Cited Judgements :-

STATE OF U P VS. GAJADHAR PANDEY [LAWS(ALL)-2002-11-97] [REFERRED TO]
INDIAN INSTITUTE OF TECHNOLOGY KANPUR VS. PRESIDING OFFICER LABOUR COURT 2 KANPUR NAGAR [LAWS(ALL)-2008-8-13] [REFERRED TO]
PRATAP SINGH VS. UNION TERRITORY OF CHANDIGARH [LAWS(SC)-1979-9-11] [EXPLAINED AND APPLIED]
CHANDRA PRAKASH SHAHI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2000-4-29] [REFERRED]
RAJINDER SINGH CHAUHAN VS. STATE OF HARYANA [LAWS(SC)-2005-11-17] [REFERRED TO]
R SRINIVASAN VS. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD [LAWS(KAR)-1987-3-31] [REFERRED TO]
DR. SRINIVASA K. VS. THE GOVERNMENT OF KARNATAKA, DEPARTMENT OF MEDICAL EDUCATION, BENGALURU AND OTHERS [LAWS(KAR)-2017-5-21] [REFERRED TO]
RIKHI RAM JASWAL VS. UNION OF INDIA [LAWS(P&H)-1997-7-254] [REFERRED]
TARLOK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1995-3-168] [REFERRED TO]
DR RAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-7-114] [REFERRED TO]
DEVI SHANKER PARBHAKAR VS. THE STATE OF HARYANA ETC. [LAWS(P&H)-1971-1-26] [REFERRED TO]
CHAMAN LAL EX-TAXATION SUB-INSPECTOR VS. THE STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1968-12-13] [REFERRED TO]
SUJATA KAUR VS. SHILLONG CANTONMENT BOARD AND ORS. [LAWS(MEGH)-2018-7-8] [REFERRED TO]
BASHIR AHMAD MALLA VS. J K CEMENTS LIMITED [LAWS(J&K)-2001-2-12] [REFERRED TO]
L. NIRANJAN KUMAR VS. UNIVERSITY OF MADRAS [LAWS(MAD)-2004-12-187] [REFERRED TO]
GAUTAM KANT NIMAAN VS. GNCT OF DELHI [LAWS(DLH)-2010-10-56] [REFERRED TO]
V.K. MITTAL & ORS VS. REGISTRAR GENERAL, HIGH COURT OF DELHI & ORS [LAWS(DLH)-2016-1-109] [REFERRED TO]
MAYOORIBEN J THAKORE VS. GUJARAT AGRO INDUSTRIES [LAWS(GJH)-2000-4-29] [REFERRED]
CHHAYABEN LABHSHANKER MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2004-12-31] [REFERRED TO]
KHAR BHAN RAM VS. GENERAL MANAGER PUNJAB NATIONAL BANK [LAWS(ALL)-1992-5-54] [REFERRED TO]
THE INDIAN IRON & STEEL CO. LTD. & ORS. VS. LT. COL. DIPANKAR BHATTACHARYA & ORS. [LAWS(CAL)-1990-6-39] [REFERRED TO]
LT COL DIPANKAR BHATTACHARJEE VS. UNION OF INDIA [LAWS(CAL)-1987-4-20] [REFERRED TO]
MICRO ABRASIVES INDIA LTD VS. DHANVIR SINGH [LAWS(ALL)-2001-2-130] [REFERRED TO]
STATE OF U P VS. U P PUBLIC SERVICE TRIBUNAL III LUCKNOW [LAWS(ALL)-2001-4-101] [REFERRED TO]
KURUMURTHY VS. MINISTRY OF POWER [LAWS(APH)-2011-3-120] [REFERRED TO]
P. VENKATESWARLU VS. THE DIVISIONAL OFFICE, LIFE INSURANCE CORPORATION OF INDIA [LAWS(APH)-2013-11-179] [REFERRED TO]
RAJ KAMAL SONKAR VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2016-4-55] [REFERRED TO]
RAM PAL SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-94] [REFERRED TO]
RAJ KAMAL SONKAR VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2016-5-383] [REFERRED]
AKANKSHA BHARDWAJ VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-5-16] [REFERRED TO]
NATIONAL BOARD OF EXAMINATIONS VS. RAJNI BAJAJ [LAWS(DLH)-2012-2-549] [REFERRED TO]
KANTI BHUSAN BHOWMICK VS. KALYANI UNIVERSITY [LAWS(CAL)-1994-5-1] [REFERRED TO]
LALOO YADAV VS. UNION OF INDIA [LAWS(DLH)-2011-9-312] [REFERRED TO]
SHAHAJILINGRAM BHOSALE VS. CHIEF ADMINISTRATIVE OFFICER CITY CIDCO OF MAHARASHTRA LTD [LAWS(BOM)-2003-7-56] [REFERRED TO]
MAHINDER SINGH VS. M/S. INDIAN AIRLINES LTD. [LAWS(DLH)-2016-9-65] [REFERRED TO]
KARNATAKA SILK INDUSTRIES VS. Y N KRISHNA MURTHY [LAWS(KAR)-2018-4-103] [REFERRED TO]
