Cited Judgements :-

BARJINDER SINGH CHIEF EDITOR THE DAILY AJIT JALANDHAR VS. STATE OF PUNJAB [LAWS(P&H)-1993-3-7] [REFERRED TO]
COMMISSIONER OF CUSTOMS; DEPUTY COMMISSIONER OF CUSTOMS; ASSISTANT COMMISSIONER OF CUSTOMS; SUPERINTENDENT OF CUSTOMS VS. M/S DANIEL AND SAMUEL LOGISTICS PVT LTD [LAWS(MAD)-2016-3-498] [REFERRED]
A RAGHAVAN VS. D E O ATTINGAL [LAWS(KER)-1971-7-20] [REFERRED TO]
M VIJAYAN VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2011-6-125] [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1996-9-173] [REFERRED TO]
M A ANDREWS VS. STATE OF KERALA [LAWS(KER)-1984-1-14] [REFERRED TO]
MARY TERESA DIAS VS. HONBLE ACTG CHIEF JUSTICE [LAWS(KER)-1985-4-13] [REFERRED TO]
A.N. BHOIL VS. UNION OF INDIA ETC. [LAWS(HPH)-1973-6-8] [REFERRED TO]
JAIMAL SINGH LACHMAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1977-4-2] [REFERRED TO]
DEWAN SINGH VS. THE UNION OF INDIA (UOI) AND ANR. [LAWS(HPH)-1977-7-12] [REFERRED TO]
M/S. WESTON ELECTRONIC LTD. VS. PRESIDING OFFICER, LABOUR COURT [LAWS(HPH)-1995-11-12] [REFERRED TO]
PURUSHOTTAM DUBEY VS. UNION OF INDIA [LAWS(CAL)-2009-4-19] [REFERRED TO]
SHAHID BALWA VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2013-1-352] [REFERRED TO]
AVTAR SINGH VS. UNION OF INDIA [LAWS(DLH)-2013-9-361] [REFERRED TO]
KAMAL KR. SINGH VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2000-1-46] [REFERRED TO]
P SENGUPTA VS. REGISTRAR OF COMPANIES [LAWS(CAL)-1990-3-47] [REFERRED TO]
PRASHANTO KUMAR CHATTERJEE VS. UNIVERSITY OF BURDWAN AND OTHERS [LAWS(CAL)-2004-5-53] [REFERRED TO]
MADHURIMA DIXIT W/O MUKESH DIXIT VS. STATE OF U.P. [LAWS(ALL)-2013-4-29] [REFERRED TO]
MADHURIMA DIXIT W/O MUKESH DIXIT VS. STATE OF U.P. [LAWS(ALL)-2013-4-29] [REFERRED TO]
ANOOP KUMAR MISHRA VS. STATE OF U P [LAWS(ALL)-2010-3-30] [REFERRED TO]
HARENDRA SINGH VS. STATE OF UP [LAWS(ALL)-2010-8-55] [REFERRED TO]
U.P.Shaskiya Adhivakta Kalyan Samiti, 8, Mustafa Market, SI VS. State of U.P. [LAWS(ALL)-2012-1-307] [REFERRED TO]
MAHIPAL SINGH TOMAR VS. STATE OF UTTAR PRADESH AND ORS. [LAWS(SC)-2013-5-103] [REFERRED TO]
ASHIWIN S MEHTA VS. UNION OF INDIA [LAWS(SC)-2011-11-5] [REFERRED TO]
NARINDER SINGH ARORA VS. STATE [LAWS(SC)-2011-12-29] [REFERRED TO]
RAJESH KUMAR VS. DY C I T [LAWS(SC)-2006-11-187] [REFERRED TO]
DR. ASHOK KUMAR JHA VS. LALIT NARAYAN MITHILA UNIVERSITY, DARBHANGA & ORS. [LAWS(PAT)-2012-9-118] [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [LAWS(SC)-2002-1-110] [RELIED ON]
SURESH KUMAR SINHA VS. CHAIRMAN BIHAR STATE HOUSING BOARD [LAWS(PAT)-1999-8-88] [REFERRED TO]
P K BALMUCHU VS. STATE OF BIHAR [LAWS(PAT)-2000-2-112] [REFERRED TO]
REKHA KUMRE VS. STATE OF M.P. [LAWS(MPH)-2023-8-161] [REFERRED TO]
A P J SCHOOL FARIDABAD VS. M K MALHOTRA [LAWS(NCD)-1992-11-91] [REFERRED]
NILESH KUMAR, SONALI KUMARI VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2013-2-304] [REFERRED TO]
NATIONAL TECHNOLOGICAL INSTITUTIONS VS. PRINCIPAL SECRETARY [LAWS(KAR)-2012-6-222] [REFERRED TO]
PADMAVATHI AND BHEEMA RAJA VS. THE STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, EDUCATION DEPARTMENT AND THE SPECIAL TAHSILDAR FOR LAND ACQUISITION [LAWS(MAD)-1976-12-38] [REFERRED TO]
TARABAI VS. SHANTI BAI & ORS [LAWS(MPH)-2017-9-217] [REFERRED TO]
SHAMBHOO SINGH RAGHUVANSHI VS. HIGH CHOURT OF MADHYA PRADESH [LAWS(MPH)-2020-8-10] [REFERRED TO]
PARIMAL H TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2012-8-2] [REFERRED TO]
KUNAL HASHMUKHBHAI THAKKAR VS. REGISTRAR - GUJARAT TECHNOLOGICAL UNIVERSITY AND ORS [LAWS(GJH)-2013-5-187] [REFERRED TO]
MANOJ KUMAR SARAF THAKUR SACHCHIDANAND SINGH BIRLA INVESTMENT SERVICES VIJAY KUMAR SINGH AND KESHAR DEO DALMIA VS. MAGADH STOCK EXCHANGE ASSOCIATION AND UNION OF INDIA [LAWS(PAT)-1995-2-2] [REFERRED TO]
SURJIT KUMAR SINHA VS. STATE OF U P [LAWS(ALL)-2016-4-347] [REFERRED]
M/S. REKAN INDUSTRIES LTD. THRU. DIRECTOR VS. STATE OF U.P. THRU. SECY. SMALL SCALE INDUSTRY AND 4 ORS. [LAWS(ALL)-2017-4-23] [REFERRED TO]
H PUTTAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1978-2-7] [REFERRED TO]
INDIAN TELEPHONE INDUSTRIES LTD VS. STATE OF KARNATAKA [LAWS(KAR)-1978-4-31] [REFERRED TO]
AMARAVATHI SERVICE CO OPERATIVE SOCIETY VS. UNION OF INDIA [LAWS(KAR)-1970-5-4] [FOLLOWED ON]
SHIVA MOHAN JHA VS. CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LTD [LAWS(JHAR)-2023-9-85] [REFERRED TO]
RAJENDRA PRASAD SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-11-17] [REFERRED TO]
T S RABARI VS. GOVERNMENT OF GUJARAT [LAWS(GJH)-1991-8-3] [REFERRED]
SYEDNA MOHAMED BURHANUDDIN THE 52ND DAI UL MULTAQ AND HEAD OF THE DAWOODI BOHRA COMMUNITY VS. CHARITY COMMISSIONER GUJARAT STATE AHMEDABAD [LAWS(GJH)-1970-4-9] [CASES REFERRED]
MANGALJIBHAI ROOPAJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-1971-12-11] [REFERRED]
UNION OF INDIA VS. NEW SHORROCK SPG AND MFG COMPANY LIMITED [LAWS(GJH)-1976-8-9] [REFERRED]
AJENDRAPRASADJI NARENDRAPRASADJI PANDE VS. SWAMI KESHAVPRAKASHDASJI NARAYANPRAYDASJI [LAWS(GJH)-2004-5-9] [REFERRED TO]
NAGESHWAR VIDHYA TRUST VS. PANKAJBHAI HARISHCHANDRA JANI [LAWS(GJH)-2005-5-48] [REFERRED TO]
B G KHUMAN VS. STATE OF GUJARAT [LAWS(GJH)-2006-3-27] [REFERRED TO]
SRI DEVI GAS DISTRIBUTORS VS. INDIAN OIL CORPORATION LTD [LAWS(MAD)-2011-11-93] [REFERRED TO]
V N MUNUSAMY VS. MANAGING DIRECTOR STATE BANK OF INDIA CENTRAL OFFICE [LAWS(MAD)-2009-1-267] [REFERRED TO]
DISTRICT COLLECTOR AND INSPECTOR OF DISTRICT PANCHAYAT VILLUPURAM DISTRICT VS. DEVI PARASURAMAN [LAWS(MAD)-2009-8-415] [REFERRED TO]
A S VENKATESWARAN VS. CHAIRMAN AND MANAGING DIRECTOR TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION [LAWS(MAD)-2010-2-333] [REFERRED TO]
PARAMHANS TRADERS VS. COLLECTOR CUTTACK [LAWS(ORI)-1987-3-18] [REFERRED TO]
NEERAJ MASIH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2020-10-111] [REFERRED TO]
A K ADHYAPOK VS. STATE OF ASSAM [LAWS(GAU)-2020-2-49] [REFERRED TO]
RAJESWAR RABHA VS. UNION OF INDIA & ORS. [LAWS(CAL)-2018-2-171] [REFERRED TO]
BIDANANDA MANDAL VS. U.O.I. [LAWS(CAL)-2019-11-90] [REFERRED TO]
PRADEEP KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2021-8-81] [REFERRED TO]
M/S. ASIAN TUBES PRIVATE LIMITED VS. STATE OF TELANGANA [LAWS(TLNG)-2024-12-1] [REFERRED TO]
LUXMI TEA COMPANY PVT. LIMITED VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-81] [REFERRED TO]
ANANT KUMAR TIWARI VS. STATE OF U P [LAWS(ALL)-2002-3-14] [REFERRED TO]
SOHAN LAL SINGH MISHRI LAL SINGH VS. BASIC EDUCATION BOARD [LAWS(ALL)-2004-1-38] [REFERRED TO]
SANJAY SINGH AND ANOTHER VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2005-10-256] [REFERRED TO]
BHUPENDRA PRATAP SINGH VS. STATE OF U P [LAWS(ALL)-2006-10-150] [REFERRED TO]
RAJESH SINGH VS. VIDYADHIRAJ PANDEY [LAWS(ALL)-2006-7-204] [REFFERED TO]
TEJASHWI PRASAD YADAV VS. STATE OF BIHAR [LAWS(PAT)-2018-10-11] [REFERRED TO]
COLGATE PALMOLIVE INDIA PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-1979-12-10] [REFERRED]
CHANDER PRAKASH VS. UNION OF INDIA [LAWS(DLH)-1992-9-3] [HELD NOT APPLICABLE]
ADWAVE VS. UNION OF INDIA [LAWS(DLH)-2000-1-18] [REFERRED]
SITA HOLIDAY RESORTS LIMITED VS. CHIEF COMMISSIONER OF INCOME TAX [LAWS(DLH)-2002-9-209] [REFERRED]
BISHAN DASS DOGRA VS. STATE OF J&K [LAWS(J&K)-1978-8-17] [REFERRED TO]
CHHOTEY LAL PANDEY VS. STATE [LAWS(ALL)-1979-2-51] [REFERRED TO]
RAM ANUGRAH SHUKLA VS. DIRECTOR OF EDUCATION HIGHER U P [LAWS(ALL)-1984-11-46] [REFERRED TO]
PREMIER MOTORS P LTD VS. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW [LAWS(ALL)-1970-2-14] [REFERRED TO]
LAL CHAND AND ANR. VS. THE ASSESSING AUTHORITY AND ANR. [LAWS(ALL)-1971-11-46] [REFERRED TO]
M R DAV EDUCATIONAL TRUST VS. NATIONAL COUNCIL FOR TEACHERS EDUCATION [LAWS(P&H)-2013-2-155] [REFERRED TO]
DHARAMBIR SINGH VS. SUPERINTENDING CANAL OFFICER [LAWS(P&H)-2013-2-240] [REFERRED TO]
SAMTA SHARMA AND ANOTHER VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2018-4-201] [REFERRED TO]
PURANI TEXTILES PRIVATE LTD. VS. TAMIL NADU OMBUDSMAN [LAWS(MAD)-2019-6-610] [REFERRED TO]
JAGDISH KUMAR SINHA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1980-1-2] [REFERRED TO]
SHANKAR BIRMIWAL VS. UNION OF INDIA [LAWS(RAJ)-1982-1-7] [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS CO LTD VS. RAJASTHAN STATE ELECTRICITY BOARD [LAWS(RAJ)-1983-5-16] [REFERRED TO]
SUDHA RAVI KUMAR VS. THE SPECIAL COMMISSIONER AND COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT,CHENNAI [LAWS(MAD)-2017-4-7] [REFERRED TO]
P. VETRIVEL VS. P. DHANABAL [LAWS(MAD)-2018-6-9] [REFERRED TO]
CHAIRMAN, STATE BANK OF INDIA VS. M.J. JAMES [LAWS(SC)-2021-11-23] [REFERRED TO]
BIDYUG CHAKRABORTY VS. DELHI UNIVERSITY [LAWS(DLH)-2009-5-100] [REFERRED TO]
ARUN KUMAR NIGAM VS. DIG GENL CENTRAL INDUS SECURITY FORCE [LAWS(DLH)-2010-7-369] [REFERRED TO]
STATE OF M P VS. SURENDRA NATH IAS [LAWS(MPH)-2005-12-12] [REFERRED TO]
DILIP KUMAR SURYAVANSHI AND OTHERS VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2006-1-165] [REFERRED TO]
ANIL AGRAWAL VS. UNION OF INDIA [LAWS(MPH)-2008-10-31] [REFERRED TO]
TEJ PRATAP SINGH SENGAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-7-91] [REFERRED TO]
ANKIT GARG VS. PUNJABI UNIVERSITY, PATIALA AND OTHERS [LAWS(P&H)-2009-11-189] [REFERRED]
BHASKAR UPADHYAYA VS. STATE OF U P [LAWS(ALL)-1990-5-92] [REFERRED TO]
MAHABIR PRASAD DWIVEDI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1992-7-28] [REFERRED TO]
DULA RAM VS. THE MUNICIPAL COMMITTEE, HISSAR [LAWS(P&H)-1970-12-20] [REFERRED TO]
KARNAL DISTILLERY COMPANY VS. STATE OF PUNJAB [LAWS(P&H)-1971-5-10] [REFERRED TO]
RAN SINGH VS. GANDHAR AGRICULTURAL CO-OPERATIVE SERVICE SOCIETY GANDHAR [LAWS(P&H)-1974-11-9] [REFERRED TO]
HANS RAJ SACHDEVA VS. THE STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1974-7-17] [REFERRED TO]
HANS RAJ SACHDEVA VS. THE STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1974-7-17] [REFERRED TO]
BINODINI BARAD VS. STATE OF ORISSA [LAWS(ORI)-2020-2-65] [REFERRED TO]
PANNA LAL KHANDELWAL VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-1994-2-104] [REFERRED TO]
MAYANK KUMAR RAI VS. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY [LAWS(ALL)-1994-3-39] [REFERRED TO]
MAHABIR KUMAR AGRAWAL VS. ROHILKHAND UNIVERSITY BAREILLY [LAWS(ALL)-1996-4-137] [REFERRED TO]
WAINGANGA BAHUUDDESHIYA VIKAS SANSTHA VS. ANIL [LAWS(BOM)-2011-9-22] [REFERRED TO]
VANMALA MANOHARRAO KAMDI VS. DEPUTY CHARITY COMMISSIONER NAGPUR DIVISION NAGPUR [LAWS(BOM)-2012-5-12] [REFERRED TO]
UNIVERSAL MUSIC INDIA LTD. AND ANR. VS. UNION OF INDIA (UOI) [LAWS(DLH)-2006-9-233] [REFERRED TO]
HIGH COURT OF JUDICATURE AT MADRAS VS. BRANCH MANAGER [LAWS(MAD)-2021-4-262] [REFERRED TO]
MOOKANNUR SERVICE CO-OP BANK VS. STATE OF KERALA [LAWS(KER)-2024-10-67] [REFERRED TO]
JOHNSON VS. JOINT REGISTRAR OF CO-OP SOCIETIES [LAWS(KER)-2024-7-208] [REFERRED TO]
M.MOHAMED IQBAL VS. DEPUTY COMMISSIONER OF POLICE [LAWS(MAD)-2022-8-22] [REFERRED TO]
EPARI VASUDEVA RAO VS. STATE OF ODISHA [LAWS(ORI)-2014-4-42] [REFERRED TO]
SHARAD CHANDRA PATHAK VS. UNION OF INDIA AND ORS. [LAWS(ORI)-2015-5-49] [REFERRED TO]
BIRLA HIGHER SECONDARY SCHOOL VS. LT GOVERNOR DELHI [LAWS(DLH)-1972-12-13] [REFERRED]
HARI DAI VS. UNION OF INDIA [LAWS(DLH)-1973-9-25] [REFERRED 3.]
SMT. ASHA SURYAVANSHI, W/O NARAYAN SURYAVANSHI VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2018-4-55] [REFERRED TO]
SHARAD CONSTRUCTION PVT LTD. VS. SHAH ALPESH DINESHCHANDRA [LAWS(GJH)-2015-12-179] [REFERRED]
DIPESH MANUBHAI SHETH VS. ASSISTANT GENERAL MANAGER & DISCIPLINARY AUTHORITY [LAWS(GJH)-2018-6-37] [REFERRED TO]
STATE OF GUJARAT VS. AMBALAL HAIDERBHAI [LAWS(SC)-1976-4-34] [RELIED ON]
MAHENDRA BHALCHANDRA SHAH VS. MUNICIPAL CORPORATION OF GRATER BOMBAY [LAWS(BOM)-2019-6-142] [REFERRED TO]
PANDURANG VISHNU DEVRUKHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-8-244] [REFERRED TO]
LAXMI MOTOR SERVICE VS. R T A GOA [LAWS(BOM)-1985-3-15] [REFERRED TO]
RAMKRUSHNA GANGARAM RATHI VS. KISAN ZINGRAJI MADKE [LAWS(BOM)-1970-2-24] [REFERRED TO]
SHRI MITHAILAL DALSINGHAR SINGH VS. S.V. JOAG [LAWS(BOM)-1973-1-10] [REFERRED TO]
T SHEPHARD VS. UNION OF INDIA [LAWS(SC)-1987-9-23] [RELIED ON]
STATE OF UTTAR PRADESH VS. RENUSAGAR POWER CO [LAWS(SC)-1988-7-30] [REFERRED TO]
VIJAYALAKSHMI BASAVARAJ WORKING AS DEPUTY DIRECTOR TECHNICAL ALI YAVAR VS. SECRETARY HEALTH GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY [LAWS(KAR)-2006-4-5] [REFERRED TO]
RANA NATWARSINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1979-2-3] [REFERRED TO]
AWAS RAHAT GRIHA NIRMAN SAHKARI SAMITI MARYADITBHOPAL VS. STATE OF MADHYA PRADESHBHOPAL [LAWS(MPH)-1984-7-4] [REFERRED TO]
RADHESHYAM VS. MUNICIPAL COUNCIL [LAWS(MPH)-1988-9-45] [REFERRED TO]
N BHUJANGA RAO VS. GOVERNMENT OF A P [LAWS(APH)-2005-2-86] [REFERRED TO]
C VENKATARATHNAM VS. DEPUTY GENERAL MANAGER [LAWS(APH)-2012-9-98] [REFERRED TO]
TAGI, G.B. VS. ADDITIONAL DY. COMMISSIONER [LAWS(GAU)-1977-3-5] [REFERRED TO]
RICHARD YIMTO VS. STATE OF NAGALAND [LAWS(GAU)-2002-12-36] [REFERRED TO]
UNION OF INDIA VS. KRIPESH CHANDRA ROY [LAWS(GAU)-2012-8-65] [REFERRED TO]
DINESH KUMAR VS. RAJO AND OTHERS [LAWS(HPH)-2018-8-59] [REFERRED TO]
S VENKATASHAMAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2003-8-35] [REFERRED TO]
PROF S N HEGDE VS. LOKAYUKTA BANGALORE [LAWS(KAR)-2004-2-56] [REFERRED TO]
WORKMEN OF CEMENT INDUSTRY VS. UNION OF INDIA UOI [LAWS(KAR)-1987-1-25] [REFERRED TO]
VITHAL SHRINIVAS KULKARNI VS. EXECUTIVE ENGINEER KUWS and DB BIJAPUR [LAWS(KAR)-1988-4-15] [REFERRED TO]
RAM NARAYAN SAH PRABHAT VS. BANGALORE UNIVERSITY [LAWS(KAR)-1989-8-22] [REFERRED TO]
NARAYANA REDDY VS. STATE OF KARNATAKA [LAWS(KAR)-1991-6-40] [REFERRED TO]
Javid Ahmed Shah and other VS. Principal, Dr. B.R. Ambedkar Medical College, Bangalore [LAWS(KAR)-1996-2-68] [REFERRED TO]
ASHOK KUMAR AGGARWAL VS. UNION OF INDIA [LAWS(DLH)-2021-9-20] [REFERRED TO]
POOJA MENGHANI VS. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA [LAWS(DLH)-2023-11-132] [REFERRED TO]
MANOJ DHYANI VS. UNION OF INDIA [LAWS(DLH)-2024-8-53] [REFERRED TO]
JUSTICE C.S. KARNAN VS. HONBLE SUPREME COURT OF INDIA [LAWS(DLH)-2017-8-63] [REFERRED TO]
KALKA PUBLIC SCHOOL VS. HONBLE L.G. OF DELHI [LAWS(DLH)-2018-5-2] [REFERRED TO]
MAHINDRA ELECTRIC MOBILITY LIMITED VS. COMPETITION COMMISSION OF INDIA [LAWS(DLH)-2019-4-377] [REFERRED TO]
KALARI NAGABHUSHANA RAO VS. COLLECTOR PANCHAYAT WING GUNTUR [LAWS(APH)-1978-7-26] [REFERRED TO]
INDIA CABLE COMPANY LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1985-8-2] [REFERRED TO]
M/S. LANCO VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA LIMITED [LAWS(DLH)-2016-12-84] [REFERRED TO]
SRINATH SINGH VS. S K BHATTACHARJEE [LAWS(CAL)-1972-7-17] [REFERRED TO]
SATYABRATA MAITY VS. ASSISTANT REGISTRAR OF CO OP SOCIETIES MIDNAPORE [LAWS(CAL)-1974-1-20] [REFERRED TO]
M RACHOTAIAH VS. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT [LAWS(APH)-1996-9-50] [REFERRED TO]
NAGI REDDY P VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1997-2-31] [REFERRED TO]
M MADHAVAN PILLAI VS. K A BALAN [LAWS(KER)-1978-12-22] [REFERRED TO]
CELINE VS. STATE OF KERALA [LAWS(KER)-1981-7-26] [REFERRED TO]
