Cited Judgements :-

SUGANTHI SURESH KUMAR VS. JAGDEESHAN [LAWS(SC)-2002-1-115] [REFERRED]
BOLLA SIVANGI REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2009-6-56] [REFERRED TO]
SUFIAR RAHAMAN @ SK SUFIAR RAHAMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-7-5] [REFERRED TO]
HARI RAM VS. STATE OF HARYANA [LAWS(P&H)-2003-7-141] [REFERRED TO]
MAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2018-7-209] [REFERRED TO]
MD. AYAS ALI VS. STATE OF TRIPURA [LAWS(GAU)-1995-11-37] [REFERRED TO]
SURESH KUMAR VS. STATE OF J&K [LAWS(J&K)-2007-7-27] [REFERRED TO]
BHIKHABHAI PRAGJIBHAI PARAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2005-7-32] [REFERRED TO]
SIYARAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2006-12-5] [REFERRED TO]
Y SREELATHA ALIAS ROJA VS. MUKANCHAND BOTHRA [LAWS(MAD)-2002-1-30] [REFERRED TO]
PURAN SINGH AND OTHERS VS. KARNAIL SINGH AND ANOTHER [LAWS(P&H)-2019-3-16] [REFERRED TO]
DHOBI YADAV VS. STATE OF BIHAR [LAWS(PAT)-1989-1-7] [REFERRED TO]
SANJEET SANDHA VS. STATE OF ODISHA [LAWS(ORI)-2020-6-3] [REFERRED TO]
KRISHI VIKAS KENDRA VS. MUKUND [LAWS(BOM)-2005-10-235] [REFERRED TO]
SHRINATH MANOHAR KESKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1997-8-21] [REFERRED TO]
DILIP S. DHANUKAR VS. AIR FORCE GROUP INSURANCE SOCIETY [LAWS(DLH)-2007-1-194] [REFERRED TO]
KISHAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-1-30] [REFERRED TO]
GOVIND RANGRAO BIRAJDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-1-4] [REFERRED TO]
TUKARAM NAMDEO YEDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-125] [REFERRED TO]
STATE OF KARNATAKA VS. JOSEPH RODRIGUES [LAWS(KAR)-2006-8-15] [REFERRED TO]
ABDUL MAJID KHAN VS. N M GEORGE [LAWS(MPH)-2002-4-29] [REFERRED TO]
KERALA STATE LEGAL SERVICES AUTHORITY VS. STATE OF KERALA [LAWS(KER)-2023-8-96] [REFERRED TO]
DEEPAK AND ORS. VS. THE STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-281] [REFERRED TO]
ANIL ALIAS NONI PANDA VS. STATE OF M P [LAWS(MPH)-2012-4-45] [REFERRED TO]
YASHPAL SINGH VS. STATE OF M P [LAWS(MPH)-2006-4-75] [REFERRED TO]
NARAYAN DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-11-42] [REFERRED TO]
METERS AND INSTRUMENTS PRIVATE LIMITED VS. KANCHAN MEHTA [LAWS(SC)-2017-10-1] [REFERRED TO]
CHELLAMMAL VS. STATE REPRESENTED BY THE INSPECTOR OF POLICE [LAWS(SC)-2025-4-112] [REFERRED TO]
SUBASH RAI VS. STATE OF SIKKIM [LAWS(SIK)-2015-5-6] [REFERRED TO]
SANCHA HANG LIMBOO, SON OF AITA MAN LIMBOO VS. STATE OF SIKKIM [LAWS(SIK)-2018-2-2] [REFERRED TO]
BONANZA PORTFOLIO LTD. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-1-37] [REFERRED TO]
SHANKAR DASS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-7-92] [REFERRED TO]
BALWANT RAI VS. RAMESH CHAND AND ANOTHER [LAWS(HPH)-2016-9-165] [REFERRED]
MUKUT BIHARI & ORS. VS. STATE OF RAJ. [LAWS(RAJ)-1998-8-57] [REFERRED TO]
XYZ VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-8-68] [REFERRED TO]
SANNU KUDAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-12-41] [REFERRED TO]
SHIBU VS. STATE OF KERALA [LAWS(KER)-1995-10-3] [REFERRED TO]
JULLY REYNOLD VS. MANUAL [LAWS(KER)-2003-7-45] [REFERRED TO]
SANKURU VS. GOPINATHAN [LAWS(KER)-2005-12-16] [REFERRED TO]
K S SAJI KUMAR VS. K SOMAN PILLAI [LAWS(KER)-2006-7-78] [REFERRED TO]