UTTAM KUMAR MAJHI VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2016-2-43] [REFERRED TO]
WASIM BEG VS. STATE OF UTTAR PRADESH [LAWS(SC)-1998-3-54] [RELIED ON]
STATE OF GUJARAT VS. AKHILESH C BHARGAV [LAWS(SC)-1987-8-53] [FOLLOWED]
MOTILAL VS. UNION OF INDIA [LAWS(RAJ)-1973-3-21] [REFERRED TO]
DEO NARAYAN JHA VS. STATE OF BIHAR [LAWS(PAT)-1995-9-31] [REFERRED TO]
N. SHAMSUL HUNDA VS. STATE OF KERALA [LAWS(KER)-2007-2-761] [REFERRED TO]
RAMESH VS. STATE OF KARNATAKA [LAWS(KAR)-2001-3-74] [REFERRED TO]
KULKARNI SUDHEER HANUMANTH RAO VS. STATE OF KARNATAKA [LAWS(KAR)-2005-2-25] [REFERRED TO]
MARY KUTTY VS. HINDUSTHAN TIMES [LAWS(KAR)-2006-3-13] [REFERRED TO]
NARENDER SINGH RAO VS. THE STATE OF HARYANA, ETC. [LAWS(P&H)-1973-11-28] [REFERRED TO]
RAJ KUMAR, A.S.I. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-1980-10-37] [REFERRED TO]
RAJ KUMAR, A.S.I. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-1980-10-37] [REFERRED TO]
KHUSHI RAM GILL VS. THE STATE OF PUNJAB, ETC. [LAWS(P&H)-1972-10-34] [REFERRED TO]
ASHA SETIA VS. STATE OF HARYANA [LAWS(P&H)-1995-1-230] [REFERRED]
DR. V.S. DHAKA, H.C.M.S. VS. THE STATE OF HARYANA AND ANOTHER [LAWS(P&H)-1989-7-101] [REFERRED TO]
AMRESH KUMAR SHARMA VS. PUNJAB HOUSING BOARD [LAWS(P&H)-1997-7-248] [REFERRED]
MRS. RAJI RAVISHANKAR VS. MANAGEMENT OF NEW INDIAN EXPRESS PUBLICATIONS (MAUDRAI) LTD. [LAWS(MAD)-2018-7-1732] [REFERRED TO]
D.R. Rahul VS. High Court of M.P. [LAWS(MPH)-1998-1-48] [REFERRED TO]
Bhura Lal Pagare VS. State of M.P. [LAWS(MPH)-1998-6-12] [REFERRED TO]
MRS. RAJ LAXMI CHANDRAWAT VS. THE BOARD OF SECONDARY OF EDUCATION & ANR. [LAWS(MPH)-2004-10-63] [REFERRED TO]
STATE OF U P VS. NAND KISHORE HARBOLA [LAWS(ALL)-1996-12-50] [REFERRED TO]
SWATANTRA KUMAR SINGH VS. GORAKHPUR KSHETRIYA GRAMIN BANK [LAWS(ALL)-2000-5-167] [REFERRED TO]
ZILA PARISHAD VS. JATA SHANKER [LAWS(ALL)-1991-4-164] [REFERRED TO]
M DAVID SAM ROY VS. HYDERABAD PUBLIC SCHOOL SOCIETY [LAWS(APH)-2011-9-108] [REFERRED TO]
AJIT SINGH NAYYER VS. UNION OF INDIA AND ANR [LAWS(DLH)-2006-9-276] [REFERRED]
GOVT OF NCT OF DELHI VS. SUB INSPECTOR OM PRAKASH MEENA [LAWS(DLH)-2010-8-58] [REFERRED TO]
PANKAJ SURESH BHADANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-6-97] [REFERRED TO]
BHIKAMSINGH S O CHATARSINGH SAPKAL VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [LAWS(BOM)-1980-4-17] [REFERRED TO]
VIKRAM PHARMACEUTICALS PVT.LTD., PARWANOO VS. THE PRESIDING OFFICER LABOUR COURT [LAWS(HPH)-1990-6-2] [REFERRED TO]
SANGAMSEL MAKING VS. STATE OF MANIPUR [LAWS(GAU)-2002-7-13] [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. POONAM TIWARI [LAWS(GAU)-2006-9-5] [REFERRED TO]
SHRI SUDHISH CHANDRA ANAND VS. UNION OF INDIA AND ORS. [LAWS(DLH)-1972-7-17] [REFERRED TO]
RAS BIHARI VS. DIRECTOR OF EDUCATION [LAWS(DLH)-1983-1-34] [REFERRED]
GUJARAT BANK WORKERS UNION VS. JAMNAGAR DISTRICT CO OP BANK LIMITED [LAWS(GJH)-1977-4-3] [REFERRED]
STATE OF HARYANA VS. RAJINDRA SAREEN [LAWS(SC)-1971-11-27] [DISTINGUISHED]
OM PARKASH MAURYA VS. U P COOPERATIVE SUGAR FACTORIES FEDERATION LUCKNOW [LAWS(SC)-1986-5-36] [RELIED ON]
PARAMJIT SINGH VS. RAM RAKHA [LAWS(SC)-1979-3-45] [APPLIED]
M K AGARWAL VS. GURGAON GRAMIN BANK [LAWS(SC)-1987-11-83] [RELIED ON]
MUNICIPAL CORPORATION RAIPUR VS. ASHOK KUMAR MISRA [LAWS(SC)-1991-4-32] [DISTINGUISHED]
