PREMCHAND LAKICHAND JAIN VS. BANSILAL MANIKCHAND JAIN [LAWS(BOM)-2023-11-47] [REFERRED TO]
PADMAVATHI VS. E V SUBRAHMANYAM [LAWS(APH)-2005-8-149] [REFERRED TO]
VIRMATIBEN VS. AMJAD FAJAL [LAWS(GJH)-2024-12-26] [REFERRED TO]
KANUBHAI SANKALCHAND PATEL HEIR OF DECD SANKALCHAND MANILAL MUKHI VS. NAYANKUNJ CO OPERATIVE HOUSING SOCIETY LIMITED [LAWS(GJH)-1978-1-6] [REFERRED]
SAMINA VENKATA SURESWARA SARMA VS. MEESALA KOTA MUVULLAYYA [LAWS(APH)-1996-6-14] [REFERRED TO]
SHRI KESHAV TUKARAM TAWARE VS. SMT. SULOCHANA SHANKAR KOLEKAR [LAWS(BOM)-2018-2-30] [REFERRED TO]
I T C LIMITED VS. PRADEEP ANAND [LAWS(DLH)-2006-7-139] [REFERRED TO]
AMAR ZIA VS. STATE BANK OF INDIA [LAWS(ALL)-2006-7-162] [REFERRED TO]
BABITA JOSHI VS. DILIP RAWAT [LAWS(DLH)-2015-4-340] [REFERRED TO]
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RAJ KR. SINGH VS. MADHURI KUMARI @ MADHUBALA [LAWS(PAT)-2014-8-15] [REFERRED TO]
KRISHNA KUMAR VS. RAGHUBIR PRASAD YADAV AND ANOTHER [LAWS(PAT)-1999-9-174] [REFERRED TO]
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FARITHA AMMAL VS. K M AHAMAD SHAH [LAWS(MAD)-2018-9-688] [REFERRED TO]
MANAGING DIRECTOR, KERALA STATE SMALL INDUSTRIES DEVELOPMENT AND EMPLOYMENT CORPORATION LTD. VS. CANARA BANK [LAWS(KER)-1990-8-66] [REFERRED TO]