MAYER SIMON VS. ADVOCATE GENERAL KERALA [LAWS(KER)-1974-7-33] [REFERRED TO]
B.S. SINDHU VS. UNION OF INDIA AND ORS. [LAWS(HPH)-1971-8-7] [REFERRED TO]
SHIV DAYAL SINGH ETC. VS. UNION OF INDIA (UOI) AND ANR. [LAWS(HPH)-1974-10-14] [REFERRED TO]
R K NIMORIA, DY COMDT (RETD) VS. UNION OF INDIA AND ANR [LAWS(DLH)-2013-9-614] [REFERRED]
TRANSWORLD GARNET INDIA PVT. LTD. AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-7-124] [REFERRED TO]
TELU RAM VS. HARYANA AGRICULTURAL UNIVERSITY [LAWS(P&H)-1990-12-58] [REFERRED TO]
V K RAWAL VS. CHAIRMAN [LAWS(P&H)-1990-12-145] [REFERRED]
ANAND KUMAR VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(P&H)-1994-9-52] [REFERRED TO]
GOVINDPUR AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY AND VS. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES [LAWS(ORI)-1972-11-8] [REFERRED TO]
RAMAKRUSHNA SWAIN VS. STATE OF ORISSA [LAWS(ORI)-1983-12-10] [REFERRED TO]
KHARAVELA INDUSTRIES PVT LTD VS. ORISSA STATE FINANCIAL CORPN [LAWS(ORI)-1985-2-12] [REFERRED TO]
PRINCE INTERNATIONAL VS. STATE [LAWS(ORI)-1992-1-11] [REFERRED TO]
VENKATESWARAN A S VS. CHAIRMAN AND MANAGING DIRECTOR [LAWS(MAD)-2010-2-37] [REFERRED TO]
KANTHARAJAIAH VS. CITY IMPROVEMENT TRUST BOARD [LAWS(KAR)-1971-5-1] [REFERRED TO]
KARNATAKA PLANTERS ASSOCIATION VS. STATE OF KARNATAKA [LAWS(KAR)-1982-10-19] [REFERRED TO]
GANGANARASAIAH VS. MANAGING DIRECTOR K S R T C [LAWS(KAR)-1985-3-17] [REFERRED TO]
PATEL NILPABEN NAGJIBHAI VS. DISTRICT PRIMARY EDUCATION OFFICER [LAWS(GJH)-2006-2-41] [REFERRED TO]
UNION OF INDIA VS. DHANIBEN R PARMAR [LAWS(GJH)-2006-2-82] [REFERRED TO]
SOMABHAI CHANABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2001-3-77] [REFERRED]
ARUN KUMAR MISRA VS. STATE OF U P [LAWS(ALL)-2009-12-8] [REFERRED TO]
CHORYASI TALUKA DUDH VECHAN KARNARI SAHAKARI MANDLI LTD VS. SURAT DISTRICT CO OP MILK PRODUCERS UNION [LAWS(GJH)-1971-10-9] [REFERRED]
SURAT BOROUGH MUNICIPALITY VS. ISHVARLAL MANCHHARAM BACHKANIWALA [LAWS(GJH)-1972-3-14] [REFERRED]
SANDHI MAMAD KALA VS. STATE OF GUJARAT [LAWS(GJH)-1972-9-8] [REFERRED]
ALKA CERAMICS VS. GUJARAT STATE FINANCIAL CORPORATION [LAWS(GJH)-1989-12-13] [REFERRED]
SUSMITA SAHA DUTTA VS. UNION OF INDIA [LAWS(CAL)-2021-8-16] [REFERRED TO]
SUDEB KANTI BANERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-8-128] [REFERRED TO]
BASUDEV LENKA AND 5 ORS. VS. SHYAMA SUNDAR SAHOO AND 8 ORS. [LAWS(ORI)-2008-8-119] [REFERRED TO]
GANGAMATI PATEL VS. INDIAN OIL CORPORATION LTD. & OTHERS [LAWS(ORI)-2008-9-81] [REFERRED TO]
DUKHAN RAM VS. STATE OF BIHAR [LAWS(PAT)-1972-4-10] [REFERRED TO]
QUDRAT ALI VS. STATE OF BIHAR [LAWS(PAT)-1972-9-2] [REFERRED TO]
HYUNDAI HEAVY INDUSTRIES LTD VS. UNION OF INDIA [LAWS(UTN)-2011-7-1] [REFERRED TO]
REKHA SHRIKUNJ VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-4-132] [REFERRED TO]
SITA RAM VERMA VS. STATE OF U P [LAWS(ALL)-2012-3-6] [REFERRED TO]
SHIV SWAROOP TRIVEDI VS. STATE OF U P [LAWS(ALL)-2013-2-184] [REFERRED TO]
VINOD KUMAR VS. BANK OF INDIA [LAWS(ALL)-2013-9-64] [REFERRED TO]
OM PRAKASH SINGH VS. STATE OF U P [LAWS(ALL)-2014-10-236] [REFERRED TO]
MD MOFIZUDDIN MOLLA VS. JUNIOR LAND REFORMS OFFICER MAGRAHAT [LAWS(CAL)-1981-2-26] [REFERRED TO]
DUKHIRAM SARDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-1989-12-18] [REFERRED TO]
DEBA PRASAD BANERJEE VS. STATE OF WEST BENGAL AND ANR. [LAWS(CAL)-1992-7-67] [REFERRED TO]
JONAKY GANGULY VS. UNION OF INDIA AND OTHERS [LAWS(CAL)-1994-1-35] [REFERRED TO]
Banerjee R N VS. State Bank of India [LAWS(CAL)-1995-11-18] [REFERRED TO]
SANTOSH KUMAR ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-1997-2-7] [REFERRED TO]
RAMESH PRASAD PATEL SRI BHAGWAN SINGH VS. UNION OF INDIA [LAWS(ALL)-2006-4-277] [REFERRED TO]
CONSTABLE NO 126 RAJIV CHANDRA KAUSHIK VS. STATE OF U P [LAWS(ALL)-2006-9-184] [REFERRED TO]
KOMATIREDDY JANAKIRAM REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2022-2-17] [REFERRED TO]
BHAVANI OXIDES VS. STATE OF TELANGANA [LAWS(TLNG)-2024-6-39] [REFERRED TO]
UTTAR PRADESH FINANCIAL CORPORATION VS. JOINT COMMISSIONER INCOME TAX SPECIAL RANGE COMMISSIONER INCOME TAX [LAWS(ALL)-2004-10-161] [REFFERED TO]
GODFREY PHILIPS INDIA LIMITED VS. DIRECTOR MANDI PARISHAD KRISHI UTPADAN MANDI SAMITI [LAWS(ALL)-2005-4-99] [REFERRED TO]
KUNGA NIMA LEPCHA AND ORS. VS. STATE OF SIKKIM AND ORS. [LAWS(SIK)-2015-10-4] [REFERRED TO]
BALVIKASH SEWA SANSTHAN VS. STATE OF BIHAR [LAWS(PAT)-2018-5-115] [REFERRED TO]
NAGESHWAR SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2019-1-153] [REFERRED TO]
UPENDRA KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2021-12-24] [REFERRED TO]
OFFICE OF THE ODISHA LOKAYUKTA VS. DR. PRADEEP KUMAR PANIGRAHI [LAWS(SC)-2023-2-55] [REFERRED TO]
EVA AGRO FEEDS PRIVATE LIMITED VS. PUNJAB NATIONAL BANK [LAWS(SC)-2023-9-28] [REFERRED TO]
EPURU SUDHAKAR VS. GOVT OF A P [LAWS(SC)-2006-10-40] [REFERRED TO]
RADHEY SHYAM VS. STATE OF U P [LAWS(SC)-2011-4-6] [REFERRED TO]
KESAR ENTERPRISES LTD VS. STATE OF U P [LAWS(SC)-2011-7-55] [REFERRED TO]
SUNIL SHAMRAOJI SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-7-7] [REFERRED TO]
SIDDIVINAYAK REALTIES PRIVET LTD VS. TULIP HOSPITALITY SERVICES LIMITED [LAWS(BOM)-2006-9-86] [REFERRED TO]
PRABHAKAR MANOHARRAO DESHPANDE VS. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT [LAWS(BOM)-2002-6-98] [REFERRED TO]
SHANKER LAL CHATURVEDI VS. GINNIA DEVI PODDAR [LAWS(ALL)-1971-12-40] [REFERRED]
LIFE INSURANCE CORPORATION OF INDIA VS. STATE OF U P [LAWS(ALL)-1973-5-14] [REFERRED TO]
GANGA SINGH VS. ADMINISTRATOR, DIST CO-OPERATIVE FEDERATION, LTD , GHAZIPUR [LAWS(ALL)-1975-3-48] [REFERRED]
ACHHAIBER VS. SHAKILUNNISA BIBI [LAWS(ALL)-1984-2-42] [REFERRED TO]
ASHWANI KUMAR SHARMA VS. UCO BANK AND OTHERS [LAWS(P&H)-2006-7-679] [REFERRED]
BAJRANG LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1981-4-22] [REFERRED TO]
SHAPOORJI PALLONJI INFRASTRUCTURE CAPITAL CO LTD VS. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE NORTH BLOCK, NEW DELHI [LAWS(MAD)-2018-4-422] [REFERRED TO]
K K DHANRAJ VS. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, NAMAKKAL DISTRICT [LAWS(MAD)-2018-6-646] [REFERRED TO]
STATE OF TAMIL NADU VS. V.S. SAI SACHIN [LAWS(MAD)-2017-7-56] [REFERRED TO]
KULBUSHAN SINGH VS. CHIEF ENGINEER [LAWS(J&K)-1976-8-4] [REFERRED TO]
J&K BANK LTD VS. MOTI LAL WATTAL [LAWS(J&K)-2001-1-13] [REFERRED TO]
RANJODH SINGH VS. STATE OF J&K [LAWS(J&K)-2001-11-21] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PREM MEHTA [LAWS(J&K)-1999-7-12] [REFERRED TO]
S. CHANCHAL SINGH VS. STATE BANK OF INDIA [LAWS(J&K)-2010-3-23] [REFERRED TO]
MAHESH KUMAR VS. UNION OF INDIA [LAWS(DLH)-1979-5-34] [REFERRED TO]
VINOD KUMAR GUPTA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-56] [REFERRED TO]
HIMMAT SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-8-383] [REFERRED TO]
BHOPAL CO-OPERATIVE CENTRAL BANK VS. STATE OF M.P. [LAWS(MPH)-2021-4-47] [REFERRED TO]
DELHI FINANCIAL CORPN VS. RAJIV ANAND [LAWS(SC)-2004-3-97] [REFERRED TO]
GHANSHYAM SALT & CHEMICALS PVT LTD VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2013-3-247] [REFERRED TO]
I. EASWARA PILLAI AND ORS. VS. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT FOR HARIJAN WELFARE AND ANR. [LAWS(MAD)-1971-3-43] [REFERRED TO]
IQBAL BEGUM VS. TAX RECOVERY OFFICER [LAWS(MAD)-1973-2-14] [REFERRED TO]
DAYA RAM YADAV VS. STATE OF U.P. [LAWS(ALL)-2017-7-74] [REFERRED TO]
GAUTAM BUDDHA INTER COLLEGE AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-7-18] [REFERRED]
SHIROMANI SINHA VS. U.P.S.R.T.C. LUCKNOW [LAWS(ALL)-2018-3-503] [REFERRED TO]
ANIL KUMAR SRIVASTAVA VS. ASSISTANT GENERAL MANAGER, ALLD BANK, KANPUR & OTH [LAWS(ALL)-2018-4-366] [REFERRED TO]
RAM SINGH VS. STATE OF U P THRU PRIN SECY HOME LKO & ORS [LAWS(ALL)-2018-7-69] [REFERRED TO]
SURENDRA KUMAR GUPTA VS. STATE OF U. P. [LAWS(ALL)-2022-8-182] [REFERRED TO]
EXECUTIVE COMMITTEE MAULANA MOHAMAD ALI JAUHAR TRUST VS. STATE OF U.P. [LAWS(ALL)-2024-3-53] [REFERRED TO]
VIJAY KUMAR AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2006-7-18] [REFERRED TO]
MAHIDA MAHAVIRSINH VIJAYSINH VS. HEMCHANDRACHARYA [LAWS(GJH)-2012-8-299] [REFERRED TO]
KESHAV MILLS COMPANY LIMITED VS. UNION OF INDIA [LAWS(SC)-1972-12-16] [RELIED ON]
TULSIPUR SUGAR COMPANY LIMITED VS. NOTIFIED AREA COMMITTEE TULSIPUR [LAWS(SC)-1980-2-17] [RELIED ON]
MAHABIR JUTE MILLS LIMITED GORAKHPORE VS. SHIBBAN LAL SAXENA [LAWS(SC)-1975-7-35] [DISTINGUISHED]
UNION OF INDIA VS. E G NAMBUDIRI [LAWS(SC)-1991-4-41] [RELIED ON]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [LAWS(SC)-1994-1-109] [REFERRED TO]
BHANSIDHAR GANESH RAM BHAIYYALAL VS. MUNICIPAL COUNCIL DEOLI [LAWS(BOM)-1984-2-57] [REFERRED TO]
HARISH BIJAYKUMAR KHAITAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-1986-2-18] [REFERRED TO]
JAYMIN RAJENDRA BRAHMBHATT VS. GUJARAT NATIONAL LAW UNIVERSITY [LAWS(GJH)-2016-5-7] [REFERRED TO]
JAYMIN RAJENDRA BRAHMBHATT VS. GUJARAT NATIONAL LAW UNIVERSITY [LAWS(GJH)-2016-5-7] [REFERRED TO]
JWALANT JITENDRA WADHWA VS. INSTITUTE OF INFRASTRUCTURE [LAWS(GJH)-2018-12-64] [REFERRED TO]
KHIMJIBHAI SANABHAI PARMAR VS. SEVALIA CEMENT WORKS [LAWS(GJH)-2015-1-298] [REFERRED TO]
GUJARAT STATE CO-OP. MARKETING FEDERATION LTD. VS. CONTROLLING AUTHORITY APPOINTED UNDER PAYMENT OF GRATUITY ACT & ORS. [LAWS(GJH)-2016-2-241] [REFERRED TO]
SPECIAL JUDGE (ESSENTIAL COMMODITIES ACT CASES), VS. ANAND SWAROOP SHARMA [LAWS(RAJ)-2013-5-174] [REFERRED TO]
JAYANTA KUMAR GOSWAMI VS. GOVERNING BODY OF AKHANDALAMANI COLLEGE (+2), BETALIGAON [LAWS(ORI)-2014-7-71] [REFERRED TO]
ABB INDIA LIMITED VS. STATE OF ODISHA [LAWS(ORI)-2014-9-23] [REFERRED TO]
INDIAN METALS & FERRO ALLOYS LTD. VS. STATE [LAWS(ORI)-2014-9-122] [REFERRED TO]
MANAGING COMMITTEE OF BHAGABATI BIDYAPITHA AND ORS. VS. RAJ KUMAR DASH AND ORS. [LAWS(ORI)-2016-2-29] [REFERRED TO]
MANOJ KUMAR JENA VS. SECRETARY, STATE TRANSPORT AUTHORITY AND ANOTHER [LAWS(ORI)-2016-7-32] [REFERRED TO]
NAGARJUNA CONSTRUCTION COMPANY LTD. VS. BHUBANESWAR DEVELOPMENT AUTHORITY [LAWS(ORI)-2017-3-36] [REFERRED TO]
MINAKHI DALEI VS. STATE OF ODISHA [LAWS(ORI)-2020-2-17] [REFERRED TO]
ECOMETRIX CONSULTANTS PVT. LTD. VS. BHUBANESWAR DEVELOPMENT AUTHORITY [LAWS(ORI)-2023-8-29] [REFERRED TO]
NARENDER SINGH RAO VS. THE STATE OF HARYANA, ETC. [LAWS(P&H)-1973-11-28] [REFERRED TO]
BHAGAT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1975-3-9] [REFERRED TO]
K.N.S. SIDHU (LT. COL.) VS. THE UNION OF INDIA (UOI) AND ANR. [LAWS(P&H)-1976-10-34] [REFERRED TO]
D. G. RETHNAKUMARAGED VS. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) [LAWS(KER)-2023-7-200] [REFERRED TO]
ADARSH ESTATE SAHAKARI GRIHA NIRMAN SANSTA MARYADIT. MUMBAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-1-140] [REFERRED TO]
UNION OF INDIA VS. SHANKER RAJU [LAWS(DLH)-2007-12-97] [REFERRED TO]
UNIVERSITY OF DELHI AND ORS. VS. HARPAL SINGH SANGWAN [LAWS(DLH)-2010-10-247] [REFERRED TO]
GROWNBURY PHARMACEUTICALS VS. UNION OF INDIA [LAWS(DLH)-2011-2-330] [REFERRED TO]
AJAI KUMAR SINGH VS. SUB DIVISIONAL OFFICER [LAWS(ALL)-1985-4-38] [REFERRED TO]
RAJ DHAR VS. U P HIGHER EDUCATION SERVICE COMMISSION [LAWS(ALL)-1987-8-21] [REFERRED TO]
SHAILJA SRIVASTAVA VS. VICE CHANCELLOR BANARAS HINDU UNIVERSITY [LAWS(ALL)-1992-5-20] [REFERRED TO]
RAKESH KUMAR SINGH VS. BANARAS HINDU UNIVERSITY VARANASI [LAWS(ALL)-1995-11-48] [REFERRED TO]
HIGH COURT OF JUDICATURE AT ALLAHABAD VS. SATYAJEET THAKUR [LAWS(ALL)-1997-2-122] [REFERRED TO]
RIZWANA SAIF VS. STATE OF U P [LAWS(ALL)-1999-4-53] [REFERRED TO]
SANJEEV DEEWAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-5-102] [REFERRED TO]
MONGA METALS (P) LTD VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(ALL)-1999-6-24] [REFERRED]
N. P. MATHAI VS. FEDERAL BANK LTD [LAWS(KER)-1992-11-45] [REFERRED TO]
V RAMAN VS. STATE OF KERALA [LAWS(KER)-1994-1-42] [REFERRED TO]
L. M. CORPORATION VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1928] [REFERRED TO]
GWALIOR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-2-88] [REFERRED TO]
CENTRAL HOMEOPATHIC VS. STATE OF M P [LAWS(MPH)-2013-2-136] [REFERRED TO]
SANJIV K GOEL VS. PUNJAB FINANCIAL CORPORATION AND ANR [LAWS(P&H)-2010-5-425] [REFERRED]
ARUN ROY VS. UNION OF INDIA [LAWS(GAU)-2012-5-33] [REFERRED TO]
MUNSHI RAM AND OTHERS VS. STATE OF HIMACHAL PRADESH & ORS [LAWS(HPH)-2016-6-232] [REFERRED TO]
SRIDHAR LIME PRODUCTS VS. DEPUTY COMMISSIONER OF COMMERCIAL TAXES NO II DIVISION [LAWS(APH)-2005-8-91] [REFERRED TO]
A LINGA REDDY VS. ANDHRA PRADESH STATE HANDLOOM WEAVERS SOCIETY LTD [LAWS(APH)-2007-3-38] [REFERRED TO]
CH. RAVI SANKAR VS. GOVT. OF A.P. [LAWS(APH)-2023-11-72] [REFERRED TO]
STATE OF A.P. VS. KODEPATI KARUNA [LAWS(APH)-2024-2-61] [REFERRED TO]
THE GAUHATI UNIVERSITY VS. BICHITRA RAM MEDHI [LAWS(GAU)-1972-3-9] [REFERRED TO]
TAGI, G.B. AND OTHERS VS. ADDITIONAL DY. COMMISSIONER AND OTHERS [LAWS(GAU)-1977-3-11] [REFERRED TO]
SAPAM NISHIKANTA SINGH VS. STATE OF MANIPUR [LAWS(GAU)-1995-3-4] [REFERRED TO]
STATE OF TRIPURA VS. JOGIRAJ DUTTA [LAWS(GAU)-2001-8-36] [REFERRED TO]
E. THANGASAMY RAJA VS. THE EXECUTIVE OFFICER, ETTAYAPURAM SELECTION GRADE TOWN PANCHAYAT [LAWS(MAD)-1997-9-118] [REFERRED TO]
TRIBOL ENGINEERING PRIVATE LIMITED VS. INDIAN OIL CORPORATION LTD [LAWS(MAD)-1998-10-32] [REFERRED TO]
LAKSHMI SARASWATHI BUS SERVICE VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2003-3-234] [REFERRED TO]
P G NARAYANAN VS. UNION OF INDIA [LAWS(MAD)-2005-5-14] [REFERRED TO]
GYANCHAND DHARAMCHAND VS. ADDITIONAL MEMBER BOARDOF REVENUE [LAWS(CAL)-1973-5-32] [REFERRED TO]
FALTA FORT REFUGEE FISHERMENS CO OPERATIVE SOCIETY LTD VS. ADDITIONAL DISTRICT MAGISTRATE E A 24 PARGANAS [LAWS(CAL)-1975-1-13] [REFERRED TO]
I T C LTD VS. M R T P COMMISSION [LAWS(CAL)-1975-9-31] [REFERRED TO]
CORVUS URBAN INFRASTRUCTURE LLP VS. STATE OF GOA [LAWS(BOM)-2022-9-165] [REFERRED TO]
VILAS KASHINATH PARAB VS. STATE OF GOA [LAWS(BOM)-2025-1-83] [REFERRED TO]
KAVITA SRIVASTAVA VS. KENDRIYA VIDYALAYA SANGATHAN [LAWS(CA)-2013-9-1] [REFERRED TO]
THE LIFE INSURANCE CORPORATION OF INDIA VS. RENU DEVI [LAWS(PAT)-2016-12-76] [REFERRED TO]
BALASUBRAMANIAN P N VS. INCOME TAX OFFICER [LAWS(APH)-1975-10-21] [REFERRED TO]
DHEERAJ SINGH VS. COMMISSIONER OF POLICE AND ANOTHER [LAWS(DLH)-2016-9-142] [REFERRED TO]
SHRI KRISHAN VS. JASODA DEVI AND ORS. [LAWS(DLH)-2017-9-198] [REFERRED TO]
UTILITY POWERTECH LIMITED VS. VIJAY BAHADUR THR LRS & ORS [LAWS(DLH)-2018-5-205] [REFERRED TO]
PRASADI LAL VS. PRESIDING OFFICER, LABOUR COURT NEW DELHI [LAWS(DLH)-2025-1-55] [REFERRED TO]
MOHAN BROTHERS VS. MITHILESH PANDEY [LAWS(DLH)-2025-2-105] [REFERRED TO]
SIR M VISWESWARAYA EDUCATION TRUST VS. STATE OF KARNATAKA [LAWS(KAR)-1986-4-15] [REFERRED TO]
B NAGARAJU VS. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALOREDIVISION BANGALORE [LAWS(KAR)-1993-2-27] [REFERRED TO]
FLEMINGO DUTYFREE SHOPS PVT LTD VS. UNION OF INDIA [LAWS(KAR)-2007-12-8] [REFERRED TO]
M S POOJARI VS. REGISTRAR GENERAL HIGH COURT OF KARNATAKA [LAWS(KAR)-2010-3-73] [REFERRED TO]
