Referred Judgements :-

VIDHI SHANKER V. HEERA LAL [IMPLIEDLY OVERRULED]
RAMCHANDRA JAI RAM RANDIVE V. CHANDANMAL RUPCHAND [IMPLIEDLY OVERRULED]
THACKER HARIRAM MOTIRAM VS. BALKRISHAN CHATRABHU THACKER [OVERRULED]
R N GOSAIN VS. YASHPAL DHIR [IMPLIEDLY OVERRULED]
MOHAN LAL VS. RAGHUNATH SINGH [IMPLIEDLY OVERRULED]
PRASHANT RAMACHANDRA DESHPANDE VS. MARUTI BALARAM HAIBATTI [AFFIRMED]

Cited Judgements :-

STATE OF RAJASTHAN AND ORS. VS. KANTESH KHETANI AND ORS. [LAWS(RAJ)-2015-3-94] [REFERRED TO]
Harekrishna Sethi VS. Steel Authority of India [LAWS(ORI)-2010-5-62] [REFERRED TO]
S.S.S. LOHA MARKETING PVT. LTD VS. STATE OF HARYANA [LAWS(P&H)-2014-5-308] [REFERRED TO]
S. NEHRU VS. SRIRAM CITY UNION FINANCE LIMITED [LAWS(MAD)-2019-9-148] [REFERRED TO]
M.P. PARASURAMAN VS. GENERAL MANAGER [LAWS(MAD)-2019-11-381] [REFERRED TO]
MATHEW ABRAHAM VS. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY [LAWS(KER)-2020-11-886] [REFERRED TO]
ANITA SITARAM SAWANT & ORS. VS. GOSAR DEVELOPERS & ORS. [LAWS(BOM)-2017-2-154] [REFERRED TO]
HARYANA POWER PURCHASE CENTRE VS. PTC INDIA LTD [LAWS(DLH)-2010-8-179] [REFERRED TO]
KAMLESH RAI VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2003-4-233] [REFERRED TO]
CHIEF OF ARMY STAFF VS. DAYA SHANKER TIWARI [LAWS(ALL)-2003-7-239] [REFERRED TO]
STATE OF PUNJAB VS. SARABDEEP SINGH VIRK [LAWS(BOM)-2009-8-13] [REFERRED TO]
DR SHIKHAR JAIN AND OTHERS VS. NATIONAL NEONATOLOGY FORUM AND OTHERS [LAWS(DLH)-2016-4-536] [REFERRED TO]
PALIKA TOWNS LLP VS. STATE OF U.P. [LAWS(ALL)-2022-5-112] [REFERRED TO]
GODREJ & BOYCE MANUFACTURING COMPANY LIMITED VS. SECUR INDUSTRIES LIMITED [LAWS(ALL)-2013-1-62] [REFERRED TO]
SMT. KUSUM LATA BANSAL VS. SRI AVADHESH KUMAR GUPTA [LAWS(ALL)-2017-7-101] [REFERRED TO]
DNYANDEO SABAJI NAIK AND ANR. VS. MRS. PRADNYA PRAKASH KHADEKAR AND ORS. [LAWS(SC)-2017-3-46] [REFERRED TO]
SATPAL SINGH VS. CHUNNI LAL [LAWS(SC)-2009-2-53] [REFERRED TO]
MEHUL DESAI VS. UNION OF INDIA [LAWS(MANIP)-2024-12-4] [REFERRED TO]
STATE OF RAJASTHAN VS. BASANT PRAKASH [LAWS(RAJ)-1999-1-49] [REFERRED TO]
PRAKASH S. MADIWAL VS. STATE OF KARNATAKA [LAWS(KAR)-2022-8-535] [REFERRED TO]
IREO GRACE REALTECH PVT LTD VS. ABHISHEK KHANNA [LAWS(SC)-2021-1-15] [REFERRED TO]
C CHANNE GOWDA VS. HIGH COURT OF KARNATAKA [LAWS(KAR)-2004-9-26] [REFERRED TO]
T PRATHAP VS. STATE OF KARNATAKA [LAWS(KAR)-2005-4-9] [REFERRED TO]
FLEMINGO DUTYFREE SHOPS PVT LTD VS. UNION OF INDIA [LAWS(KAR)-2007-12-8] [REFERRED TO]
THE PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF U.P. LTD. VS. PACQUIK INDUSTRIES LTD. AND ORS. [LAWS(DLH)-2016-1-241] [REFERRED TO]
M/S. D.M. MODERN RICE MILL VS. THE AUTHORISED OFFICER TAMILNAD MERCANTILE BANK LTD [LAWS(MAD)-2018-1-501] [REFERRED TO]
R. THIRUNAVUKKARASU VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-4-3] [REFERRED]
INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2012-3-143] [REFERRED TO]