DAYARAM DAYAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-1997-8-56] [CONSIDERED]
A NARAYAN RAO VS. VICE CHANCELLOR UNIVERSITY OF HYDERABAD [LAWS(APH)-2009-3-19] [REFERRED TO]
K. Bhaskara Acharya S/o Ganapayya Acharya, Assistant Professor of Mechanical Engineering, Siddhartha Institute of Technology VS. The Management of Sri. Siddhartha Education Society, represented by its Secretary and The Principal, Sri. Siddhartha [LAWS(KAR)-2007-1-61] [REFERRED TO]
DHANALAKSHMI VS. PRINCIPAL SECRETARY TO GOVT COMMERCE AND INDUSTRIES DEPARTMENT [LAWS(KAR)-2005-10-21] [REFERRED TO]
KARNATAKA SILK INDUSTRIES CORPORATION LIMITED VS. Y N KRISHNA MURTHY [LAWS(KAR)-2006-2-49] [REFERRED TO]
RAJENDRA JAIBHADRA JHA VS. J.P. CHOUDHARY AND OTHERS [LAWS(PAT)-1970-1-13] [REFERRED TO]
THE STATE OF HARYANA VS. DEV DUTT GUPTA AND ANR. [LAWS(P&H)-1969-5-36] [REFERRED TO]
M.K. PURI VS. HARYANA STATE ELECTRICITY BOARD [LAWS(P&H)-1983-5-82] [REFERRED TO]
RANJIT SINGH VS. THE PRESIDING OFFICER, COLLEGE TRIBUNAL, PUNJAB CHANDIGARH AND OTHERS [LAWS(P&H)-1989-5-105] [REFERRED TO]
BHABANI PRASAD DASH VS. ARBITRATOR-CUM-DIRECTOR OF TEXTILES [LAWS(ORI)-1993-4-27] [REFERRED TO]
C.N. APPU AND ANOTHER VS. C. KUTTIKRISHNAN NAIR AND OTHERS [LAWS(KER)-1978-1-35] [REFERRED TO]
B K GUPTA VS. M P STATE CO OP MARKETING FEDERATION LTD [LAWS(MPH)-1992-11-34] [REFERRED TO]
RATAN KUMAR SRIVASTAVA VS. U.P. FINANCIAL CORPORATION AND OTHERS [LAWS(ALL)-1985-12-48] [REFERRED TO]
SRI J.C. MONDOLOI VS. OIL AND NATURAL GAS COMMISSION AND 2 ORS. [LAWS(GAU)-1986-6-9] [REFERRED TO]
AJIT SINGH NAYYER VS. UNION OF INDIA [LAWS(DLH)-2005-11-38] [REFERRED TO]
ARUNKUMAR M. MEHTA VS. STALE OF GUJARAT [LAWS(GJH)-1991-5-10] [REFERRED TO]
STATE OF GUJARAT VS. CHINTAN HARISHBHAI VAISHNAV [LAWS(GJH)-2023-4-1141] [REFERRED TO]
H L RODHEY VS. DELHI ADMINISTRATION [LAWS(DLH)-1968-8-4] [REFERRED TO]
MRS. SANDHYA BALIGA VS. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE AND SH. S.S. RANA PRESENTLY WORKING AS DIRECTOR GENERAL (VIG.) CUSTOMS & CENTRAL EXCISE [LAWS(CA)-2014-2-22] [REFERRED TO]
PARTAP SINGH DEBAS VS. GOVERNOR UNION TERRITORY OF DELHI [LAWS(DLH)-2006-6-15] [REFERRED TO]
GOLAK NATH BARMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-1974-3-1] [REFERRED TO]
JAI PRAKASH VS. SCHOOL MANAGEMENT OF ITL PUBLIC SCHOOL AND ORS. [LAWS(DLH)-2015-7-193] [REFERRED TO]
SYED ABBAS HUSSAIN NAGRI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1970-4-25] [REFERRED TO]
SUNIL KUMAR SHARMA VS. STATE OF U P [LAWS(ALL)-1997-4-113] [REFERRED TO]
VISHNU PRABHAKAR MISHRA VS. STATE OF U P [LAWS(ALL)-1996-4-25] [REFERRED TO]
I. B. SINHA AND OTHERS VS. CHANCELLOR, LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS [LAWS(ALL)-1987-3-114] [REFERRED TO]
PRAMOD KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-1991-9-63] [REFERRED TO]
MANJIT SINGH BAWA VS. FOOD CORPORATION OF INDIA [LAWS(CAL)-2007-3-91] [REFERRED TO]
RAVEENDRAN VS. SREE NARAYANA COLLEGE [LAWS(KER)-2001-9-28] [REFERRED TO]
RAJASTHAN STATE ELECTRICITY BOARD VS. SHRI CHOTH MAL KUMAWAT [LAWS(RAJ)-2005-11-63] [REFERRED TO]
PANDEY MADAN MOHAN PRASAD SINHA VS. STATE OF BIHAR [LAWS(PAT)-1990-10-4] [REFERRED TO]
PANKAJ KUMAR VS. THE LIC OF INDIA AND ORS [LAWS(PAT)-2019-4-139] [REFERRED TO]
KANHAIYA LAL MEENA VS. INDIAN OIL CORPORATION LTD. AND OTHERS [LAWS(RAJ)-1991-8-50] [REFERRED TO]
