Referred Judgements :-

RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
ABHINANDAN JHA ROOPCHAND LAL VS. DINESH MISHRA:STATE OF BIHAR [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA VS. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI [REFERRED TO]
STATE OF BIHAR VS. J A C SALDANHA:J A C SALDANHA [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF GUJARAT VS. MOHANLAL JITAMALJI PORWAL [REFERRED TO]
MUKUND LAL MOHINDER SINGH VS. UNION OF INDIA [REFERRED TO]
MALKIAT SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAM KISHNA BA LOTHIA [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. P V PRABHAKAR RAO [REFERRED TO]
STATE REP VS. ANIL SHARMA [REFERRED TO]
DUKHISHYAM BENUPANI ASSTT DIRECTOR ENFORCEMENT DIRECTORATE FERA VS. ARUN KUMAR BAJORIA [REFERRED TO]
R K KRISHNA KUMAR VS. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM [REFERRED TO]
DIRECTORATE OF ENFORCEMENT ASHOK KUMAR JAIN VS. ASHOK KUMAR JAIN:DIRECTORATE OF ENFORCEMENT [REFERRED TO]
M C ABRAHAM VS. STATE OF MAHARASHTRA [REFERRED TO]
ADRI DHARAN DAS VS. STATE OF W B [REFERRED TO]
SIDHARTH VS. STATE OF BIHAR [REFERRED TO]
D K GANESH BABU VS. P T MANOKARAN [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHD SAJID HUSAIN [REFERRED TO]
NARESH KUMAR YADAV VS. RAVINDRA KUMAR [REFERRED TO]
DIVINE RETREAT CENTRE VS. STATE OF KERALA [REFERRED TO]
UNION OF INDIA VS. PADAM NARAIN AGGARWAL ETC [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED TO]
JAI PRAKASH SINGH VS. STATE OF BIHAR [REFERRED TO]
Y.S. JAGAN MOHAN REDDY VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
BALAKRAM VS. STATE OF UTTARAKHAND & ORS. [REFERRED TO]
SANTOSH S/O DWARKADAS FAFAT VS. THE STATE OF MAHARASHTRA [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [REFERRED TO]
ROMILA THAPAR AND ORS VS. UNION OF INDIA AND ORS [REFERRED TO]

Cited Judgements :-

R. SANKARASUBBU VS. COMMISSIONER OF POLICE [LAWS(MAD)-2021-2-375] [REFERRED TO]
MURUGANANTHAM VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2022-1-13] [REFERRED TO]
LAL CHAND KAROL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-111] [REFERRED TO]
RAMESH KUMAR MAHESHWARI VS. STATE OF PUNJAB [LAWS(P&H)-2020-8-17] [REFERRED TO]
BRIJMOHAN K.S VS. STATE OF KARNATAKA [LAWS(KAR)-2021-4-128] [REFERRED TO]
P.GOPALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2022-2-54] [REFERRED TO]
MAHAMAD HANIF SULTABHAI SAIYAD VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-78] [REFERRED TO]
HIRENBHAI HITESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-676] [REFERRED TO]
AKASH GANESHBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-51] [REFERRED TO]
BABULAL VERMA VS. ENFORCEMENT DIRECTORATE, MUMBAI [LAWS(BOM)-2021-3-141] [REFERRED TO]
PANKAJ GROVER VS. DIRECTORATE OF ENFORCEMENT, GOVT. OF INDIA, LUCKNOW [LAWS(ALL)-2021-8-119] [REFERRED TO]
AKHLAKH AHMAD VS. STATE OF U. P. [LAWS(ALL)-2023-1-82] [REFERRED TO]
SOHIT KUMAR VS. STATE OF U. P. [LAWS(ALL)-2023-1-81] [REFERRED TO]
STATE OF GOA VS. KENNETH IAN STEWAR SILVEIRA [LAWS(BOM)-2022-2-228] [REFERRED TO]
PARVEEN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-11-33] [REFERRED TO]
SUNIL DUTT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-6-93] [REFERRED TO]
AVTAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-117] [REFERRED TO]
VIJAY KUMAR JUNEJA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-11-17] [REFERRED TO]
PUNI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2025-5-1] [REFERRED TO]
VIKRAM CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-5-8] [REFERRED TO]
AJAY KUMAR GUPTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-12-16] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. M. GOPAL REDDY [LAWS(SC)-2023-2-58] [REFERRED TO]