BHABEN CHANDRA BAISHYA VS. PUNJAB NATIONAL BANK [LAWS(GAU)-2023-3-8] [REFERRED TO]
M/S. TATA POWER RENEWABLE ENERGY VS. UNION OF INDIA [LAWS(APH)-2021-6-2] [REFERRED TO]
UTTAM BHOWMICK AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-4-5] [REFERRED TO]
ALEX PAUL MENON VS. VIJAY LAXMI SHARMA [LAWS(CHH)-2019-12-161] [REFERRED TO]
H S PANNU VS. GOVT OF N C T OF DELHI [LAWS(DLH)-2007-10-303] [REFERRED TO]
SHASHI KAPOOR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2007-10-313] [REFERRED TO]
JAGDISH LAL VS. PARMA NAND [LAWS(SC)-2000-3-161] [REFERRED]
STATE OF PUNJAB VS. DHANJIT SINGH SANDHU [LAWS(SC)-2014-3-25] [REFERRED TO]
SAJJAN KUMAR YADAV VS. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION [LAWS(RAJ)-2021-11-16] [REFERRED TO]
RAVI BUS SERVICE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-7-109] [REFERRED TO]
SELLI GOUNDER VS. MASAIYAPPA GOUNDER [LAWS(MAD)-2017-9-15] [REFERRED TO]
JOSE M. G. VS. STATE OF KERALA [LAWS(KER)-2020-7-366] [REFERRED TO]
S DALLAS VS. A S RANI CLEMENTIA [LAWS(MAD)-2018-8-481] [REFERRED TO]
JAY JAWAN CONSTRUCTION COMPANY VS. WESTERN RAILWAY AND ORS [LAWS(GJH)-2016-2-329] [REFERRED]
JANI MIYAN VS. GOVERNMENT OF A P [LAWS(APH)-2005-2-12] [REFERED TO 1998 5 ALD SCSN 21 - (PARA 5)]
KATHURIA PUBLIC SCHOOL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-207] [REFERRED TO]
A.ARUNAGIRI VS. EGMORE BENEFIT SOCIETY LTD [LAWS(MAD)-2013-6-175] [REFERRED TO]
ALOYS WOBBEN VS. YOGESH MEHRA [LAWS(DLH)-2010-12-20] [REFERRED TO]
SUJIT KUMAR ROY VS. RESERVE BANK OF INDIA [LAWS(CAL)-2004-1-58] [REFERRED TO]
M/S.FORBESVYNCKE PRIVATE LIMITED VS. MR.TURBOVENT INDUSTRIES PRIVATE LIMITED, AND ANOTHER [LAWS(APH)-2017-12-9] [REFERRED TO]
NARING BAHADUR SINGH VS. DIN DAYAL UPADHYAY GORAKHPUR UNIVERSITY [LAWS(ALL)-2004-7-156] [REFERRED TO]
ESSEX FARMS P LTD VS. UNION OF INDIA [LAWS(DLH)-2007-7-212] [REFERRED TO]
THE BOMBAY BURMAH TRADING CORPORATION LTD. VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2017-9-121] [REFERRED TO]
CHAIRMAN STATE BANK OF INDIA VS. UNNIKRISHNAN P.C. [LAWS(KER)-2020-8-361] [REFERRED TO]
S RAMILA VS. E SRINIVASAN [LAWS(MAD)-2018-8-354] [REFERRED TO]
MAJOR KULGATTE SHANKER VS. UNION OF INDIA AND OTHERS [LAWS(RAJ)-1999-3-81] [REFERRED TO]
PUKH RAJ VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-7-59] [REFERRED TO]
CAUVERY COFFEE TRADERS VS. HORNOR RESOURCES INTERN CO LTD [LAWS(SC)-2011-9-117] [REFERRED TO]
UTTARAKHAND PUBLIC SERVICE COMMISSION VS. RAMESH CHANDRA JOSHI [LAWS(UTN)-2015-4-62] [REFERRED TO]
K. SAMPATH (DIED) VS. JAYARAMAN S/O. LATE EKAMBAR MUDALIAR [LAWS(MAD)-2016-11-260] [REFERRED TO]
PHOOLESHWARI PANDRE VS. HINDUSTAN COPPER LTD [LAWS(MPH)-2023-5-119] [REFERRED TO]
SATYA NARAYAN VS. RAM PRASAN [LAWS(RAJ)-2001-12-43] [REFERRED TO]
U P JAL NIGAM & ORS VS. AJIT SINGH PATEL & ORS [LAWS(SC)-2018-11-28] [REFERRED TO]
T.MATHEW ABRAHAM VS. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT [LAWS(KER)-2020-11-352] [REFERRED TO]