P N GOPINATHAN VS. SIVADASAN KUNJU [LAWS(KER)-2006-9-49] [FOLLOWED ON]
RAM PYARE VS. STATE OF U.P. [LAWS(ALL)-2012-5-321] [REFERRED TO]
MEWA VS. STATE OF U P [LAWS(ALL)-2012-7-237] [REFERRED TO]
V B LAL VS. STATE OF U P [LAWS(ALL)-2011-8-72] [REFERRED TO]
VIKASH BHARDWAJ @ SONU VS. STATE NCT OF DELHI [LAWS(DLH)-2014-2-230] [REFERRED TO]
MADAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1989-4-9] [REFERRED TO]
NAND KISHORE VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-76] [REFERRED TO]
KEHAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-11-81] [REFERRED TO]
CHAMAN VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2015-3-216] [REFERRED TO]
JITENDER VS. STATE (G.N.C.T. OF DELHI) [LAWS(DLH)-2015-4-18] [REFERRED TO]
JITENDRA S/O BADRINARYAN TOSHNIWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-28] [REFERRED TO]
KAREEM VS. STATE [LAWS(KAR)-2008-9-67] [REFERRED TO]
MAHARAJ BUX SINGH VS. STATE [LAWS(ALL)-1989-3-12] [REFERRED TO]
MAHABIR VS. STATE [LAWS(ALL)-1989-7-82] [REFERRED TO]
FAURAN SINGH AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2017-11-257] [REFERRED TO]
SATISH KUMAR BALYAN VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-4-422] [REFERRED TO]
DEPUTY COMMISSIONER CUSTOMS VS. DEEPAK BAJAJ [LAWS(ALL)-2019-3-237] [REFERRED TO]
DEVI HARIJAN VS. STATE OF U. P. [LAWS(ALL)-2021-7-143] [REFERRED TO]
TAHAR SINGH VS. STATE [LAWS(ALL)-2022-11-32] [REFERRED TO]
A M AGENCIES VS. UNITED PHOSPHORUS LTD [LAWS(APH)-2000-8-1] [REFERRED TO]
KULWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-7-108] [REFERRED TO]
RAVINDRAN VS. P SRICHAND [LAWS(MAD)-2000-6-47] [REFERRED TO]
R SUBRAMANIAN VS. JAYAPRIYA FINANCIERS [LAWS(MAD)-2006-7-221] [REFERRED TO]
ESTAQUIO L A MISQUITTA VS. STATE OF GOA [LAWS(BOM)-2004-8-170] [REFERRED TO]
ARJUNAN VS. STATE OF TAMIL NADU [LAWS(MAD)-1997-1-78] [REFERRED TO]
SANJAY MUTHA VS. JAYSREE DESAI [LAWS(APH)-2007-6-75] [REFERRED TO]
JAGE RAM VS. STATE OF HARYANA [LAWS(SC)-2015-1-67] [REFERRED TO]
SATYA PARKASH VS. HARDEV AND OTHERS [LAWS(P&H)-2017-11-104] [REFERRED TO]
BALRAJ VS. STATE OF UTTAR PRADESH [LAWS(SC)-1994-4-28] [RELIED ON]
BISHUN SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-4-44] [REFERRED TO]
NARESH VS. STATE OF M P [LAWS(MPH)-2005-11-40] [REFERRED TO]
MANGALIA VS. STATE OF M P [LAWS(MPH)-2002-3-23] [REFERRED TO]
NATHHILAL & ANOTHER VS. STATE OF M P & OTHERS [LAWS(MPH)-2012-2-256] [REFERRED]
SHAMBULAL & ANOTHER VS. STATE OF M P [LAWS(MPH)-2013-5-151] [REFERRED]
MAHESH S/O SHANKARLAL LODHA VS. STATE OF M P [LAWS(MPH)-2008-8-134] [RELIED ON]
PRIYATOSH KAPALI VS. STATE OF TRIPURA [LAWS(GAU)-2012-3-20] [REFERRED TO]
AMITA GHOSH VS. STATE OF TRIPURA [LAWS(GAU)-2012-6-68] [REFERRED TO]
SIR SANKARLAL MAHESREE VS. STATE OF ASSAM [LAWS(GAU)-1990-6-20] [REFERRED TO]
SH. SAMSUL HAQUE LASKAR VS. STATE OF MIZORAM [LAWS(GAU)-2016-12-36] [REFERRED TO]
KESRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-2-25] [REFERRED]
UPENDRA PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2016-11-11] [REFERRED TO]
CHANDAN CHAUDHRY VS. STATE OF BIHAR [LAWS(PAT)-2019-10-73] [REFERRED TO]
STATE OF KERALA VS. ASHRAF [LAWS(KER)-1993-3-34] [REFERRED TO]
S VENKITESWARAN VS. K M AUGUSTINE [LAWS(KER)-2002-5-23] [REFERRED TO]
