Referred Judgements :-

GURBAKSH SINGH VS. NIKKA SINGH [RELIED ON]
SAWARNI VS. INDER KAUR [APPLIED]

Cited Judgements :-

SUSHMA MEHTA VS. MEHAR SINGH AND OTHERS [LAWS(HPH)-2013-4-168] [REFERRED TO]
DR. USHA VISHWANATH VS. PEE AND DEE LANDS HOLDINGS PRIVATE LIMITED [LAWS(MAD)-2017-8-120] [REFERRED TO]
RAMAN PILLAI KRISHNAN PILLAI VS. KUMARAN PARAMESWARAN [LAWS(KER)-2001-12-17] [REFERRED TO]
ANAND CHOUGHARY VS. STATE OF M.P. [LAWS(MPH)-2025-2-9] [REFERRED TO]
HARINDER DHINGRA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-8-146] [REFERRED TO]
GURMEET SINGH VS. NARENDRA KAUR [LAWS(MPH)-2024-4-2] [REFERRED TO]
JETHU SINGH VS. BHANWAR SINGH [LAWS(RAJ)-2003-1-66] [REFERRED TO]
ABDUL LATIF VS. MUSTT. HAZERA KHATUN & ORS. [LAWS(GAU)-2012-3-117] [REFERRED TO]
VIRUBHAI DAUBHA MANEK VS. COLLECTOR [LAWS(GJH)-2024-6-78] [REFERRED TO]
LEGAL HEIRS OF DECEASED FAKIRCHAND AMBARAM PATEL VS. M/S. AMRUTA MILLS [LAWS(GJH)-2023-2-2014] [REFERRED TO]
RAGHUNATH PERSHAD VS. JANAKI BAI [LAWS(APH)-2005-9-9] [REFERRED TO]
SHRI FATEH SINGH VS. FINANCIAL COMMISSIONER [LAWS(DLH)-2011-1-74] [REFERRD TO]
KALAWATI VS. BOARD OF REVENUE [LAWS(ALL)-2022-4-37] [REFERRED TO]
SUBASH VS. STATE OF U.P. [LAWS(ALL)-2021-8-240] [REFERRED TO]
LAUTAN VS. STATE OF U.P. [LAWS(ALL)-2022-7-119] [REFERRED TO]
SHAKUNTALA DEVI DALMIA VS. HOWRAH MUNICIPAL CORPORATION [LAWS(CAL)-2009-11-16] [REFERRED TO]
SHAKUNTALA DEVI VS. KAMLA [LAWS(SC)-2005-4-44] [REFERRED TO]
P. KISHORE KUMAR VS. VITTAL K. PATKAR [LAWS(SC)-2023-11-29] [REFERRED TO]
JITENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2021-9-22] [REFERRED TO]
M/S RATHORE PROMOTERS AND DEVELOPERS PVT. LTD. AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-8-201] [REFERRED TO]
KARAN SINGH VS. SURTA [LAWS(P&H)-2004-2-151] [REFERRED]
RAMOWTAR LAKHOTIA VS. STATE OF BIHAR [LAWS(PAT)-2024-4-3] [REFERRED TO]
PUSPA RANI DAS (ROY) VS. MAYA RANI DAS (ROY) [LAWS(TRIP)-2024-7-2] [REFERRED TO]
M K SHEKARAPPA VS. SHIVAGANGAMMA [LAWS(KAR)-2007-4-28] [REFERRED TO]
TAMIJAN BIBI VS. ABDUR RAHMAN (MD.) [LAWS(GAU)-2016-1-34] [REFERRED TO]
HARI SINHA VS. DISTRICT AUTHORITY-CUM-DISTT. MAGISTRATE, RAIGARH [LAWS(MPH)-1999-8-104] [REFERRED TO]