PAUL PROPERTIES PVT. LTD. AND ANR. VS. ESTATE OFFICER LIFE INSURANCE CORP. OF INDIA AND ANR. [LAWS(DLH)-2010-6-89] [REFERRED TO]
PAUL PROPERTIES PVT. LTD. AND ANR. VS. ESTATE OFFICER LIFE INSURANCE CORP. OF INDIA AND ANR. [LAWS(DLH)-2010-6-89] [REFERRED TO]
ROOPLAL SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-8-66] [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. ASHOK KUMAR SHUKLA [LAWS(ALL)-2003-3-89] [REFERRED TO]
A. MUTHYALA AND ORS. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2018-2-56] [REFERRED TO]
PARVATI DEVI VS. JUDGE SMALL CAUSES COURT GORAKHPUR [LAWS(ALL)-2010-9-173] [REFERRED TO]
TUSHAR KANTI ROY VS. EIGHTH INDUSTRIAL TRIBUNAL, KOLKATA [LAWS(CAL)-2012-10-40] [REFERRED TO]
YOGENDRA SINGH INDOLIA VS. STATE OF U.P. [LAWS(ALL)-2020-2-387] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. VS. MOTOR ACCIDENT CLAIMS TRIBUNAL [LAWS(ALL)-2023-3-133] [REFERRED TO]
SODHA TAGAJI A. VS. STATE OF GUJARAT [LAWS(GJH)-2016-10-12] [REFERRED TO]
BEENA AMBALAL MAHIDA VS. THE PRESIDENT/SECRETARY [LAWS(GJH)-2016-8-45] [REFERRED TO]
VINOD G. AND ORS. VS. JIJABAI [LAWS(KAR)-2015-7-11] [REFERRED TO]
SUBRAMANYA VS. JM ESWARAIAH [LAWS(KAR)-2010-4-63] [REFERRED TO]
GULAMRASUL REHMAN MALEK VS. GUJARAT STATE ROAD TRANSPORT CORPORATION [LAWS(GJH)-2013-11-45] [REFERRED TO]
DISHNET WIRELESS LTD VS. UNION OF INDIA AND OTHERS [LAWS(TRIP)-2016-1-41] [REFERRED]
NATIONAL INSURANCE CO. LTD. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2016-11-36] [REFERRED TO]
A V G P CHETTIAR AND SONS VS. T PALANISAMY GOUNDER [LAWS(SC)-2002-5-44] [REFERRED]
SOUTHERN RAILWAY OFFICER ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2009-8-3] [REFERRED TO]
SATPAL SINGH VS. CHUNNI LAL [LAWS(SC)-2009-2-144] [REFERRED TO]
SMT. LAKSHAMMA VS. B.P. THIRUMALA SETTY [LAWS(KAR)-2005-9-112] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. GIAN KAUR [LAWS(P&H)-2019-1-352] [REFERRED TO]
G. PODDAR AND SONS (HUF) AND ANR. VS. DRAUPADI DEBI TIBREWAL [LAWS(CAL)-2002-5-90] [REFERRED TO]
INSTITUTE OF HUMAN BEHAVIOUR & ALLIED SCIENCES VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2012-3-391] [REFERRED TO]
KUSUM KUMRIA AND ORS. VS. PHARMA VENTURE (INDIA) PVT. LTD. AND ORS. [LAWS(DLH)-2015-10-322] [REFERRED TO]
VANDANA KASHINATH GAMNE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-244] [REFERRED]
TUSHAR KANTI ROY VS. EIGHTH INDUSTRIAL TRIBUNAL [LAWS(CAL)-2012-10-110] [REFERRED TO]
SST MEDIA PRIVATE LIMITED VS. OFFICIAL LIQUIDATOR [LAWS(CAL)-2014-12-59] [REFERRED TO]
RANCHI POWER DISTRIBUTION COMPANY LTD VS. JHARKHAND BIJLI VITRAN NIGAM LTD [LAWS(JHAR)-2015-11-115] [REFERRED TO]
TEACHERS RECRUITMENT BOARD VS. K.PRASAD [LAWS(MAD)-2019-1-749] [REFERRED TO]
TEACHERS RECRUITMENT BOARD VS. K.PRASAD [LAWS(MAD)-2019-1-749] [REFERRED TO]
THWINGLAND LYNGKHOI VS. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL [LAWS(MEGH)-2014-6-3] [REFERRED TO]
LAKSHAMMA VS. B P THIRUMALA SETTY [LAWS(KAR)-2005-9-53] [REFERRED TO]