CHHOTE LAL PATWARI VS. THE STATE OF HARYANA, ETC. [LAWS(P&H)-1972-1-37] [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-1980-9-37] [REFERRED TO]
N K DUTTA VS. PUNJAB STATE COOP SUPPLY & MARKETING FEDERATION LTD [LAWS(P&H)-1994-7-151] [REFERRED]
VIRENDRA KUMAR MATHUR VS. M P RAJYA SAHAKARI UPABHOKTA SANGH MAYDT BHOPAL [LAWS(MPH)-2004-7-44] [REFERRED TO]
RAJLAXMI CHANDRAWAT VS. BOARD OF SECONDARY EDUCATION [LAWS(MPH)-2004-10-18] [REFERRED TO]
S. RAJAMOHANAN VS. ASSISTANT GENERAL MANAGER [LAWS(KER)-1984-8-48] [REFERRED TO]
TMT. S. UMAMAHESWARI VS. THE HIGH COURT OF JUDICATURE AT MADRAS [LAWS(MAD)-2017-12-157] [REFERRED TO]
V KRISHNAVENI VS. PRINCIPAL DISTRICT AND SESSIONS JUDGE [LAWS(MAD)-2018-3-544] [REFERRED TO]
HYDERABD PUBLIC SCHOOL SOCIETY VS. M DAVID SAM ROY [LAWS(APH)-2012-8-15] [REFERRED TO]
KANEEZ FATIMA VS. PRINCIPAL HAMIDIA GIRLS INTER COLLEGE ALLAHABAD [LAWS(ALL)-1997-5-117] [REFERRED TO]
RAMAPAL MANDADA VS. LIFE INSURANCE CORPORATION [LAWS(APH)-1975-4-2] [REFERRED TO]
SATYENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES VS. ABHIJIT GUPTA AND ORS. [LAWS(CAL)-2002-12-37] [REFERRED TO]
HARI CHAND VS. FOOD CORPORATION OF INDIA [LAWS(DLH)-2001-2-22] [REFERRED]
UMESH NARAIN SINGH VS. UNION OF INDIA [LAWS(ALL)-1984-10-14] [REFERRED TO]
INDIAN TOBACCO COMPANY LIMITED VS. INDUSTRIAL COURT MAH NAGPUR BENCH [LAWS(BOM)-1989-10-9] [REFERRED TO]
M.I. MASIH VS. PEOPLES WELFARE SOCIETY AND OTHERS [LAWS(BOM)-1981-8-50] [REFERRED TO]
SAHABRAO GYANUJI WAGHMARRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1983-6-13] [REFERRED TO]
THE MANAGEMENT OF MONIERKHAL TEA ESTATE VS. THE PRESIDING OFFICER, LABOUR COURT AND ANR. [LAWS(GAU)-1986-6-16] [REFERRED TO]
HINDUSTAN ANTIBIOTICS LTD. VS. SANDEEP GUPTA [LAWS(DLH)-2022-11-150] [REFERRED TO]
HIRA SINGH VS. UNION OF INDIA [LAWS(DLH)-1969-9-13] [REFERRED 2.]
SHRI NARESH KUMAR VS. DELHI TRANSPORT CORPORATION AND OTHERS [LAWS(DLH)-1977-11-19] [REFERRED TO]
MANAGING COMMITTEE VS. JYOTI SINGH [LAWS(JHAR)-2020-9-84] [REFERRED TO]
SURENDRA KUMAR AGARWAL VS. ENGINEER IN CHIEF U P P W D LUCKNOW [LAWS(ALL)-2003-11-134] [REFERRED TO,]
V SANTHI SIRI VS. PONDICHERRY UNIVERSITY [LAWS(MAD)-2011-11-213] [REFERRED TO]
BASAVARAJ PATIL VS. HYDERABAD KARNATAKA EDUCATION SOCIETY GULBARGA [LAWS(KAR)-1992-8-38] [FOLLOWED ON]
MAYURI HIMMATLAL PANCHAL VS. HIGH COURT OF GUJARAT [LAWS(GJH)-2024-8-44] [REFERRED TO]
P SRINIVASA RAMACHANDER VS. CENTRAL MACHINE TOOLS INSTITUTE BANGALORE [LAWS(KAR)-1998-7-10] [REFERRED TO]
SRINIVASA K S/O KENCHAIAH KKAR VS. GOVERNMENT OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY [LAWS(KAR)-2017-5-28] [REFERRED TO]
REGISTAR HIGH COURT OF GUJARAT VS. C G SHARMA [LAWS(SC)-2004-11-61] [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY MADRAS VS. T M PARAMASIVAM [LAWS(SC)-1976-4-16] [REFERRED TO]
DURGABAI DESHMUKH MEMORIAL SR. SEC. SCHOOL VS. J. A. J. VASU SENA [LAWS(SC)-2019-8-90] [REFERRED TO]
SUBODH PRASAD VS. BHARAT WAGON & ENGINEERING COMPANY LIMITED AND ORS. [LAWS(PAT)-2015-7-146] [REFERRED TO]
DR. BAJRANG LAL SHARMA VS. STATE OF RAJASTHAN AND ANOTHER [LAWS(RAJ)-2001-3-144] [REFERRED TO]
R.L. JASUJA VS. LIFE INSURANCE CORPORATION OF INDIA AND ORS. [LAWS(RAJ)-2015-5-32] [REFERRED TO]
HARI KISHAN VS. STATE OF HARYANA [LAWS(P&H)-1968-10-56] [REFERRED]
RAM DUTT VS. STATE OF HARYANA [LAWS(P&H)-1968-9-10] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1969-2-37] [REFERRED]
