Referred Judgements :-

SHANKARSAN DASH VS. UNION OF INDIA [REFERRED TO]
MUNINDRA KUMAR VI VEK KUMAR RAVINDER SINGH DHAKA VS. RAJIVGOVIL:VIVEKAGGGARWAL:RAJEEVGOVIL [REFERRED TO]
ASHA KAUL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
BANKING SERVICE RECRUITMENT BOARD MADRAS VS. V RAMALINGAM [REFERRED TO]
ALL INDIA SC AND ST EMPLOYEES ASSN VS. A ARTHUR JEEN [REFERRED TO]
CHANDRA PRAKASH TIWARI VS. SHAKUNTALA SHUKLA [REFERRED TO]
RAJASTHAN PUBLIC SERVICE COMMISSION VS. HARISH KUMAR PUROHIT [REFERRED TO]
ASHWANI KUMAR SINGH VS. U P PUBLIC SERVICE COMMISSION [REFERRED TO]
FOOD CORPORATION OF INDIA VS. BHANU LODH [REFERRED TO]
PITTA NAVEEN KUMAR VS. RAJA NARASAIAH ZANGITI [REFERRED TO]
RASHMI MISHRA VS. MADHYA PRADESH PUBLIC SERVICE COMMISSION [REFERRED TO]
STATE OF RAJASTHAN VS. JAGDISH CHOPRA [REFERRED TO]

Cited Judgements :-

DEBABRATA MAITY VS. BANGIYA GRAMIN VIKASH BANK [LAWS(CAL)-2015-6-36] [REFERRED TO]
SUSANTA PAUL VS. THE STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2018-5-117] [REFERRED TO]
AKASH BHUNIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-69] [REFERRED TO]
RESHMA MEHBOOBHAI BOBDA VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-15] [REFERRED TO]
RESHMA MEHBOOBHAI BOBDA VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-15] [REFERRED TO]
DISTRICT LEVEL RECRUITMENT COMMITTEE VS. VASANTH SHANKAR RAO [LAWS(KAR)-2009-11-40] [REFERRED TO]
NARESH DHANKAR AND ANR. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2009-9-128] [REFERRED TO]
AMIT KUMAR THAKUR S/O SHYAM LAL VERMA VS. STATE OF HIMACHAL PRADESH AND ORS [LAWS(HPH)-2012-6-237] [REFERRED]
CHODA BHUTIA, (GT BHUTIA/ADHOC). VS. STATE OF SIKKIM, [LAWS(SIK)-2020-3-8] [REFERRED TO]
SIMRAN SRA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-5-1012] [REFERRED]
H M RAJAPPA VS. DIRECTOR OF AGRICULTURAL MARKETING BANGALORE [LAWS(KAR)-2013-12-59] [REFERRED TO]
TEACHERS RECRUITMENT BOARD VS. K.BOMMI [LAWS(MAD)-2019-1-691] [REFERRED TO]
C. THANGAPANDI VS. THE PRINCIPAL DIRECTOR [LAWS(MAD)-2018-2-428] [REFERRED TO]
MANISH UPADHYAY AND 17 OTHERS VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2017-2-20] [REFERRED TO]
HIGH COURT OF JUDICATURE AT ALLAHABAD VS. ROBIN SINGH [LAWS(ALL)-2022-7-56] [REFERRED TO]
LUCKNOW NAGAR NIGAM VS. STATE PUBLIC SERVICE TRIBUNAL [LAWS(ALL)-2024-3-115] [REFERRED TO]
RAHUL KUMAR ARYA VS. PRASAR BHARTI [LAWS(DLH)-2021-5-40] [REFERRED TO]
TIRUMAL DEVI EADA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2012-7-80] [REFERRED TO]
MS. JASWINDER KAUR VS. UNION OF INDIA [LAWS(CA)-2012-3-92] [REFERRED TO]
SIDDHARTH SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-83] [REFERRED TO]
SAURABH JAIN VS. STATE OF KERALA [LAWS(KER)-2011-4-14] [REFERRED TO]
AMIT DAGAR VS. UNION OF INDIA [LAWS(DLH)-2011-2-449] [REFERRED TO]
AMAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-8-17] [REFERRED TO]
PURAN CHAND VS. STATE OF H. P. [LAWS(HPH)-2019-10-50] [REFERRED TO]
NONGTHOMBAM TEJMANI SINGH VS. MANIPUR PUBLIC SERVICE COMM-ISSION [LAWS(GAU)-2012-1-83] [REFERRED TO]
FATIMA RAHIM AND OTHERS VS. STATE OF J&K [LAWS(J&K)-2020-3-10] [REFERRED TO]
GUJARAT PUBLIC SERVICE COMMISSION VS. NIRAVKUMAR DILIPBHAI MAKWANA [LAWS(GJH)-2017-3-58] [REFERRED TO]
GOVINDBHAI V. DESAI VS. STATE OF GUJARAT AND OTHERS [LAWS(GJH)-2017-10-79] [REFERRED TO]
Gautam Kumar VS. State of Jharkhand [LAWS(JHAR)-2013-8-52] [REFERRED TO]
RAJ KUMAR MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-12-117] [REFERRED TO]
ANIL TANTI IN W.P. (S) NO. 1630 OF 17 VS. THE STATE OF JHARKHAND & ORS. (IN ALL CASES) [LAWS(JHAR)-2017-10-100] [REFERRED TO]
LEKHABAHEN KANAIYALAL MODI & 1 VS. STATE OF GUJARAT & 89 [LAWS(GJH)-2015-8-93] [REFERRED TO]
RATNA DEY VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-86] [REFERRED TO]
J.VIJENDAR VS. UNION OF INDIA [LAWS(TLNG)-2023-4-22] [REFERRED TO]
MADHU BAHUGUNA VS. UTTARAKHAND PUBLIC SERVICE COMMISSION [LAWS(UTN)-2020-1-63] [REFERRED TO]
SUMANTA KUMAR SAHOOO VS. RESERVE BANK OF INDIA [LAWS(ORI)-2019-11-27] [REFERRED TO]
B. DAKSHAYANI VS. REGIONAL MANAGER, BHARAT PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2023-1-224] [REFERRED TO]
SWETAPADMA BASTIA VS. UNION OF INDIA [LAWS(ORI)-2024-4-109] [REFERRED TO]
STATE OF RAJASTHAN VS. VIKAS KUMAR AGARWAL [LAWS(RAJ)-2013-7-6] [REFERRED TO]
DHANANJAY KUMAR MISHRA VS. AIRPORTS AUTHORITY OF INDIA [LAWS(DLH)-2020-2-111] [REFERRED TO]
MUKESH AHIRWAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-58] [REFERRED TO]
BASUDEV VERMA VS. SECRETARY, UNION OF INDIA [LAWS(CA)-2013-3-6] [REFERRED TO]
RAKHI THAREJA VS. UNION OF INDIA [LAWS(ALL)-2010-8-2] [REFERRED TO]
SARVESH KUMAR UPADHYAY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-171] [REFERRED TO]
CHIEF SECURITY COMMISSIONER R P F E R VS. RAKESH KUMAR [LAWS(CAL)-2011-6-30] [REFERRED TO]
SUNIL ARORA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-1-11] [REFERRED TO]
DEVADAS K VS. KERALA STATE FINANCIAL ENTERPRISE [LAWS(KER)-2007-12-49] [REFERRED TO]
BIJULAL KUMAR G. S/O. GOPALAKRISHNAN AND ORS. VS. THE TRAVANCORE DEVASWOM BOARD, [LAWS(KER)-2009-5-227] [REFERRED TO]
K. GAYATHRI VS. THE GENERAL MANAGER (MARKETING DIVISION) BHARAT PETROLEUM CORPORATION LTD. [LAWS(MAD)-2014-4-207] [REFERRED TO]
HARDIK M PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-8-232] [REFERRED TO]
BHANUSHALI PARTH BIPINBHAI VS. ADMISSION COMMITTEE FOR PROFESSIONAL MEDICAL EDUCATION [LAWS(GJH)-2011-10-107] [REFERRED TO]
BHUPINDER KUMAR AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2020-8-47] [REFERRED TO]
MUKESH THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-51] [REFERRED TO]