GOPAL SINGH VS. FINANCIAL COMMISSIONER [LAWS(J&K)-1999-12-15] [REFERRED TO]
RAMESH KUMAR AND ORS. VS. JAI BHAGWAN AND ORS. [LAWS(P&H)-2014-5-638] [REFERRED TO]
PRITAM SINGH VS. PARAMJIT KAUR [LAWS(P&H)-2015-8-329] [REFERRED]
SHIV CHAND VS. PARWATI DEVI [LAWS(HPH)-2015-11-10] [REFERRED TO]
BHIMAPPA S/O YALLAPPA SHEREGAR AND OTHERS VS. KRISHNAVVA W/O GANGAPPA KALAL AND OTHERS [LAWS(KAR)-2017-2-171] [REFERRED TO]
LAKSHMI NARASAMMA VS. MANGALA GOWRINAG AND ORS. [LAWS(KAR)-2015-3-155] [REFERRED TO]
DINESH SILONIYA VS. SORAM BAI [LAWS(MPH)-2023-5-117] [REFERRED TO]
JAGANNATH LAXMAN SAYKHEDE VS. MANGILAL JORAWARMAL MUNOT [LAWS(BOM)-2024-8-152] [REFERRED TO]
VIDYAWATI MISHRA VS. UNION OF INDIA UOI [LAWS(ALL)-2005-9-58] [REFERRED TO]
HARI RAM GUPTA VS. MADAN LAL GUPTA [LAWS(DLH)-2008-11-230] [REFERRED TO]
AJIT MAHATA VS. JOTINDRA NATH MAHATA [LAWS(CAL)-2020-2-132] [REFERRED TO]
HILLARY N SANGMA VS. HALLIMISH N SANGMA [LAWS(GAU)-1998-7-6] [REFERRED TO]
VIVEK KUMAR MISHRA VS. UPPER COMMISSIONER (ADMINISTRATION) VARANASI DIVISION [LAWS(ALL)-2021-8-133] [REFERRED TO]
SHRAVAN KUMAR VS. AYODHAYA DIVISION, AYODHAYA [LAWS(ALL)-2023-11-123] [REFERRED TO]
RENGASAMY REDDIYAR S/O. PAPPU REDDIYAR VS. VELLIYAN S/O. SUBBAN [LAWS(MAD)-2016-11-150] [REFERRED TO]
RAMSAKHI VS. MAHESH KUMAR [LAWS(MPH)-2024-10-8] [REFERRED TO]
DHARMENDRA SINGH PARIHAR VS. RAM GOPAL CHAUDHARY [LAWS(MPH)-2023-1-92] [REFERRED TO]
SUNDERLAL VS. SARMANIYA ( SINCE DECEASED) THROUGH ITS LRS BASANTA [LAWS(MPH)-2023-10-110] [REFERRED TO]
DEVENDRA KUMAR @ CHIPPA VS. BHAVANI PRASAD [LAWS(MPH)-2020-2-154] [REFERRED TO]
C.V. THANKAPPAN, S/O. RAMAN VS. CHELLAMMA, D/O.PARVATHY [LAWS(KER)-2012-10-131] [REFERRED TO]
JAGJIT SINGH VS. DIVISIONAL COMMISSIONER, PATIALA AND OTHERS [LAWS(P&H)-2012-7-232] [REFERRED TO]
N R KRISHNAMURTHY RAJA VS. GURUVA RAJA [LAWS(MAD)-2018-7-503] [REFERRED TO]
ANWAR HAQUE VS. SHEIKH RASOOL [LAWS(CHH)-2023-4-51] [REFERRED TO]
MOHAN LAL SAHU VS. STATE OF CHHATTISGARH, THROUGH SECRETARY, REVENUE [LAWS(CHH)-2018-1-41] [REFERRED TO]
NALINI CHETTUR VS. H.J. SIWANI [LAWS(KAR)-2021-11-147] [REFERRED TO]
SMITA BALASAHEB MADHAWAI VS. BHAUSAHEB RUPCHAND MADHAWAI [LAWS(BOM)-2023-7-460] [REFERRED TO]