ASTAMIJA DASH VS. PUNJAB NATIONAL BANK [LAWS(ORI)-2005-5-21] [DISTINGUISHED]
KARTAR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2004-5-149] [REFERRED]
AMARJIT SINGH SANDHU VS. STATE OF PUNJAB [LAWS(P&H)-2005-5-176] [REFERRED]
AYODHYA PRASAD SINGH VS. REGISTRAR CO-OPERATIVE SOCIETIES [LAWS(ORI)-1969-8-6] [REFERRED TO]
R.K. SHARMA VS. STATE OF HARYANA [LAWS(P&H)-2014-4-3] [REFERRED TO]
S.M.D.R.S.D. COLLEGE SOCIETY VS. STATE OF PUNJAB [LAWS(P&H)-2008-10-88] [REFERRED TO]
CHHATARSAL SINGH YADAV VS. STATE OF MP [LAWS(MPH)-1972-3-18] [REFERRED TO]
B B MATHUR & ANOTHER VS. SUBHASH SAXENA & OTHERS [LAWS(MPH)-2014-4-215] [REFERRED]
BAISHALI CHOUDHURI VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-2-134] [REFERRED TO]
MANJEET SHARMA AND ORS. VS. UNION OF INDIA THROUGH THE SECRETARY, THE DIRECTOR, DIRECTORATE OF PRINTING, SHRI SURENDRA SINGH AND MANAGER, GOVT. OF INDIAS PRESS [LAWS(CA)-2014-3-40] [REFERRED TO]
PARDEEP KUMAR VS. THE SECRETARY, NATIONAL OILSEEDS & VEGETABLE OIL DEVELOPMENT BOARD AND THE EXECUTIVE DIRECTOR, NATIONAL OILSEEDS & VEGETABLE OIL DEVELOPMENT BOARD [LAWS(CA)-2014-4-62] [REFERRED TO]
SUNIL KUMAR VS. DISTRICT & SESSIONS JUDGE, BALRAMPUR [LAWS(ALL)-2013-10-40] [REFERRED TO]
AJAY KUMAR MISHRA VS. STATE OF U P [LAWS(ALL)-2014-9-589] [REFERRED TO]
GENERAL MANAGER, PUNJAB NATIONAL BANK VS. KHAR BHAN RAM [LAWS(ALL)-1994-2-139] [REFERRED]
GURU ADHIN VS. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LTD., LUCKNOW AND OTHERS [LAWS(ALL)-1988-4-121] [REFERRED TO]
HARI DUTT SHARMA VS. STATE CANE SERVICE AUTHORITY, U.P. AND OTHERS [LAWS(ALL)-1985-9-84] [REFERRED TO]
A. K. VASUDEVA VS. THE ADMINISTRATOR, GOVERNOR, HIMACHAL PRADESH, SIMLA, AND ORS. [LAWS(HPH)-1975-12-20] [REFERRED TO]
HIRA NAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1981-6-6] [REFERRED TO]
A.K. VASUDEVA VS. THE STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-1972-7-10] [REFERRED TO]
JAGDEVSINGH B VS. UNION OF INDIA [LAWS(GJH)-2011-2-185] [REFERRED TO]
YAMINI J DAVE VS. DIRECTOR I U C A A [LAWS(GJH)-2004-4-43] [REFERRED TO]
MALIK ABDUL AHAD SHAH JALIL AHMAD AKHTAR VS. STATE OF J&K [LAWS(J&K)-1981-10-1] [REFERRED TO]
SAHABRAO GYANUJI WAGHMORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1983-1-54] [REFERRED]
DEBA KUMAR DAS VS. GAUHATI HIGH COURT [LAWS(GAU)-2007-10-19] [REFERRED TO]
VEERAPPA RACHAPPA SABOJI VS. B P DALAI [LAWS(BOM)-1976-3-35] [REFERRED]
VIKRAM BAKSHI VS. UNION OF INDIA [LAWS(DLH)-2001-1-6] [REFERRED]
ARCHANA DAYAL VS. UNION OF INDIA [LAWS(DLH)-2005-5-13] [REFERRED TO]
K M BINDRA VS. UNION OF INDIA [LAWS(DLH)-1981-1-21] [REFERRED]
NILAM TRIVEDI ALIAS NILAM N MANDAL VS. UNIVERSITY OF MUMBAI [LAWS(BOM)-2003-7-163] [REFERRED TO]
MUNICIPAL BOARD BINDKI AND OTHERS VS. NARAIN VERMA AND ANOTHER [LAWS(ALL)-1977-11-57] [REFERRED TO]
RAJNEESH KUMAR VS. STATE FARMS CORPORATION OF INDIA LTD, CHAIRMAN CUM [LAWS(DLH)-2015-8-405] [REFERRED]
GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED VS. B B SINHA [LAWS(GJH)-1997-10-19] [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. S MANJUNATH [LAWS(SC)-2000-4-221] [REFERRED]
STATE OF MAHARASHTRA VS. VEERAPPA R SABOJI [LAWS(SC)-1979-9-19] [EXPLAINED AND DISTINGUISHED]
HIGH COURT OF MADHYA PRADESH THRU REGISTRAR VS. SATYA NARAYAN JHAVAR [LAWS(SC)-2001-8-96] [REFERRED .]