KARTIK KATWAL VS. HIMACHAL PRADESH URBAN DEVELOPMENT AUTHORITY [LAWS(HPH)-2023-9-61] [REFERRED TO]
DIGVIYAJSINH MAHENDRASINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-14] [REFERRED TO]
M. SELVAKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-1-599] [REFERRED TO]
ANNIE NAGARAJA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-9-31] [REFERRED TO]
PUBLIC SERVICE COMMISSION, W.B VS. MINARUL ISLAM MONDAL [LAWS(CAL)-2021-9-67] [REFERRED TO]
VIPIN BIHARI SINGH VS. STATE OF U P [LAWS(ALL)-2009-12-62] [REFERRED TO]
ANUSHA VS. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION OMANTHURAR GOVERNMENT ESTATE CHENNAI [LAWS(MAD)-2007-12-362] [REFERRED TO]
PROBIRTH D. MARAK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-10-1] [REFERRED TO]
JHARKHAND ACADEMIC COUNCIL, VS. VANDANA KUMARI [LAWS(JHAR)-2018-8-229] [REFERRED TO]
KANUBHAI RAMSINGBHAI HATHILA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-323] [REFERRED TO]
R KALAIVANI VS. CHAIRMAN INDIAN OIL CORPORATION LTD [LAWS(MAD)-2009-12-160] [REFERRED TO]
M/S. OM TRADERS VS. THE UNION OF INDIA [LAWS(KAR)-2018-2-225] [REFERRED TO]
VISHNU NAIK VS. CHIEF PERSONNEL OFFICER, KONKAN RAILWAY CORPORATION LIMITED AND ORS. [LAWS(KAR)-2015-2-103] [REFERRED TO]
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION VS. TAGE HABUNG [LAWS(SC)-2013-5-4] [REFERRED TO]
VIJENDRA KUMAR VERMA VS. PUBLIC SERVICE COMMISSION UTTARAKHAND [LAWS(SC)-2010-10-42] [REFERRED TO]
AMLAN JYOTI BOROOAH VS. STATE OF ASSAM [LAWS(SC)-2009-1-72] [REFERRED TO]
AK. KHAMBA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2014-1-7] [REFERRED TO]
SUDRA PRATAP KARUAN VS. STATE OF ORISSA [LAWS(ORI)-2019-7-90] [REFERRED TO]
SEBATI PATRA VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-9-40] [REFERRED TO]
CHANDRAKANTI NAYAK VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2016-1-38] [REFERRED TO]
MUHAMMAD UMAR IQBAL AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2020-10-40] [REFERRED TO]
DR. SHEETAL SHARMA AND OTHERS VS. STATE OF J&K [LAWS(J&K)-2018-10-126] [REFERRED TO]
VINEY KUMAR GUPTA VS. PANKAJ KUMAR [LAWS(J&K)-2012-12-9] [REFERRED TO]
SHWITI GUPTA VS. STATE OF J. & K. [LAWS(J&K)-2013-9-35] [REFERRED TO]
SONI KUMARI VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2020-8-48] [REFERRED TO]
ARBIND KUMAR VS. JHARKHAND PUBLIC SERVICE COMMISSION [LAWS(JHAR)-2018-5-10] [REFERRED TO]
PRAKASH BHUSHAN VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-10-79] [REFERRED TO]
GYAN GAUTAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-4-106] [REFERRED TO]
MANJEET PLASTIC VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-9-66] [REFERRED TO]
RANJITH VS. KANNUR UNIVERSITY [LAWS(KER)-2011-12-17] [REFERRED TO]
GUJARAT PUBLIC SERVICE COMMISSION VS. NIKETA BABULAL CHAUDHARI [LAWS(GJH)-2021-3-260] [REFERRED TO]