HRIDAYESHWAR SINGH CHAUHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1986-8-16] [REFERRED TO]
NARAYAN CHANDRA MUKHERJI VS. STATE OF MADHYA PRADESH BHOPAL [LAWS(MPH)-1969-7-5] [REFERRED TO]
SHRI SONY TARIANG VS. KHASI HILLS [LAWS(MEGH)-2018-11-1] [REFERRED TO]
JAYASWAL NECO INDUSTRIES LTD VS. SARDA ENERGY AND MINERALS LTD [LAWS(DLH)-2015-2-233] [REFERRED TO]
GURDIAL SINGH VS. DEPUTY COMMISSIONER AND ANR. [LAWS(HPH)-1974-9-16] [REFERRED TO]
NIDHI KAUSHIK VS. UNION OF INDIA [LAWS(DLH)-2014-5-183] [REFERRED TO]
PHILIPS INDIA LIMITED VS. STATE OF KARNATAKA [LAWS(KAR)-2022-7-884] [REFERRED TO]
SYED GHOUSE MOHIYUDDIN VS. STATE OF KARNATAKA [LAWS(KAR)-2023-3-11] [REFERRED TO]
K P NARAYANA MENON VS. STATE OF KERALA [LAWS(KER)-1974-8-9] [REFERRED TO]
ABDUL KARIM VS. PRAKASH [LAWS(KER)-1976-1-2] [REFERRED TO]
T V ANANDAN VS. STATE OF KERALA [LAWS(KER)-1981-7-47] [REFERRED TO]
GURUSANKAR VS. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE [LAWS(MAD)-2011-8-14] [REFERRED TO]
V D S R RE ROLLING MILL VS. SPECIAL COMMISSIONER [LAWS(MAD)-2012-7-354] [REFERRED]
SHANTINIKETAN SOCIETY VS. STATE [LAWS(CAL)-2000-12-7] [REFERRED TO]
SATYA DEO SHAKYA VS. AJAY KUMAR GUTPA [LAWS(ALL)-2013-10-15] [REFERRED TO]
LAKHAN LAL GUPTA VS. STATE OF U.P. [LAWS(ALL)-2013-2-257] [REFERRED TO]
G. K. GUPTA VS. STATE OF U.P. [LAWS(ALL)-2013-8-69] [REFERRED TO]
HINDUSTHAN STEEL, LTD. VS. RABINDRA NATH BANERJEE [LAWS(CAL)-1984-12-50] [REFERRED TO]
SANKAR DAS PAUL VS. STATE [LAWS(CAL)-1989-9-35] [REFERRED TO]
STATE OF WEST BENGAL VS. HAREKRISHNA SARDAR [LAWS(CAL)-2009-5-16] [REFERRED TO]
RAM CHAUDHARY VS. TECHNOLOGY PARK [LAWS(ALL)-2010-4-28] [REFERRED TO]
COMMITTEE OF MANAGEMENT DOON VALLEY OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-5-6] [REFERRED TO]
C AND E LTD (COMPONENTS AND EQUIPMENTS LTD) VS. GOPAL DAS BAGRI [LAWS(CAL)-2023-7-75] [REFERRED TO]
AMAL CHANDRA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-5-59] [REFERRED TO]
HASMUKHBHAI DHANJIBHAI ZAVERI VS. R PARTHSARTHY [LAWS(GJH)-1970-3-5] [REFERRED]
BIPINCHANDRA PURSHOTTAMDAS PATEL VS. JASHVANT LALBHAI NAIK [LAWS(GJH)-1973-5-3] [REFERRED]
KUMKUM PRAKASHAN VS. STATE OF GUJARAT [LAWS(GJH)-1989-2-4] [REFERRED]
SONAMUTHU VELLAMMAL VS. CHIEF GENERAL MANAGER [LAWS(CAL)-2019-3-198] [REFERRED TO]
UNION OF INDIA AND ORS. VS. JITENDRA SINGH AND ORS. [LAWS(CAL)-2015-8-61] [REFERRED TO]
INDIAN COUNCIL OF AGRICULTURAL RESEARCH VS. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD [LAWS(ALL)-2007-9-156] [REFERERD TO]
SURENDRA SINGH YADAV VS. UNION OF INDIA [LAWS(ALL)-2006-3-22] [REFERRED TO]
MADHURI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2023-12-3] [REFERRED TO]
D. SUDHAKAR REDDY VS. THE JOINT COLLECTOR [LAWS(TLNG)-2020-9-52] [REFERRED TO]
KOMATIREDDY JANAKIRAM REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2021-11-143] [REFERRED TO]
MY HOME CEMENT IND.LTD VS. TRANSMISSION CORPN.OF AP LTD [LAWS(TLNG)-2023-8-13] [REFERRED TO]
PAUMAMASI LENKA VS. TAHASILDAR AND ANR. [LAWS(ORI)-2008-7-99] [REFERRED TO]
CHENNAI PETROLEUM OFFICERS ASSOCIATION INSIDE CPCL CAMPUS MANALI VS. CHENNAI PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2011-12-103] [REFERRED TO]
S PONMANI VS. STATE OF TAMILNADU [LAWS(MAD)-2011-2-288] [REFERRED TO]
SIBARAM PANDA VS. COLLECTORCUTTACK [LAWS(ORI)-1982-1-5] [REFERRED TO]
RAMESHWAR PRASAD SINGH VS. VICE CHANCELLOR OF THE RAJENDRA AGRICULTURE UNIVERSITY [LAWS(PAT)-1974-8-3] [REFERRED TO]
SATENDER NATH RAI VS. UNION OF INDIA [LAWS(UTN)-2012-2-18] [REFERRED TO]
THEATRE SANJAYA VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-1983-4-25] [REFERRED TO]
V ARUNKUMAR VS. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED [LAWS(MAD)-2008-11-256] [REFERRED TO]
A ABINASH VS. COMMISSIONER OF TECHNICAL EDUCATION [LAWS(MAD)-2010-8-9] [REFERRED TO]
NARANBHAI AMTHALAL PANCHAL VS. RAMCHANDRA SOMNATH PANCHAL [LAWS(GJH)-1994-7-22] [REFERRED TO]
SHANKERLAL NAGARDAS PATEL VS. TALUKA DEVELOPMENT OFFICER [LAWS(GJH)-1996-7-83] [RELIED ON]
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD VS. JANAKKUMAR G VYAS [LAWS(GJH)-1999-12-44] [REFERRED TO]
BHIKHABHAI RASULBHAI BHOKARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2006-12-41] [REFERRED TO]
ANAND KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2021-8-99] [REFERRED TO]
GAURI SHANKAR INDANE SERVICE KUCHAIKOTE VS. INDIAN OIL CORPORATION LTD [LAWS(PAT)-2021-1-3] [REFERRED TO]
SADBHAVNA H P GAS, THROUGH ITS PROPRIETOR, NUPUR SRIVASTAVA VS. HINDUSTAN PETROLEUM CORPORATION LIMITED THROUGH SENIOR REGIONAL MANAGER [LAWS(PAT)-2017-8-158] [REFERRED TO]
MUKESH KUMAR VS. THE STATE OF BIHAR [LAWS(PAT)-2014-1-204] [REFERRED TO]
RAMCO INDUSTRIES LTD VS. BIHAR STATE POLLUTION CONTROL BOARD [LAWS(PAT)-2017-3-117] [REFERRED TO]
M JAMALUTHEEN VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2006-6-155] [REFERRED TO]
CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION VS. M/S ECI SPIC SMO MCML (JV) A JOINT VENTURE COMPANY [LAWS(SC)-2024-11-32] [REFERRED TO]
STATE BANK OF PATIALA VS. COMMISSIONER OF INCOME TAX [LAWS(P&H)-1999-5-82] [REFERRED]
MEGH NATH BANSAL VS. UNION OF INDIA [LAWS(P&H)-1999-7-172] [REFERRED TO]
AMARBIR SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2003-7-184] [REFERRED TO]
PREM CHAND SANGHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1975-5-6] [REFERRED TO]
MAHADEO VS. SARPANCH GRAM PANCHAYAT [LAWS(RAJ)-1988-3-32] [REFERRED TO]
SIJU JACOB VS. STATE OF KERALA [LAWS(KER)-2020-6-176] [REFERRED TO]
RAM SEWAK MISHRA VS. STATE OF M P AND ANOTHER [LAWS(MAD)-2017-7-258] [REFERRED TO]
APARNA BALAN VS. UNION OF INDIA [LAWS(KER)-2018-7-716] [REFERRED TO]
EX CORPORAL V V PALANISAMY REGD VS. UNION OF INDIA [LAWS(DLH)-2002-4-9] [REFERRED]
AB SALAM VS. STATE [LAWS(J&K)-1970-11-10] [REFERRED TO]
RAJ DULARI RAZDAN AND OTHERS VS. STATE OF JAMMU AND KASHMIR AND OTHERS [LAWS(J&K)-1971-11-10] [REFERRED TO]
MANOJ KUMAR RAWAT VS. KHANDELWAL VAISHYA CENTRAL SR HIGHER SECONDARY SCHOOL [LAWS(RAJ)-1992-8-68] [REFERRED TO]
PREM PRAKASH VIRMANI VS. STATE GOVERNMENT [LAWS(ALL)-1967-5-9] [REFERRED TO]
STATE OF U P VS. MANAGING COMMITTEE ARYA KANYA INTER COLLEGE JHANSI [LAWS(ALL)-1972-12-1] [REFERRED TO]
P C BAGLA POST GRADUATE COLLEGE HATHRAS VS. VICE CHANCELLOR AGRA UNIVERSITY [LAWS(ALL)-1980-4-37] [REFERRED TO]
COMMITTEE OF MANAGEMENT OF SONI THAPA KHANDELWAL BALIKA INTER COLLEGE AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-1985-1-76] [REFERRED TO]
AZRA SEEMA IYENGAR VS. J P S OBEROI [LAWS(DLH)-1978-11-2] [REFERRED 5 AIR 1967 SC 1269 5]
WENGER AND CO VS. DISTRICT VALUATION OFFICER [LAWS(DLH)-1978-8-24] [REFERRED TO]
RAJEEV ANAND VS. UNION OF INDIA [LAWS(DLH)-1998-2-20] [REFERRED]
JAGDISH DUTTA BARUAH PROF VS. INDIAN COUNCIL OF MEDICAL RESEARCH [LAWS(DLH)-1998-9-133] [REFERRED]
STATE OF MAHARASHTRA VS. SAEED SOHAIL SHEIKH [LAWS(SC)-2012-11-5] [REFERRED TO]
CHANDRA KUMAR CHOPRA VS. UNION OF INDIA [LAWS(SC)-2012-5-31] [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. KAILASH CHANDRA AHUJA [LAWS(SC)-2008-7-179] [REFERRED TO]
AUTOMOTIVE TYRE MANUFACTURERS ASSOCIATION VS. DESIGNATED AUTHORITY [LAWS(SC)-2011-1-42] [REFERRED TO]
BADRINATH VS. GOVERNMENT OF TAMIL NADU [LAWS(SC)-2000-9-172] [REFERRED]
S. SUBRAMANIAN VS. V. VELLAIKAANU AND ORS. [LAWS(MAD)-1977-12-35] [REFERRED TO]
SWADESHI COTTON MILLS PONDICHERRY VS. UNION OF INDIA [LAWS(MAD)-1983-4-42] [REFERRED TO]
RAJKOT DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD VS. STATE OF GUJARAT [LAWS(GJH)-2013-10-8] [REFERRED TO]
PHOOL BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-1-100] [REFERRED TO]
PRIYANKA MEENA AND OTHERS VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2018-4-195] [REFERRED TO]
SHAILENDRA KUMAR SRIVASTAVA VS. BUNDELKHAND UNIVERSITY JHANSI [LAWS(ALL)-2015-5-63] [REFERRED TO]
R K SHUKLA VS. STATE OF U P [LAWS(ALL)-2015-5-171] [REFERRED TO]
DEVESH KUMAR MISRA VS. CHIEF SECURITY COMMISSIONER R P F [LAWS(ALL)-2015-5-417] [REFERRED TO]
THAKUR PRASAD VS. BENI PRASAD [LAWS(ALL)-2015-3-119] [REFERRED TO]
OM PAL SINGH VS. STATE OF U P [LAWS(ALL)-2015-3-288] [REFERRED TO]
N.P. PHALGUNAN VS. THE DISTT. MAGISTRATE LALITPUR AND OTHERS [LAWS(ALL)-2019-3-300] [REFERRED TO]
NAJAKAT ALI VS. STATE OF U.P. [LAWS(ALL)-2021-10-134] [REFERRED TO]
MUJAHID BEG VS. UNION OF INDIA [LAWS(ALL)-2025-5-8] [REFERRED TO]
BOARD OF TRUSTEES OF KPT & 1 ANR VS. NEW KANDLA SALT & CHEMICAL PVT LTD & 1 ANR [LAWS(GJH)-2013-12-316] [REFERRED TO]
ANDREW BANRILANGUMDOR VS. STATE OF MEGHALAYA [LAWS(GAU)-2007-9-29] [REFERRED TO]
MEKALA MADHUSUDHAN REDDY VS. DIRECTOR GENERAL OF POLICE [LAWS(APH)-2020-9-120] [REFERRED TO]
MITHUN DEB VS. STATE OF TRIPURA [LAWS(GAU)-1997-9-12] [REFERRED TO]
TERA CHINNAPA REDDY VS. GOVT. OF A.P. [LAWS(APH)-2013-9-48] [REFERRED TO]
USHA ENTERPRISES VS. KHADI AND VILLAGE INDUSTRIES [LAWS(APH)-2002-4-38] [REFERRED TO]
DIRECTOR OF INCOME TAX VS. AUTHORITY FOR ADVANCE RULINGS [LAWS(APH)-2011-3-128] [REFERRED TO]
Y S VIJAYA VS. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF HOME SHASTRI BHAVAN NEW DELHI [LAWS(APH)-2012-2-48] [REFERRED TO]
T. MOHAMMED ASHRAF VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-5-40] [REFERRED TO]
FLEMINGO DUTYFREE SHOPS PVT LTD VS. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT [LAWS(KAR)-2008-12-7] [REFERRED TO]
ZULFIQAR AHMED KHAN VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(KAR)-2008-7-58] [REFERRED TO]
REGIONAL MANAGER CENTRAL BANK OF INDIA VS. KUNWAR PAL SINGH [LAWS(DLH)-2024-3-206] [REFERRED TO]
MRITUNJAY KUMAR VS. UNION OF INDIA [LAWS(DLH)-2024-9-103] [REFERRED TO]
CHAMUNDI HOTEL P LTD VS. STATE [LAWS(KAR)-1997-3-7] [REFERRED TO]
H R SOUMYA VS. CONTROLLER OF EXAMINATIONS AND REGISTRAR EVALUATION MYSORE UNIVERSITY [LAWS(KAR)-1999-11-3] [REFERRED TO]
HADISO CONSTRUCTION PVT. LTD. AND ORS. VS. COMMISSIONER EMPLOYEES COMPENSATION AND ORS. [LAWS(DLH)-2017-12-74] [REFERRED TO]
DELHI PUBLIC SCHOOL VS. CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(DLH)-2020-3-95] [REFERRED TO]
C M RAMANTH REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1991-3-30] [REFERRED TO]
GALI MUDDU KRISHNAM NAIDU M L A PUTTUR CHITTOOR DISTRICT VS. GOVERNMENT OF A P [LAWS(APH)-1994-10-11] [REFERRED TO]
KEELU PAPA RAO VS. SECRETARY BOARD OF INTERMEDIATE EDUCATION ANDHRA PRADESH [LAWS(APH)-1996-3-7] [REFERRED TO]
P SAMIAPPA GOUNDER AND CHERAN TRANSPORT CORPN LTD VS. THIRUMALAI TRANSPORT SERVICE KALLIMEDU STREET KANGEYAM [LAWS(MAD)-1996-6-5] [REFERRED TO]
OMKAR UMAKANT KASBE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-18] [REFERRED TO]
MSPL LIMITED VS. PRINCIPAL COMMISSIONER OF INCOME TAX [LAWS(BOM)-2021-5-51] [REFERRED TO]
CORVUS URBAN INFRASTRUCTURE LLP VS. STATE OF GOA [LAWS(BOM)-2022-9-46] [REFERRED TO]
YAMUNANAGAR CO OP HOUSE BUILDING SOCIETY VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1997-4-45] [REFERRED TO]
SHASHI PRABHA DIXIT VS. KENDRIYA VIDYALAYA SANGTHAN [LAWS(CA)-2014-2-10] [REFERRED TO]
ELECTRICAL INDUSTRIES CORPORATION VS. UNION OF INDIA [LAWS(CAL)-1972-2-26] [REFERRED TO]
PRODYOT KUMAR MUKHERJEE VS. R GERSAFFE [LAWS(CAL)-1973-2-24] [REFERRED TO]
KARNANI PROPERTIES LTD VS. CORPORATION OF CALCUTTA [LAWS(CAL)-1973-4-12] [REFERRED TO]
M N DE VS. B N MUKHERJEA [LAWS(CAL)-1973-7-14] [REFERRED TO]
SERAJUDDIN AND CO VS. STATE OF ORISSA [LAWS(CAL)-1973-9-14] [REFERRED TO]
RESERVE BANK OF INDIA VS. R N DUTT AND SONS [LAWS(CAL)-1974-2-18] [REFERRED TO]
NARENDRA NATH TRIPATHI AND ORS. VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-1974-2-38] [REFERRED TO]
SAKTIPADA MANDAL VS. COLLECTOR DISTRICT HOOGHLY [LAWS(CAL)-1976-1-10] [REFERRED TO]
B.N. DEY VS. UNION OF INDIA (UOI) [LAWS(CAL)-1976-3-45] [REFERRED TO]
BIBHUTI BHUSAN CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(CAL)-1979-10-7] [REFERRED TO]
NEHA ENTERPRISE VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1929] [REFERRED TO]
MAMTA PATERIA VS. STATE OF M P [LAWS(MPH)-2002-1-63] [REFERRED TO]
MAJOR PRITHVIRAJ PATNAIK VS. UNION OF INDIA [LAWS(DLH)-2007-1-196] [REFERRED TO]
CPIO, SUPREME COURT OF INDIA, TILAK MARG, NEW DELHI VS. SUBHASH CHANDRA AGARWAL [LAWS(DLH)-2009-9-193] [REFERRED TO]
NEWS LINE VS. UNION OF INDIA [LAWS(DLH)-2009-4-306] [REFERRED TO]
UNION OF INDIA VS. EDWARD KEVENTER [LAWS(DLH)-2011-6-42] [REFERRED TO]
DIVYA CHANDRA VS. VICE CHANCELLOR ROORKEE UNIVERSITY ROORKEE [LAWS(ALL)-1992-2-30] [REFERRED TO]
ALOKE CHAKRABARTI VS. STATE OF U P [LAWS(ALL)-1997-2-44] [REFERRED TO]
IQBAL AHAMAD VS. STATE OF U P [LAWS(ALL)-1997-2-45] [REFERRED TO]
ANUP PRATAP SINGH VS. PRINCIPAL UDAI PRATAP MAHAVIDYALAY AUTONOMOUS [LAWS(ALL)-1998-9-173] [REFERRED TO]
KASHI KRISHI CARBONIC KHAD UDYOG VARANASI VS. DISTRICT MAGISTRATE VARANASI [LAWS(ALL)-2000-1-127] [REFERRED TO]
SURENDRA RAMLAL TIWARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-10-14] [REFERRED TO]
ADVANI BUILDERS PVT LTD VS. SLUM REHABILITATION AUTHORITY [LAWS(BOM)-2012-3-107] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. ELEPHANT G. RAJENDRAN [LAWS(MAD)-2023-11-88] [REFERRED TO]
RAJANIKANTA PRIYADARSHY VS. UTKAL UNIVERSITY [LAWS(ORI)-2014-12-24] [REFERRED TO]
SRI NANDA KISHORE MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2019-5-24] [REFERRED TO]
MALVINDERJIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-1970-5-32] [REFERRED TO]
TEK CHAND VS. THE STATE OF PUNJAB AND ANR. [LAWS(P&H)-1970-5-38] [REFERRED TO]
PAHAR CHAND AND SONS VS. STATE OF PUNJAB [LAWS(P&H)-1972-3-25] [REFERRED TO]
Industrial Resources & Monolithic Private Ltd. VS. Jharkhand State Electricity Board [LAWS(JHAR)-2002-9-66] [REFERRED TO]
HARIHAR PRASAD SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2005-8-78] [REFERRED TO]
BRIGADIER RAKESH SHARMA VS. UNION OF INDIA [LAWS(JHAR)-2008-12-30] [REFERRED TO]
MUSHTAQ AHMED VS. UNION OF INDIA [LAWS(DLH)-1971-1-5] [REFERRED]
R D AGGARWALA VS. UNION OF INDIA [LAWS(DLH)-1974-5-24] [REFERRED TO]
SATYAM KELAVNI MANDAL VS. STATE OF GUJARAT & OTHERS [LAWS(GJH)-2015-11-121] [REFERRED]
EXECUTIVE ENGINEER-GUJARAT WATER SUPPLY & SEWERAGE BOARD VS. KARMAN MESUR GADHVI & 1 [LAWS(GJH)-2015-11-155] [REFERRED]
S.G.DESAI VS. G.S.DHOTRE [LAWS(GJH)-2016-11-2] [REFERRED TO]
R.R. DUBEY VS. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED [LAWS(CHH)-2024-2-10] [REFERRED TO]
COMMISSIONER OF CUSTOMS VS. S S OFFSHORE PVT LTD [LAWS(BOM)-2017-12-257] [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [LAWS(SC)-1981-1-51] [RELIED ON]
MANEKA GANDHI VS. UNION OF INDIA [LAWS(SC)-1978-1-6] [FOLLOWED]
RAIPUR DEVELOPMENT AUTHORITY AND VS. CHOKHAMAL CONTRACTORS [LAWS(SC)-1989-5-51] [CITED IF THE PARTIES TO THE DISPUTE FEEL THAT REASONS SHOULD BE GIVEN BY THE ARBITRATORS FOR THE AWA]
STATE OF KERALA VS. K T SHADULI GROCERY DEALER [LAWS(SC)-1977-3-52] [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [LAWS(SC)-1990-3-10] [RELIED ON]
UNION OF INDIA VS. EX CONSTABLE AMRIK SINGH [LAWS(SC)-1991-1-45] [CITED]
RAMCHANDRA GANPAT CHOGLE VS. COMMISSIONER FOR CO OPERATION AND REGISTRAR CO OPERATIVE SOCIETIES [LAWS(BOM)-1975-7-9] [REFERRED TO]
COMMERCIAL ART ENGRAVERS PVT LTD VS. INDIAN AND EASTERN NEWSPAPERS SOCIETY [LAWS(BOM)-1976-8-33] [REFERRED TO]