MUKESH KHURANA VS. STATE OF NCT DELHI [LAWS(DLH)-2022-4-121] [REFERRED TO]
AADHAR KHERA VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2025-2-85] [REFERRED TO]
FREED VS. STATE OF H.P. [LAWS(HPH)-2020-7-8] [REFERRED TO]
MEHAR CHAND BHATOYA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-105] [REFERRED TO]
AVTAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-38] [REFERRED TO]
BALWANT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-73] [REFERRED TO]
DILDAR KHAN VS. STATE OF H.P. [LAWS(HPH)-2023-12-2] [REFERRED TO]
VIJAY BABU VS. STATE OF KERALA [LAWS(KER)-2022-6-47] [REFERRED TO]
RAVI PARTHASARATHY VS. STATE [LAWS(MAD)-2021-8-168] [REFERRED TO]
SERIOUS FRAUD INVESTIGATION OFFICE VS. ADITYA SARDA [LAWS(SC)-2025-4-52] [REFERRED TO]
MILI GHOSH VS. UNION OF INDIA [LAWS(CAL)-2023-7-130] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1499] [REFERRED TO]
KOMAL CHADHA VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2022-12-162] [REFERRED TO]
MUKESH VANRAJ JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-174] [REFERRED TO]
MAHENDRABHAI GHEMARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-101] [REFERRED TO]
RAJENDRA ALIAS VINOD VILASRAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-11-249] [REFERRED TO]
MANOJ KAUL VS. CBI [LAWS(ALL)-2023-2-98] [REFERRED TO]
DEEPTI BAHAL VS. STATE OF U.P. [LAWS(ALL)-2021-1-3] [REFERRED TO]
ANIRUDH KAMAL SHUKLA VS. UNION OF INDIA [LAWS(ALL)-2022-3-13] [REFERRED TO]
J K TYRE AND INDUSTRIES LTD VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2021-10-46] [REFERRED TO]
JAGADISH NANGINENI VS. DIRECTORATE OF ENFORCEMENT [LAWS(P&H)-2021-6-1] [REFERRED TO]
GAURAV JANGID VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-24] [REFERRED TO]
KAMALDEEP SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-31] [REFERRED TO]
MHANT MANDAS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-1] [REFERRED TO]
DHOUDI MAHAWAR S/O SHRI MANOJ KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-15] [REFERRED TO]
TANWEER SERAJ VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-7-29] [REFERRED TO]
TAMANNA BEGUM VS. ENFORCEMENT DIRECTORATE [LAWS(RAJ)-2020-6-153] [REFERRED TO]
NEELESH TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-71] [REFERRED TO]
PURVEG VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1235] [REFERRED TO]
ROHAN TANNA VS. UNION OF INDIA [LAWS(CHH)-2021-12-19] [REFERRED TO]
K. MADAL VIRUPAKSHAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-3-313] [REFERRED TO]
SAMIRPURI PRAKASHPURI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-304] [REFERRED TO]
DILIPBHAI KIRITBHAI MER VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-423] [REFERRED TO]
DIPAK RAMESHBHAI BADRAKIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-582] [REFERRED TO]
AJAY KUMAR AGARWAL VS. UNION TERRITORY OF JK [LAWS(J&K)-2022-5-63] [REFERRED TO]
ANAND SHANKAR PANDEY VS. STATE OF U. P. [LAWS(ALL)-2023-1-74] [REFERRED TO]
ABHISHEK SHUKLA VS. STATE OF U P [LAWS(ALL)-2022-6-6] [REFERRED TO]
SHARAD DARADE, SUPERINTENDENT OF POLICE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-32] [REFERRED TO]
RAMU SAHA VS. STATE OF TRIPURA [LAWS(TRIP)-2022-1-9] [REFERRED TO]
HEIRATAMI BIAM VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-8-4] [REFERRED TO]
ABU K.K. VS. AJITHKUMAR V [LAWS(KER)-2023-4-58] [REFERRED TO]
P.GOPALAKRISHNAN ALIAS DILEEP VS. STATE OF KERALA [LAWS(KER)-2022-1-233] [REFERRED TO]
AHILYA DEVI VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2020-5-13] [REFERRED TO]
NATHU SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2021-5-21] [REFERRED TO]
M. SIVASANKAR VS. UNION OF INDIA [LAWS(KER)-2021-1-177] [REFERRED TO]
WILSON GODINHO VS. STATE OF GOA [LAWS(BOM)-2020-2-310] [REFERRED TO]