SH AMIT KUMAR THAKUR S/O SH SHYAM LAL VERMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-6-148] [REFERRED TO]
P.SHANMUGAM VS. STATE COORDINATOR, BHARAT PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2014-1-105] [REFERRED TO]
VIJAYINDER AND OTHERS VS. PUNJAB PUBLIC SERVICE COMMISSION [LAWS(P&H)-2011-2-511] [REFERRED]
LOVEPREET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-1-230] [REFERRED TO]
S S SEETHAVASAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2009-12-15] [REFERRED TO]
ASHOK KUMAR VS. STATE OF BIHAR [LAWS(SC)-2016-10-59] [REFERRED TO]
R JAWAHARLALA NEHRU VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-1-85] [REFERRED TO]
E JOSHUA LIVINGSTON VS. SENIOR DIVISIONAL RETAIL SALES MANAGER INDIAN OIL CORPORATION LIMITED TRICHY DIVISIONAL OFFICE [LAWS(MAD)-2011-3-521] [REFERRED TO]
BHAGABAT PRASAD BARIK AND OTHERS VS. CHAIRMAN, BHARAT PETROLEUM CORPORATION LTD , MUMBAI AND OTHERS [LAWS(ORI)-2017-12-27] [REFERRED TO]
CHANDRAKANTI NAYAK VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-2016-1-81] [REFERRED]
OM PRAKASH GAUR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-128] [REFERRED TO]
PRAVASINI MOHANTY VS. STATE OF ODISHA [LAWS(ORI)-2023-11-80] [REFERRED TO]
JISHU DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-82] [REFERRED TO]
RANJAN KUMAR VS. STATE OF BIHAR [LAWS(SC)-2014-4-110] [REFERRED TO]
ANUPAL SINGH VS. STATE OF U P [LAWS(SC)-2019-9-114] [REFERRED TO]
MUKUL KUMAR TYAGI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2019-12-65] [REFERRED TO]
SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION VS. T. MAHESWARAN [LAWS(MAD)-2014-8-95] [REFERRED TO]
RAJINDER KUMAR VS. UNION OF INDIA AND ORS. [LAWS(HPH)-2015-10-84] [REFERRED TO]
JOMON VS. STATE OF KERALA [LAWS(KER)-2025-3-38] [REFERRED TO]
VIRENDER SINGH VS. HARYANA STAFF SELECTION COMMISSION SECRETARY [LAWS(P&H)-2010-8-392] [REFERRED]
KRISHNA BORO VS. BOROLAND TERRITORIAL AREA DISTRICTS [LAWS(GAU)-2024-5-173] [REFERRED TO]
FAKIRUDDIN MOLLA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-12-161] [REFERRED TO]
PATEL TULSIBEN AMBALAL VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-100] [REFERRED TO]
Srinivas, S/o. Venkatakrishnappa K.V. Civil Procedure Code 748 and others VS. State of Karnataka by Its, Additional Chief Secretary Principal Secretary, Home and Transport Department and others [LAWS(KAR)-2010-11-162] [REFERRED TO]
NILAY KUMAR PODDAR VS. STATE OF M.P. [LAWS(MPH)-2019-7-266] [REFERRED TO]
KARAN SINGH MEENA VS. REGISTRAR GENERAL, DELHI HIGH COURT [LAWS(DLH)-2022-9-162] [REFERRED TO]
ANIL KUMAR MAHATO VS. DELHI METRO RAIL CORPORATION AND ORS [LAWS(DLH)-2016-8-584] [REFERRED]
CHHATTISGARH PUBLIC SERVICE COMMISSION VS. STATE OF C G [LAWS(CHH)-2010-3-55] [REFERRED TO]
SUNEETA BHARTI VS. STATE OF U.P. [LAWS(ALL)-2022-5-126] [REFERRED TO]