MODI INDUSTRIES LIMITED VS. STATE OF UTTAR PRADESH [LAWS(SC)-1993-10-13] [RELIED ON]
DR. D.P. AGRAWAL AND ORS. VS. STATE OF M.P. [LAWS(MPH)-1994-12-42] [REFERRED TO]
HEMANT KUMAR SHRIVASTAVA VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-1995-7-106] [REFERRED TO]
KAZI BADRUL ALAM AND OTHERS VS. COMMISSIONER OF WAKFS AND OTHERS [LAWS(CAL)-1980-2-39] [REFERRED TO]
Power Tools and Appliances Co LTD VS. Union of India [LAWS(CAL)-1994-8-13] [REFERRED TO]
COMMITTEE OF MANAGEMENT, MASDARUL ULOOM EDUCATION SOCIETY VS. STATE OF U P [LAWS(ALL)-2014-5-277] [REFERRED TO]
RAJENDRA SHANKAR SHUKLA VS. STATE OF CHHATTISGARH [LAWS(SC)-2015-7-70] [REFERRED TO]
KUNAL SAHA VS. WEST BENGAL MEDICAL COUNCIL [LAWS(CAL)-2003-4-1] [REFERRED TO]
West Bengal State Electricity Board VS. Deputy Commissioner of Income Tax [LAWS(CAL)-2005-3-5] [REFERRED TO]
IDEAL INDUSTRIAL EXPLOSIVES LIMITED VS. COAL INDIA LIMITED [LAWS(CAL)-2010-6-69] [REFERRED TO]
UNION OF INDIA VS. SHYAMWATI [LAWS(DLH)-2011-8-227] [REFERRED TO]
COMMANDER VS. BHUPENDERA KARDEAM [LAWS(DLH)-2013-11-65] [REFERRED TO]
MINU KASHYAP VS. SHRI LAL BAHADUR SHASTRI RASHTRIYA SANSKRIT VIDYAPEETH [LAWS(DLH)-2015-1-470] [REFERRED TO]
MUNI LAL VS. THE STATE OF HIMACHAL PRADESH ETC. [LAWS(HPH)-1975-3-10] [REFERRED TO]
R.C.SHARMA VS. UNION OF INDIA [LAWS(HPH)-1983-6-8] [REFERRED TO]
RAJIV MOUDGIL VS. H P HOUSING BOARD [LAWS(HPH)-1999-5-10] [REFERRED TO]
SUKHTEJ SINGH SIDHU VS. STATE OF PUNJAB [LAWS(P&H)-1994-9-126] [REFERRED]
MAHARSHI DAYANAND UNIVERSITY VS. NITASHA PAUL [LAWS(P&H)-1995-2-55] [REFERRED TO]
REV MOTHER ALEXIUS VS. STATE OF KERALA [LAWS(KER)-1970-3-9] [REFERRED TO]
P.V.RAGUNATHAN VS. COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT [LAWS(MAD)-2012-11-216] [REFERRED TO]
M S RANGANATH VS. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA [LAWS(KAR)-1974-4-4] [REFERRED TO]
ISHWARBHAI GANPATBHAI PATEL VS. STATE OF GJARAT [LAWS(GJH)-2006-1-13] [REFERRED TO]
THE UNION OF INDIA VS. ZILEH SINGH SAGAR [LAWS(JHAR)-2014-8-38] [REFERRED TO]
SHARDA EDUCATION TRUST VS. STATE OF GUJARAT [LAWS(GJH)-1975-2-11] [REFERRED]
H. P. CHOTHIA VS. THE UNION OF INDIA AND OTHERS [LAWS(GJH)-1977-3-8] [REFERRED TO]
ATAM SUGNOMAL POHANI VS. THE GUJARAT ELECTRICITY BOARD, BARODA AND ANOTHER [LAWS(GJH)-1978-2-28] [REFERRED TO]
PUSHPA BHATIA VS. DIRECTOR GENERAL OF CRPF NEW DELHI [LAWS(GJH)-1993-10-51] [REFERRED]
MAVJIBHAI MAGANBHAI PARMAR VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(GJH)-1994-1-3] [REFRRED]
STATE OF GUJARAT VS. SATISHCHANDRA BALASHANKER VORA [LAWS(GJH)-1999-3-12] [REFERRED TO]
BLUE STAR LTD VS. COMMISSISONER OF LABOUR [LAWS(GJH)-2004-11-19] [REFERRED TO]
CHEMBOND CHEMICALS LTD VS. INDIAN OIL CORPORATION [LAWS(GJH)-2004-2-25] [REFERRED TO]
SAMARJEET TIWARI VS. STATE OF U P [LAWS(ALL)-2009-4-529] [REFERRED TO]
VIJAY SHANKAR TRIPATHI AND ORS. VS. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS. [LAWS(ALL)-2007-6-69] [REFERRED TO]
GOPAL CHANDRA SINHA BAIJNATH PRASAD SINHA SUB-DIVISIONAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-9-315] [REFERRED TO]
RAM PAL SINGH VS. STATE OF U P [LAWS(ALL)-2006-3-44] [REFERRED TO]
SUBRATA CHAKRAVARTY VS. UNION OF INDIA [LAWS(CAL)-2016-11-78] [REFERRED TO]
BRAJ NATH RAI VS. UNION OF INDIA AND OTHERS [LAWS(PAT)-1974-12-8] [REFERRED TO]
SHRIMATI SHIVA RANI KUMARI VS. PRESIDENT OF BOARD OF SECONDARY EDUCATION [LAWS(PAT)-1974-4-2] [REFERRED TO]
TEJA PRASAD VS. STATE OF BIHAR [LAWS(PAT)-1992-9-42] [REFERRED TO]
AJAY VS. STATE OF HARYANA [LAWS(P&H)-2020-8-48] [REFERRED TO]
AVTAR SINGH KALRA AND OTHERS VS. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND ANOTHER [LAWS(P&H)-2017-3-3] [REFERRED TO]
BISWANATH PRADHAN VS. STATE OF ORISSA AND ANR. [LAWS(ORI)-1977-7-19] [REFERRED TO]
ANTONY GNANAMUTHU VS. ASSISTANT GENERAL MANAGER [LAWS(MAD)-2009-3-119] [REFERRED TO]
DISTRICT COLLECTOR TIRUNELVELI DISTRICT VS. GOVERNMENT OF INDIA REP BY ITS SECRETARY [LAWS(MAD)-2010-12-112] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-100] [REFERRED TO]
BOARD OF CONTROL FOR CRICKET IN INDIA VS. CRICKET ASSOCIATION OF BIHAR [LAWS(SC)-2015-1-62] [REFERRED TO]
AWADHESH KUMAR GUPTA VS. BOARD OF DIRECTORS ALLAHABAD U.P. GRAMIN BANK AND OTHERS [LAWS(ALL)-2012-5-358] [REFERRED TO]
SATHYAN VS. STATE OF KERALA [LAWS(SC)-2023-8-33] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SURENDRA PATWA [LAWS(SC)-2025-4-141] [REFERRED TO]
AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA VS. DELHI INTERNATIONAL AIRPORT LTD. [LAWS(SC)-2024-10-37] [REFERRED TO]
KRISHNADATT AWASTHY VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-4-8] [REFERRED TO]
MR. RAJESH AGARWAL VS. RESERVE BANK OF INDIA [LAWS(TLNG)-2020-12-3] [REFERRED TO]
TAPATI DUTTA VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-5-13] [REFERRED TO]
GOUTAM DEBNATH VS. HONOURABLE HIGH COURT OF TRIPURA [LAWS(TRIP)-2019-9-76] [REFERRED TO]
SANTOSH KUMAR PASWAN VS. STATE BANK OF INDIA [LAWS(PAT)-2018-12-58] [REFERRED TO]
SWASTIK ASSOCIATE VS. UNION OF INDIA [LAWS(PAT)-2021-8-103] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(SC)-2022-8-20] [REFERRED TO]
UMED HIGHER SECONDARY SCHOOL JODHPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-4-30] [REFERRED 37]
S. SRIDHAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-11-27] [REFERRED TO]
VIJAI SINGH VS. RAJASTHAN STATE ROAD TRANSPORT CORPN LTD [LAWS(RAJ)-1992-10-4] [REFERRED TO]
A K GUPTA VS. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL [LAWS(RAJ)-1992-8-12] [REFERRED TO]
RAVINDER SINGH VS. NAYVELI LIGNITE CORPORATION [LAWS(RAJ)-1994-2-39] [REFERRED TO]
COLLECTOR KRISHNAGIRI VS. K. KRISHNAVENI [LAWS(MAD)-2019-9-83] [REFERRED TO]
COLLECTOR KRISHNAGIRI VS. K. KRISHNAVENI [LAWS(MAD)-2019-9-83] [REFERRED TO]
COLLECTOR KRISHNAGIRI VS. K. KRISHNAVENI [LAWS(MAD)-2019-9-83] [REFERRED TO]
K. VENGOPALAN VS. THE SECRETARY TO GOVT. COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT, MADRAS [LAWS(MAD)-1978-3-71] [REFERRED TO]
O S SIDDAPPA VS. STATE OF KARNATAKA AND ORS [LAWS(KAR)-2013-10-408] [REFERRED]
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT), UDUPI DISTRICT AND OTHERS VS. M/S. ABIDHEEP INTERLOCK PAVERS PVT. LTD. [LAWS(KAR)-2016-4-169] [REFERRED TO]
PATEL DIPTIBEN ANILBHAI VS. GUJARAT TECHNOLOGY UNIVERSITY [LAWS(GJH)-2011-10-213] [REFERRED TO]
GHURAHOO PRASAD ALIAS G PRASAD AND OTHERS VS. STATE OF U P THORUGH PRINCIPAL SECY DEPT OF HEALTH & ORS [LAWS(ALL)-2018-8-62] [REFERRED TO]
SANJAY AGRAWAL VS. STATE OF U.P. [LAWS(ALL)-2019-4-380] [REFERRED TO]
PRAVEEN KUMAR JAIN VS. STATE OF U P [LAWS(ALL)-2019-7-93] [REFERRED TO]
RAJA RAM GODARA VS. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA [LAWS(P&H)-2010-9-801] [REFERRED]
ANKUSH KUMAR VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2018-1-216] [REFERRED TO]
SUKKHU PRASAD SAROJ VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-96] [REFERRED TO]
INDIAN INSTITUTE OF TECHNOLOGY AND 2 OTHERS VS. RISHABH JHA AND 2 OTHERS [LAWS(ALL)-2017-2-83] [REFERRED TO]
SYED MANSOOR HASAN RIZVI VS. DIRECTOR, LOCAL BODIES AND OTHERS [LAWS(ALL)-2017-3-101] [REFERRED TO]
HARJIT SINGH AND ANOTHER VS. STATE OF U.P. THROUGH PRINCIPAL SECRETARY HOUSING & OTHERS [LAWS(ALL)-2017-4-27] [REFERRED TO]
M/S DAFFODILLS PHARMACEUTICALS LTD. VS. STATE OF U.P. [LAWS(ALL)-2017-4-104] [REFERRED TO]
YOGENDRA KUMAR TIWARI VS. STATE OF U.P. [LAWS(ALL)-2017-5-143] [REFERRED TO]
BANSI LAL VS. STATE [LAWS(DLH)-1979-10-19] [REFERRED]
TRADE WELL VS. INDIAN BANK [LAWS(BOM)-2007-4-52] [REFERRED TO]
NATIONAL ORGANIC CHEMICALS RCD LIMITED VS. PANDIT LADAKU PATIL [LAWS(BOM)-2008-8-212] [REFERRED TO]
KRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED VS. COMPANY LAW BOARD [LAWS(DLH)-1978-5-2] [REFERRED .]
GURBAKSH SINGH VS. DELHI DEVELOPMENT CORPORATION [LAWS(DLH)-1978-5-4] [REFERRED TO]
DISTRICT CO OPERATIVE BANK LTD VS. DEPUTY REGISTRAR COOPERATIVE SOCIETIES [LAWS(ALL)-1972-10-9] [REFERRED TO]
VISHNU DAYAL JHUNJHUNWALLA VS. UNION OF INDIA UOI [LAWS(ALL)-1981-12-17] [REFERRED TO]
MONA JIGNESH ACHARYA VS. BANK OF INDIA [LAWS(GJH)-2021-12-865] [REFERRED TO]
MOHD RAMZAN BHAT VS. STATE OF J&K [LAWS(J&K)-1971-9-8] [REFERRED TO]
SATISH BABUSENAN VS. CHAIRMAN,KERALA STATE CHALACHITHRA ACADEMY [LAWS(KER)-2020-10-241] [REFERRED TO]
MARKETING UNION LTD.(BISCOMAUN) THROUGH ITS CHAIRMAN (PETITIONER NO.1) VS. STATE OF BIHAR THROUGH ITS SECRETARY, CO-OPERATIVE DEPARTMENT [LAWS(PAT)-2009-5-56] [REFERRED TO]
AJAY VS. KULADHIPATI, DEVI AHILYA VISHWAVIDYALAYA AND ORS. [LAWS(MPH)-2016-2-5] [REFERRED TO]
NARENDRA SHARMA VS. STATE OF M P [LAWS(MPH)-2016-8-203] [REFERRED]
KAMAL KUMAR VS. CENTRAL WAREHOUSING CORPORATION AND OTHERS [LAWS(MPH)-2017-12-145] [REFERRED TO]
ASHUTOSH RASIK BIHARI PUROHIT VS. INDIAN RED CROSS SOCIETY [LAWS(MPH)-2019-7-264] [REFERRED TO]
STATE OF MADHYA PRADESH VS. KHASGI (DEVI AHILYA BAI HOLKAR CHARITIES) TRUST, INDORE [LAWS(MPH)-2020-10-30] [REFERRED TO]
PU MYLLAI HLYCHHO VS. STATE OF MIZORAM [LAWS(SC)-2005-1-10] [REFERRED TO]
BHARAT SEWAK SAMAJ VS. LT.GOVERNOR [LAWS(SC)-2012-9-129] [REFERRED TO]
PARIMAL KUMAR DUTTA VS. APPEJAY SCHOOL [LAWS(DLH)-2010-7-147] [REFERRED TO]
ANDALEEB SEHGAL VS. UNION OF INDIA [LAWS(DLH)-2010-9-234] [REFERRED TO]
KOCHAR OIL MILLS LTD. AND OTHERS VS. M.P.S.I.D.C. LTD. AND OTHERS [LAWS(MPH)-2002-4-126] [REFERRED TO]
MEERA BAI VS. STATE OF MP [LAWS(MPH)-2003-4-93] [REFERRED TO]
ASHOK KUMAR JAIN VS. HIGH COURT OF MADHYA PRADESH [LAWS(MPH)-2012-8-205] [REFERRED TO]
RAGHURAJ SINGH VS. STATE OF M P AND OTHERS [LAWS(MPH)-2013-7-360] [REFERRED]
SUMINDRA PRASAD SINGH VS. COMMANDANT, C. I. S. F. [LAWS(KER)-1995-8-42] [REFERRED TO]
SURENDRA RAMLAL TIWARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-10-106] [REFERRED TO]
SURESH RAMCHANDRA PALANDE AND ORS. VS. THE GOVERNMENT OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-12-52] [REFERRED TO]
PRABHAKAR VS. THE HONBLE MINISTER OF INDUSTRIES AND CHAIRMAN, MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS. [LAWS(BOM)-2015-5-102] [REFERRED TO]
JAGATI PUBLICATIONS LTD. VS. THE PRESIDENT, INCOME TAX APPELLATE TRIBUNAL AND ORS. [LAWS(BOM)-2015-8-27] [REFERRED TO]
V K GARG VS. GOVERNOR [LAWS(DLH)-2007-3-166] [REFERRED TO]
GANESH SHANKAR MISRA VS. STATE OF U P [LAWS(ALL)-1998-9-124] [REFERRED TO]
VIJAY KUMAR MISHRA VS. STATE OF U P [LAWS(ALL)-1998-2-18] [REFERRED TO]
ASHTBHUJA PRASAD DUBEY VS. BASIC SHIKSHA ADHIKARI [LAWS(ALL)-1993-9-68] [REFERRED TO]
DEVESH MISHRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1991-8-55] [REFERRED TO]
PANIPAT WOOLLEN AND GENERAL MILLS COMPANY LIMITED VS. UNION OF INDIA [LAWS(SC)-1986-9-40] [DISTINGUISHED]
KIRTIDESHMANKAR VS. UNION OF INDIA [LAWS(SC)-1990-9-2] [REFERRED TO]
NATIONAL TEXTILE WORKERS UNION VS. P R RAMAKRISHNAN [LAWS(SC)-1982-12-13] [RELIED ON]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [LAWS(SC)-1985-7-11] [RELIED ON]
N V PUTTABHATTA VS. STATE OF MYSORE [LAWS(SC)-1972-4-42] [FOLLOWED]
UNION OF INDIA STATE OF UTTAR PRADESH VS. MOHAN LAL KAPOOR:K N MISRA [LAWS(SC)-1973-9-38] [NOT EXTENDED]
GOVERNMENT OF MYSORE VS. J V BHAT [LAWS(SC)-1974-10-2] [FOLLOWED]
STATE OF PUNJAB VS. IQBAL SINGH [LAWS(SC)-1976-2-1] [REFERRED TO]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [LAWS(SC)-1977-9-4] [REFERRED TO]
MOHAMMAD RASHTO AHMAD ASHFAQ HUSSAIN VS. STATE OF UTTAR PRADESH [LAWS(SC)-1978-12-18] [FOLLOWED]
A S PATTABHIRAMAN VS. STATE BANK OF INDIA [LAWS(KAR)-1993-12-6] [REFERRED TO]
PRASUNA CHILUKA VS. NATIONAL BOARD OF EXAMINATIONS [LAWS(DLH)-2024-5-86] [REFERRED TO]
B KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2000-7-28] [REFERRED TO]
S.UNNIKRISHNAN NAIR VS. UNION OF INDIA [LAWS(KER)-2013-7-1] [REFERRED TO]
SARDAR BALJITSINGH JOHAR VS. UNION OF INDIA [LAWS(MPH)-1985-3-34] [REFERRED TO]
G.L. Saxena VS. State of Madhya Pradesh [LAWS(MPH)-1988-10-35] [REFERRED TO]
ANGELA RANGAD VS. STATE OF MEGHALAYA [LAWS(MEGH)-2013-5-12] [REFERRED TO]
MUKUND DAS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1991-7-19] [REFERRED TO]
RANJIT SINGH VS. PUNJAB STATE [LAWS(P&H)-2014-5-303] [REFERRED TO]
ABBA CONSULTANTS PRIVATE LIMITED VS. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA [LAWS(DLH)-2023-11-10] [REFERRED TO]
VIVEK SRIVASTAVA VS. UNION OF INDIA & ORS. [LAWS(DLH)-2017-11-412] [REFERRED TO]
SOMI CONVEYOR BELTINGS LTD. VS. UNION OF INDIA [LAWS(DLH)-2017-4-127] [REFERRED TO]
GOPAL AGGARWAL VS. MUNNI DEVI [LAWS(DLH)-2018-5-18] [REFERRED TO]
SERAJUDDIN AND CO VS. STATE OF ORISSA [LAWS(CAL)-1971-2-25] [REFERRED TO]
STATESMAN LTD VS. FACT FINDING COMMITTEE [LAWS(CAL)-1974-4-6] [REFERRED TO]
EDUCATIONAL SOCIETY OF SOPHIA HIGH SCHOOL MOUNT ABU VS. RAJASTHAN NON-GOVT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR [LAWS(RAJ)-2007-4-14] [REFERRED TO]
BHERU MAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-1-24] [REFERRED TO]
BIJI AVTAR SINGH VS. GENERAL OFFICER [LAWS(APH)-1978-10-7] [REFERRED TO]
K. GOPALAKRISHNA REDDY VS. REVENUE DIVISIONAL OFFICER [LAWS(APH)-1979-12-33] [REFERRED TO]
A N DYES CORPORATION VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1981-8-23] [REFERRED TO]
S MD KIRAN PASHA SECRETARY TO GOVERNMENT OF ANDHRA PRADESH VS. MUNICIPAL ADMINISTRATION and URBAN DEVELOPMENT DEPARTMENT SECRETARIAT BUILDINGS HYDERABAD [LAWS(APH)-1991-6-49] [REFERRED TO]
BASANTA KUMAR SWAIN VS. STATE OF ODISHA [LAWS(ORI)-2024-6-92] [REFERRED TO]
K PADAMAVATHAMMA VS. R UMA MAHESWARI [LAWS(APH)-2001-1-21] [REFERRED TO]
R SESHAGIRI RAO VS. UNIVERSITY OF HYDERABAD [LAWS(APH)-2002-11-85] [REFERRED TO]
ISHTOO AND COMPANY VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-1970-4-33] [REFERRED TO]
PREM NATH BHALLA VS. STATE OF HARYANA AND OTHER [LAWS(P&H)-1970-8-26] [REFERRED TO]
MEHTA LAL CHAND VS. UNION OF INDIA [LAWS(P&H)-1972-3-27] [REFERRED TO]
HANS RAJ SACHDEVA VS. THE STATE OF PUNJAB, ETC. [LAWS(P&H)-1974-7-16] [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-1980-9-37] [REFERRED TO]
JAI NARAYAN GEHLOT VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2002-9-58] [REFERRED TO]
DAYANIDHI MOHAPATRA VS. THE COLLECTOR-CUM-DISTRICT [LAWS(ORI)-2017-3-47] [REFERRED TO]
BISHNU MOHAN CHHOTARAY VS. REGISTRAR, UTKAL UNIVERSITY AND OTHERS [LAWS(ORI)-2018-2-49] [REFERRED TO]
KALINGA HATCHERY P LTD VS. REGIONAL DIRECTOR ESI CORP [LAWS(ORI)-2020-2-64] [REFERRED TO]
AFR MINATEE PRADHAN VS. COLLECTOR, BARGARH [LAWS(ORI)-2021-3-36] [REFERRED TO]
DHABALESWAR TRADERS RAJASTREET VS. STATE OF ODISHA [LAWS(ORI)-2023-4-147] [REFERRED TO]
MAHESH CHANDER SHARMA VS. UNION TERRITORY OF J AND K [LAWS(J&K)-2021-6-15] [REFERRED TO]
THADEVOOS VS. KOCHI CORPORATION [LAWS(KER)-2021-12-113] [REFERRED TO]
OKRAM PRAMODINI DEVI AND ORS VS. THE STATE OF MANIPUR AND ORS. [LAWS(MANIP)-2015-4-2] [REFERRED TO]
T. SOLOMON ZOU VS. UNION OF INDIA AND ORS. [LAWS(MANIP)-2015-4-17] [REFERRED TO]
SUVINA B REDKAR VS. GOVERNMENT OF GOA [LAWS(BOM)-1991-8-60] [REFERRED TO]
CHANDRAKANT DAYALJI PATEL VS. JAYANT SANGHVI [LAWS(GJH)-2014-8-35] [REFERRED TO]
BADSHAH PRASAD SINGH VS. HIGH COURT OF CHHATTISGARH [LAWS(CHH)-2024-2-7] [REFERRED TO]
HIRA SINGH VS. UNION OF INDIA [LAWS(DLH)-1969-9-13] [REFERRED 5.]