RAHUL RADHESHYAM BHOMAVAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-232] [REFERRED TO]
BUDH BAHADUR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-3-87] [REFERRED TO]
ANIL KUMAR SOOD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-3-104] [REFERRED TO]
MAKHAN DIN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-72] [REFERRED TO]
RACHIN BANSAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-4-30] [REFERRED TO]
MAHENDER KUMAR KHANDELWAL VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2024-1-260] [REFERRED TO]
ARVIND KEJRIWAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2024-8-14] [REFERRED TO]
GURPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-7-63] [REFERRED TO]
RAVINDER VS. STATE OF HARYANA [LAWS(P&H)-2024-4-85] [REFERRED TO]
MUKESH KUMAR GOYAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-109] [REFERRED TO]
ATUL BHARGAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-23] [REFERRED TO]
VIJAY KUMAR DHANKA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-25] [REFERRED TO]
HARIMOHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-112] [REFERRED TO]
SUDEEP VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-41] [REFERRED TO]
RAJESH JAIN VS. DIRECTORATE OF ENFORCEMENT [LAWS(P&H)-2022-12-193] [REFERRED TO]
XXXX VS. STATE OF KERALA [LAWS(KER)-2022-4-76] [REFERRED TO]
VIJAY MADANLAL CHOUDHARY VS. UNION OF INDIA [LAWS(SC)-2022-7-97] [REFERRED TO]
JAGATI PUBLICATION LTD. VS. ENFORCEMENT DIRECTORATE [LAWS(TLNG)-2021-8-37] [REFERRED TO]
PHOS MUSKOR VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-5-4] [REFERRED TO]
TRILOK CHAND CHAUDHARY VS. STATE [LAWS(DLH)-2023-10-9] [REFERRED TO]
MOSIN VS. STATE OF H.P. [LAWS(HPH)-2023-11-65] [REFERRED TO]
DEV RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-36] [REFERRED TO]
GAURAV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2025-3-19] [REFERRED TO]
ANUP KIRAN VS. STATE OF KARNATAKA [LAWS(KAR)-2022-2-54] [REFERRED TO]
SUDHANSHU KAPOOR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-7-12] [REFERRED TO]
SUJAY U. DESAI VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(ALL)-2022-1-35] [REFERRED TO]
AFTABUDDIN AHMED VS. ENFORCEMENT DIRECTORATE [LAWS(GAU)-2024-3-76] [REFERRED TO]
STATE OF AP VS. CHOLINGSO KORA [LAWS(GAU)-2020-12-29] [REFERRED TO]
SAPNABEN SANJAYBHAI DAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2025-3-62] [REFERRED TO]
DALJIT SINGH VS. UNION TERRITORY OF JAMMU & KASHMIR [LAWS(J&K)-2021-4-34] [REFERRED TO]
AMITKUMAR AKA SUMITKUMAR AJAYKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-453] [REFERRED TO]
BARAIYA RAMESHBHAI KAMALSHIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-69] [REFERRED TO]
SUKUMAR GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-9-88] [REFERRED TO]
KAVITA JAGATRAMKA VS. UNION OF INDIA [LAWS(CAL)-2023-6-23] [REFERRED TO]
KARUNAKARAN RAMCHAND VS. ECONOMIC OFFENCE WING [LAWS(DLH)-2020-12-128] [REFERRED TO]
BRANCH MANAGER, TATA MOTORS FINANCE LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-12-21] [REFERRED TO]
KIRANKUMAR DEVIDAS DESHMUKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-2-263] [REFERRED TO]
MOHAMMAD NAWAB MOHAMMAD ISLAM MALIK @ NAWAB MALIK VS. DIRECTORATE OF ENFORCEMENT [LAWS(BOM)-2022-3-64] [REFERRED TO]
INDIABULLS HOUSING FINANCE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-12] [REFERRED TO]
VED PRAKASH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-11-16] [REFERRED TO]
RAKESH SHETTY VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-10] [REFERRED TO]
HITENDRABHAI MOHANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-155] [REFERRED TO]
ROOPKUMAR NAIDU VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-96] [REFERRED TO]