R K VYAS VS. M D S UNIVERSITY AJMER [LAWS(RAJ)-2001-2-44] [REFERRED TO]
EIH LIMITED (FORMERLY KNOWN AS EAST INDIA HOTELS LTD.) VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-10-17] [REFERRED TO]
ROHIT BADU VS. RADHABALLAV SINGH AND EIGHT ORS. [LAWS(ORI)-2008-8-137] [REFERRED TO]
VIKAS ADHIKARI PANCHAYAT SAMITI BHADRA VS. SURENDRA KUMAR SHARMA [LAWS(RAJ)-1999-8-19] [REFERRED TO]
JOSEPH PULLAN AND ORS. VS. NORTH EASTERN HILL UNIVERSITY AND ORS. [LAWS(MEGH)-2015-8-5] [REFERRED TO]
SRINATH INFRA PROJECTS VS. GOVERNMENT OF A P [LAWS(APH)-2014-6-204] [REFERRED TO]
ANAND MOHAN SHARMA VS. NIRANJAN LAL GUPTA [LAWS(ALL)-2002-12-202] [REFERRED]
PARASMONI DAS VS. FOOD CORPORATION OF INDIA [LAWS(GAU)-2003-4-30] [REFERRED TO]
PSK ENGINEERING CONSTRUCTION AND CO. VS. NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED [LAWS(DLH)-2024-2-333] [REFERRED TO]
G.KUMAR VS. SAMUTHIRADEVI [LAWS(MAD)-2012-12-171] [REFERRED TO]
PUTHIYA PURAYIL KANAMADATHIL VALSALAN VS. SULOCHANA K. C. [LAWS(KER)-2019-11-21] [REFERRED TO]
MOHAMMED SHAFI VS. ABDUL WAHID [LAWS(MPH)-2011-9-29] [REFERRED TO]
RANJAN SHARMA VS. RAMBABU VAISHYA [LAWS(MPH)-2002-11-6] [REFERRED TO]
STATE OF KERALA AND THE DIRECTOR OF PUBLIC INSTRUCTION VS. MALABAR EDUCATIONAL [LAWS(KER)-2007-10-112] [REFERRED TO]
JOINT ACTION COMMITTEE OF AIRLINES PILOTS ASSOCIATIONS OF INDIA VS. DIRECTOR GENERAL OF CIVIL AVIATION [LAWS(SC)-2011-5-23] [RFERRED TO]
DRS PLASTCHEM PVT. LTD. VS. STATE OF HARYANA [LAWS(P&H)-2023-4-41] [REFERRED TO]
MANAS RANJAN TRIPATHY VS. NISER [LAWS(ORI)-2024-5-14] [REFERRED TO]
MAHESH.G. VS. UNION OF INDIA [LAWS(KER)-2020-10-17] [REFERRED TO]
MSKG ENGINEERING CONSULTANCY SERVICES REP BY ITS PARTNER T MAHENDRAN VS. STATE BANK OF INDIA [LAWS(MAD)-2018-3-603] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PANIPAT JALANDHAR NH-I TOLLWAY PVT. LTD [LAWS(DLH)-2021-4-6] [REFERRED TO]
20 MICRONS LIMITED VS. STATE BANK OF INDIA THROUGH C K SURESH(CHIEF MANAG) [LAWS(GJH)-2012-9-276] [REFERRED TO]
GOVIND PRASAD DALMIA VS. WEST BENGAL STATE ELECTRICITY BOARD [LAWS(CAL)-2014-12-132] [REFERRED TO]
CHANCHAL KUMAR CHATTERJEE VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-8-266] [REFERRED TO]
POTLURI SARASWATHI VS. VALLABHANENI VEERABHADRA RAO [LAWS(APH)-2002-3-61] [REFERRED TO]
B. VENKATESWARLU VS. GOVERNMENT OF A.P. [LAWS(APH)-2014-3-3] [REFERRED TO]
INDEPENDENT GAS BASED POWER PRODUCERS ASSOCIATION VS. UNION OF INDIA AND ORS. [LAWS(APH)-2015-1-13] [REFERRED TO]
GOMTI BAI VS. DUSHYANT KUMAR [LAWS(CHH)-2011-4-70] [REFERRED TO]
SIEMENS PUBLIC COMMUNICATION NETWORK VS. SUKHANLAL MEMORIAL CHARITABLE SOCIETY [LAWS(DLH)-2009-7-379] [REFERRED TO]
JIGYASA TIWARI VS. STATE OF U.P. [LAWS(ALL)-2022-5-121] [REFERRED TO]
UNION OF INDIA VS. R VELUMURUGAN [LAWS(CAL)-2009-4-55] [REFERRED TO]
SYED M M RIZVI VS. SUBHASH SINGH [LAWS(ALL)-2014-4-169] [REFERRED TO]
LUXMI KANT SHUKLA VS. STATE OF UP [LAWS(ALL)-2010-9-53] [REFERRED TO]