RAM SAHAI VS. STATE OF U.P. [LAWS(ALL)-2021-8-253] [REFERRED TO]
SHIV SHAKTI INFRAVISION PRIVATE LIMITED VS. COMMISSIONER LUCKNOW, DIVISION LKO. [LAWS(ALL)-2022-3-148] [REFERRED TO]
AMIT DIXIT VS. STATE OF U. P. [LAWS(ALL)-2023-5-224] [REFERRED TO]
PRABHOO DEVI VS. BOARD OF REVENUE AND ORS. [LAWS(ALL)-2015-12-219] [REFERRED TO]
KAYEES FLOUR MILLS PVT LTD VS. STATE OF U P [LAWS(ALL)-2011-7-104] [REFERRED TO]
NAGAR NIGAM LUCKNOW VS. KRISHNA DEVI [LAWS(ALL)-2014-2-38] [REFERRED TO]
KHARGESWAR BARUAH VS. KHASNUR ALI [LAWS(GAU)-2013-6-66] [REFERRED TO]
SIRI RAM VS. PAWNA AND OTHERS [LAWS(HPH)-2016-5-327] [REFERRED TO]
RAMRAO RANGNATH VS. SHREE TIRTHANKAR COMPANY [LAWS(BOM)-2008-8-81] [REFERRED TO]
KAMLA SHUKLA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-3-7] [REFERRED TO]
RAJARAM VS. UMA TIWARI [LAWS(MPH)-2024-4-76] [REFERRED TO]
KRISHNA BAHADUR SINGH VS. STATE OF M.P. [LAWS(MPH)-2024-4-177] [REFERRED TO]
YELLAPPA VS. SAVAKKA AND ORS [LAWS(KAR)-2016-2-364] [REFERRED]
MUNIYAPPA VS. RAMAPPA AND ORS. [LAWS(KAR)-2015-4-47] [REFERRED TO]
ANNAMMAL VS. AMMAVASAI [LAWS(MAD)-2010-10-61] [REFERRED TO]
NAMDEO VS. SHAHI GUPTA MASJID CHANDRAPUR [LAWS(BOM)-2013-11-78] [REFERRED TO]
SANWARI DEVI VS. ADDITIONAL COMMISSIONER JUDICIAL FAIZABAD [LAWS(ALL)-2024-2-190] [REFERRED TO]
KANTI DEVI VS. ADDITIONAL COMMISSIONER (JUDICIAL) BAREILLY [LAWS(ALL)-2021-9-159] [REFERRED TO]
AMRAWATI VS. D.D.C. AND ORS. [LAWS(ALL)-2016-7-7] [REFERRED TO]
GAUHAR ALI, S/O LATE IBRAHIM ALI VS. MUNICIPAL CORPORATION, MALVIYA ROAD, RAIPUR [LAWS(CHH)-2016-8-37] [REFERRED]
STATE OF U.P. VS. AJAY SINGH [LAWS(ALL)-2012-9-99] [REFERRED TO]
CALCUTTA MUNICIPAL CORPORATION & ANR. VS. PADMAVATI INVESTMENT LIMITED & ORS. [LAWS(CAL)-2003-2-47] [REFERRED TO]
UNION OF INDIA, MINISTRY OF DEFENCE, NEW DELHI VS. KALPANA ENTERPRISES [LAWS(BOM)-2018-7-298] [REFERRED TO]
KURUVAMANI VS. A MUTHU [LAWS(MAD)-2014-6-292] [REFERRED TO]
PRAHLAD PRADHAN VS. SONU KUMHAR [LAWS(SC)-2019-10-100] [REFERRED TO]
M/S ASF BUILDWELL PVT. LTD. AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-8-150] [REFERRED TO]
RUBY ANAND VS. STATE OF HARYANA [LAWS(P&H)-2017-8-38] [REFERRED TO]