PARESHWAR SATNAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-7-72] [REFERRED TO]
DILSHAD VS. STATE OF HARYANA [LAWS(P&H)-2010-2-338] [REFERRED]
DARSHAN SINGH AND OTHERS VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2013-11-427] [REFERRED]
HAZARA RAM VS. JAGIR SINGH [LAWS(P&H)-2009-2-56] [REFERRED TO]
ABDUL KHALID HAJI MOHAMMAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-11-75] [REFERRED TO]
SYED AFZAL AHMED SYED IFTEKHAR AHMED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-11-3] [REFERRED TO]
INDOCOUNT FINANCE LTD VS. SUSHMA KAPOOR [LAWS(DLH)-2008-11-18] [REFERRED TO]
SAKUNALA MANGESWARA RAO VS. KOLLAPALLI SUBBA RAO [LAWS(APH)-2003-3-152] [REFERRED TO]
KANHAIYA LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-6-3] [REFERRED TO]
YARAJARLA VENKATA SIVA BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-2-4] [REFERRED TO]
N SHANTHAMMA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-3-85] [REFERRED TO]
SUGAM @ MONTY HARISHANKAR JAISWAL VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-250] [REFERRED TO]
KRISHAN KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2008-11-25] [REFERRED TO]
SURJEET VS. STATE OF HARYANA [LAWS(P&H)-2005-1-14] [REFERRED TO]
MANOJ KUMAR GUPTA VS. STATE OF U.P [LAWS(ALL)-2017-8-76] [REFERRED TO]
BHABA RANJAN SARKAR VS. STATE OF TRIPURA [LAWS(GAU)-2012-1-39] [REFERRED TO]
DEV RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-7-187] [REFERRED TO]
ALISTER ANTHONY PAREIRA VS. STATE OF MAHARASHTRA [LAWS(SC)-2012-1-80] [REFERRED TO]
MANISH JALAN VS. STATE OF KARNATAKA [LAWS(SC)-2008-7-14] [REFERRED TO]
K A ABBAS HSA VS. SABU JOSEPH [LAWS(SC)-2010-5-89] [REFERRED TO]
K A ABBAS HSA VS. SABU JOSEPH [LAWS(SC)-2010-5-89] [REFERRED TO]
RAVI VS. STATE OF M.P. [LAWS(MPH)-2019-9-55] [REFERRED TO]
PANKAJBHAI NAGJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(SC)-2001-1-14] [REFERRED TO]
PODIYAN @ VALUTHAKUNJU VS. STATE OF KERALA [LAWS(KER)-2016-3-226] [REFERRED TO]
MOIDEEN HAJI VS. STATE OF KERALA [LAWS(KER)-2011-6-178] [REFERRED TO]
STATE OF GUJARAT VS. JITESHBHAI BABUBHAI SOLANKI [LAWS(GJH)-2018-5-174] [REFERRED TO]
MOHAMMAD AASIF AND OTHERS VS. STATE OF M.P. [LAWS(MPH)-2015-11-130] [REFERRED]
KRISHNAKANT PARMANAND SHARMA VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-6-134] [REFERRED]
Arunachalam VS. State rep [LAWS(MAD)-2000-7-38] [REFERRED TO]
BAJARNATH KORRAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-78] [REFERRED TO]
MADHAV DHONDIBA WADWALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-25] [REFERRED TO]
PRAHLAD SINGH VS. STATE OF U.P. [LAWS(ALL)-2015-1-75] [REFERRED TO]
TARUN VIKRAM VS. STATE [LAWS(DLH)-2014-12-105] [REFERRED TO]
BALJEET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-9-107] [REFERRED TO]
STATE OF H.P. VS. SUBHASH CHAND [LAWS(HPH)-2014-10-22] [REFERRED TO]
SURINDER DHIRAN VS. STATE OF HARYANA [LAWS(P&H)-2010-8-2] [REFERRED TO]
PAHALU SAHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-2-5] [REFERRED TO]
JAI KISHAN BASOYA VS. CANARA BANK AND ANOTHER [LAWS(DLH)-2017-7-213] [REFERRED TO]
JAI SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1996-5-55] [REFERRED TO]
PUSHPA VS. P BALASUBRAMANIAN [LAWS(MAD)-2013-10-146] [REFERRED TO]