ARNAB RANJAN GOSWAMI VS. UNION OF INDIA [LAWS(SC)-2020-5-15] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. KAMMA SRINIVASA RAO [LAWS(TLNG)-2022-2-46] [REFERRED TO]
PATNAM NARENDER REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2024-12-18] [REFERRED TO]
SURINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-3-89] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-12-37] [REFERRED TO]
CHURAMANI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-12-68] [REFERRED TO]
DINESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-12-69] [REFERRED TO]
STATE OF KERALA VS. XXXX / P.GOPALAKRISHNAN @ DILEEP [LAWS(KER)-2022-7-6] [REFERRED TO]
ROY J. VAYALAT VS. STATE OF KERALA [LAWS(KER)-2022-3-109] [REFERRED TO]
XXXXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2022-4-174] [REFERRED TO]
ANEESH CHANDRAN VS. STATE OF KERALA [LAWS(KER)-2024-4-47] [REFERRED TO]
DIRECTORATE GENERAL OF GST INTELLIGENCE VS. CHAMAN GOEL [LAWS(DLH)-2024-1-200] [REFERRED TO]
SHEETAL SAHANI VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2023-1-207] [REFERRED TO]
KAPIL KUMAR VS. STATE [LAWS(DLH)-2022-3-250] [REFERRED TO]
GAUTAM THAPAR VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2022-3-87] [REFERRED TO]
OKRAM IBOBI SINGH VS. DIRECTORATE OF ENFORCEMENT [LAWS(MANIP)-2020-12-18] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. SUKHPAL SINGH KHAIRA [LAWS(P&H)-2021-12-198] [REFERRED TO]
TUSHARBHAI RAJNIKANTBHAI SHAH VS. KAMAL DAYANI [LAWS(SC)-2024-8-21] [REFERRED TO]
NIYAS KUTTASSERY VS. STATE OF KERALA [LAWS(KER)-2023-4-40] [REFERRED TO]
SANJEEV GOVINDASWAMY VS. STATE OF ODISHA [LAWS(ORI)-2024-2-22] [REFERRED TO]
SATHISH BABU SANA / SH. PRADEEP KONERU VS. DIRECTORATE OF ENFORCEMENT / CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2024-7-54] [REFERRED TO]
AMIT AGGARWAL VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2024-1-167] [REFERRED TO]
ADNAN NISAR VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2024-9-17] [REFERRED TO]
KALU RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2025-1-11] [REFERRED TO]
BHARTENDU GUPTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-37] [REFERRED TO]
MANPREET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-12-82] [REFERRED TO]
ROBIN VS. STATE OF KERALA [LAWS(KER)-2020-1-110] [REFERRED TO]
VINOD K K VS. STATE OF KERALA [LAWS(KER)-2020-9-388] [REFERRED TO]
SUJAY DESAI VS. UNION OF INDIA [LAWS(ALL)-2020-5-26] [REFERRED TO]
HEMANT KUMAR VS. STATE OF U.P. [LAWS(ALL)-2021-12-95] [REFERRED TO]
VIRENDRA KHANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-3-3] [REFERRED TO]
RASIKBHAI KARSANBHAI BAJANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-1261] [REFERRED TO]
IQBAL HASANALI SYED VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1694] [REFERRED TO]
ENFORCEMENT DIRECTORATE VS. DEBABRATA HALDER [LAWS(CAL)-2022-12-89] [REFERRED TO]
STATE OF AP VS. SODE POTOM [LAWS(GAU)-2020-12-28] [REFERRED TO]
N. THEJAS KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-3-151] [REFERRED TO]
ANKIT AGARWAL VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2021-10-51] [REFERRED TO]
FRANCIS DANIEL LEE VS. STATE [LAWS(DLH)-2022-2-100] [REFERRED TO]
RAGINI DWIVEDI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-35] [REFERRED TO]
AFSANABANU MOHAMMED RAFIK KAZI VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-175] [REFERRED TO]
SOHAMBHAI PRAKASHBHAI GONDALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2025-3-58] [REFERRED TO]
HARESHBHAI SARDARBHAI CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-109] [REFERRED TO]
MOHNISHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-79] [REFERRED TO]
RAHUL KOTHARI VS. UNION OF INDIA [LAWS(ALL)-2020-5-27] [REFERRED TO]
MUKTA SRIVASTAVA VS. STATE OF U. P. [LAWS(ALL)-2024-3-129] [REFERRED TO]