RENU SINGH VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2017-3-99] [REFERRED TO]
SARITA SHUKLA VS. STATE OF U P [LAWS(ALL)-2015-1-142] [REFERRED TO]
RAKESH KUMAR VS. THE CHAIRMAN, STAFF SELECTION COMMISSION AND ANR. [LAWS(DLH)-2010-5-231] [REFERRED TO]
UTTAM KUMAR DEY VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2017-6-118] [REFERRED TO]
CHONGTHAM USHARANI DEVI VS. REGIONAL INSTITUTE OF MEDICAL SCIENCE [LAWS(GAU)-2008-11-12] [REFERRED TO]
SYED MUBASHIR AFAQ VS. STATE OF J & K [LAWS(J&K)-2015-8-64] [REFERRED TO]
RAJESH KUMAR SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2008-10-38] [REFERRED TO]
ASHISH KUMAR PANDEY VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2009-3-217] [REFERRED TO]
GUJARAT PUBLIC SERVICE COMMISSION VS. PARMAR NILESH RAJENDRAKUMAR [LAWS(GJH)-2015-9-73] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-10-53] [REFERRED TO]
JITENDER GULERIA VS. HIMACHAL PRADESH VIDHAN SABHA [LAWS(HPH)-2017-8-12] [REFERRED TO]
TAYENJAM HEROJIT SINGH AND ORS. VS. STATE OF MANIPUR AND ORS. [LAWS(GAU)-2013-2-94] [REFERRED]
GAUTAM KUMAR RAI VS. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY [LAWS(JHAR)-2017-10-12] [REFERRED TO]
KAUSHAL KISHORE VERMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-4-83] [REFERRED TO]
ANAND PRAKASH, SON OF BIRENDRA PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-7-150] [REFERRED TO]
SHABANA KHAN VS. STATE OF J&K AND ORS. [LAWS(J&K)-2014-8-31] [REFERRED TO]
NAZIYA ASLAM AND ORS. VS. J&K SERVICE SELECTION BOARD AND ORS. [LAWS(J&K)-2015-5-21] [REFERRED TO]
PUBLIC SERVICE COMMISSION & ANOTHER VS. ABDUL HAQUE & OTHERS [LAWS(CAL)-2016-11-5] [REFERRED TO]
KARTICK SUR & ORS VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2012-2-129] [REFERRED]
DEEPAK KUMAR VS. PUNJAB NATIONAL BANK [LAWS(HPH)-2020-1-128] [REFERRED TO]
ANJANI KUMAR SONI S/O LATE SRI RAM GOPAL SONI VS. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2013-4-16] [REFERRED TO]
Anil Kumar and Others VS. State of U.P.and Others [LAWS(ALL)-2011-11-230] [REFERRED TO]
KAUSHALENDRA KUMAR VS. DELHI SUBORDINATE SERVICES SELECTION BOARD [LAWS(DLH)-2013-3-39] [REFERRED TO]
MERYKUTTY VS. ZONAL MANAGER, BANK OF INDIA [LAWS(KER)-2022-9-109] [REFERRED TO]
MD. MOSTAFA PARHAD HOSSAIN & ORS. VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-4-169] [REFERRED TO]
ADELBERT KHARLYNGDOH VS. THE STATE OF MEGHALAYA [LAWS(MEGH)-2014-12-5] [REFERRED TO]
DIBYA GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2018-4-5] [REFERRED TO]
SUSHMITA DONG VS. STATE OF SIKKIM [LAWS(SIK)-2018-6-4] [REFERRED TO]
ARUN KUMAR SHARMA AND 66 ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2010-11-199] [REFERRED TO]
KAMALA AGENCIES VS. STATE OF ODISHA [LAWS(ORI)-2022-5-122] [REFERRED TO]