IQBAL SINGH VS. INSPECTOR GENERAL OF POLICE DELHI [LAWS(DLH)-1970-2-16] [REFERRED]
INDIAN RAYON ( A UNIT OF ADITYA BIRLA NUVO LTD) VS. STATE OF GUJARAT & OTHER [LAWS(GJH)-2015-9-215] [REFERRED]
S ALRAF HUSSAIN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-11-71] [REFERRED TO]
G SWARNA GOURI VS. GOVERNMENT OF ANDHARA PRADESH G A D [LAWS(APH)-2006-3-166] [REFERRED TO]
SRINIDHI ELECTRO MECHANICS VS. UNION OF INDIA [LAWS(APH)-2008-11-86] [REFERRED TO]
ABDUL JABBAR VS. STATE OF ASSAM [LAWS(GAU)-1997-9-58] [REFERRED TO]
MAJORATI MIN SAMABAI SAMITY LTD VS. SUKHRAJ MIN SAMABAI SAMITY LTD [LAWS(GAU)-1998-3-29] [REFERRED TO]
ABU TABA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2002-6-19] [REFERRED TO]
MUTUM SHANTIKUMAR SINGH VS. UNION OF INDIA [LAWS(GAU)-2005-2-40] [REFERRED TO]
LATU DASGRAM CO OPERATIVE SOCIETY LIMITED VS. STATE OF ASSAM [LAWS(GAU)-2009-12-41] [REFERRED TO]
K.S. SURESH VS. DEPUTY COMMISSIONER OF INCOME-TAX [LAWS(MAD)-2005-3-197] [REFERRED TO]
THE COMMISSIONER OF CUSTOMS AND ORS. VS. DANIEL AND SAMUEL LOGISTICS PVT. LTD. [LAWS(MAD)-2016-3-11] [REFERRED TO]
BENTEX ELECTRICALS VS. PUNJAB STATE ELECTRICITY BOARD [LAWS(P&H)-1996-10-115] [REFERRED TO]
UNION OF INDIA VS. HOTEL EXCELSIOR LTD [LAWS(DLH)-2012-9-220] [REFERRED TO]
MA KALI FISH PRODUCTION GROUP VS. DAMODAR VALLEY CORPORATION [LAWS(CAL)-2006-6-37] [REFERRED TO]
HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LIMITED VS. RESERVE BANK OF INDIA [LAWS(CAL)-2009-9-46] [REFERRED TO]
J.K. SHARAN VS. U O I [LAWS(DLH)-2012-7-66] [REFERRED TO]
INDU SHARMA VS. H.P.UNIVERSITY [LAWS(HPH)-1980-7-11] [REFERRED TO]
M DAVAMANI CHRISTOBER; S DAVID AMIRTHA RAJAN VS. ALAGAPPA UNIVERSITY; S DAVID AMIRTHA RAJAN; UNIVERSITY GRANTS COMMISSION; MADURAI KAMARAJ UNIVERSITY; DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGIATE EDUCATION; GOVERNING COUNCIL OF AMERICAN COLLEGE; M DHAVAMANI CHRISTOBER [LAWS(MAD)-2014-7-316] [REFERRED]
SOMA THAMILARVAN VS. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYATS TIRUVARUR DISTRICT [LAWS(MAD)-2011-9-347] [REFERRED TO]
DHANESHWARI THAKUR VS. STATE OF H.P. [LAWS(HPH)-2014-7-185] [REFERRED TO]
SIDDARAMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2024-9-37] [REFERRED TO]
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED VS. SHYAM LAL [LAWS(P&H)-2022-11-116] [REFERRED TO]
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED VS. SHYAM LAL [LAWS(P&H)-2022-11-116] [REFERRED TO]
SHAILENDRA KUMAR SINHA VS. STATE OF BIHAR [LAWS(PAT)-1983-3-36] [REFERRED TO]
SHIVA RICE MILLS VS. STATE OF PUNJAB [LAWS(P&H)-2023-11-83] [REFERRED TO]
KISHUN PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-1972-1-18] [REFERRED TO]
SHREE KRISHNA GYANODAY SUGAR LTD VS. STATE OF BIHAR [LAWS(PAT)-1978-1-4] [REFERRED TO]
GOPINATH SINGH WOMENS INTER COLLEGE VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-6-87] [REFERRED TO]
ASHOK KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-1-27] [REFERRED TO]
PRAHLAD DAS MOHTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-3-149] [REFERRED TO]
MANAGEMENT OF KIRLOSKAR ELECTRIC CO VS. WORKMEN OF KIRLOSKAR ELECTRIC CO [LAWS(KAR)-1974-2-13] [REFERRED TO]
DIGAMBAR PANDA VS. ADDITIONAL DISTRICT MAGISTRATE [LAWS(ORI)-1969-9-9] [REFERRED TO]
J MOHAPATRA AND CO VS. STATE OF ORISSA [LAWS(ORI)-1983-8-11] [REFERRED TO]
SAROJ KUMAR DAS VS. UTKAL UNIVERSITY [LAWS(ORI)-1996-12-13] [REFERRED TO]
SMT. MAZDA BEGUM AND OTHERS VS. STATE OF U.P. THROUGH THE SECY. PLANNING VIDHAN BHAVAN LKO.AND ORS [LAWS(ALL)-2017-1-249] [REFERRED TO]
BHOJRAJ SINGH VS. ZONAL MANAGER, CENTRAL U.P. ZONE, PUNJAB NATIONAL BANK AND ORS. [LAWS(ALL)-2015-8-249] [REFERRED TO]
MRITUNJAY PRATAP SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-8-79] [REFERRED TO]
SUNDER BHARTI VS. STATE OF U.P. AND 6 OTHERS [LAWS(ALL)-2017-5-453] [REFERRED TO]
RAJIVE KUMAR VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-1-328] [REFERRED TO]
SUSHIL KUMAR OJHA VS. STATE OF U.P. [LAWS(ALL)-2018-12-124] [REFERRED TO]
ARJUN KUMAR SHARMA VS. STATE OF U.P. AND 4 OTHERS [LAWS(ALL)-2019-12-387] [REFERRED TO]
M/S MODI INDUSTRIES LTD. VS. THE ADDL.LABOUR COMMISSIONER [LAWS(ALL)-2019-3-207] [REFERRED TO]
DEWESH KUMAR VS. TATA ENGINNERING AND LOCOMITOVE CO. LTD [LAWS(ALL)-2023-7-75] [REFERRED TO]
PATEL DIPTIBEN ANILBHAI VS. GUJARAT TECHNOLOGICAL UNIVERSITY [LAWS(GJH)-2011-10-201] [REFERRED TO]
MANTHANKUMAR MAYANKUMAR DALAL VS. GUJARAT TECHNOLOGICAL UNIVERSITY THRO ITS REGISTRAR [LAWS(GJH)-2011-12-140] [REFERRED TO]
DALICHA SUKETU R VS. CHAIRMAN [LAWS(GJH)-2011-7-19] [REFERRED TO]
M P SPECIAL POLICE ESTABLISHMENT VS. STATE OF M P [LAWS(SC)-2004-11-14] [RELIED ON]
SURYA KUMAR KOKATE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-156] [REFERRED TO]
DHARAM SHILA KUER VS. STATE OF BIHAR [LAWS(PAT)-2002-7-64] [REFERRED TO]
BINOD KUMAR CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2008-6-2] [REFERRED TO]
PURSHOTTAM SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-124] [REFERRED TO]
MAHIDA MAHAVIRSINH VIJAYSINH VS. HEMCHANDRACHARYA NORTH GUJARATUNIVERSITY [LAWS(GJH)-2012-12-97] [REFERRED TO]
DIMPLE PARASKUMAR SHAH - D/O PARASBHAI CHHAGANLAL SHAH VS. PARASKUMAR DHARAMCHAND SHAH [LAWS(GJH)-2014-7-62] [REFERRED TO]
ALL INDIA AMITABH BACHCHANS FANS ASSOCIATION VS. GOVERNMENT OF T N [LAWS(MAD)-1992-8-2] [REFERRED TO]
HANUMAN STEEL ROLLING MILL VS. C E S C LIMITED [LAWS(CAL)-1996-4-15] [REFERRED TO]
HARUN RASID VS. STATE OF W B [LAWS(CAL)-2004-12-28] [REFERRED TO]
AMRENDRA NARAYAN SINGH VS. REMOTE SENSING APPLICATION CENTRE LKO.THROUGH ITS PRESIDENT [LAWS(ALL)-2013-9-12] [REFERRED TO]
VIJOY BAHADUR SINGH VS. DIRECTOR SECONDARY EDUCATION [LAWS(CAL)-1981-1-2] [REFERRED TO]
P. KUSHERI VS. UNION OF INDIA & ORS. [LAWS(CAL)-1989-4-70] [REFERRED TO]
VASUDEV GUPTA VS. STATE OF U P [LAWS(ALL)-2011-5-128] [REFERRED TO]
DASAN @ R.MUTHUSAMY AND OTHERS VS. THE DISTRICT COLLECTOR, ERODE DISTRICT AND OTHERS [LAWS(MAD)-2018-2-802] [REFERRED TO]
SMART LOGISTICS VS. STATE OF KERALA [LAWS(KER)-2020-9-8] [REFERRED TO]
SALEEM MOHD VS. STATE OF J&K [LAWS(J&K)-2001-7-17] [REFERRED TO]
AJAY SHARMA VS. STATE [LAWS(J&K)-2001-7-18] [REFERRED TO]
AB KHALIK MALIK VS. STATE OF J&K [LAWS(J&K)-1970-6-2] [REFERRED TO]
CENTRE FOR INDIAN TRADE UNION (CITU) VS. INTERCONTINENTAL TRADERS [LAWS(KER)-2019-12-396] [REFERRED TO]
SUBEDAR JAGDISH SINGH VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2006-11-213] [REFERRED]
ADVANCE OILS PRIVATE LIMITED VS. PUNJAB FINANCIAL CORPORATION [LAWS(P&H)-2006-7-175] [REFERRED TO]
POONAM CHAND JOSHI VS. UNION OF INDIA [LAWS(RAJ)-1970-5-13] [REFERRED TO]
NEMI CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-1977-10-4] [REFERRED TO]
REGIONAL TRANSPORT AUTHORITY JODHPUR VS. SITA RAM [LAWS(RAJ)-1992-10-31] [REFERRED TO]
RAJASTHAN PUBLIC SERVICE VS. RAMESH CHANDRA PILWAL [LAWS(RAJ)-1997-8-24] [REFERRED TO]
ABDUL SALAM VS. DY COMMR PRATAPGARH [LAWS(ALL)-1978-1-34] [REFERRED TO]
SINDHUDURG DISTRICT CENTRAL CO OPERATIVE BANK LIMITED VS. SINDHUDURG SAHAKARI BANK KARMACHARI SANSTHA [LAWS(BOM)-1997-1-47] [REFERRED TO]
SUSHIL CHANDRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1970-11-1] [REFERRED TO]
SHAMRAO NARAYAN WANKHEDE VS. MUNICIPAL COUNCIL SAONER [LAWS(BOM)-2002-11-63] [REFERRED TO]
KELLOGG INDIA PRIVATE LIMITED VS. UNION OF INDIA [LAWS(BOM)-2005-10-111] [REFERRED TO]
ANOPA RAM S/O SHRI DHONKAL RAM BISHNOI VS. THE STATE OF RAJASTHAN AND ANOTHERS [LAWS(RAJ)-2018-1-426] [REFERRED TO]
ANIL KUMAR SHARMA AND OTHER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-10-98] [REFERRED TO]
RASHUL KHAN S/O NASER KHAN VS. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, DEPARTMENT OF PANCHAYATI RAJ AND RURAL DEVELOPMENT, SECRETARIAT [LAWS(RAJ)-2018-2-234] [REFERRED TO]
JAIPUR NATIONAL UNIVERSITY INSTITUTE FOR MEDICAL SCIENCES AND RESEARCH CENTRE VS. UNION OF INDIA [LAWS(RAJ)-2018-7-76] [REFERRED TO]
DELHI PUBLIC SCHOOL VS. CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(GJH)-2020-3-152] [REFERRED TO]
SUBHAS ANNA KOOL VS. DAUND TAL SAHAKARI DUDH [LAWS(BOM)-2006-5-4] [REFERRED TO]
NATIONAL ORGANIC VS. PANDIT LADAKU [LAWS(BOM)-2008-7-185] [REFERRED TO]
NISHA PRIYA BHATIA VS. UNION OF INDIA [LAWS(SC)-2020-4-30] [REFERRED TO]
KRISHNADATT AWASTHY VS. STATE OF M.P. [LAWS(SC)-2025-1-119] [REFERRED TO]
ITC LIMITED VS. COMMISSIONER OF CENTRAL EXCISE (A) [LAWS(MAD)-2000-2-117] [REFERRED]
TEREX VECTRA EQUIPMENT PVT. LTD VS. SH. MEHARCHAND [LAWS(NCD)-2013-4-37] [REFERRED TO]
KALPANA RANI VS. STATE OF BIHAR [LAWS(PAT)-2014-5-22] [REFERRED TO]
QAMAR AHSAN VS. STATE OF BIHAR [LAWS(PAT)-2020-11-10] [REFERRED TO]
AMJAD ALI VS. NATIONAL INSTITUTE OF TECHNOLOGY [LAWS(PAT)-2022-4-81] [REFERRED TO]
KALVAKUNTLA CHANDRASHEKAR RAO VS. STATE OF TELANGANA [LAWS(TLNG)-2024-7-7] [REFERRED TO]
SMT. USHA RANI SHIL VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-6-8] [REFERRED TO]
RAGHURAJ PRATAP SINGH ALIAS RAJA BHAIYA VS. STATE OF U P [LAWS(ALL)-2003-5-245] [REFERRED TO]
LAV NIGAM VS. CHAIRMAN AND MANAGING DIRECTOR [LAWS(ALL)-2004-3-44] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. STATE OF U P [LAWS(ALL)-2004-5-34] [REFERRED TO]
SWAMI PRASAD MAURYA VS. SPEAKER LEGISLATIVE ASSEMBLY UTTAR PRADESH [LAWS(ALL)-2006-2-255] [REFERRED TO]
VIRENDRA KUMAR SHARMA VS. STATE OF U P [LAWS(ALL)-2006-5-234] [REFERRED TO]
PAWAN KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2008-12-116] [REFERRED TO]
KINGFISHER AIRLINES LIMITED VS. UNION OF INDIA [LAWS(CAL)-2014-12-85] [REFERRED TO]
SHIBNATH DAS & ORS VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2018-1-169] [REFERRED TO]
STATE PROJECT DIRECTOR & ANR. VS. MANAGING COMMITTEE, FULBARI HIGH SCHOOL & ANR. [LAWS(CAL)-2018-1-519] [REFERRED TO]
DEEPA JAISWAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-1-44] [REFERRED TO]
D R OZA VS. GOVERNMENT OF GUJARAT REVENUE AND AGRICULTURAL DEPARTMENT [LAWS(GJH)-1969-8-4] [REFERRED TO]
PRAMANIK STORES VS. COMMISSIONER OF SALES TAX STATE OF GUJARAT [LAWS(GJH)-1970-11-16] [REFERRED]
SHIVPRASAD UMASHANKER VS. MUNICIPALITY OF PALITANA [LAWS(GJH)-1972-1-1] [REFERRED TO]
SHRI JAYANT H. SHUKLA VS. MUNICIPAL CORPORATION OF THE CITY OF AHMDABAD (NOW SUPERSEDED) THROUGH ADMINISTRATOR OF THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND ANOTHER [LAWS(GJH)-1975-9-20] [REFERRED TO]
RAMANLAL P SHAH PROF VS. STATE OF GUJARAT [LAWS(GJH)-1988-2-3] [REFERRED]
RAMANLAL P SHAH PROF VS. STATE OF GUJARAT [LAWS(GJH)-1988-2-3] [REFERRED]
M RAVJI VS. STATE OF GUJARAT [LAWS(GJH)-1991-7-44] [REFERRED]
VENKATESHWARA IMAGING CENTRE VS. DISTRICT MEDICAL AND HEALTH OFFICER WARANGAL [LAWS(APH)-2012-3-29] [REFERRED TO]
K LAXMANNA VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2010-7-128] [REFERRED TO]
T. PURUSHOTHAM RAO AND ORS. VS. STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-12-12] [REFERRED TO]
NANNAGARAM PRAVEENA VS. STATE OF A.P. [LAWS(APH)-2021-12-46] [REFERRED TO]
P KAMESWARA RAO VS. GOVERNMENT OF A P REP [LAWS(APH)-2003-1-172] [REFERRED TO]
S RAMI REDDY VS. VICE CHAIRMAN AND MANAGING DIRECTOR [LAWS(APH)-2003-6-27] [REFERRED TO]
AMAL KUMAR GHATAK AND ORS. VS. THE STATE OF ASSAM AND ORS. [LAWS(GAU)-1969-11-7] [REFERRED TO]
MANIK RANJAN SENGUPTA VS. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAY, MALIGAON [LAWS(GAU)-1975-3-6] [REFERRED]
JOKAI INDIA LTD. VS. ASSAM BOARD OF REVENUE AND OTHERS [LAWS(GAU)-1989-3-12] [REFERRED TO]
G T LAL VAIPHEI VS. SUPERINTENDENTS OF POLICE [LAWS(GAU)-1997-9-41] [REFERRED TO]
B PDAH VS. MEGHALAYA STATE ELECTRICITY BOARD [LAWS(GAU)-2006-2-39] [REFERRED TO]
GANESH KURMI VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2011-2-89] [REFERRED TO]
ROOP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-11-39] [REFERRED TO]
VINAYAKRAO DESHMUKH HIGH SCHOOL SOCIETY, NAGPUR VS. DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION [LAWS(BOM)-1980-12-34] [REFERRED TO]
ASIAN PAINTS (INDIA) LTD. VS. EMPLOYEES STATE INSURANCE CORPORATION [LAWS(BOM)-1980-9-38] [REFERRED TO]
MANAGEMENT OF BLUE STAR ENGINEERING CO PRIVATE LIMITED VS. LT GOVERNOR DELHI ADMINISTRATION [LAWS(DLH)-1970-3-26] [REFERRED]
KESORAM CEMENT KARIMNAGAR VS. GOVERNMENT OF INDIA [LAWS(DLH)-1974-3-20] [REFERRED TO]
SARVODAY SEVA MANDAL VS. STATE OF GUJARAT & OTHERS [LAWS(GJH)-2015-11-123] [REFERRED]
MODERN MEDICAL INSTITUTE SOCIETY LALPUR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-1-8] [REFERRED TO]
BABURAO VISHVANATH MATHPATI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-10-5] [REFERRED TO]
SUNIL RAGUNATH KARMALKAR VS. STATE OF GOA [LAWS(BOM)-1995-3-51] [REFERRED TO]
RAJENDRA KUMAR BAGHERWAL, S/O LATE B C BAGHERWAL VS. CHHATTISGARH KAMDHENU VISHWAVIDYALAYA, HQ [LAWS(CHH)-2018-2-69] [REFERRED TO]
PRAKASH @ PAKO BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-11-255] [REFERRED TO]
DR. KAMLESHBHAI DALJIBHAI CHAUDHRY VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-781] [REFERRED TO]
SANDEEP GUPTA VS. IFTIKHAR HUSSAIN SHAH & ORS [LAWS(J&K)-2018-9-48] [REFERRED TO]
GHULAM RASOOL KHAN VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2019-2-144] [REFERRED TO]
MATHEW JOSEPH VS. STATE OF KERALA [LAWS(KER)-2021-3-116] [REFERRED TO]
MANAGER, MALANKARA SYRIAN CATHOLIC COLLEGES VS. RESHMI [LAWS(KER)-2022-8-313] [REFERRED TO]
MALANKARA SYRIAN CATHOLIC COLLEGES VS. RESHMI P.R [LAWS(KER)-2022-8-303] [REFERRED TO]
MINATEE PRADHAN VS. COLLECTOR, BARGARH [LAWS(ORI)-2021-3-59] [REFERRED TO]
D. MALESWAR PATRA VS. D. MALESWAR PATRA [LAWS(ORI)-2021-8-12] [REFERRED TO]
SUJATA DAS VS. STATE OF ODISHA [LAWS(ORI)-2023-3-32] [REFERRED TO]
SIBU KANUNGO VS. STATE OF ODISHA [LAWS(ORI)-2023-7-106] [REFERRED TO]
ARATI MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2024-2-15] [REFERRED TO]
HARNEK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1971-8-38] [REFERRED TO]
SOHELA MAL DAYAL SINGH ETC. VS. THE STATE AGRICULTURAL MARKETING BOARD, THROUGH ITS CHAIRMAN ETC. [LAWS(P&H)-1972-3-48] [REFERRED TO]
AMERHERI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY AND VS. STATE OF HARYANA [LAWS(P&H)-1976-3-1] [REFERRED TO]
HEADMASTER POILKAV HIGH SCHOOL VS. MURALI A [LAWS(KER)-1994-3-8] [REFERRED TO]
THE CHAIRMAN. COCHIN PORT TRUST, COCHIN AND ETC. VS. K. BALACHANDRAN AND ANOTHER [LAWS(KER)-1999-8-49] [REFERRED TO]
T.B. VENUGOPAL VS. THE TUMKUR MILK PRODUCERS CO-OPERATIVE SOCIETIES UNION LIMITED [LAWS(KAR)-2021-8-113] [REFERRED TO]
BETUL NAGRIK SAHKARI BANK MARYADIT VS. ARVIND YADAV [LAWS(MPH)-2012-12-167] [REFERRED]
MLGC-ECC-VIPL (JOINT VENTURE) VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-495] [REFERRED]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [LAWS(SC)-1993-10-108] [CONSIDERED]
U P FINANCIAL CORPORATION VS. GEM CAP INDIA PRIVATE LIMITED [LAWS(SC)-1993-3-37] [RELIED ON]
RATTAN LAL SHARMA VS. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL [LAWS(SC)-1993-5-3] [RELIED ON]
D K YADAV VS. J M A INDUSTRIES LIMITED [LAWS(SC)-1993-5-26] [REFERRED TO]
KAILASH NATH VS. STATE [LAWS(ALL)-1985-5-18] [REFERRED TO]
COMMITTEE OF MANAGEMENT SRI MAHANTHU RADHA KRISHNA INTER COLLEGE SAKARPUR VS. DISTRICT INSPECTOR OF SCHOOLS BALLIA [LAWS(ALL)-1987-11-56] [REFERRED TO]
BHARAT EXPLOSIVES LTD VS. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LTD [LAWS(ALL)-1993-4-6] [REFERRED TO]
COMMITTEE OF MANAGEMENT D A V INTER COLLEGE ALIGARH VS. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD [LAWS(ALL)-1998-4-110] [REFERRED TO]
ASIATIC HOLIDAY RESORTS PVT. LTD VS. EDC LIMITED [LAWS(BOM)-2013-4-77] [REFERRED TO]
AJAY VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-2-197] [REFERRED TO]
AJAY VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-2-197] [REFERRED TO]
ADARSH CO-OP. HOUSING SOCIETY LTD. VS. UNION OF INDIA [LAWS(BOM)-2016-4-121] [REFERRED TO]
S A HAKEEM VS. N T R UNIVERSITY OF HEALTH SCIENCES [LAWS(APH)-2000-8-74] [REFERRED TO]
E SAVARI VS. EXCISE SUPERINTENDENT KURNOOL [LAWS(APH)-1994-5-2] [REFERRED TO]
B V RAMNARAYAN VS. CHIEF GENERAL MANAGER STATE BANK OF INDIA HYDERABAD [LAWS(APH)-1996-10-109] [REFERRED TO]
ALAKSHIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-218] [REFERRED TO]
P SRINIVASA MURTHY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1981-12-27] [REFERRED TO]
V MOHAN RANGA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1985-7-14] [REFERRED TO]
KRANTH SANGRAM PARISHATH VS. N JANARDHAN REDDY [LAWS(APH)-1992-9-67] [REFERRED TO]
GILLORAM GOURI SHANKAR VS. COMMISSIONERS FOR THE PORT OF CALCUTTA [LAWS(CAL)-1972-3-34] [REFERRED TO]
STATE VS. GUBDEEP SINGH [LAWS(CAL)-1973-6-25] [REFERRED TO]
ARUN NANASAHEB KADAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-8-60] [REFERRED TO]
