Referred Judgements :-

HARIDWAR SINGH VS. BAGUN SUMBRUI [REFERRED TO]
LACHMI NARAIN VS. UNION OF INDIA [REFERRED TO]
MANNALAL KHETAN VS. KEDAR NATH KHETAM [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
BABU PARASU KAIKADI VS. BABU [REFERRED TO]
ASHOK KUMAR VS. STATE OF HARYANA [RELIED ON]

Cited Judgements :-

VIJAY BAHADUR VERMA & 16 OTHERS VS. LABOUR COURT FAIZABAD [LAWS(ALL)-2014-10-179] [REFERRED TO]
VAKIL CHAND JAIN AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-93] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATIN AND ORS. VS. ONIKA MEHROTRA AND ORS. [LAWS(DLH)-2015-7-79] [REFERRED TO]
INDIRABAI NARAYAN BIVALKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-10-116] [REFERRED TO]
V KRISHNA SHENOY AND ANOTHER VS. STATE OF KERALA AND OTHERS [LAWS(KER)-2015-4-149] [REFERRED TO]
GYAN DEV SADH VS. PARMESHWAR EXPORTS (P.) LTD. [LAWS(CL)-2011-10-3] [REFERRED TO]
M/S. KALYAN SILKS THRISSUR PVT. LTD. VS. ASSISTANT LABOUR OFFICER [LAWS(KER)-2022-1-50] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATION VS. ONIKA MEHROTRA [LAWS(DLH)-2016-5-1009] [REFERRED TO]
BHARATIYA ADHYATMIC SOCIETY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-2-11] [REFERRED TO]
NATARAJAN VS. UNION OF INDIA [LAWS(MAD)-2012-3-311] [REFERRED TO]
UNION OF INDIA VS. ZARUALA [LAWS(GAU)-2018-6-169] [REFERRED TO]
SEEMA BEGUM VS. MARIUM BIBI [LAWS(CAL)-2011-2-7] [REFERRED TO]
JAGADISH CHANDRA BHUNIA VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2015-8-163] [REFERRED TO]
STATE HIGHWAYS AUTHORITY OF JHARKHAND VS. RCM INFRASTRUCTURE LIMITED [LAWS(JHAR)-2024-9-29] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX-4 VS. VAISHNODEVI REFOILS AND SOLVEX [LAWS(GJH)-2017-11-192] [REFERRED TO]
C. SAMRAJ VS. GOVERNMENT OF PONDICHERRY [LAWS(MAD)-2014-7-186] [REFERRED TO]
AMALGAMATIONS LIMITED VS. SHANKAR SUNDARAM [LAWS(MAD)-2011-9-166] [FOLLOWED ON]
MEINAM MEMCHOUBI @ GOMTI DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2016-8-32] [REFERRED TO]
G KANDASAMY VS. TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD [LAWS(MAD)-2010-7-47] [REFERRED TO]
GANPATRAO S/O SAMBHAJIRAO PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-12-213] [REFERRED TO]
COMMISSIONER OF CUTOMS VS. SINGAPORE AIRLINES LTD [LAWS(DLH)-2010-7-441] [REFERRED TO]
M/S MOHAN MEAKIN LIMITED VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2016-5-220] [REFERRED TO]
JAGADISH CHANDRA BHUNIA VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-8-32] [REFERRED TO]
RAJEEV SAUMITRA VS. NEETU SINGH AND ORS. [LAWS(DLH)-2016-1-242] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX VS. SUNRISE FINLEASE PVT. LTD. [LAWS(GJH)-2017-11-201] [REFERRED TO]
AL HAZ AMIR HASAN PROPERTIES PVT LTD VS. LAND ACQUISITION COLLECTOR [LAWS(CAL)-2011-6-72] [REFERRED TO]