TULE RAM VS. RAMNEEK SINGH [LAWS(HPH)-2024-9-24] [REFERRED TO]
MUTHU VS. STATE [LAWS(MAD)-2011-6-463] [REFERRED TO]
PURKHA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-7-82] [REFERRED TO]
LAXMAN DEBNATH VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-7-16] [REFERRED TO]
JACOB GEORGE VS. STATE OF KERALA [LAWS(SC)-1994-4-52] [RELIED ON]
BALBIR SINGH ALIAS RAGHBIR SINGH AND OTHERS VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2013-9-625] [REFERRED]
ELECTROMECH ENGINEERS VS. STATE OF HARYANA [LAWS(P&H)-2014-10-20] [REFERRED TO]
AMAR SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-4-189] [REFERRED TO]
CHANDAN TRIPURA VS. STATE OF TRIPURA [LAWS(GAU)-2012-12-45] [REFERRED TO]
LALU PRASAD VS. STATE OF U.P. [LAWS(ALL)-2019-11-245] [REFERRED TO]
SAMMATH KATIYAR VS. STATE OF U.P. [LAWS(ALL)-2019-12-147] [REFERRED TO]
SANJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-8-75] [REFERRED TO]
S ANAND VS. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2012-7-1] [REFERRED TO]
JOSHI S O URUMISE VS. STATE OF KERALA [LAWS(KER)-1995-8-25] [REFERRED TO]
RAJENDRAN VS. JOSE [LAWS(KER)-2001-8-25] [REFERRED TO]
T MANIKANDAN VS. STATE OF KERALA [LAWS(KER)-2006-10-98] [REFERRED TO]
SHYAMAL MURASINGH VS. STATE OF TRIPURA [LAWS(TRIP)-2014-8-21] [REFERRED TO]
LAXMAN DEBNATH VS. STATE OF TRIPURA [LAWS(TRIP)-2015-7-96] [REFERRED]
PAWAN KUMAR RATHIA VS. STATE OF C.G. [LAWS(CHH)-2021-11-100] [REFERRED TO]
JOHAN YADAV VS. STATE OF M.P. [LAWS(CHH)-2009-8-33] [REFERRED TO]
KAMTA PRASAD VS. STATE OF M.P. [LAWS(CHH)-2015-3-37] [REFERRED TO]
NOTA RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-138] [REFERRED TO]
BALRAM SINGH VS. STATE OF M P [LAWS(MPH)-2000-3-31] [REFERRED TO]
BABLU VS. STATE OF U P [LAWS(ALL)-2014-5-479] [REFERRED TO]
BABU RAM VS. STATE OF U P [LAWS(ALL)-2015-1-49] [REFERRED TO]
VIKAS YADAV AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(DLH)-2015-2-237] [REFERRED TO]
JAMATE VS. STATE OF U.P. [LAWS(ALL)-2013-10-19] [REFERRED TO]
BHOLA MONDAL & ANR VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-12-8] [REFERRED TO]
S. Manjunath VS. Sri. L. Suresh [LAWS(KAR)-2000-8-63] [REFERRED TO]
ABDUL AFIZ GULAMRASUL VOHRA VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-116] [REFERRED TO]
NASIBKHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-5-55] [REFERRED TO]
KAMAL BABULAL SHARMA VS. RAMKUMAR SAGARMAL [LAWS(BOM)-2014-9-170] [REFERRED TO]
MANOHAR SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2015-1-36] [REFERRED TO]
STATE OF GUJARAT VS. SHANKERJI CHATURJI [LAWS(GJH)-1996-10-48] [REFERRED TO]
KHARAK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2003-12-36] [REFERRED TO]
NETAR KUMAR @ RAKESH VS. STATE OF HARYANA [LAWS(P&H)-2004-1-22] [REFERRED TO]
VARINDER KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2004-8-88] [REFERRED TO]
CHAUDHARY POPATBHAI SHANKARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2007-3-160] [REFERRED TO]
R DANIEL MADHUKAR VS. FERTILIZERS AND CHEMICAL TRAVANCORE LTD [LAWS(KER)-2017-7-218] [REFERRED TO]
AJIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-230] [REFERRED TO]
MAHENDRA SINGH BHATIA AND ANOTHER VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-10-27] [REFERRED TO]