ALUPRO BUILDING SYSTEMS PVT LTD VS. OZONE OVERSEAS PVT LTD. [LAWS(DLH)-2017-2-184] [REFERRED TO]
PROF. S.P. NARANG VS. UNIVERSITY OF DELHI [LAWS(DLH)-2017-7-263] [REFERRED TO]
MOOLCHAND KHARAITI RAM TRUST AND ORS VS. UNION OF INDIA [LAWS(DLH)-2018-7-167] [REFERRED TO]
REGISTRAR OF THE ORIGINAL SIDE OF CALCUTTA HIGH COURT VS. BHUPATI BHUSHAN DALAL [LAWS(CAL)-1973-8-23] [REFERRED TO]
ANANTA PROSAD SETT VS. STATE OF WEST BENGAL [LAWS(CAL)-1974-2-23] [REFERRED TO]
MONOJ KANTI BOSE VS. BANK OF INDIA [LAWS(CAL)-1976-1-31] [REFERRED TO]
BARUN SENGUPTA VS. STATE OF WEST BENGAL [LAWS(CAL)-1976-9-29] [REFERRED TO]
APEEJAY P LTD VS. UNION OF INDIA [LAWS(CAL)-1978-3-46] [REFERRED TO]
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION VS. UNION OF INDIA [LAWS(CAL)-1979-1-17] [REFERRED TO]
HIMANGSHU KUMAR CHAKRABORTY VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1979-3-52] [REFERRED]
VEENA ESTATE PVT. LTD. VS. COMMISSIONER OF INCOME TAX [LAWS(BOM)-2024-1-237] [REFERRED TO]
K PRASAD VS. UNION OF INDIA [LAWS(SC)-1987-12-25] [REFERRED TO]
LAXMI KHANDSARI VS. STATE OF UTTAR PRADESH [LAWS(SC)-1981-3-66] [CITED]
UNION OF INDIA VS. COLLECTOR J N SINHA [LAWS(SC)-1970-8-29] [APPROVED]
G SARANA VS. UNIVERSITY OF LUCKNOW [LAWS(SC)-1976-7-3] [FOLLOWED . IT CANNOT ALSO BE DISPUTED THAT ONE OF THE FUNDAMENTAL PRINCIPLES OF NATURAL JUSTICE IS T]
LAXMI SHANKAR PANDEY VS. UNION OF INDIA [LAWS(SC)-1991-3-40] [REFERRED TO]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [LAWS(SC)-1992-2-30] [RELIED ON]
RAJENDAR SINGH VS. N K SHEJWALKER [LAWS(MPH)-1971-2-5] [REFERRED TO]
INDORE TEXTILES LIMITED VS. UNION OF INDIA [LAWS(MPH)-1980-9-45] [REFERRED TO]
UNICORN BAR AND RESTAURANT VS. STATE O KARNATAKA [LAWS(KAR)-1998-6-18] [REFERRED TO]
RAMAKRISHNA UDUPA VS. SUBHADRAMMA [LAWS(KAR)-2000-7-64] [REFERRED TO]
Kotak Urja (P.) Ltd. VS. Chief Commissioner of Income Tax and another [LAWS(KAR)-2009-7-127] [REFERRED TO]
SIRAJ BAIG VS. BANGALORE CITY CORPORATION [LAWS(KAR)-2010-11-49] [REFERRED TO]
SREE SANKARACHARYA UNIVERSITY OF SANKRIT KALADY AND ORS. VS. N. PRASANTHAKUMAR AND ORS. [LAWS(KER)-2015-11-16] [REFERRED TO]
STATE BANK OF INDIA VS. RAJESH AGARWAL [LAWS(SC)-2023-3-110] [REFERRED TO]
UNION OF INDIA & ORS. VS. RAM LAKHAN SHARMA [LAWS(SC)-2018-7-6] [REFERRED TO]
RAM PRATAP SINGH VS. CHANCELLOR PURVANCHAL UNIVERSITY [LAWS(ALL)-1989-9-3] [REFERRED TO]
N C GANGULY VS. BANK OF BARODA [LAWS(ALL)-1992-11-26] [REFERRED]
HARYANA STEEL AND ALLOYS LTD VS. IFCI LTD [LAWS(DLH)-2006-12-12] [REFERRED TO]
SIDDHARTH ASSOCIATES VS. STATE TAX OFFICER, GHATAK 103 (GANDHIDHAM) [LAWS(GJH)-2023-1-1913] [REFERRED TO]
DINESH KUMAR KESARWANI MANNA LAL VS. UNION OF INDIA [LAWS(ALL)-2004-4-24] [REFERRED TO]
SANJAI SINGH VS. STATE OF U P [LAWS(ALL)-2005-10-73] [REFFERED TO]
ABHAI PAL SINGH VS. STATE OF U P [LAWS(ALL)-2007-4-325] [REFERRED TO]
DESH BHUSHAN JAIN VS. STATE OF U P [LAWS(ALL)-2007-7-123] [REFERRED TO]
SURINDER SINGH VS. UNION OF INDIA [LAWS(P&H)-2013-2-195] [REFERRED TO]
NISHAN SINGH VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-480] [REFERRED TO]
KARISHMA MEENA VS. STATE OF RAJATHAN AND OTHERS [LAWS(RAJ)-2018-4-189] [REFERRED TO]
ASHOK KUMAR GUPTA VS. RAJASTHAN HIGH COURT, JODHPUR [LAWS(RAJ)-2022-12-86] [REFERRED TO]
TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY VS. UNION OF INDIA [LAWS(TLNG)-2023-10-28] [REFERRED TO]
MUKUNDA FLEXI PACK VS. THE APPELLATE JOINT COMMISSIONER STATE [LAWS(TLNG)-2025-2-5] [REFERRED TO]
KARAMBIR SINGH VS. THE UNION OF INDIA AND ORS. [LAWS(TRIP)-2015-2-2] [REFERRED TO]
PRAKASH CHANDRA BISWAS VS. TRIPURA UNIVERSITY [LAWS(TRIP)-2018-9-1] [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. PALLABI MAJUMDER (ROY), ALIAS PALLABI ROY [LAWS(TRIP)-2021-2-87] [REFERRED TO]
KHARAK SINGH VS. STATE OF V P [LAWS(UTN)-2006-5-27] [REFERRED TO]
PRADEEP KUMAR CHOUKSEY VS. COTTON CORPN OF INDIA LTD [LAWS(MPH)-2012-2-21] [REFERRED TO]
MUNNALAL TRIPATHI VS. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA [LAWS(MPH)-2012-6-111] [REFERRED TO]
BALESHWAR DAYAL JAISWAL VS. STATE OF M P [LAWS(MPH)-2009-8-5] [REFERRED TO]
STATE OF M P VS. M K DIXIT [LAWS(MPH)-2013-6-50] [REFERRED TO]
MSK PROJECTS INDIA LTD VS. CICON ENVIRONMENT TECH LTD [LAWS(MPH)-2008-1-109] [REFERRED TO]
SHYAMA DWIVEDI VS. STATE OF M P [LAWS(MPH)-2008-7-58] [REFERRED TO]
MANDOOR ALI VS. REVENUE DIVISIONAL OFFICER [LAWS(KER)-2007-4-35] [REFERRED TO]
UNION OF INDIA VS. L.R. MEENA [LAWS(DLH)-2011-9-424] [REFERRED TO]
KOKILA DHINGRA VS. UOI & ANR. [LAWS(DLH)-2013-1-413] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. ASHOK KUMAR SHARMA [LAWS(DLH)-2013-3-95] [REFERRED TO]
NITYANANDA MAHADANI VS. PUNJAB NATIONAL BANK AND OTHERS [LAWS(CAL)-2002-6-40] [REFERRED TO]
UNIVERSITY OF BURDWAN VS. PRASANTO CHATTERJEE [LAWS(CAL)-2007-12-10] [REFERRED TO]
DHIRPUR MULTI CENTRE VS. INDIAN OIL CORPORATION LTD [LAWS(ALL)-2011-9-249] [REFERRED TO]
GULAB CHANDRA YADAV VS. STATE OF U P [LAWS(ALL)-2012-2-127] [REFERRED TO]
SILK AND KAPDA KARMCHARI UNION VS. DEPUTY LABOUR COMMISSIONER [LAWS(ALL)-2012-7-290] [REFERRED TO]
PADAN KUMAR AGRAWAL VS. INSPECTOR GENERAL [LAWS(ALL)-2013-4-209] [REFERRED TO]
ARUN KUMAR DEB VS. UNION OF INDIA [LAWS(CAL)-1980-5-22] [REFERRED TO]
NIL KAMAL BEJBARUAH VS. STATE OF WEST BENGAL [LAWS(CAL)-1982-1-4] [REFERRED TO]
BIRLA VIDYA VIHAR TRUST VS. STATE OF WEST BENGAL [LAWS(CAL)-1994-5-9] [REFERRED TO]
HIGH COURT OF KARNATAKA VS. JAI CHAITANYA DASA AND ORS. [LAWS(KAR)-2015-4-62] [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [LAWS(SC)-2010-9-80] [REFERRED TO]
NAGARJUNA CONSTRUCTION CO LTD VS. GOVT OF ANDHRA PRADESH [LAWS(SC)-2008-10-63] [REFERRED TO]
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD. VS. THE CESS APPELLATE COMMITTEE AND ORS. [LAWS(NGT)-2015-7-2] [REFERRED TO]
DR HAREKRUSHNA MAHTAB VS. CHIEF MINISTER OF ORISSA [LAWS(ORI)-1970-9-4] [REFERRED TO]
OTTO India Limited VS. State of Orissa [LAWS(ORI)-2006-8-45] [REFERRED TO]
CURE VS. STATE OF ORISSA [LAWS(ORI)-1981-3-10] [REFERRED TO]
PROFULLA CHANDRA VS. STATE [LAWS(ORI)-1986-9-18] [REFERRED TO]
D RAMAIAH VS. DIST MAGISTRATE BANGALORE [LAWS(KAR)-1984-1-9] [REFERRED TO]
ALLUM KARIBASAPPA VS. STATE OF MYSORE [LAWS(KAR)-1973-6-17] [REFERRED TO]
FALCON MARINE EXPORTS LTD. VS. UNION OF INDIA [LAWS(ORI)-2011-2-49] [REFERRED TO]
KIRAN MAYEE VS. STATE OF HARYANA [LAWS(P&H)-2021-4-22] [REFERRED TO]
MAHESH CHANDRA JHA VS. STATE OF BIHAR [LAWS(PAT)-1988-9-20] [REFERRED TO]
V M KRISHNAN VS. UNION OF INDIA [LAWS(KAR)-1978-4-39] [REFERRED TO]
R K SHELAT REGISTRAR VS. STATE OF GUJARAT [LAWS(GJH)-2006-9-66] [REFERRED TO]
RANCHI POWER DISTRIBUTION COMPANY LTD VS. JHARKHAND BIJLI VITRAN NIGAM LTD [LAWS(JHAR)-2015-11-115] [REFERRED TO]
JORAM ANU VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2021-11-53] [REFERRED TO]
GORDHANBHAI AMBALAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-1990-9-16] [REFERRED TO]
KASAMBHAI HOTHIBHAI CHANIA VS. GENERAL MANAGER GUJARAT STATE ROAD TRANSPORT CORPORATION [LAWS(GJH)-1994-8-2] [REFERRED TO]
S S WOODS VS. STATE OF GUJARAT [LAWS(GJH)-2011-10-205] [REFERRED TO]
PATEL PARTH NARESHKUMAR VS. GUJARAT TECHNOLOGICAL UNIVERCITY [LAWS(GJH)-2011-11-107] [REFERRED TO]
DASHARATHSINH BABUJI GOHIL VS. GUJARAT RAJYA KHADI GRAMODHYOG BOARD THRO MEMBER SECRETARY [LAWS(GJH)-2013-11-129] [REFERRED TO]
RADHIKA CONSTRUCTIONS VS. STATE OF U. P. [LAWS(ALL)-2023-3-123] [REFERRED TO]
JAGDAMBA SINGH ALIAS MARKANDYA SINGH VS. STATE OF BIHAR [LAWS(PAT)-1993-5-29] [REFERRED TO]
FAEEM AHMAD VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-8-23] [REFERRED TO]
GOVIND SINGH SISODIA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-8-98] [REFERRED TO]
TULSI RAM MISHRA VS. STATE OF U.P. AND 5 OTHERS [LAWS(ALL)-2017-10-88] [REFERRED TO]
U P HOUSING & DEVELOPMENT BOARD THUR HOUSING COMMISSIONER VS. SURESH CHANDRA & 2 ORS [LAWS(ALL)-2017-12-96] [REFERRED TO]
STATE VS. RAJINDER SINGH RANA [LAWS(J&K)-1988-8-8] [REFERRED TO]
KARMON DEVI, CHANCHAL KUMARI AND JAGDISH KAUR VS. STATE OF J&K [LAWS(J&K)-1970-2-2] [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. ABDUL HAMID [LAWS(J&K)-1996-8-21] [REFERRED TO]
THORU RAM VS. UNION OF INDIA [LAWS(DLH)-2002-9-145] [REFERRED]
DILIPKUMAR M. RATHOD VS. UNION OF INDIA [LAWS(GJH)-2021-10-1470] [REFERRED TO]
SHREE RAM CONSTRUCTION VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-828] [REFERRED TO]
MRF LIMITED VS. MINISTRY OF CORPORATE AFFAIRS (MCA) [LAWS(MAD)-2018-3-818] [REFERRED TO]
VAI PALANISAMY VS. UNION OF INDIA [LAWS(MAD)-2019-6-154] [REFERRED TO]
FREIGHT SYSTEMS (INDIA) PRIVATE LIMITED VS. THE COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE-AUDIT II COMMISSIONERATE [LAWS(MAD)-2019-2-590] [REFERRED TO]
KANWAL SINGH VS. PRESIDING OFFICER LABOUR COURT [LAWS(P&H)-1999-4-47] [REFERRED]
C.D. DHYANI VS. STATE OF HARYANA [LAWS(P&H)-2000-2-116] [REFERRED TO]
DR. SUDHA SURI VS. UNION OF INDIA [LAWS(P&H)-2001-11-152] [REFERRED]
VIPAN KUMAR JAIN VS. UNION OF INDIA [LAWS(P&H)-2001-5-29] [REFERRED TO]
K K BHATIA VS. RAJASTHAN PUBLIC SERVICE COMMISSION [LAWS(RAJ)-1971-11-5] [REFERRED TO]
RAMPAL AGARWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1986-8-6] [REFERRED TO]
RAJBIR SINGH VS. COMMISSIONER & SECRETARY TO GOVERNMENT OF HARYANA [LAWS(P&H)-2003-8-80] [REFERRED TO]
V P GUPTA VS. UNION OF INDIA [LAWS(P&H)-2005-9-89] [REFERRED TO]
VIJAY KUMAR GUPTA VS. STATE OF MAHARASTRA [LAWS(BOM)-2008-3-113] [REFERRED TO]
JUGGILAL KAMLAPAT COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED VS. UNION OF INDIA [LAWS(DLH)-1984-5-65] [REFERRED]
RAMESH B DESAI VS. UNION OF INDIA [LAWS(DLH)-1987-8-33] [REFERRED]
SUPNA KALIA VS. UNIVERSITY OF DELHI [LAWS(DLH)-1992-9-12] [REFERRED]
DHANPATMAL VIRMANI SENIOR SECONDARY SCHOOL VS. J K KAPOOR [LAWS(DLH)-2001-2-85] [REFERRED [PARA 21] 12.]
MANAGING DIRECTOR E C I L HYDERABAD VS. B KARUNAKAR II [LAWS(SC)-1994-1-69] [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [LAWS(SC)-1994-7-97] [CITED]
STATE OF MADHYA PRADESH VS. GANEKAR MOTGHARE [LAWS(SC)-1989-11-56] [REFERRED TO]
KESHAV CHANDRA JOSHI VS. UNION OF INDIA [LAWS(SC)-1990-11-16] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED UNION OF INDIA VS. YASHWANT GAJANAN JOSHI:YASHWANT GAJANAN JOSHI [LAWS(SC)-1990-12-49] [DISTINGUISHED]
MANAGEMENT OF M S NALLY BHARAT ENGINEERING COMPANY LIMITED VS. STATE OF BIHAR [LAWS(SC)-1990-2-40] [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [LAWS(SC)-1996-3-70] [CONSIDERED]
MANSUKHLAL VITHALDAS CHAUHAN VS. STATE OF GUJARAT [LAWS(SC)-1997-9-102] [REFERRED TO]
STATE OF WEST BENGAL VS. SHIVANANDA PATHAK [LAWS(SC)-1998-2-85] [RELIED ON]
SMT. BHAGWATI DEVI VS. THE PRESIDENT OF INDIA THROUGH THE UNDER SECRETARY AND ANOTHER [LAWS(ALL)-1973-9-33] [REFERRED TO]
KANTI KHARE VS. KALI PRASAD ASTHANA [LAWS(ALL)-1982-5-60] [REFERRED TO]
MAHESH KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-1983-7-37] [REFERRED TO]
STATE OF PUNJAB VS. K R ERRY AND SOBHAG RAI MEHTA:SHRI KHAUSHAL SINGH P A S [LAWS(SC)-1972-9-5] [RELIED UPON]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [LAWS(SC)-1977-12-16] [REFERRED TO]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [LAWS(SC)-1985-5-26] [REFERRED TO]
SATISH KUMAR UPADHYAYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1999-7-53] [REFERRED TO]
AJAY TIWARI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2023-7-185] [REFERRED TO]
TOWN MUNICIPAL COUNCIL KOPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1987-9-2] [REFERRED TO]
KSHETRIMAYUM BIREN SINGH VS. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY [LAWS(MANIP)-2021-6-3] [REFERRED TO]
GUNVANTRAI HARIVALLABH JANI VS. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT [LAWS(MPH)-1969-12-13] [REFERRED TO]
BAJRANG PRASAD SANGAL JABALPUR VS. UNION GOVERNMENT OF INDIA [LAWS(MPH)-1975-1-7] [REFERRED TO]
SRIKRISHNA JAGRAM VS. STATE OF M.P. [LAWS(MPH)-1978-3-35] [REFERRED TO]
RATANLAL BHIKAMALAL JAISWAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1987-10-25] [REFERRED TO]
KARANSINGH SHIVSINGH GILL VS. NASHIK MUNICIPAL CORPORATION [LAWS(BOM)-2024-9-94] [REFERRED TO]
SAYAJIRAO NARAYAN TAKWANE VS. DIVISIONAL JOINT REGISTRAR [LAWS(BOM)-2025-2-29] [REFERRED TO]
CA. MANISHA MEHTA VS. BOARD OF DIRECTORS OF REPRESENTED [LAWS(BOM)-2022-3-269] [REFERRED TO]
UNION OF INDIA VS. DURGAGATI BHATTACHARYA [LAWS(CAL)-1971-3-5] [REFERRED TO]
GOSTA BEHARI GHOSH VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-1973-3-40] [REFERRED TO]
KHAGENDRA NATH SEN VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-1974-2-2] [REFERRED TO]
JYOTI PRASAD BANERJEE VS. UNION OF INDIA [LAWS(CAL)-1974-9-8] [REFERRED TO]
TUSHAR KANTI MITRA VS. STATE OF WEST BENGAL [LAWS(CAL)-1975-4-17] [REFERRED TO]
RICHA SHAILJA VS. UNION OF INDIA AND ANR [LAWS(DLH)-2018-5-109] [REFERRED TO]
JAIRAM RAMCHANDRA SIRSAT VS. J A FIGUEREDO [LAWS(BOM)-1973-1-13] [REFERRED]
MUNICIPAL COUNCIL MORSHI VS. TULSIRAM [LAWS(BOM)-1977-3-34] [REFERRED TO]
B.M.K. INDUSTRIES (P) LTD. VS. EMPLOYEES' STATE INSURANCE CORPORATION [LAWS(BOM)-1978-9-21] [REFERRED TO]
MARIA BERTA DA COSTA MIRANDA VS. COURT OF THE DY COLLECTOR PANJIM [LAWS(BOM)-1986-10-2] [REFERRED TO]
S K MANIKANDAN VS. SAINT MICHAEL S POLYTECHNIC COLLEGE [LAWS(MAD)-2006-4-178] [REFERRED TO]
SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD VS. K C LAKIRI [LAWS(BOM)-1982-5-1] [REFERRED TO]
RASHTRIYA CHEMICALS AND FERTILIZERS LTD VS. MOHINDERSINGH AND CO [LAWS(BOM)-1984-1-25] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. DELHI ADMINISTRATION [LAWS(DLH)-1972-12-17] [REFERRED]
KESHAV MILLS COMPANY LIMITED VS. UNION OF INDIA [LAWS(DLH)-1972-3-20] [REFERRED]
VIJAY KUMAR MUNDHRA VS. UNION OF INDIA [LAWS(DLH)-1972-5-19] [REFERRED]
DEVANG ALIAS DEVLO SURESHBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2015-10-2] [REFERRED TO]
KANCO ENTERPRISES LIMITED VS. AUTHORISED OFFICER OF STATE BANK OF INDIA [LAWS(GJH)-2015-5-67] [REFERRED TO]
KADVABHAI BECHARBHAI SAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-122] [REFERRED TO]
UT OF JK VS. SHAHZADA YOUSUF [LAWS(J&K)-2023-9-27] [REFERRED TO]
BDN FOOD PRODUCTS VS. STATE OF ODISHA [LAWS(ORI)-2021-7-21] [REFERRED TO]
MRUTYUNJAY BARIK VS. COLLECTOR,BALASORE AND OTHERS [LAWS(ORI)-2018-4-4] [REFERRED TO]
SATIS GOEL VS. STATE OF ODISHA [LAWS(ORI)-2020-9-10] [REFERRED TO]
PRIYARANJAN MARAL VS. STATE OF ORISSA [LAWS(ORI)-2022-7-133] [REFERRED TO]
BIBHUTI BHUSAN PANI VS. STATE OF ODISHA [LAWS(ORI)-2024-6-91] [REFERRED TO]
KARNAIL SINGH DOAD ETC. VS. THE STATE OF PUNJAB AND ORS. [LAWS(P&H)-1970-12-39] [REFERRED TO]
JAGDISH PARSHAD BABU RAM ETC. VS. THE STATE OF HARYANA ETC. [LAWS(P&H)-1970-4-23] [REFERRED TO]
TOURIST HOTEL VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1974-2-3] [REFERRED TO]
MAHAVEER TOBACCO COMPANY VS. ASSISTANT COLLECTOR OF C EX , GUNTUR [LAWS(APH)-1976-2-28] [REFERRED]
GAS AUTHORITY OF INDIA LIMITED NEW DELHI VS. COMPETENT AUTHORITY AND SPECIAL DEPUTY COLLECTOR GAS AUTHORITY OF INDIA LTD [LAWS(APH)-1996-12-56] [REFERRED TO]
STATE BANK OF HYDERABAD BEGUMPET BRANCH HYDERABAD VS. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD [LAWS(APH)-1996-7-18] [REFERRED TO]
K SREENIVASULU NAIDU VS. DISTRICT COLLECTOR CHITTOOR [LAWS(APH)-1996-9-25] [REFERRED TO]
V VENKATA RAO VS. DEPUTY TRANSPORT COMMISSIONER [LAWS(APH)-1999-12-79] [REFERRED TO]
SHRI ASHOK KUMAR RANA VS. THE UNION OF INDIA [LAWS(MANIP)-2016-6-9] [REFERRED]
SHAIK ABDULLA SHAREEF VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2010-7-94] [REFERRED TO]
SRINIDHI ELECTRO MECHANICS VS. UNION OF INDIA [LAWS(APH)-2007-11-92] [REFERRED TO]
K RAJAIAH VS. UNION OF INDIA [LAWS(APH)-2003-8-93] [REFERRED TO]
IRRIGATION DEVELOPMENT EMPLOYEES ASSOCIATION VS. GOVT OF A P PUBLIC ENTERPRISES II DEPT [LAWS(APH)-2004-3-6] [REFERRED TO]
S. ZABEDA PARVEEN VS. A.P. WOMENS COOPERATIVE FINANCE CORPORATION AND ORS. [LAWS(APH)-2015-9-20] [REFERRED TO]
G. AMBARISH VS. THE JOINT DIRECTOR, ANIMAL HUSBANDRY, NIZAMABAD [LAWS(APH)-2016-6-40] [REFERRED TO]
SEETHINI CHIRANJEEVI VS. DIST COLLECTOR/CHAIRMAN VISAKHAPATNAM DIST [LAWS(APH)-2021-1-8] [REFERRED TO]
BHABENDRA KUMAR KALITA VS. UNION OF INDIA [LAWS(GAU)-1995-7-3] [REFERRED TO]
MALBAM IBOHAL SINGH VS. STATE OF MANIPUR & ORS. [LAWS(GAU)-2008-5-57] [REFERRED TO]
SUPER RUBBERS PRIVATE VS. STATE OF KERALA [LAWS(KER)-1972-10-8] [REFERRED TO]
KARIM K A AND SONS VS. INCOME TAX OFFICER [LAWS(KER)-1983-6-6] [REFERRED TO]
SURESH SHENOY A S VS. WEALTH TAX OFFICER [LAWS(KER)-1983-6-20] [REFERRED TO]
PIARA SINGH AND OTHERS VS. PUNJABI UNIVERSITY, PATIALA AND ANOTHER [LAWS(P&H)-1990-6-74] [REFERRED TO]
EDELWEISS ASSET RECONSTRUCTION COMPANY EDELWEISS HOUSE, OFF C.S.T. ROAD KALINA CHENNAI VS. VINTAGE FOODS & INDUSTRIES LTD. [LAWS(MAD)-2017-11-392] [REFERRED TO]