KHALIL AHMED SHAIKH MANNU VS. ELECTION COMMISSIONER OF INDIA [LAWS(BOM)-2011-4-8] [REFERRED TO]
OLAVO ANTONIO DO PERPETUO SOCORRO ALEMAO VS. STATE OF GOA [LAWS(BOM)-2010-8-185] [REFERRED TO]
A. MUNIAPPAN VS. TAHSILDAR, TAMBARAM TALUK [LAWS(MAD)-2014-8-167] [REFERRED TO]
DHARMENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-2-315] [REFERRED TO]
JEET SINGH VS. UNION OF INDIA [LAWS(SC)-2011-9-128] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. AMRUTHAM RAJASREE [LAWS(TLNG)-2024-2-99] [REFERRED TO]
M SIVA RAMAKRISHNA VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2010-7-15] [REFERRED TO]
LOPA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-12-22] [REFERRED TO]
KOMATI REDDY VENKAT REDDY AND ANOTHER VS. V. NIRANJAN RAO, SECRETARY TO GOVT. AFFAIRS, STATE OF TELANGANA, LAW AND LEGISLATURE DEPT, HYDERABAD AND ANOTHER [LAWS(APH)-2018-8-59] [REFERRED TO]
SURESH JUGARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2009-10-3] [REFERRED TO]
RAJINDER KUMAR VS. SATYA WATI ALIAS SATYA AND OTHERS [LAWS(P&H)-2015-7-513] [REFERRED]
TALUKA STORES VS. RAVI KHANDELWAL [LAWS(RAJ)-2020-4-3] [REFERRED TO]
MANNI DEVI VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-8-156] [REFERRED TO]
HARI PARSHAD SHARMA VS. STATE OF HARYANA [LAWS(P&H)-2010-3-176] [REFERRED TO]
K PARASURAM BATTA AND ORS VS. GOVERNMENT OF TAMIL NADU AND ORS [LAWS(MAD)-2010-4-744] [REFERRED]
KHIROD KU. PATRA AND ORS. VS. KENDRIYA VIDYALAYA SANGATHAN AND ORS. [LAWS(ORI)-2015-4-19] [REFERRED TO]
NEMAI CHANDRA KUMAR (D) THR. LRS VS. MANI SQUARE LTD [LAWS(SC)-2022-7-91] [REFERRED TO]
PADRONE MARKETING P LTD VS. CONTROLLER OF THIKA TENANCY [LAWS(CAL)-2011-3-136] [REFERRED TO]
JAIPUR GOLDEN CHARITABLE CLINICAL VS. DDA [LAWS(DLH)-2009-12-427] [REFERRED]
PARVIN COTGIN PVT. LTD. VS. AXIS BANK LTD. [LAWS(GJH)-2020-8-533] [REFERRED TO]
DLF LIMITED AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-133] [REFERRED TO]
K. BHAGYAMMA VS. PARVATHAMMA [LAWS(KAR)-2013-5-5] [REFERRED TO]
CHARANJIT SINGH AHLUWALIA VS. UNION OF INDIA [LAWS(DLH)-2023-5-194] [REFERRED TO]
SECRETARY COIMBATORE VASAVI TRUST VS. K KARUPPASAMY [LAWS(MAD)-2011-1-148] [REFERRED TO]
CENTRAL PWD ENGINEERS ASSOCIATION VS. UNION OF INDIA [LAWS(DLH)-2023-5-86] [REFERRED TO]
SANDEEP S. GHANDAT VS. RESERVE BANK OF INDIA [LAWS(BOM)-2024-11-118] [REFERRED TO]
HARIBHAU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-129] [REFERRED TO]
CIPLA LIMITED VS. CIPLA INDUSTRIES PRIVATE LIMITED [LAWS(BOM)-2017-3-1] [REFERRED TO]
BHARATI NASKAR VS. CALCUTTA UNIVERSITY AND ORS. [LAWS(CAL)-2018-2-179] [REFERRED TO]
TIRUVENGADAM INVESTMENTS P LTD VS. COMMISSIONER OF INCOME TAX [LAWS(MAD)-2010-2-615] [REFERRED TO]