RAJU SAKTHIVEL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2024-5-207] [REFERRED TO]
GUMIN DARUNG VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-11-42] [REFERRED TO]
CHANDRIMA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-7-28] [REFERRED TO]
HYTONE MERCHANTS PVT. LTD. VS. ASIT DAS [LAWS(CAL)-2022-11-69] [REFERRED TO]
ARVIND KEJRIWAL VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2024-7-52] [REFERRED TO]
SUSHILA AGGARWAL VS. STATE [LAWS(SC)-2020-1-88] [REFERRED TO]
SRI GULAM MUSTAFA VS. STATE OF KARNATAKA [LAWS(SC)-2023-5-45] [REFERRED TO]
ROY J. VAYALAT VS. STATE OF KERALA [LAWS(KER)-2022-3-62] [REFERRED TO]
ABDUL GAFOOR VS. ASST. DIRECTOR, DIRECTORATE OF ENFORCEMENT [LAWS(KER)-2022-5-60] [REFERRED TO]
JAI CHAND THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-3-17] [REFERRED TO]
INTZAR VS. STATE OF H.P. [LAWS(HPH)-2023-11-66] [REFERRED TO]
FATHIMA A.S. VS. STATE OF KERALA [LAWS(KER)-2020-7-75] [REFERRED TO]
AMAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-4-48] [REFERRED TO]
GIRDHAR GOPAL BAJORIA VS. RAJESH KUMAR SHARMA, ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT [LAWS(RAJ)-2021-9-56] [REFERRED TO]
ANKIT SHARMA VS. DIRECTORATE OF ENFORCEMENT [LAWS(RAJ)-2022-7-57] [REFERRED TO]
GOLDY RAJIV SANTHOJI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-5-17] [REFERRED TO]
ABHISHEK JHA VS. DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA [LAWS(JHAR)-2023-5-110] [REFERRED TO]
MOHIT SHARMA S/O SHRI MAHESH CHAND SHARMA VS. DIRECTORATE OF ENFORCEMENT [LAWS(RAJ)-2021-2-4] [REFERRED TO]
ANKIT JAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-26] [REFERRED TO]
HARDAYAL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-91] [REFERRED TO]
DHANSI RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-146] [REFERRED TO]
M/S NEEHARIKA INFRASTRUCTURE PRIVATE LIMITED VS. STATE OF MAHARASHTRA [LAWS(SC)-2021-4-12] [REFERRED TO]
VLJEESH VS. STATE OF KERALA [LAWS(KER)-2024-2-38] [REFERRED TO]
AMANATULLAH KHAN VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2024-3-17] [REFERRED TO]
SAVITRI DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-145] [REFERRED TO]
JITENDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-8-174] [REFERRED TO]
MUKESH SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-1-33] [REFERRED TO]
JASWINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-5] [REFERRED TO]
SONU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-35] [REFERRED TO]
SURINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-75] [REFERRED TO]
SHIVAM SETH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-36] [REFERRED TO]
PAWAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-109] [REFERRED TO]
SATYANARAYAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-11-193] [REFERRED TO]
SUVENDU ADHIKARI VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-10-35] [REFERRED TO]
SANTOSH KARNANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-41] [REFERRED TO]
P. GOPALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2022-3-13] [REFERRED TO]
VIPUL MADHABHAI BHAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-717] [REFERRED TO]
JAGDISHBHAI MADHUBHAI NAROLA VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-185] [REFERRED TO]
SUJAY UDAY DESAI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2022-9-58] [REFERRED TO]
DHARMAPAL GAUTAM VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-8-104] [REFERRED TO]
KAMLESHBHAI BHIKHABHAI BHORANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-191] [REFERRED TO]
RAJNIKANT TIWARI VS. DIRECTORATE OF ENFORCEMENT [LAWS(CHH)-2023-11-14] [REFERRED TO]
NIPUL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1464] [REFERRED TO]