D K KHANNA VS. UNION OF INDIA [LAWS(HPH)-1972-10-1] [REFERRED TO]
OM PRAKASH VS. BOARD OF SCHOOLS EDUCATION FOR H.P. [LAWS(HPH)-1974-5-7] [REFERRED TO]
INDER JIT SINGH KANG VS. UNION OF INDIA (UOI) ETC. [LAWS(HPH)-1975-3-5] [REFERRED TO]
THE BAGHAL LAND LOOSERS TRANSPORT CO-OPERATIVE SOCIETIES LTD. VS. STATE OF H.P. [LAWS(HPH)-2014-11-98] [REFERRED TO]
MUNICIPAL CORPORATION SHIMLA VS. SAVITRI DEVI [LAWS(HPH)-2015-10-38] [REFERRED TO]
SEVEN SEAS EDUCATIONAL SOCIETY VS. HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA [LAWS(P&H)-1996-3-14] [REFERRED TO]
PASCHIM BANGA VS. UNION OF IINDIA [LAWS(CAL)-2006-11-5] [REFERRED TO]
SALES TAX BAR ASSOCIATION VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2012-12-48] [REFERRED TO]
RATNA SEN NEE ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-1994-12-25] [REFERRED TO]
ESTATE MANAGER ESTATE DIRECTORATE EX OFFICIO DEPUTY SECRETARY HOUSING DEPARTMENT VS. DILIP KUMAR DE [LAWS(CAL)-1996-3-5] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. A.K. BANSAL (INDIVIDUAL) [LAWS(ALL)-2013-4-85] [REFERRED TO]
DHARMENDRA KUMAR SAXENA VS. STATE OF U P [LAWS(ALL)-2013-7-75] [REFERRED TO]
SWADESHI COTTON MILL VS. DY.LABOUR COMMISSIONER [LAWS(ALL)-2013-7-182] [REFERRED TO]
ASSTT. CIT VS. P.N. SANYAL [LAWS(ALL)-2013-12-205] [REFERRED TO]
HINDUSTAN STEEL LTD VS. R N BANERJEE [LAWS(CAL)-1985-1-39] [REFERRED]
NIRMAL KUMAR VS. NATIONAL JUTE MFG CORPN LTD [LAWS(CAL)-1986-4-1] [REFERRED TO]
HAFIZ ATAULLAH ANSARI VS. STATE OF U P [LAWS(ALL)-2010-10-69] [REFERRED TO]
PARAS NATH YADAV VS. NAGAR AAYUKTA NAGAR NIGAM ALLAHABAD [LAWS(ALL)-2011-8-150] [REFERRED TO]
R N MISHRA RETD JUSTICE VS. STATE OF U P [LAWS(ALL)-2011-1-41] [REFERRED TO]
JAGJEET SINGH AND DILE RAM VS. HIMACHAL PRADESH FINANCIAL [LAWS(HPH)-1998-12-15] [REFERRED TO]
M. DHAVAMANI CHRISTOBER VS. S. DAVID AMIRTHA RAJAN [LAWS(MAD)-2013-1-537] [REFERRED TO]
LEGEND PROPERTY VS. CHIEF MANAGER,STATE BANK OF INDIA [LAWS(KAR)-2023-7-1365] [REFERRED TO]
TAMIN GRANITES VS. COMMISSIONER OF CENTRAL EXCISE CHENNAI I COMMISSIONERATE CHENNAI [LAWS(MAD)-2017-11-127] [REFERRED TO]
JANTA KALYAN SAMITI VS. UNION OF INDIA [LAWS(P&H)-1996-10-114] [REFERRED TO]
SUKHDEV SINGH VS. UNION OF INDIA [LAWS(SC)-2013-4-108] [REFERRED TO]
JUSTICE P D DINAKARAN VS. HONBLE JUDGES INQUIRY COMMITTEE [LAWS(SC)-2011-7-22] [REFERRED TO]
MANOHAR S/O MANIKRAO ANCHULE VS. STATE OF MAHARASHTRA [LAWS(SC)-2012-12-69] [REFERRED TO]
G N NAYAK VS. GOA UNIVERSITY [LAWS(SC)-2002-1-164] [REFERRED]
KAUSHALYA CHAUBEY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-1-621] [REFERRED TO]
KAUSHAMBI PAPER MILLS PVT. LTD. AND ORS. VS. ADDITIONAL DISTRICT MAGISTRATE AND ORS. [LAWS(ALL)-2020-8-79] [REFERRED TO]
COMMITTEE OF MANAGEMENT SETH M.R. JAIPURIA SCHOOL LKO VS. STATE OF U.P. [LAWS(ALL)-2022-9-72] [REFERRED TO]
RADHASOAMI SATSANG SABHA VS. STATE OF U. P. [LAWS(ALL)-2023-11-104] [REFERRED TO]
RADHASOAMI SATSANG SABHA VS. STATE OF U. P. [LAWS(ALL)-2023-11-104] [REFERRED TO]
PRAKASH INDUSTRIES LTD. VS. COMMISSIONER OF CENTRAL EXCISE, RAIPUR [LAWS(CE)-2009-8-188] [REFERRED TO]
CHUNILAL NATHABHAI HARKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-4-270] [REFERRED TO]
JEET PATEL VS. GUJARAT TECHNILOGICAL UNIVERSITY [LAWS(GJH)-2011-11-69] [REFERRED TO]
BIOMEDICAL LIFESCIENCE PVT LTD VS. UNION OF INDIA THROUGH SECRETARY [LAWS(GJH)-2013-7-258] [REFERRED TO]
R B TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-1-109] [REFERRED TO]
SANSKAR VED BHARTI SCHOOL VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-7-54] [REFERRED TO]
SAMDARIYA BUILDERS PVT. LTD. VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-10-177] [REFERRED TO]
POSTAL CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED VS. SECRETARY TO THE GOVT OF BIHAR PATNA [LAWS(PAT)-1983-10-4] [REFERRED TO]
LAKSHMI NARAIN SINGH VS. STATE OF BIHAR [LAWS(PAT)-1987-9-14] [REFERRED TO]
KHARAR RICE MILLS VS. STATE OF PUNJAB [LAWS(P&H)-2023-7-48] [REFERRED TO]
S A F ABBAS VS. STATE OF BIHAR [LAWS(PAT)-1969-11-5] [REFERRED TO]
SATVAT INFOSOL PRIVATE LIMITED VS. OIL AND NATURAL GAS CORPORATION LTD [LAWS(UTN)-2021-6-25] [REFERRED TO]
SHAILENDRA KUMAR GUPTA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-88] [REFERRED TO]
BRAJENDRA KUMAR GUPTA VS. STATE OF U.P. [LAWS(ALL)-2016-2-238] [REFERRED TO]
RABINARAYAN MOHARANA VS. STATE OF ORISSA [LAWS(ORI)-2002-11-36] [REFERRED TO]
E THANGASAMY RAJA VS. EXECUTIVE OFFICER ETTAYAPURAM SPECIAL VILLAGE PANCHAYAT [LAWS(MAD)-2011-12-5] [REFERRED TO]
NABAGHAN NAIK VS. SADANANDA DAS [LAWS(ORI)-1971-11-7] [REFERRED TO]
TOWN BIDI FACTORY VS. STATE OF ORISSA [LAWS(ORI)-1977-8-43] [REFERRED]
MADHABA KARA VS. PURI MUNICIPALITY [LAWS(ORI)-1986-9-31] [REFERRED TO]
KAILASH CHANDRA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-1991-6-29] [REFERRED TO]
DIRECTOR SR/WC NEW DELHI VS. ALL INDIA RURAL POSTAL EMPLOYEES UNION [LAWS(MAD)-2009-1-221] [RELIED ON]
K M KAMALA VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-2-569] [REFERRED TO]
ARCHANA INSTITUTE OF TECHNOLOGY VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-4-357] [REFERRED TO]
HARENDRA KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-11-100] [REFERRED TO]
V N NADGIR VS. UNION OF INDIA BY SECRETARY, MINISTRY OF HOME AFFAIRS; NEW DELHI [LAWS(KAR)-1969-7-22] [REFERRED]
A. C. LAKSHMANA AND OTHERS VS. THE UNION OF INDIA AND ANOTHER [LAWS(KAR)-1981-1-32] [REFERRED TO]
RAJEEV AIWA AND ETC. VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE, AND ETC. [LAWS(KAR)-1981-6-34] [REFERRED TO]
SHANKARANARAYANA BHAT VS. GIRIJA [LAWS(KAR)-1983-7-20] [REFERRED TO]
MIRCHUMAL SAMANDAS VS. UNION OF INDIA [LAWS(GJH)-1973-3-13] [REFERRED TO]
SHRI M.N. MEWADA VS. STATE OF GUJARAT AND ANOTHER [LAWS(GJH)-1975-9-21] [REFERRED TO]
SAIYED MOHAMMAD ABDULLAMIYA URAIZEE VS. AHMEDABAD MUNICIPAL CORPORATION [LAWS(GJH)-1976-8-11] [REFERRED]
CONSUMER EDU. AND RESEARCH CENTRE VS. STATE OF GUJARAT [LAWS(GJH)-1983-10-12] [REFERRED TO]
AMARSINHBHAI BHILABHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2000-9-22] [REFERRED TO]
PATEL CHHATRASINH GOKALBHAI VS. DIST PRIMARY EDUCATION OFFICER [LAWS(GJH)-2006-10-11] [REFERRED TO]
MALAVKUMAR ARUNBHAI PATEL VS. SARDAR PATEL UNIVERSITY [LAWS(GJH)-2006-11-69] [REFERRED TO]
M M AGRAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2006-12-13] [REFERRED TO]
J M DAVE VS. COMMISSIONER OF FISHERIES [LAWS(GJH)-2006-2-56] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DHATU SANSKAR PVT LTD [LAWS(GJH)-2006-6-52] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR VS. STATE OF U P THROUGH PRINCIPAL SECRETARY, TRANSPORT AND V N AGARWAL, SPECIAL SECRETARY (TRANSPORT)/HEARING AUTHORITY [LAWS(ALL)-2007-6-85] [REFERRED]
BRIJ BHUSHAN BAKSHI VS. STATE OF U P [LAWS(ALL)-2009-1-80] [REFERRED TO]
STATE OF U P VS. PAWAN KUMAR SINGH [LAWS(ALL)-2009-3-22] [REFERRED TO]
AVIJHIT GHOSH VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-8-133] [REFERRED TO]
RAMESH SINGHAL VS. UNITED BANK OF INDIA [LAWS(CAL)-2018-6-1] [REFERRED TO]
ASC CONSULTING PRIVATE LTD. VS. OIL INDIA LTD [LAWS(GAU)-2023-4-15] [REFERRED TO]
STATE OF KERALA VS. FATHIMA SEETHI [LAWS(KER)-2002-8-19] [REFERRED TO]
J.N. DUBEY VS. REGISTRAR, J.N. KRISHI VISHWAVIDYALAYA, JABALPUR AND ANOTHER [LAWS(MPH)-2002-3-133] [REFERRED TO]
DEEPAK SAXENA VS. STATE OF M P [LAWS(MPH)-2004-8-10] [REFERRED TO (AT P. 156)]
A RAJENDRA PANICKER VS. KERALA STATE WAREHOUSING CORPORATION [LAWS(KER)-2005-8-48] [REFERRED TO]
BHAGVAN SINGH GULERIA VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2011-5-471] [REFERRED TO]
PUNJAB NATIONAL BANK VS. R.P. PUSHKAR [LAWS(DLH)-2011-5-479] [REFERRED TO]
GULABSINH DEVUSINH JHALA VS. STATE OF GUJARAT [LAWS(GJH)-2025-4-19] [REFERRED TO]
GULABSINH DEVUSINH JHALA VS. STATE OF GUJARAT [LAWS(GJH)-2025-4-19] [REFERRED TO]
THAWAR SINGH VS. UNION OF INDIA [LAWS(P&H)-2010-1-469] [REFERRED TO]
MUKESH RAO VS. HIGH COURT OF PUNJAB AND HARYANA [LAWS(P&H)-2012-12-74] [REFERRED TO]
ASHOK KUMAR JOSHI AND OTHERS VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2017-12-94] [REFERRED TO]
KUMAR INDU BHUSHAN VS. UNION OF INDIA [LAWS(RAJ)-2022-4-129] [REFERRED TO]
KUMAR INDU BHUSHAN VS. UNION OF INDIA [LAWS(RAJ)-2022-4-129] [REFERRED TO]
SHITLA PRASAD VS. M SAIDULLAH [LAWS(ALL)-1975-4-18] [REFERRED TO]
KEDAR NATH VS. RAJA RAM [LAWS(ALL)-1976-4-24] [REFERRED TO]
MOHAMED ARIF H MODAN VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [LAWS(BOM)-1999-4-133] [REFERRED TO]
MUMBAI LABOUR UNION VS. INDO FRENCH TIME INDUSTRIES LIMITED [LAWS(BOM)-2001-8-107] [REFERRED TO]
BHIMRAO CHANDRU PATIL VS. BALKRISHNA DATTATRAYA JOSHI [LAWS(BOM)-2001-9-79] [REFERRED TO]
DNYANGANGA KRIDHA AROGYA SHIKSHAN PRASARAK MANDAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-12-83] [REFERRED TO]
SANGITA KAMLAKAR VYAVAHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-5-7] [REFERRED TO]
AHILYADEVI VYAYAM KRIDA VA SHIKSHAN PRASARAK MANDAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-2-144] [REFERRED TO]
ANIMISH PRADIP RAJE VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(TLNG)-2021-8-75] [REFERRED TO]
HINDUSTAN UNILEVER LIMITED VS. STATE OF A. P. [LAWS(TLNG)-2022-2-91] [REFERRED TO]
KUBER KUMAR RAM VS. STATE OF BIHAR [LAWS(PAT)-2024-2-44] [REFERRED TO]
COUNTRY SIDE REALTORS INDIA PVT. LTD. VS. STATE OF TELANGANA [LAWS(TLNG)-2020-7-31] [REFERRED TO]
SAI SECURITY SERVICES PVT. LTD. VS. STATE OF TELANGANA [LAWS(TLNG)-2024-8-42] [REFERRED TO]
DHIRAJ SINGH RAWAT VS. STATE OF U.P. AND OTHERS [LAWS(UTN)-2004-5-53] [REFERRED TO]
CONSTABLE NO 787 DILIP KUMAR UPADHYAY VS. STATE OF U P [LAWS(ALL)-2003-2-67] [REFERRED TO]
MAYA PRESS MAZDOOR SANGH VS. UPPAR SHRAMAYUKT [LAWS(ALL)-2004-12-185] [REFERRED TO]
AJAY SHARMA DURG VIJAY SINGH VS. COLLECTOR [LAWS(ALL)-2004-6-1] [REFERRED TO]
ROHIT KUMAR VS. MUKHYA NAGAR ADHIKARI KANPUR NAGAR NIGAM UP NAGAR ADHIKAN KARMIK [LAWS(ALL)-2005-11-90] [REFERRED TO]
BISHAMBHAR PRASAD VS. ARFAT PETROCHEMICALS PVT. LTD [LAWS(SC)-2023-4-81] [REFERRED TO]
CPL ASHISH KUMAR CHAUHAN VS. COMMANDING OFFICER [LAWS(SC)-2023-9-74] [REFERRED TO]
INDRA METHI VS. BOARD OF SECONDARY EDUCATION RAJASTHAN AJMER [LAWS(RAJ)-1974-1-55] [REFERRED TO]
SANWAL RAM VS. ADDITIONAL DISTRICT MAGISTRATESRI GANGANAGAR [LAWS(RAJ)-1981-10-2] [REFERRED TO]
NIMITA R CHOWDHARY VS. UNIVERSITY OF JODBPUR [LAWS(RAJ)-1991-1-12] [REFERRED TO]
TEJ KARAN JAIN VS. STATE OF RAJASTHAN & OTHERS [LAWS(RAJ)-1991-2-94] [REFERRED TO]
MATADEEN GUPTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-3-29] [REFERRED TO]
SHANKAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1994-2-42] [REFERRED TO]
S D KAPOOR VS. CHANCELLOR JAI NARAIN VYAS UNIVERSITY [LAWS(RAJ)-1996-9-7] [REFERRED TO]
ADISH C AGGARWALA VS. BAR COUNCIL OF DELHI [LAWS(DLH)-2003-9-33] [REFERRED]
AB GANI BHAT VS. STATE [LAWS(J&K)-1975-7-4] [REFERRED TO]
LANGONJAM IBOHAL VS. STATE OF MANIPUR [LAWS(MANIP)-2020-3-13] [REFERRED TO]
KONJENGBAM NIRANJOY VS. STATE OF MANIPUR [LAWS(MANIP)-2020-9-18] [REFERRED TO]
BIJAY KUMAR PAIKARAY VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2017-1-66] [REFERRED TO]
SIDHESWAR MAHILA MANDAL VS. STATE OF ODISHA [LAWS(ORI)-2020-1-25] [REFERRED TO]
BISWANATH SETHI VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2021-1-24] [REFERRED TO]
BISWANATH SETHI VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2021-1-24] [REFERRED TO]
PUNJAB AGRICULTURAL UNIVERSITY AND ANR. VS. ROOP SINGH AND ORS. [LAWS(P&H)-1979-11-58] [REFERRED TO]
LACHMAN SINGH VS. PUNJAB STATE [LAWS(P&H)-1972-1-53] [REFERRED]
AB. RAHIM JETH VS. STATE OF J&K [LAWS(J&K)-2022-3-64] [REFERRED TO]
KUMAON MANDAL VIKAS NIGAM LIMITED VS. GIRJA SHANKAR PANT [LAWS(SC)-2000-10-2] [REFERRED 2. RIDGE V. BALDWIN AND ORS.,1964 APPEAL CASES 40. 3.]
ABDUL RASHID VS. ADDL COMMISSIONER MEERUT DIVISION [LAWS(ALL)-1989-7-8] [REFERRED TO]
KM DIVYA CHANDRA VS. VICE-CHANCELLOR ROORKEE UNIVERSITY ROORKEE [LAWS(ALL)-1992-2-76] [REFERRED TO]
ESSAR STEEL LIMITED VS. UOI [LAWS(DLH)-2007-10-42] [REFERRED TO]
THE CENTRAL PUBLIC INFORMATION OFFICER, SUPREME COURT OF INDIA VS. SUBHASH CHANDRA AGARWAL AND ANR. [LAWS(DLH)-2009-9-407] [REFERRED TO]
IQBAL AHAMAD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1997-12-14] [REFERRED TO]
RAM CHANDRA GUPTA VS. STATE OF U P [LAWS(ALL)-1999-4-70] [REFERRED TO]
SATYA PRAKASH SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-4-230] [REFERRED TO]
SHISH CHAND VS. BHAGWAN PERSHAD [LAWS(DLH)-1973-8-20] [REFERRED 16.]
BHAGAT RAJA OF BOMBAY VS. UNION OF INDIA [LAWS(DLH)-1976-8-13] [REFERRED]
M K MATHULLA VS. N N WANCHOO [LAWS(DLH)-1970-1-12] [REFERRED TO]
KUNDAN LAL VIJ VS. DELHI ADMINISTRATION [LAWS(DLH)-1970-8-22] [REFERRED]
HANUMAN SINGH VS. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED [LAWS(CHH)-2022-4-103] [REFERRED TO]
SHRIDHAR DEOCHAND INGALE VS. SHETKARI SEWA SANGH (GROUP) ROZODA [LAWS(BOM)-2020-4-66] [REFERRED TO]
KANTIBHAI M SOLANKI VS. GENERAL MANAGER & ORS [LAWS(GJH)-2015-12-223] [REFERRED]
NIRMA LIMITED VS. UNION OF INDIA [LAWS(GJH)-2017-2-255] [REFERRED TO]
NEELABEN DAHYABHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2018-11-94] [REFERRED TO]
EXECUTIVE ENGINEER VS. HARESHBHAI BHURABHAI VALA [LAWS(GJH)-2019-3-146] [REFERRED TO]
AIJAZ HUSSAIN SAHAF. VS. STATE OF J&K AND ORS. [LAWS(J&K)-2017-4-26] [REFERRED TO]
BASHIR AHMAD SHERGOJRI VS. UT J & K [LAWS(J&K)-2021-10-32] [REFERRED TO]
C B GAUTAM VS. UNION OF INDIA [LAWS(SC)-1992-11-73] [REFERRED TO]
DHARAMDAS S O MOTUMAL RAJPAL VS. RESIDENT DEPUTY COLLECTOR AMRAVATI [LAWS(BOM)-1996-11-3] [REFERRED TO]
PADMA SHAMRAO PATIL VS. PRESIDENT SHAHU SHIKSHAN PRASARAK MANDAL [LAWS(BOM)-2018-8-5] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [LAWS(SC)-1990-9-63] [RELIED ON]
JASWANT SINGH NERWAL V M BANSAL VS. STATE OF PUNJAB:MOHAN LAL BANSAL [LAWS(SC)-1991-2-27] [REFERRED TO]
J MOHAPATRA AND CO VS. STATE OF ORISSA [LAWS(SC)-1984-8-1] [RELIED ON]
R S DASS MRS K GOYAL PRITAM SINGH AJIT SINGH NAGPAL VS. UNION OF INDIA [LAWS(SC)-1986-12-70] [RELIED ON]
PRAKASH COTTON MILLS PRIVATE LTD VS. B N RANGWANI [LAWS(BOM)-1970-8-3] [REFERRED TO]
DIWANCHAND GUPTA VS. N M SHAH [LAWS(BOM)-1971-7-5] [REFERRED TO]
UNION OF INDIA VS. A.K. MATHIBORWALA [LAWS(BOM)-1973-9-11] [REFERRED TO]
MUNICIPAL COUNCIL MALKAPUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1976-9-6] [REFERRED TO]
SUSHILABAI VASUDEO JAEEL VS. M.S. DILLON [LAWS(BOM)-1978-10-14] [REFERRED TO]
CHANDRA BHAVAN BOARDING AND LODGING BANGALORE THE ALL MYSORE HOTELS AND ASSOCIATION VS. STATE OF MYSORE [LAWS(SC)-1969-9-61] [REFERRED TO]
ASSISTANT COLLECTOR OF CUSTOMS VS. CHARAN DAS MALHOTRA [LAWS(SC)-1971-2-46] [RELIED ON]
PARVEZ QADIR VS. UNION OF INDIA [LAWS(SC)-1974-10-20] [REFERRED TO]
BAIJNATH KATHAL VS. M K QUREISHI [LAWS(MPH)-1989-3-20] [REFERRED TO]
SHRI KANAK CHANDRA SAIKIA VS. THE STATE OF ASSAM AND ORS. [LAWS(GAU)-1984-8-18] [REFERRED TO]
SHRI PRADIP KR. DAS AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(GAU)-1985-6-8] [REFERRED TO]
JAMNADAS MODI CHARITY TRUST VS. TINSUKIA MUNICIPAL BOARD AND ORS. [LAWS(GAU)-1987-8-19] [REFERRED TO]
SHARWAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-11-38] [REFERRED TO]
CHINNAM PANDURANGAM VS. MANDAL REVENUE OFFICER [LAWS(APH)-2007-7-7] [REFERRED TO]
A GOPAL MENON VS. UNIVERSITY OF HYDRABAD [LAWS(APH)-2009-12-64] [REFERRED TO]
G NARSIMHA MURTHY VS. DISTRICT COLLETORMAHABUBNAGAR [LAWS(APH)-2006-4-69] [REFERRED TO]
P KUSUMA KUMARI VS. STATE OF AP [LAWS(APH)-2010-8-46] [REFERRED TO]
RASHTRIYA ISPAT NIGAM LTD. VS. SPACE TECH EQUIPMENTS AND STRUCTURALS [LAWS(APH)-2020-5-61] [REFERRED TO]
CMJ FOUNDATION AND ORS. VS. STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-7-5] [REFERRED TO]
RAVI VS. KARNATAKA UNIVERSITY [LAWS(KAR)-2006-7-13] [REFERRED TO]
NILESH KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2010-2-129] [REFERRED TO]
MANAGER VENTURE ESTATE VS. GENERAL SECRETARY [LAWS(KER)-2012-1-5] [REFERRED TO]
K. Ashoka VS. Vijaya Bank, Primrose Road, Bangalore and another [LAWS(KAR)-1997-4-42] [REFERRED TO]
KALAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1986-2-46] [REFERRED TO]
SHILPA PRODUCTS VS. KARNATAKA STATE FINANCIAL CORPN [LAWS(KAR)-1990-8-3] [REFERRED TO]
J P MORGAN INDIA PRIVATE LIMITED VS. SPECIAL DIRECTOR, DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2021-5-137] [REFERRED TO]
P MOHAMMAD KHAN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1977-12-20] [REFERRED TO]
District Collector VS. Manickam [LAWS(MAD)-2005-3-87] [REFERRED TO]
S M D KIRAN PASHA VS. SECRETARY TO GOVERNMENT OF ANDHRA [LAWS(APH)-1991-6-28] [REFERRED TO]
