Referred Judgements :-

ASTLEY VS. AUTRUST LTD. [REFERRED TO]
PRAMODKUMAR RASIKBHAI JHAVERI VS. KARMASEY KUNVARGI TAK [REFERRED TO]

Cited Judgements :-

KALPANA DEVI PANDEY VS. GABBAR SINGH BAGHEL [LAWS(MPH)-2009-10-62] [REFERRED TO]
BRANCH MANAGER VS. SHEPHALIKA SINHA [LAWS(TRIP)-2018-6-5] [REFERRED TO]
RUPSUNA BIBI VS. NEW INDIA ASSURANCE COMPANY LIMITED [LAWS(CAL)-2022-12-45] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. VS. VEERESHWAR SINGH AND ORS. [LAWS(MPH)-2015-4-19] [REFERRED TO]
KANAGA VS. NIRANJAN BABY G. D. [LAWS(KAR)-2021-6-147] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD THROUG VS. AHILYA SABAR @ AHILYA KISHAN [LAWS(CHH)-2018-2-63] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. REKHA MONI SHARMA [LAWS(GAU)-2019-3-113] [REFERRED TO]
A.G.M. UTTARAKHAND STATE ROAD TRANSPORT CORP. KOTDWAR VS. RAM SUMER SINGH [LAWS(ALL)-2021-9-64] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. ANUMITA PAUL [LAWS(CAL)-2014-3-109] [REFERRED TO]
SHARDABEN VS. PARSHOTTAMBHAI P PATEL [LAWS(GJH)-2010-7-558] [REFERRED TO]
KIRAN WD/O RAVINDRA BHANDE VS. M/S. ARIHANT TRANSPORT AGENCIES [LAWS(BOM)-2021-1-160] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. SHRUTHI [LAWS(KAR)-2021-3-106] [REFERRED TO]
POONCHOLAI VS. SANJEEVI REDDIAR [LAWS(MAD)-2012-7-523] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SAVITRI SINGH [LAWS(ALL)-2012-9-14] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SINJINI GUPTA [LAWS(CAL)-2009-11-15] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY LIMITED VS. BABITA BHAGAT [LAWS(CHH)-2018-2-68] [REFERRED TO]
GODAVARI DEVI SHARMA VS. UNITED INDIA INSURANCE COMPA-NY LTD [LAWS(GAU)-2012-6-95] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. SAHARBAN BEGUM [LAWS(GAU)-2012-9-85] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. ROMA SAVAPANDIT AND ORS. [LAWS(GAU)-2015-2-122] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. GAUTAM DAS [LAWS(GAU)-2024-1-27] [REFERRED TO]
PRITAM B. MITTADAR VS. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED [LAWS(KAR)-2021-7-170] [REFERRED TO]
MADAN LAL MISHRA VS. ABDUL KHALID KHAN [LAWS(DLH)-2011-7-281] [REFERRED TO]
RAM SAHAI & ANR. VS. PROPRIETOR MAHESH AUTO FINANCE, LUCKNOW & 4 ORS. [LAWS(ALL)-2013-8-188] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD. VS. RAJENDRA PRATAP SINGH [LAWS(ALL)-2014-5-202] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY LTD. VS. JAGADISH V. [LAWS(KAR)-2021-6-189] [REFERRED TO]
NANDA RAIKAR VS. CHAIN LAL [LAWS(CHH)-2020-11-27] [REFERRED TO]
UTTARAKHAND STATE ROAD TRANSPORT CORP. VS. RAM SUMER SINGH [LAWS(ALL)-2021-9-39] [REFERRED TO]
RELIANCE GENERAL INSURANCE LTD. VS. PONGA GEETHA [LAWS(APH)-2024-7-74] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. NAGANATH [LAWS(KAR)-2014-3-424] [REFERRED TO]
S. MANJULA DEVI VS. BRIJPAL SINGH [LAWS(MAD)-2016-11-71] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. MASTER SURAJ SUBBA [LAWS(SIK)-2013-8-1] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD DIVISIONAL OFFICE RAMA BHAVAN COMPLEX NEAR NAVA BHARATH CIRCLE MANGALORE BY ITS MANAGER VS. MARY [LAWS(KAR)-2020-9-451] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. G.MADHUMATHI [LAWS(KAR)-2021-2-166] [REFERRED TO]
K JAYARAMAN VS. DISTRICT COLLECTOR [LAWS(MAD)-2017-7-241] [REFERRED TO]
SMT. RAMA BHARDWAJ VS. RAJA RAM VERMA [LAWS(ALL)-2017-5-142] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. E. SUSEELAMMA [LAWS(APH)-2023-8-13] [REFERRED TO]
MANJAPPA VS. ARUNAKUMAR [LAWS(KAR)-2021-3-75] [REFERRED TO]
FIRDOSE UNNISA VS. SHUKOOR AHAMED [LAWS(KAR)-2021-4-77] [REFERRED TO]
MD MUFTY ASHADULLAH VS. SURESH KR DHANUKA [LAWS(GAU)-2020-2-58] [REFERRED TO]
GEETA BAI AND ORS. VS. SURYA BAHADUR YADAV AND ORS. [LAWS(CHH)-2020-7-46] [REFERRED TO]
JANCY VS. DIVISIONAL CONTROLLER K.S.R.T.C. MANGALORE. [LAWS(KAR)-2020-9-8] [REFERRED TO]
BALRAM PRASAD VS. KUNAL SAHA [LAWS(SC)-2013-10-49] [REFERRED TO]
THE BRANCH MANAGER, UNITED INSURANCE CO. LTD., DEORALI BAZAR, N.H. 31A, GANGTOK, EAST SIKKIM VS. MS. LILY ONGMU LEPCHA, D/O LATE LODEN TSHERING LEPCHA, R/O UPPER BURTUK, P.O. & P.S. GANGTOK, EAST SIKKIM [LAWS(SIK)-2016-10-1] [REFERRED TO]