MAYARAM YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-5-10] [REFERRED TO]
JINDER PAL KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-393] [REFERRED TO]
STATE OF GUJARAT VS. MAHENDRASINH RUPSINH RATHOD & OTHER [LAWS(GJH)-2015-2-250] [REFERRED TO]
JASWANT SINGH VS. STATE [LAWS(DLH)-1992-3-42] [REFERRED]
NEHRU JAIN VS. STATE NCT OF DELHI [LAWS(DLH)-2005-1-89] [REFERRED TO]
MOHAMMED IRSHAD KAMAL HASAN SHAIKH VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-2-3] [REFERRED TO]
Y VISHNU VS. S VENKATESH [LAWS(KAR)-2006-2-20] [REFERRED TO]
STATE OF KARNATAKA VS. JOSEPH RODRIGUEZ [LAWS(KAR)-2006-8-93] [REFERRED TO]
UMESH SURESH VALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-9-79] [REFERRED TO]
SONTI RAMABABU ALIAS RAMU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2004-10-8] [REFERRED TO]
NITINBHAI SAEVANTILAL SHAH VS. MANUBHAI MANJIBHAI PANCHAL [LAWS(GJH)-2010-8-223] [REFERRED TO]
JAMSER ALI VS. STATE [LAWS(CAL)-2024-5-8] [REFERRED TO]
VIDHYADHAR CHINTAMAN SATAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-112] [REFERRED TO]
SIDDHIVINAYAK SEWA MANDAL VS. SHOBA SANT [LAWS(BOM)-2002-12-84] [REFERRED TO]
DILIP S DAHANUKAR VS. KOTAK MAHINDRA CO LTD [LAWS(BOM)-2006-6-64] [REFERRED TO]
KRISHNENDU BANDHAPADHYAY VS. KAUSIK DAS [LAWS(CAL)-2011-11-29] [REFERRED TO]
SANJAY PATEL VS. STATE OF U P [LAWS(ALL)-2009-4-138] [REFERRED TO]
XXXXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2023-8-12] [REFERRED TO]
KERALA STATE LEGAL SERVICES AUTHORITY VS. STATE OF KERALA [LAWS(KER)-2023-8-101] [REFERRED TO]
K BHASKARAN VS. SANKARAN VAIDHYAN BALAN [LAWS(SC)-1999-9-135] [REFERRED]
SABIR ALI VS. STATE OF M P [LAWS(MPH)-2012-7-226] [REFERRED TO]
RAGHUBIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-315] [REFERRED TO]
KEWAL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1995-11-84] [REFERRED TO]
GURBINDER SINGH @ BHOLA VS. STATE OF PUNJAB [LAWS(P&H)-2003-5-58] [REFERRED TO]
CAPITAL LEASING AND FINANCE CO. VS. NAVRATTAN JAIN [LAWS(P&H)-2004-1-23] [REFERRED TO]
YOGESH VS. STATE OF U.P. [LAWS(ALL)-2018-10-242] [REFERRED TO]
SUDHIR GARG VS. STATE OF U P & ANOTHER [LAWS(ALL)-2016-9-204] [REFERRED]
INDRA PAL VS. STATE OF U.P. [LAWS(ALL)-2023-4-46] [REFERRED TO]
BILLAL MIAH VS. STATE OF TRIPURA [LAWS(GAU)-2012-6-67] [REFERRED TO]
K M IBRAHIM VS. K P MOHAMMED [LAWS(KER)-2009-1-47] [REFERRED TO]
VIJAYKUMAR G VS. T P HARI [LAWS(KER)-2009-3-53] [REFERRED TO]
ANILKUMAR VS. SHAMMY [LAWS(KER)-2002-10-42] [REFERRED TO]
K S SAJI KUMAR VS. K SOMAN PILLAI [LAWS(KER)-2007-7-41] [REFERRED TO]
ALEX ADWARD KUJUR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-7-37] [REFERRED TO]
JAYRAM SALAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-2-83] [REFERRED TO]
AMBIKA TRADERS VS. ROOPCHAND JAIN [LAWS(CHH)-2025-1-3] [REFERRED TO]
ANKUSH SHIVAJI GAIKWAD VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-5-17] [REFERRED TO]
SITARAM DHONDU PATIL SHELKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1993-6-44] [REFERRED TO]
R MOHAN VS. A K VIJAYA KUMAR [LAWS(SC)-2012-7-10] [REFERRED TO]
BAL GOVIND VS. STATE OF U P [LAWS(ALL)-2014-5-433] [REFERRED TO]
SOHAN VS. STATE OF U P [LAWS(ALL)-2014-5-519] [REFERRED TO]
D REDDEPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1502] [REFERRED TO]