SARADA BALA ROY VS. GOURANGA CHANDRA ROY [LAWS(TRIP)-2019-4-15] [REFERRED TO]
BIPENDRA BEHARI JAMATIA AND ORS. VS. JAGATMUNI AND ORS. [LAWS(TRIP)-2016-2-11] [REFERRED TO]
STATE OF UTTARANCHAL AND ANR. VS. DOKHAM TIBBAT FOUNDATION AND ANR. [LAWS(UTN)-2007-11-38] [REFERRED TO]
MOTI LAL JAIN VS. MUKHTIAR SINGH [LAWS(DLH)-2005-2-95] [REFERRED TO]
BEBIBEN ALIAS BABIBEN JAGUBHAI D/O GANDABHAI RANCHHODBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-19] [REFERRED TO]
RAM SINGAR VS. BOARD OF REVENUE U.P. LKO. [LAWS(ALL)-2021-4-40] [REFERRED TO]
VIRENDRA VS. STATE OF U. P. [LAWS(ALL)-2022-12-77] [REFERRED TO]
KESARMANI DAS AND ORS. VS. REWATI BAI AND ORS. [LAWS(CHH)-2015-4-15] [REFERRED TO]
BHAGARAM SHAW VS. NIHAR BALA MANNA [LAWS(CAL)-2006-3-18] [REFERRED TO]
CHEEDELLA RADHAKRISHNA SHARMA AND ORS. VS. RADHAKRISHNAMURTHY AND ORS. [LAWS(APH)-2014-9-176] [REFERRED TO]
ANANDA KUMAR KHAN VS. JOYDEB CHANDRA KHAN [LAWS(CAL)-2023-8-148] [REFERRED TO]
O K MUNIYAN VS. GOVINDA CHETTIAR [LAWS(MAD)-2006-6-259] [REFERRED TO]
KAMMAVAR SANGAM VS. MANI JANAGARAJAN [LAWS(MAD)-1999-7-56] [REFERRED TO]
SHER SINGH VS. SIRI KISHAN [LAWS(P&H)-2010-4-167] [REFERRED TO]
VIJAY BAHADUR SINGH VS. RAMESHWAR [LAWS(MPH)-2013-10-106] [REFERRED TO]
ATMA TUBE PRODUCTS LTD VS. TATA STEEL LTD [LAWS(P&H)-2008-5-12] [REFERRED TO]
MARUDHAI; PARAMASIVAM; SUNDARARAJAN VS. KATHAN [LAWS(MAD)-2016-8-203] [REFERRED]
MALKHAN SINGH LODHI VS. JANKI LODHI [LAWS(MPH)-2019-2-143] [REFERRED TO]
MUNIAMMAL VS. CHELLAMMAL [LAWS(MAD)-2010-8-470] [REFERRED TO]
PURUSHOTTAM VS. DHARMINBAI [LAWS(CHH)-2023-3-16] [REFERRED TO]
SMT. NIRMALA DEVI AND ORS. VS. FINANCIAL COMMISSIONER, HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2013-1-102] [REFERRED TO]
DHRUV KUMAR DWIVEDI VS. RAJBHAN DWIVEDI [LAWS(MPH)-2024-4-79] [REFERRED TO]
ABDUL RAHMAN VS. PRASONY BAI [LAWS(SC)-2002-11-33] [REFERRED TO]
AMAR CHAND VS. JITENDRA [LAWS(RAJ)-2023-3-171] [REFERRED TO]
SHER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-91] [REFERRED TO]
MAKHAN SINGH VS. ACHHAR SINGH [LAWS(P&H)-2000-2-86] [REFERRED TO]
JASMER SINGH JAIJEE VS. FINANCIAL COMMISSIONER PUNJAB [LAWS(P&H)-2006-7-304] [REFERRED TO]
KARAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-9-155] [REFERRED TO]