BANDANA DEY VS. UNITED BANK OF INDIA [LAWS(CAL)-2019-4-175] [REFERRED TO]
MANAGER SREE NARAYANA COLLEGES VS. N RAVEENDRAN [LAWS(KER)-2004-2-26] [REFERRED TO]
DR. ARUN BANSAL AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-8-90] [REFERRED TO]
GANDHI HINDI VIDYAPEETH KUNDGOL VS. LALITHA C BALIHALLIMATH [LAWS(KAR)-2001-1-40] [REFERRED TO]
UTTAMKUMAR SAMANTA VS. KIIT UNIVERSITY AND OTHERS [LAWS(ORI)-2017-2-60] [REFERRED TO]
UTTAMKUMAR SAMANTA VS. KIIT UNIVERSITY AND OTHERS [LAWS(ORI)-2017-2-60] [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2007-7-203] [REFERRED]
UMESH KUMAR SINHA VS. STATE OF BIHAR [LAWS(PAT)-1992-4-30] [REFERRED TO]
RAJNISH PAREEK VS. BHILWARA [LAWS(RAJ)-1997-10-47] [REFERRED TO]
KIRTI PATHAK VS. STATE OF RAJASTHAN [LAWS(RAJ)-1998-3-96] [REFERRED TO]
KU. EDNA SHAH AND ETC. ETC. VS. HIGH COURT OF MADHYA PRADESH AND OTHERS, ETC. ETC. [LAWS(MPH)-2000-3-108] [REFERRED TO]
RAJENDRA PRASAD KASERA VS. INDORE PREMIER COOPERATIVE BANK LTD. [LAWS(MPH)-2013-7-296] [REFERRED TO]
MADAN MOHAN SAHU VS. CHAIRMAN CUM MANAGING [LAWS(ORI)-1999-3-3] [REFERRED TO]
MADAN MOHAN SAHU VS. CHAIRMAN CUM MANAGING [LAWS(ORI)-1999-3-3] [REFERRED TO]
M NATHANIEL VS. NEW INDIA ASSURANCE CO LTD [LAWS(APH)-1996-11-76] [REFERRED TO]
DEBENDRA NATH KAR VS. COMMISSIONER OF TAMLUK MUNICIPALITY [LAWS(CAL)-1970-8-21] [REFERRED TO]
RAMESH NAIR VS. UNION OF INDIA [LAWS(CA)-2013-2-1] [REFERRED TO]
MUNNI PRASAD MISHRA VS. STATE OF U P [LAWS(ALL)-2014-9-135] [REFERRED TO]
MOHD ZAHOOR VS. COMMITTEE OF MANAGEMENT MADARSA HANFIA AHLE SUNNAT BAHAR UL ULOOM MAU [LAWS(ALL)-1997-6-15] [REFERRED TO]
KURUMURTHY VS. MINISTRY OF POWER, GOVERNMENT OF INDIA, NEW DELHI [LAWS(APH)-2012-3-85] [REFERRED TO]
C. D. PATEL VS. NATIONAL TEXTILE CORPORATION [LAWS(GJH)-1989-2-33] [REFERRED TO]
RANGANATH BANDUJI SALVE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1992-3-11] [REFERRED TO]
NIRMALADEVI VS. SHRICHAND SHIVALDAS LULLA [LAWS(BOM)-1983-1-21] [REFERRED TO]
GANESH CHANDER JOSHI VS. UNION OF INDIA [LAWS(DLH)-1993-1-35] [REFERRED]
B S SOKHI VS. CHAIRMAN CUC MANAGING DIRECTOR PUNJAB AND SIND BANK [LAWS(DLH)-1994-9-92] [DISTINGUISHED]
AKHILESH CHANDRA BHARGAVA VS. UNION OF INDIA AND ANOTHER [LAWS(GJH)-1978-1-7] [REFERRED TO]
GURDIAL SINGH VS. STATE OF HP [LAWS(HPH)-2002-2-3] [REFERRED TO]
NITYA NAND SINHA VS. HL PROMOTERS PRIVATE LIMITED [LAWS(DLH)-2019-12-59] [REFERRED TO]
DABAKATO VS. DEPUTY COMMISSIONER [LAWS(GAU)-2002-12-15] [REFERRED TO]
RAJNEESH KUMAR VS. STATE FARMS CORPORATION OF INDIA LTD. [LAWS(DLH)-2015-2-305] [REFERRED TO]
STATE OF U P VS. RASHMI SINGH [LAWS(ALL)-2007-3-254] [REFERRED TO]
STATE OF U P VS. RASHMI SINGH [LAWS(ALL)-2007-3-254] [REFERRED TO]
RAJ KUMAR YADAV VS. STATE OF U P [LAWS(ALL)-2008-5-110] [REFERRED TO]
MIR MOHAMMAD KHASIM VS. UNION OF INDIA [LAWS(SC)-2004-3-60] [REFERRED TO]
CHIEF GENERAL MANAGER STATE BANK OF INDIA VS. BIJOY KUMAR MISHRA [LAWS(SC)-1997-9-99] [EXPLAINED AND DISTINGUISHED]
BINOY KUMAR MUKHERJEE VS. STATE OF BIHAR [LAWS(SC)-1971-3-11] [REFERRED TO]
SONU KUMAR VS. UNION OF INDIA [LAWS(PAT)-2022-3-137] [REFERRED TO]
UNIVERSITY OF RAJASTHAN JAIPUR VS. MOHAN MELWANI [LAWS(RAJ)-1977-11-2] [REFERRED TO]