PARKASH CHAND VS. STATE OF H.P [LAWS(HPH)-2007-4-20] [REFERRED TO]
DAU RAM AND ORS. VS. THE STATE OF M.P. [LAWS(CHH)-2015-1-52] [REFERRED TO]
SONU SHRIVAS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-7-224] [REFERRED TO]
SHRAVAN KUMAR VS. STATE OF U P [LAWS(ALL)-2014-5-406] [REFERRED TO]
VIJAY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-11-51] [REFERRED TO]
MD SHAHABUDDIN VS. STATE OF BIHAR [LAWS(PAT)-2017-7-95] [REFERRED TO]
SUNIL PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2017-5-64] [REFERRED TO]
SHIKHA BENIWAL VS. STATE [LAWS(DLH)-2015-2-413] [REFERRED TO]
SHAMSHER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-189] [REFERRED TO]
KISHAN CHAND VS. STATE [LAWS(DLH)-2013-10-137] [REFERRED TO]
CASSIUS INFRACON PVT. LTD. VS. VIDHYADHAR VTTAM KERKAR [LAWS(BOM)-2024-7-139] [REFERRED TO]
G.K. S/O N.K. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2024-1-6] [REFERRED TO]
SHYAM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-8] [REFERRED TO]
MALLIKARJUN KODAGALI VS. STATE OF KARNATAKA [LAWS(SC)-2018-10-104] [REFERRED TO]
SUBHASH VS. STATE OF HARYANA [LAWS(P&H)-1997-3-134] [REFERRED TO]
SANJAY KUMAR BASOYA VS. CANARA BANK [LAWS(DLH)-2017-7-167] [REFERRED TO]
TARUN KANTI DAS VS. SANJOY RAY CHOWDHURY [LAWS(CAL)-2011-12-13] [REFERRED TO]
VIMAL KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2024-2-93] [REFERRED TO]
SOMNATH VS. STATE OF M P [LAWS(CHH)-2010-9-4] [REFERRED TO]
VINAY VS. STATE OF KARNATAKA [LAWS(SC)-2015-4-43] [REFERRED TO]
STATE VS. SANJIV BHALLA [LAWS(SC)-2014-7-47] [REFERRED TO]
ROY FERNANDES VS. STATE OF GOA [LAWS(SC)-2012-2-11] [REFERRED TO]
RAMRAJSINGH VS. STATE OF M P [LAWS(MPH)-2002-10-21] [REFERRED TO]
RAJA ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-4-45] [REFERRED TO]
RAM KUMAR VS. HET RAM AND OTHERS [LAWS(RAJ)-2005-7-115] [REFERRED TO]
SHAIKH MAHEBOOB S/O SHAIKH GAFUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-9-58] [REFERRED TO]
DEWALTAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-8-125] [REFERRED TO]
RAMESH VS. SUMIT AND OTHERS [LAWS(P&H)-2019-4-10] [REFERRED TO]
RAVINDRA KUMAR VS. PADMANABAN [LAWS(MAD)-2007-11-122] [REFERRED TO]
INDERJIT SINGH ALIAS SONU VS. STATE OF PUNJAB [LAWS(P&H)-2019-3-52] [REFERRED TO]
P.S.MITRA @ PARTHA SARATHI MITRA VS. MANOR TRAVELS PRIVATE LIMITED & ANR. [LAWS(CAL)-2017-3-6] [REFERRED TO]
MANOJ SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-11-2] [REFERRED TO]
KRISHI VIKAS KENDRA GONDIA VS. MUKUND SHRIKISHAN FUNDE [LAWS(BOM)-2005-10-61] [REFERRED TO]
BASAVRAJ D ALLAYYANAVAR VS. SANTOSH KAPADI [LAWS(BOM)-2007-1-45] [REFERRED TO]
AJAY DINESH PIMPLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-1-161] [REFERRED TO]
RAJPAL VS. STATE [LAWS(DLH)-2009-10-159] [REFERRED TO]
RAMAN GOPI VS. KUNJU RAMAN UTHAMAN [LAWS(KER)-2011-9-52] [REFERRED TO]
STATE OF GUJARAT VS. ABDUL KARIM C MANSUR [LAWS(GJH)-1998-9-18] [RELIED ON]
SHANKARLAL M PARMAR VS. DINESH BABULAL BORIYAWALA [LAWS(GJH)-2006-10-31] [REFERRED TO]
SHANKARLAL M PARMAR VS. DINESH BABULAL BORIYAWALA [LAWS(GJH)-2006-10-31] [REFERRED TO]
SONI KIRIT JIVAN VS. STATE OF GUJARAT [LAWS(GJH)-2006-4-39] [REFERRED TO]
AJAY GUPTA VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2007-7-5] [REFERRED TO]
YOGESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-183] [REFERRED TO]
VIKRAM WAMAN BACHAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-6-104] [REFERRED TO]
R D BHARTI VS. HOME SECRETARY UNION TERRITORY OF CHANDHIGARH [LAWS(P&H)-2003-12-13] [REFERRED TO]
ASHISH BATRA VS. STATE OF U.P. [LAWS(ALL)-2016-4-153] [REFERRED TO]
LUTAWAN VS. STATE OF U.P. [LAWS(ALL)-2019-11-18] [REFERRED TO]
RAJA RAM KEWAT VS. STATE OF U.P. [LAWS(ALL)-2017-4-182] [REFERRED TO]
VISHUN KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-469] [REFERRED TO]
NAWSAD SHEIKH VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-3-53] [REFERRED TO]
SANTHU VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-213] [REFERRED TO]
S HANEEF VS. M SHAFATH ALI KHAN [LAWS(APH)-2005-6-96] [REFERRED TO]
SHEIKH MEHMOODBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2011-6-191] [REFERRED TO]
YUSUF DADAMIYAN MALIK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-1-313] [REFERRED TO]
KALIM M KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-2-94] [REFERRED TO]
MOHAMED ALI MULLA VS. STATE OF GOA [LAWS(BOM)-2005-9-79] [REFERRED TO]
MANOJ VASANTRAO MANWATKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-12-96] [REFERRED TO]
HANUMANTHANAYAK VS. STATE OF KARNATAKA [LAWS(KAR)-2016-2-131] [REFERRED TO]
HARIOM SINGH VS. STATE OF M P [LAWS(MPH)-2015-5-21] [REFERRED TO]
JITENDRA JAIN VS. BALCHANDRA VISHWAKARMA [LAWS(MPH)-2019-7-125] [REFERRED TO]
MUKUNDLAL MOHANLAL GANDHI VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-7-96] [REFERRED TO]
SHRI PAL VS. STATE OF U.P. [LAWS(ALL)-2017-4-178] [REFERRED TO]
STATE OF GUJARAT VS. RAGHU alias RAGHAVBHAI VASHRAMBHAI [LAWS(GJH)-2002-1-46] [REFERRED TO]
PATEL RASIKBHAI BHAGWANDAS VS. STATE OF GUJARAT [LAWS(GJH)-1998-8-65] [REFERRED TO]
PRAKASH CHANDRA YADAV VS. STATE OF BIHAR [LAWS(PAT)-2006-12-39] [REFERRED TO]
KOMALCHAND VS. STATE OF M P [LAWS(MPH)-2000-2-15] [REFERRED TO]
CHAND RAM S/O ZILE SINGH VS. STATE [LAWS(DLH)-2013-8-74] [REFERRED TO]
RAHISUDDIN VS. STATE [LAWS(DLH)-2013-9-396] [REFERRED TO]
SATYA PRAKASH VS. STATE [LAWS(DLH)-2013-10-416] [REFERRED TO]
GHANSHYAM VS. STATE [LAWS(DLH)-2014-9-117] [REFERRED TO]
AMIRUL HASAN VS. STATE OF UP [LAWS(ALL)-2012-5-96] [REFERRED TO]
AMAR RAI VS. STATE OF BIHAR [LAWS(PAT)-2019-9-168] [REFERRED TO]
K RAVEENDRAN VS. P CHANDRASEKHARAN [LAWS(KER)-2006-10-86] [REFERRED TO]
C GANGA VS. LAKSHMI AMMAL [LAWS(KER)-2008-3-30] [REFERRED TO]
NARAYANAN NAMBIAR K VS. MATHEW A M [LAWS(KER)-2008-8-21] [REFERRED TO]
Bhatu Tuddu @ Gansha Tuddu VS. State of Bihar [LAWS(JHAR)-2009-1-99] [REFERRED TO]
STATE VS. PEC LIMITED AND ANR. [LAWS(DLH)-2016-12-68] [REFERRED TO]
SIMRAN @ MEENA KHAN VS. STATE [LAWS(DLH)-2016-5-146] [REFERRED TO]
DISTRICT COLLECTOR VS. DISTRICT LEGAL SERVICE AUTHORITY [LAWS(KER)-2020-12-19] [REFERRED TO]
KANWAR NEGI VS. RAJESH KUMAR [LAWS(HPH)-2024-9-13] [REFERRED TO]
BHAGIRATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-8-36] [REFERRED TO]
JOGINDER SINGH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-373] [REFERRED TO]
DILIP S DAHANUKAR VS. KOTAK MAHINDRA CO LTD [LAWS(SC)-2007-4-32] [RELIED ON]
STATE OF GUJARAT VS. HONBLE HIGH COURT OF GUJARAT [LAWS(SC)-1998-9-79] [RELIED ON]