SHYAMALENDU KUMAR DAS VS. UNION OF INDIA [LAWS(BOM)-2024-9-42] [REFERRED TO]
AMIT PRAKASH JORI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2025-2-54] [REFERRED TO]
HIND CERAMICS LTD VS. COMPANY LAW BOARD [LAWS(CAL)-1970-8-15] [REFERRED TO]
AKBAR ALL GAZI VS. AMBIA KHATOON [LAWS(CAL)-1973-1-22] [REFERRED TO]
M/S. RAJA KATRA VS. CORPORATION OF CALCUTTA, [LAWS(CAL)-1973-2-34] [REFERRED TO]
GAURI NATH SHASTRI VS. STATE OF WEST BENGAL [LAWS(CAL)-1974-9-30] [REFERRED TO]
CHIEF MECHANICAL ENGINEER E RLY VS. JYOTI PRASAD BANERJEE [LAWS(CAL)-1975-5-19] [REFERRED TO]
UNIVERSITY OF CALCUTTAS VS. KHAGENDRA NATH SEN [LAWS(CAL)-1975-6-13] [REFERRED TO]
RAVINDER KAUSHIK VS. UNION OF INDIA AND ANR. [LAWS(DLH)-2018-2-69] [REFERRED TO]
KAILASH GAHLOT VS. ELECTION COMMISSION OF INDIA (DELHI)(D.B.) [LAWS(DLH)-2018-3-358] [REFERRED TO]
FEDERATION OF OKHLA INDUSTRIAL ASSOCIATION (REGD ) VS. LT GOVERNOR OF DELHI AND ANR [LAWS(DLH)-2018-8-85] [REFERRED TO]
RAJEEV AGARWAL VS. UNION OF INDIA [LAWS(DLH)-2019-8-114] [REFERRED TO]
E T VARGHESE VS. SECRETARY ESTATE STAFFS UNION OF SOUTH INDIA [LAWS(KER)-1976-9-1] [REFERRED TO]
MUTHU MEMORIAL EDUCATIONAL TRUST VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2012-11-74] [REFERRED TO]
V RAJARETHINAM VS. REGISTRAR OF CO OP SOCIETY [LAWS(MAD)-2014-2-213] [REFERRED TO]
CHENNAI MEDICAL COLLEGE & HOSPITAL & RESEARCH CENTRE VS. GOVERNMENT OF INDIA [LAWS(MAD)-2014-9-264] [REFERRED TO]
KM MANJU VS. STATE [LAWS(HPH)-1971-9-1] [REFERRED TO]
TILOKSONS BREWERY AND DISTILLERY AND ANR. VS. STATE OF HIMACHAL PRADESH ETC. [LAWS(HPH)-1974-12-12] [REFERRED TO]
SURINDER KUMAR VS. DIRECTOR GENERAL, C.R.P.F. [LAWS(HPH)-2007-5-43] [REFERRED TO]
MALI RAM VS. STATE OF PUNJAB [LAWS(P&H)-1996-9-65] [REFERRED TO]
BHARAT INDUSTRIAL CORPORATION VS. PUNJAB FINANCIAL CORPORATION [LAWS(P&H)-1997-10-34] [REFERRED TO]
MADRAS HIGH COURT ADVOCATES ASSOCIATION VS. THE SECRETARY BAR COUNCIL OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-6-87] [REFERRED TO]
SHAILA SAMUEL VS. PRAVEEN BANU [LAWS(MAD)-2016-7-144] [REFERRED]
MOHD SHAFIQ VS. ASSTT DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2011-9-19] [REFERRED TO]
SHYAMA CHARAN DAS VS. DIRECTOR OF SCHOOL EDUCATION (PRIMARY SECTION), CALCUTTA [LAWS(CAL)-1991-2-63] [REFERRED TO]
SUSHIL KUMAR CHAKRABORTY VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1988-3-30] [REFERRED TO]
I.T.C. LTD. VS. UNION OF INDIA (UOI) [LAWS(CAL)-1995-7-48] [REFERRED TO]
AMIT NANDI VS. BHARAT SANCHAR NIGAM LTD [LAWS(CAL)-2003-12-38] [REFERRED TO]
SANJOY BANSAL VS. ADDL DISTRICT MAGISTRATE L R R M [LAWS(CAL)-2004-9-57] [REFERRED TO]
BHIM SEN SINGH VS. UNIVERSITY OF DELHI [LAWS(DLH)-2013-2-98] [REFERRED TO]
DHANALAKSHMI SRINIVASAN SUGARS PRIVATE LTD VS. STATE OF TAMILNADU [LAWS(MAD)-2009-4-541] [REFERRED TO]
SARASWATI SISHU MANDIR VS. REGIONAL PROVIDENT FUND COMMISSIONER [LAWS(ORI)-2013-12-5] [REFERRED TO]
SUSHRI SHOBHA KUMARI MOHANKA VS. STATE OF BIHAR [LAWS(PAT)-1972-4-6] [REFERRED TO]
VISHNU TALKIES VS. STATE OF BIHAR [LAWS(PAT)-1974-2-3] [REFERRED TO]
RAM BACHAN SRIVASTAVA VS. NATIONAL SAVING EXECUTIVE OFFICER [LAWS(PAT)-1975-6-4] [REFERRED TO]
BISHWANATH PRASAD VS. MUNICIPAL BOARD [LAWS(PAT)-1976-2-4] [REFERRED TO]
BHAISHANKER DAMODAR BHATT DR VS. STATE OF GUJARAT [LAWS(GJH)-1972-12-8] [REFERRED]
KOLI DANA NATHU VS. G GHOSH SUB DIV MAGISTRATE RAJKOT [LAWS(GJH)-1972-4-5] [REFERRED]
AMRELI VISTAR KADVA PATEL GNATI KELAVANI PRACHAR MANDAL SNCHALIT VIDYARTHI ASHRAM VS. DISTRICT MAGISTRATE AMRELI [LAWS(GJH)-1974-2-7] [CASES REFERRED]
APEXA CO OPERATIVE BANK LIMITED VS. DISTRICT REGISTRAR [LAWS(GJH)-1979-12-34] [REFERRED]
GOYAL M G GASES LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-1999-12-22] [REFERRED TO]
MALAVKUMAR ARUNBHAI PATEL VS. SARDAR PATEL UNIVERSITY [LAWS(GJH)-2006-11-83] [REFERRED TO]
S KOTHANDRAMA MURTHY VS. DIRECTOR GENERAL OF INSPECTION DEFENCE HEADQUARTERS [LAWS(KAR)-1973-8-6] [REFERRED TO]
BASAVANAPPA SIDDAPPA WALIKAR VS. STATE OF KARNATAKA [LAWS(KAR)-1975-7-10] [REFERRED TO]
NARAYANA C VS. DEPUTY GENERAL MANAGER BTS DIVN [LAWS(KAR)-1978-4-26] [REFERRED TO]
VENKATARAMANAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1984-4-10] [REFERRED TO]
BAPUJI EDUCATIONAL ASSOCN VS. STATE [LAWS(KAR)-1984-9-4] [REFERRED TO]
SAHAJADPUR S. K. U. S. LIMITED VS. NIMAI SABAL [LAWS(CAL)-2024-4-190] [REFERRED TO]
DEEPAK SHARMA VS. STATE OF U P [LAWS(ALL)-2005-10-178] [REFERRED TO]
MANOJ KANTI DEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-4-98] [REFERRED TO]
SAINIK INDURSTRIES PVT. LTD. VS. STATE OF BIHAR [LAWS(PAT)-2024-3-88] [REFERRED TO]
BALAJI ENTERPRISES VS. STATE OF BIHAR [LAWS(PAT)-2024-5-24] [REFERRED TO]
SAMPATH KARTHIKEYA BUSA VS. UNIVERSITY GRANTS COMMISSION [LAWS(TLNG)-2023-1-56] [REFERRED TO]
GAUTAM DEY VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-9-4] [REFERRED TO]
MAA KALI BRICKS KILN INDUSTRIES VS. STATE OF TRIPURA [LAWS(TRIP)-2020-9-45] [REFERRED TO]
R K SARASWAT VS. CHANCELLOR DR B R AMBEDKAR UNIVERSITY AGRA [LAWS(ALL)-2003-5-169] [REFERRED TO]
AURELIANO FERNANDES VS. STATE OF GOA [LAWS(SC)-2023-5-54] [REFERRED TO]
MOHD. MUSTAFA VS. UNION OF INDIA [LAWS(SC)-2021-11-26] [REFERRED TO]
NARESHBHAI BHAGUBHAI VS. UNION OF INDIA [LAWS(SC)-2019-8-47] [REFERRED TO]
RAM BHAROSE MAIKU LAL INTER COLLEGE VS. STATE OF U.P. [LAWS(ALL)-2024-10-22] [REFERRED TO]
VIJAY SHANKAR JOHARI VS. STATE OF U. P. [LAWS(ALL)-2023-5-247] [REFERRED TO]
THAKKAR KIRAN KAILASH VS. GUJARAT TECHNOLOGICAL UNIVERSITY [LAWS(GJH)-2011-12-241] [RERRED TO]
AGRICULTURE PRODUCE MARKET COMMITTEE, VISNAGAR VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2013-12-7] [REFERRED TO]
PRATAPBHAI MAHDEVBHAI KHANDRA VS. GUJARAT GAUN SEVA PASANDGI MANDAL [LAWS(GJH)-2014-3-223] [REFERRED TO]
SHIPRA HOTELS LIMITED VS. STATE OF U. P. [LAWS(ALL)-2022-11-153] [REFERRED TO]
CAPTAIN PRAMOD KUMAR BAJAJ VS. UNION OF INDIA [LAWS(ALL)-2022-5-206] [REFERRED TO]
JHV STEEL LTD. VS. STATE OF U. P. [LAWS(ALL)-2023-3-93] [REFERRED TO]
R.P. PARASHAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-5-300] [REFERRED TO]
S THIYAGRAJAN VS. AYYAMPERUMAL [LAWS(MAD)-1983-1-63] [REFERRED TO]
DCW LIMITED VS. COLLECTOR OF CENTRAL EXCISE [LAWS(MAD)-1989-1-79] [REFERRED TO]
VENKATACHALAPATI T. BALLARY AND ORS. VS. GOVERNMENT OF KARNATAKA AND ORS. [LAWS(KAR)-2015-9-181] [REFERRED TO]
M VENKATARAMANAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2012-3-17] [REFERRED TO]
K.SEETHAMMA VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-6-64] [REFERRED TO]
DR. K.S. DUBEY VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2016-11-25] [REFERRED TO]
LAXMIBAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION VS. SHIV PRASAD MISHRA AND OTHERS [LAWS(MPH)-2018-2-558] [REFERRED TO]
STATE OF RAJASTHAN VS. SWAROOP RAM [LAWS(RAJ)-1996-4-15] [REFERRED TO]
M.MOHAMAD KAJA MAIDEEN VS. CHAIRMAN TAMIL NADU TRANSMISSION CORPORATION LTD. [LAWS(MAD)-2019-9-102] [REFERRED TO]
P.KRISHNAN VS. DEPUTY DIRECTOR OF INDUSTRIES [LAWS(MAD)-2020-2-80] [REFERRED TO]
JATINDER PAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2000-2-135] [REFERRED TO]
ZARINA VS. STATE OF HARYANA [LAWS(P&H)-2004-5-88] [REFERRED TO]
RADAAN TEXTILES, REP BY ITS PARTNER, K MANICKAM VS. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR [LAWS(MAD)-2018-4-655] [REFERRED TO]
BHAGAVAN DAS DHANANJAYA DAS VS. UNION OF INDIA [LAWS(MAD)-2018-8-66] [REFERRED TO]
MANAGEMENT OF BRAKES INDIA LTD. VS. PRESIDING OFFICER [LAWS(MAD)-2019-11-167] [REFERRED TO]
MOOSA VS. TOFFY [LAWS(KER)-2020-2-353] [REFERRED TO]
SWADESHI COTTON MILLS COMPANY LIMITED VS. UNION OF INDIA [LAWS(DLH)-1978-2-13] [REFERRED TO]
S GURBAKHSH SINGH VS. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED [LAWS(DLH)-1978-5-20] [REFERRED]
COMMON CAUSE VS. UNION OF INDIA [LAWS(DLH)-1996-2-49] [REFERRED]
NIRMAL LAKRA VS. UNION OF INDIA [LAWS(DLH)-2002-9-96] [REFERRED]
ASHWINI KUMAR VS. UNIVERSITY OF DELHI [LAWS(DLH)-2003-3-88] [REFERRED]
AB RASHID QADIRI VS. STATE OF J&K [LAWS(J&K)-1972-6-5] [REFERRED TO]
BALWINDER SINGH VS. UNIVERSITY OF JAMMU [LAWS(J&K)-1982-4-1] [REFERRED TO]
HIMANSHU SINGH SABHARWAL VS. STATE OF M P [LAWS(SC)-2008-3-142] [REFERRED TO]
KANWAR NATWAR SINGH VS. DIRECTOR OF ENFORCEMENT [LAWS(SC)-2010-10-78] [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [LAWS(SC)-2015-5-37] [REFERRED TO]
RAM MURTI SARAN VS. STATE OF U P [LAWS(ALL)-1970-4-16] [REFERRED TO]
ABDUL WAHAB VS. THE DISTRICT MAGISTRATE BASTI AND ORS. [LAWS(ALL)-1972-9-53] [REFERRED TO]
NABIUL RAHMAN VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-1973-2-33] [REFERRED TO]
L N MATHUR VS. CHANCELLOR LUCKNOW UNIVERSITY [LAWS(ALL)-1984-11-26] [REFERRED TO]
C RAMAKANT NAIDU VS. MAHARASHTRA STATE ELECTRICITY BOARD [LAWS(BOM)-2005-6-39] [REFERRED TO]
SHAILENDRA PRAKASHCHANDRA DARDA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-12-92] [REFERRED TO]
DNYANOBA SAKHARAM VIKHE VS. STATE OF MAHARASTRA [LAWS(BOM)-2008-8-467] [REFERRED]
PARTHA GHOSH VS. INSTITUTE OF CHARTERED ACCOUNTS OF INDIA [LAWS(BOM)-2009-4-154] [REFERRED TO]
ADESH UNIVERSITY VS. STATE OF PUNJAB [LAWS(P&H)-2014-5-281] [REFERRED TO]
HUKUMCHAND JAIN VS. STATE OF M P [LAWS(MPH)-1987-3-33] [REFERRED TO]
CHANDRA SHEKHAR VS. KRISHI UPAJ MANDI SAMITI SEONI [LAWS(MPH)-1987-9-20] [REFERRED TO]
YENGKHOM SURCHANDRA SINGH VS. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY [LAWS(MANIP)-2021-6-2] [REFERRED TO]
RAM BAHADUR SUNAR VS. THE UNION OF INDIA AND ORS. [LAWS(MEGH)-2015-3-2] [REFERRED TO]
INDRAJIT SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1971-7-1] [REFERRED TO]
R N AGARWAL VS. UNIVERSITY OF SAUGAR [LAWS(MPH)-1974-10-14] [REFERRED TO]
MADAN GOPAL AGARWAL VS. DISTRICT MAGISTRATE ALLAHABAD [LAWS(SC)-1972-10-44] [RELIED UPON]
HARISH UPPAL VS. UNION OF INDIA [LAWS(SC)-1972-11-16] [DISTINGUISHED]
BHUT NATH METE VS. STATE OF WEST BENGAL [LAWS(SC)-1974-2-52] [REFERRED TO . FOR THE REASON THAT CRIMIRNAL PROSECUTIONS HAVE FAILED,THE ORDER CANNOT BE SAID TO BE ]
MALAPRABHA COOP SUGAR FACTORY LIMITED VS. UNION OF INDIA [LAWS(SC)-1993-9-111] [CITED]
S N MUKHERJEE VS. UNION OF INDIA [LAWS(SC)-1990-8-76] [RELIED ON]
SANDEEP S. GHANDAT VS. RESERVE BANK OF INDIA [LAWS(BOM)-2024-11-118] [REFERRED TO]
MIHIR KUMAR SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-1971-7-21] [REFERRED TO]
RAJAKATRA ALIAS RAJAKATRA PRIVATE LTD VS. CORPORATION OF CALCUTTA [LAWS(CAL)-1973-2-20] [REFERRED TO]
RAMDAS RAMANJU DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-1974-4-14] [REFERRED TO]
ASWATHI A NAIR VS. JAWAHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2017-10-84] [REFERRED TO]
KOMAL MOHITE VS. JAWAHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2017-10-90] [REFERRED TO]
S.V. SHARMA VS. DIRECTOR OF EDUCATION AND OTHERS [LAWS(DLH)-2017-8-293] [REFERRED TO]
RITU SINGH VS. UNIVERSITY OF DELHI [LAWS(DLH)-2021-3-77] [REFERRED TO]
CHAND RAM PUBLIC SCHOOL VS. UNION OF INDIA [LAWS(DLH)-2024-5-110] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF DELHI [LAWS(DLH)-2007-10-24] [REFERRED TO]
MOHAN KOHLI VS. STATE NCT OF DELHI [LAWS(DLH)-2010-10-47] [REFERRED TO]
ARUN TYAGI VS. ELECTION COMMISSION OF INDIA [LAWS(DLH)-2011-4-48] [REFERRED TO]
MILAP ENTERPRISE VS. UNION OF INDIA [LAWS(GJH)-2023-1-1896] [REFERRED TO]
ASHISH VIJAY SHAH PROPRIETOR OF BIOCARE PHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-348] [REFERRED TO]
CHANDRA MOHAN SINGHAL VS. SUB DIVISIONAL OFFICER HAMIRPUR [LAWS(ALL)-1988-4-82] [REFERRED TO]
LOHIYA MACHINE L M L KARMACHARI SANGH KANPUR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-5-167] [REFERRED TO]
HARI TRADING CORPORATION VS. BANK OF BARODA [LAWS(BOM)-2015-2-341] [REFERRED TO]
YASHODHARA SHROFF VS. UNION OF INDIA [LAWS(KAR)-2019-6-391] [REFERRED TO]
KARE POWER RESOURCES PRIVATE LIMITED VS. KARNATAKA ELECTRICITY REGULATORY COMMISSION [LAWS(KAR)-2020-1-256] [REFERRED TO]
ABDUL GAFOOR VS. STATE OF KERALA [LAWS(KER)-2001-3-27] [REFERRED TO]
G.R.MEENA VS. UNION OF INDIA [LAWS(MPH)-2013-10-10] [REFERRED TO]
PRAKASH CHANDRA SON OF SHRI BHERA RAM VS. STATE OF RAJASTHAN THROUGH THE SECRETARY TO THE GOVERNMENT AND COMMISSIONER [LAWS(RAJ)-2018-2-229] [REFERRED TO]
SUSHMA MEHTA (JOSHI) AND OTHERS VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2018-4-197] [REFERRED TO]
RAMESH CHANDRA MEENA AND OTHERS VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2018-4-204] [REFERRED TO]
G RAJESHEKAR REDDY VS. STATE OF A P [LAWS(APH)-2005-4-52] [REFERRED TO]
GAYATRI PROJECTS LIMITED VS. GOVERNMENT OF A P [LAWS(APH)-2003-1-98] [REFERRED TO]
ITC LTD VS. FORUM FOR REDRESSAL OF CONSUMER GRIEVANCES OF APCPDCL [LAWS(APH)-2011-2-46] [REFERRED TO]
K SURAJ SINGH VS. COLLECTOR AND DISTRICT MAGISTRATE [LAWS(APH)-2011-7-7] [REFERRED TO]
ANAKAPALLY RURAL ELECTRIC COOPERATIVE SOCIETY LIMITED VS. OKS REDDY [LAWS(APH)-2013-10-114] [REFERRED TO]
DAPPALAPUDI PURNACHANDRA RAO VS. DEPUTY REGISTRAR OF CO [LAWS(APH)-2016-11-53] [REFERRED TO]
T PURUSHOTHAM RAO AND ORS VS. PRL SECY , REV DEPT , HYD AND ORS [LAWS(APH)-2017-4-108] [REFERRED TO]
DEVAJIT CHALIHA VS. HARENDRA NATH BARUAH AND ORS. [LAWS(GAU)-1971-4-3] [REFERRED TO]
PURSHOTTAM BAHEL VS. A.C. BARUAH AND ORS. [LAWS(GAU)-1971-5-5] [REFERRED TO]
AMBERLIGHT VS. MEGHALAYA STATE ELECTRICITY BOARD [LAWS(GAU)-1997-9-8] [REFERRED TO]
MOHAN MEHTA VS. STATE OF H P AND OTHER [LAWS(HPH)-2018-8-144] [REFERRED TO]
EXECUTIVE ENGINEER VS. HARESHBHAI BHURABHAI VALA [LAWS(GJH)-2015-11-74] [REFERRED TO]
GAURANG BALVANTLAL SHAH S/O. BALVANTLAL SHAH VS. UNION OF INDIA [LAWS(GJH)-2018-11-57] [REFERRED TO]
HEMENDRA GOSWAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-5-14] [REFERRED TO]
GAYCO PRIVATE LIMITED VS. A A KHWAJA [LAWS(DLH)-1970-12-18] [REFERRED 13.]
P P YAJURVEDI VS. C L HANDA [LAWS(DLH)-1970-3-5] [REFERRED TO]
LT GOVERNOR DELHI ADMINISTRATION VS. MANAGEMENT OF BLUE STAR ENGINEERING CO BOMBAY PRIVATE LIMITED [LAWS(DLH)-1972-1-30] [REFERRED]
MUNICIPAL BOARD OF HARDWAR VS. UNION OF INDIA [LAWS(DLH)-1973-4-36] [REFERRED TO]
KAMLESHBHAI DALJIBHAI CHAUDHRY VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1055] [REFERRED TO]
FATIMA RAHIM AND OTHERS VS. STATE OF J&K [LAWS(J&K)-2020-3-10] [REFERRED TO]
AJAY KUMAR MISHRA VS. STATE OF CHHATTISGARH & ANR [LAWS(CHH)-2017-12-3] [REFERRED TO]
AIR INDIA CORPORATION VS. RICHARD RASHID KHAN [LAWS(BOM)-1981-12-27] [REFERRED TO]
FELIX ANTHONY LAWYARANCE VS. UNION OF INDIA AND OTHERS [LAWS(BOM)-1984-11-80] [REFERRED TO]
VIDARBHA NAGARPALIKA PARISHAD AND MUNICIPAL COUNCIL MURTIZAPUR VS. GOVERNOR OF THE STATE OF MAHARASHTRA AND STATE OF MAHARASHTRA [LAWS(BOM)-1985-7-50] [REFERRED TO]
G J KANGA VS. S S BASHA [LAWS(BOM)-1992-8-43] [REFERRED TO]
M/S. JEEVEE EXIM VS. NEW INDIA ASSURANCE CO. LTD. [LAWS(NCD)-2014-7-21] [REFERRED TO]
VITHALRAO RAMCHANDRA GHORPADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1971-11-12] [REFERRED TO]
BALDEVDAS R. RAHEJA VS. UNION OF INDIA [LAWS(BOM)-1974-3-23] [REFERRED TO]
S P THIYAGARAJAN PROF IN MICROBIOLOGY POST GRADUATE INSTITUTE OF BASIC MEDICAL SCIENCE TARAMANI VS. DR T SUNDARARAJ READER IN MICROBIOLOGY POST GRADUATE INSTITUTE OF BASIC MEDICAL SCIENCE [LAWS(MAD)-2000-4-106] [REFERRED TO]
SRINIVASA KANDASARI SUGARS NARASIMHUNIPET VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1975-4-30] [REFERRED TO]
CHELLA RAMA BHUPAL REDDY VS. CENTRAL BOARD OF DIRECT TAXES [LAWS(APH)-1975-9-38] [REFERRED TO]
SUPERINTENDENT OF POST OFFICES, KHAMMAM DIVISION, KHAMMAM AND ANOTHER VS. KALLURI VASAYYA [LAWS(APH)-1983-6-23] [REFERRED TO]
TEJ KAUR VS. PUNJAB STATE ETC [LAWS(P&H)-1971-12-30] [REFERRED]
GURDAS SINGH BADAL VS. THE ELECTION COMMISSION OF INDIA AND ORS. [LAWS(P&H)-1971-5-27] [REFERRED TO]
DALIP SINGH VS. DIRECTOR OF PANCHAYATS [LAWS(P&H)-1971-5-40] [REFERRED]
THE MUNICIPAL COMMITTEE VS. THE STATE OF PUNJAB ETC. [LAWS(P&H)-1972-4-38] [REFERRED TO]
HARBANS SINGH HARCHARAN SINGH VS. STATE AGRICULTURAL MARKETING BOARD [LAWS(P&H)-1972-9-21] [REFERRED TO]
DAYAL LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-7-77] [REFERRED TO]
Y PHILOMENA PRINCIPAL AND CORRESPONDENT ST ANNS COLLEGE FOR WOMEN VS. GOVERNMENT OF A P EDUCATION [LAWS(APH)-1994-7-50] [REFERRED TO]
B ANAND MOHAN VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1998-4-104] [REFERRED TO]
RAMDAS MOTOR TRANSPORT LTD VS. KAREDLA SURYANARAYANA [LAWS(APH)-2001-10-17] [REFERRED TO]
W. BIRBAL SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2013-12-7] [REFERRED TO]
EPARI VASUDEVA RAO VS. STATE OF ODISHA [LAWS(ORI)-2014-5-32] [REFERRED TO]
STATE OF ODISHA VS. GOVERNMENT OF INDIA [LAWS(ORI)-2016-8-126] [REFERRED TO]
KISHORE CHANDRA JENA VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2017-3-74] [REFERRED TO]