JANABHAI RAGHUNATH KHOMANE VS. HIRABAI MALHARI ATOLE [LAWS(BOM)-2002-11-50] [REFERRED TO]
SHRI DATTATRAY GANPATRAO SURVE VS. HEERABEN [LAWS(GJH)-2022-12-1665] [REFERRED TO]
BADRI SINGH VS. STATE OF U P [LAWS(ALL)-2008-7-183] [REFERRED TO]
SWAPAN KUMAR MAJHI VS. NARAYAN CHANDRA MAJHI [LAWS(CAL)-2023-7-122] [REFERRED TO]
RAMDAS VS. JANKI [LAWS(MPH)-2024-7-13] [REFERRED TO]
JOSEPH @ SUNNY AND ORS VS. RENNY THOMAS K AND ORS [LAWS(KER)-2013-10-197] [REFERRED]
H.GOURI VS. STATE OF KERALA [LAWS(KER)-2022-1-133] [REFERRED TO]
ANTONIAMMAL VS. PERIANNAKONAR [LAWS(MAD)-2019-4-419] [REFERRED TO]
BARATKUNWAR VS. DULAR SINGH [LAWS(CHH)-2022-9-34] [REFERRED TO]
KHORBAHARA VS. TETKURAM [LAWS(CHH)-2023-4-24] [REFERRED TO]
BHIMAPPA S/O YALLAPPA SHEREGAR AND ORS VS. KRISHNAVVA W/O GANGAPPA KALAL AND ORS [LAWS(KAR)-2017-2-229] [REFERRED TO]
M HONNAPPA VS. DUNDAMMA [LAWS(KAR)-2013-3-12] [REFERRED TO]
Senniyappan VS. Deputy Tahsildar Palladam [LAWS(MAD)-2005-4-128] [REFERRED TO]
TAJ ALI VS. CHARAG DEEN AND ORS. [LAWS(HPH)-2015-9-63] [REFERRED TO]
BHEEMANAGOUDA POLICE PATIL AND ORS. VS. LAXMAMMA AND ORS. [LAWS(KAR)-2015-6-154] [REFERRED TO]
SHANTIBAI VS. PHOOLIBAI [LAWS(MPH)-2006-9-46] [REFERRED TO]
KESHAV PRASAD VS. BRIJBHUSHAN [LAWS(MPH)-2006-1-41] [FOLLOWED ON]
SIVASANKAR, K. VS. TAHSILDAR AND OTHERS [LAWS(KER)-2017-7-58] [REFERRED TO]
SMT. BAISAKHI MAHANTA VS. HIMANSU SEKHAR DWIBEDI AND 2 ORS. [LAWS(ORI)-2009-4-76] [REFERRED TO]
NIVRUTTI S/O KUSHABA BINNAR VS. SAKHUBAI W/O KERU JORVAR [LAWS(BOM)-2009-1-179] [REFERRED TO]
VANDANA SHARMA VS. HEMLATA GOSWAMY [LAWS(DLH)-2014-4-71] [REFERRED TO]
H N BHORALI VS. LILY MARBANIANG [LAWS(GAU)-2007-3-53] [REFERRED TO]
DAYAL HARI PAUL VS. PRADIP KUMAR LAHKAR [LAWS(GAU)-2006-4-6] [REFERRED TO]
SECRETARY, SADAR PATTY MASJID COMMITTEE VS. WAHIDA BEGUM AND ORS. [LAWS(GAU)-2015-3-100] [REFERRED TO]
MAHADEO KASHIBA WAGHMODE AND ORS. VS. KALLAPPA SHIDLINGA WAGHMODE AND ORS. [LAWS(BOM)-2015-12-41] [REFERRED TO]
RAMMILAN VS. STATE OF U.P. [LAWS(ALL)-2022-7-130] [REFERRED TO]
BRAHANAND PANDEY VS. STATE OF U.P. [LAWS(ALL)-2023-4-50] [REFERRED TO]
LEELAWATI VS. BOARD OF REVENUE [LAWS(ALL)-2021-9-171] [REFERRED TO]