OTA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-8-84] [REFERRED TO]
L KUMARA CHANDRA VS. STATE OF KARNATAKA [LAWS(KAR)-1987-8-45] [REFERRED TO]
RATTAN CHAND VS. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR. [LAWS(HPH)-2010-11-405] [REFERRED TO]
JAYA RAINA VS. GUJARAT LIVELIHOOD PROMOTION COMPANY LTD [LAWS(GJH)-2014-4-64] [REFERRED TO]
ASHOK KUMAR VS. M P STATE COOPERATIVE OILSEED [LAWS(MPH)-2000-11-61] [REFERRED TO]
MAHESHCHANDRA MADHOSARAN SRIVASTAVA VS. STATE OF M P [LAWS(MPH)-1975-4-6] [REFERRED TO]
RAMANAND RAMNARAYAN RAIDAS VS. STATE OF M P [LAWS(MPH)-1979-3-25] [REFERRED TO]
Municipal Corporation Raipur VS. Ashok Kumar Mishra [LAWS(MPH)-1991-4-42] [REFERRED TO]
Afsari Khan (Ku.) VS. State of M.P. [LAWS(MPH)-1997-7-91] [REFERRED TO]
Dayaram Dayal VS. State of M.P. [LAWS(MPH)-1997-8-69] [REFERRED TO]
ASWINI KUMAR DASPATTANAYAK AND ORS. VS. THE HIGH COURT OF ORISSA AND ORS. [LAWS(ORI)-1988-6-12] [REFERRED TO]
SHAMIM ILYAS VOHRA VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-5] [REFERRED TO]
SHAMIM ILYAS VOHRA VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-5] [REFERRED TO]
SHAMIM IIYAS VOHRA VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-224] [REFERRED TO]
ASHOK KUMAR SINGH VS. UNION OF INDIA [LAWS(DLH)-2010-9-150] [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. TARSEEM LAL VERMA [LAWS(DLH)-2009-8-373] [REFERRED TO]
BADRI PARSHAD PANDEY VS. THE STATE OF H.P. AND ORS. [LAWS(HPH)-1973-3-7] [REFERRED TO]
SUBRATA DEB BARMA VS. STATE OF TRIPURA [LAWS(GAU)-2002-2-25] [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. S V NAIK [LAWS(BOM)-1993-2-85] [REFERRED TO]
MITUL GOEL VS. FOOD CORPORATION OF INDIA [LAWS(DLH)-2020-2-55] [REFERRED TO]
CHINTAN HARISHBHAI VAISHNAV VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-954] [REFERRED TO]
VASANT C HANHAD VS. CHAIRMAN, ORIENTAL INSURANCE CO LTD [LAWS(GJH)-2004-2-80] [REFERRED TO]
POPATLAL VASUDEV VYAS VS. GUJARAT WATER S AND S BOARD GANDHINAGAR [LAWS(GJH)-1988-3-24] [REFERRED]
AJIT SINGH VS. THE UNION OF INDIA AND ANOTHER [LAWS(DLH)-1978-5-28] [REFERRED TO]
RAJENDRA SAREEN VS. STATE OF HARYANA [LAWS(DLH)-1969-9-1] [REFERRED TO]
KUNDAN LAL VIJ VS. DELHI ADMINISTRATION [LAWS(DLH)-1970-8-22] [REFERRED 10.]
AGRICULTURAL PRODUCE MARKET COMMITTEE VS. BHUPENDRA PREMSINGH THAKUR [LAWS(BOM)-2006-11-56] [REFERRED TO]
J A J VASU SENA VS. DURGABAI DESHMUKH MEMORIAL SR SEC SCHOOL & ORS [LAWS(DLH)-2018-5-144] [REFERRED TO]
BISWANATH CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-12-1] [REFERRED TO]
SANTOSH ROY VS. UNION OF INDIA [LAWS(CAL)-2007-7-45] [REFERRED TO]
SYED ABBAS HUSSAIN NAGRI VS. STATE OF A. P., THROUGH ITS SECY. TO GOVT. REVENUE DEPARTMENT HYDERABAD AND ANOTHER [LAWS(APH)-1969-9-19] [REFERRED TO]
SATYABRATA KAR MAHAPATRA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-1980-9-49] [REFERRED TO]
DEBDAS GANGULY VS. DIRECTOR ZOOLOGICAL GARDEN AT ALIPORE [LAWS(CAL)-1991-7-26] [REFERRED TO]
CALCUTTA STATE TRANSPORT CORPORATIONS VS. G K BHATTACHARYA [LAWS(CAL)-1988-3-15] [REFERRED TO]
MOOL CHANDRA VS. UTTAR PRADESH FINANCIAL CORPORATION [LAWS(ALL)-1991-4-9] [REFERRED TO]
GENERAL MANAGER PUNJAB NATIONAL BANK VS. KHAR BHAN RAM [LAWS(ALL)-1994-9-3] [REFERRED TO]