OM PARKASH ALIAS PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2003-5-176] [REFERRED TO]
SATYA PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2019-11-20] [REFERRED TO]
FAISAL VS. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR [LAWS(KER)-2013-10-70] [REFERRED TO]
FAISAL VS. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR [LAWS(KER)-2013-10-70] [REFERRED TO]
SUKHDEOGUR VASRAMGUR GOSAI VS. STATE OF GUJARAT [LAWS(GJH)-1991-12-40] [REFERRED TO]
JITENDRA GOPAL KHATRI VS. STATE OF GUJARAT [LAWS(GJH)-1993-2-24] [REFERRED]
SHAUKATHUSAIN CHANDA VS. STATE OF GUJARAT [LAWS(GJH)-2003-11-42] [REFERRED TO]
JUVVANDAPUDI DATTU VS. STATE OF AP [LAWS(APH)-1991-3-37] [REFERRED TO]
PHUMAN SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-12-65] [REFERRED TO]
SOMWATI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-12-100] [REFERRED TO]
MANGILAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-2004-1-127] [REFERRED TO]
SATYAPRAKASH AASURE VS. SMT. KALPANA ASURE [LAWS(MPH)-2017-1-79] [REFERRED TO]
MARBIN GEORGE VS. STATE OF M P [LAWS(MPH)-2017-6-44] [REFERRED TO]
STATE OF KERALA VS. ASHRAF [LAWS(MAD)-1993-3-24] [REFERRED TO]
DIPAK JANA VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-9-56] [REFERRED TO]
UDHAV MAROTI KADAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-7-45] [REFERRED TO]
BABAN ALIAS DIWAKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-11-44] [REFERRED TO]
RAMSAI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2015-2-24] [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [LAWS(SC)-2014-5-4] [REFERRED TO]
SACHIN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2019-7-65] [REFERRED TO]
SALIM AKTHAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-48] [REFERRED TO]
RAKESH VS. STATE OF DELHI [LAWS(DLH)-2018-8-400] [REFERRED TO]
BIPIN BIHARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-12-6] [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB [LAWS(SC)-1995-10-43] [REFERRED TO]
SAJAN VS. STATE OF KERALA [LAWS(KER)-2018-11-14] [REFERRED TO]
NUNGSHILILA VS. STATE OF NAGALAND AND OTHERS [LAWS(GAU)-2017-6-101] [REFERRED TO]
RAJ KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-8-236] [REFERRED TO]
DEVINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-329] [REFERRED TO]
DHEERAJ KUMAR VS. PURAN CHAND [LAWS(HPH)-2017-1-45] [REFERRED TO]
DHEERAJ KUMAR VS. PURAN CHAND [LAWS(HPH)-2017-1-45] [REFERRED TO]
RANI SAHA VS. DIPAK KUMAR SAHA [LAWS(GAU)-2006-8-21] [REFERRED TO]
RAJENDRA BHAGWANJI UMRANIYA VS. STATE OF GUJARAT [LAWS(SC)-2024-5-66] [REFERRED TO]
BISWAJIT CHOWDHURY VS. S S DISTRIBUTORS [LAWS(CAL)-2002-7-92] [REFERRED]
NARINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-9-52] [REFERRED TO]
HARISINGH VS. STATE OF M.P. [LAWS(MPH)-2000-3-98] [REFERRED TO]
SANJAY SHUKLA VS. STATE OF U P [LAWS(ALL)-2014-5-442] [REFERRED TO]
LAKSHMI SINGH VS. STATE OF H P [LAWS(HPH)-2016-10-171] [REFERRED TO]
KALIMUDEEN VS. STATE OF H.P. [LAWS(HPH)-2016-11-56] [REFERRED TO]
KALIMUDEEN VS. STATE OF H P [LAWS(HPH)-2016-11-220] [REFERRED TO]
ANBU VS. STATE [LAWS(MAD)-2022-7-500] [REFERRED TO]
M.S. ANILKUMAR VS. SHAMY [LAWS(KER)-2002-10-84] [REFERRED TO]
SHIBU VS. RAMASIS SHAW [LAWS(KER)-1996-10-32] [REFERRED TO]