HAR SWAROOP VS. DY DIRECTOR OF CONSOLIDATION BIJNORE [LAWS(ALL)-2015-5-267] [REFERRED TO]
MOHD YUSUF VS. STATE OF U P [LAWS(ALL)-2014-5-542] [REFERRED TO]
DEVENDRA KUMAR AGNIHOTRI VS. RAJEEV BHARTI AND OTHERS [LAWS(ALL)-2011-12-345] [REFERRED TO]
SHAKUNTALA DEVI VS. KAMLA [LAWS(SC)-2004-10-53] [REFERRED TO]
BADNI VS. SIRI CHAND [LAWS(SC)-1999-2-77] [DISTINGUISHED]
SEWA SINGH VS. UNION OF INDIA [LAWS(P&H)-2007-5-124] [REFERRED TO]
H. LAKSHMAIAH REDDY AND ORS. VS. L. VENKATESH REDDY [LAWS(SC)-2015-4-56] [REFERRED TO]
IQBAL VS. MOHD. SHAMIM [LAWS(UTN)-2022-9-68] [REFERRED TO]
MANSOOR SAHEB VS. SALIMA [LAWS(SC)-2024-12-73] [REFERRED TO]
PARAS RAM VS. GANPAT RAM [LAWS(P&H)-2024-5-121] [REFERRED TO]
HUKUM SHREE VS. STATE OF U.P. [LAWS(ALL)-2022-8-194] [REFERRED TO]
AMRITANSH PANDEY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-8-109] [REFERRED TO]
RAKESH KUMAR GOEL VS. COMMISSIONER [LAWS(ALL)-2022-5-278] [REFERRED TO]
KAMLESH KUMAR VS. BOARD OF REVENUE [LAWS(ALL)-2021-9-160] [REFERRED TO]
RAM KISHAN VS. BOARD OF REVENUE, U.P. [LAWS(ALL)-2016-2-257] [REFERRED TO]
ANDAMAN & NICOBAR ADMINISTRATION VS. ZOHRA BIBI [LAWS(CAL)-2014-6-19] [REFERRED TO]
NIVRUTTI KUSHABA BINNAR VS. SAKHUBAI KERU JORVAR [LAWS(BOM)-2009-1-98] [REFERRED TO]
BALKRISHNA HARISCHANDRA PATIL VS. MADHUKAR MADHAVRAO DESHPANDE [LAWS(BOM)-1999-2-19] [REFERRED TO]
Corporation of Madras VS. M Parthasarathy [LAWS(MAD)-2002-10-153] [FOLLOWED ON]
MINOR S ASWIN KUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-389] [REFERRED TO]
MADHURENDRA KUMAR SINGH VS. ASHA DEVI [LAWS(PAT)-2024-4-27] [REFERRED TO]
SUNDER NAGAR GRIH NIRMAN PRATHMIK SAHAKARI SANSTHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-54] [REFERRED TO]
HARBHAJAN SINGH VS. SURINDER SINGH AND ORS. [LAWS(HPH)-2015-10-101] [REFERRED TO]
SUSHIL KUMAR SHUKLA S/O LATE RAMI SHARMA VS. SMT. SUSHILA D/O LATE BALMIK PRASAD SHUKLA [LAWS(MPH)-2023-7-76] [REFERRED TO]
JAI SHARMA VS. KAILASH NARAYAN [LAWS(MPH)-2024-3-80] [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-12-120] [REFERRED TO]
MUNICIPAL CORPORATION, GURUGRAM VS. ADDITIONAL CHIEF SECRETARY AND FINANCIAL COMMISSIONER [LAWS(P&H)-2017-8-177] [REFERRED TO]