UMESH CHAND BHILWAR VS. STATE OF U P [LAWS(ALL)-1998-11-111] [REFERRED TO]
UMESH CHAND BHILWAR VS. STATE OF U P [LAWS(ALL)-1998-11-111] [REFERRED TO]
SANJIVA SINGHAL VS. THE NEW INDIA ASSURANCE CO. LTD. AND ORS. [LAWS(ALL)-2016-4-45] [REFERRED TO]
PRITISH KUMAR VARADWAJ VS. UNION OF INDIA [LAWS(ALL)-2013-7-42] [REFERRED TO]
C M PANDEY VS. STATE OF U P [LAWS(ALL)-2006-2-186] [REFERRED TO]
K. RAJEUDRA PRASAD VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-1984-2-26] [REFERRED TO]
RAJESH VATS VS. SAINIK SCHOOL AND OTHERS [LAWS(RAJ)-2001-2-148] [REFERRED TO]
NARENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-11-9] [REFERRED TO]
S.N. COLLEGES VS. RAVEENDRAN [LAWS(KER)-2004-2-68] [REFERRED TO]
JAI KISHAN VS. COMMISSIONER OF POLICE [LAWS(SC)-1995-4-50] [DISTINGUISHED]
KHAZIA MOHAMMED MUZAMMIL VS. STATE OF KARNATAKA [LAWS(SC)-2010-7-43] [REFERRED TO]
JAGMOHAN SINGH DHILLON VS. THE PUNJAB STATE AND ORS. [LAWS(P&H)-1969-3-28] [REFERRED TO]
JASWINDER SINGH TOOR VS. PUNJAB AGRICULTURAL UNIVERSITY LUDHIANA ETC [LAWS(P&H)-1971-1-47] [REFERRED]
KARTAR SINGH LECTURER VS. DIRECTOR, PUBLIC INSTRUCTIONS AND ORS. [LAWS(P&H)-1980-4-44] [REFERRED TO]
ANIL KUMAR CHAUHAN VS. STATE OF HARYANA [LAWS(P&H)-1992-5-12] [REFERRED TO]
K.M. BINDRA VS. UNION OF INDIA AND ANR. [LAWS(DLH)-1973-2-36] [REFERRED TO]
BHOLA NATH SHARMA, SAROJ SURI VS. STATE OF J & K [LAWS(J&K)-2001-4-27] [REFERRED]
SUNILKUMAR S P SINHA VS. INDIAN OIL CORPORATION LIMITED [LAWS(GJH)-1982-8-9] [REFERRED]
BHARATKUMAR V VYAS VS. GUJARAT TRIBAL DEVLOPMENT CORPORATION [LAWS(GJH)-2007-2-163] [REFERRED TO]
DEEPAK KUMAR VS. CANTONMENT BOARD [LAWS(HPH)-2017-10-63] [REFERRED TO]
R.RAJA JENISH VS. SECRETARY [LAWS(MAD)-2013-1-98] [REFERRED TO]
D.A.V.PUBLIC SCHOOL VS. UMAWATI [LAWS(HPH)-1993-6-13] [REFERRED TO]
BANSI RAM SHARMA VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-1971-11-6] [REFERRED TO]
UNION OF INDIA VS. TARSEEM LAL VERMA [LAWS(DLH)-2009-7-583] [REFERRED]
DY DIRECTOR OF EDUCATION VS. VEENA SHARMA [LAWS(DLH)-2010-8-187] [REFERRED TO]
PREMLATA SUDHAKAR SATHE VS. GOVERNING BODY OF G. S. TOMPE COLLEGE [LAWS(BOM)-1981-3-48] [REFERRED TO]
ISHVERLAL J NAIK VS. S C ARYA PRINCIPAL GOVT ARTS AND SCIENCE COLLEGE DAMAN [LAWS(BOM)-1983-8-3] [REFERRED TO]
BISHNU DEB SARMA VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-1984-2-17] [REFERRED]
WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION TO THE ENGINEERING, MEDICAL & TECHNOLOGICAL DEGREE COLLEGE AND ANOTHER VS. BUDDHADEH DAS AND OTHERS [LAWS(CAL)-1996-2-43] [REFERRED TO]
G.K. BHATTACHARYA VS. C.S.T.C. & OTHERS [LAWS(CAL)-1985-12-25] [REFERRED TO]
AJAI BEHARI SRIVASTAVA VS. UNION OF INDIA & ORS. [LAWS(CAL)-1989-8-59] [REFERRED TO]
JAGDISH NARAIN VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-1971-10-31] [REFERRED TO]
BHIMASHANKAR SIDRAM KATKE VS. REGISTRAR GENERAL HIGH COURT OF JUDICATURE BOMBAY [LAWS(BOM)-2004-6-33] [REFERRED TO]
KURUMURTHY VS. MINISTRY OF POWER GOVERNMENT OF INDIA REP BY ITS SECRETARY SANSKRUTHI BHAVAN NEW DELHI [LAWS(APH)-2012-3-25] [REFERRED TO]
SADHU SARAN VS. PRINCIPAL, BAPU BALIKA VIDALAYA, FAIZABAD AND OTHERS [LAWS(ALL)-1992-10-68] [REFERRED TO]
LIHAZUR REHMAN KHAN VS. STATE OF U P [LAWS(ALL)-1996-3-81] [REFERRED TO]