ARCHANA KANUNGO VS. STATE OF ORISSA [LAWS(ORI)-2024-5-20] [REFERRED TO]
S. MUND CONSTRUCTIONS PRIVATE LIMITED VS. STATE OF ODISHA [LAWS(ORI)-2023-8-104] [REFERRED TO]
ALOK KUMAR VS. UNION OF INDIA [LAWS(PAT)-2008-8-171] [REFERRED TO]
BISWAJIT MOHAPATRA VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-2012-9-29] [REFERRED TO]
S.LAWRENCE VS. PRINCIPAL SECRETARY [LAWS(MAD)-2022-1-218] [REFERRED TO]
SUTAPA DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-84] [REFERRED TO]
SUTAPA DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-84] [REFERRED TO]
SANIT DEBROY VS. STATE OF TRIPURA [LAWS(TRIP)-2019-8-63] [REFERRED TO]
MODH VINAYKUMAR DASRATHLAL VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-55] [REFERRED TO]
R YATHUKULATHILAGAN HEAD CONSTABLE 2638 D 5 MARINA POLICE STATION CHENNAI VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-9-374] [REFERRED TO]
A SARAVANAN VS. REGISTRAR GENERAL, [LAWS(MAD)-2012-6-64] [REFERRED TO]
J&K SERVICE SELECTION BOARD VS. BHARAT VIJAY [LAWS(J&K)-2023-11-12] [REFERRED TO]
Kumari Bharti Singh VS. State of Jharkhand [LAWS(JHAR)-2009-4-191] [REFERRED TO]
J&K PUBLIC SERVICE COMMISSION RAUF AHMAD DAR VS. TAJINDER KOUR [LAWS(J&K)-2023-2-71] [REFERRED TO]
SHIVALLY SHARMA AND ORS. VS. STATE OF J&K AND ORS. [LAWS(J&K)-2015-4-26] [REFERRED TO]
DAMIR CH. MARAK VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-5-7] [REFERRED TO]
M. S. UNIVERSITY OF BARODA VS. K. V. R. MURTHY [LAWS(GJH)-2024-3-104] [REFERRED TO]
H V NIRMALA VS. KARNATAKA STATE FINANCIAL CORPORATION [LAWS(SC)-2009-5-61] [REFERRED TO]
HEMANT KRISHNA MAURYA VS. STATE OF UP [LAWS(ALL)-2010-5-33] [REFERRED TO]
SARITA DIXIT & 7 ORS VS. STATE OF U P THRU SECY HIGHER EDUCATION & 5 ORS [LAWS(ALL)-2010-9-637] [REFERRED TO]
ALOK KUMAR AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2020-1-6] [REFERRED TO]
U.P PUBLIC SERVICE COMMISSION VS. SANGEETA [LAWS(ALL)-2019-3-233] [REFERRED TO]
ANKIT KUMAR AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-219] [REFERRED TO]
BANK OF BARODA VS. SUSMITA SAHA [LAWS(DLH)-2019-3-173] [REFERRED TO]
BARODA SURGICAL (INDIA) PVT. LTD VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-479] [REFERRED TO]
KUNAL KISHOR VS. LT. GOVERNOR [LAWS(DLH)-2010-5-159] [REFERRED TO]
JITENDRA KUMAR, SON OF SURENDRA RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-238] [REFERRED TO]
SECRETARY UNION PUBLIC SERVICE COMMISSION NEW DELHI VS. ANAND DEVULAPPALLY [LAWS(APH)-2014-11-70] [REFERRED TO]
DINESH KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-9-13] [REFERRED TO]
SONI KUMARI AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2020-9-56] [REFERRED TO]
TABOM YAO VS. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION [LAWS(GAU)-2008-9-58] [REFERRED TO]
PATEL SURESHKUMAR LALITKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2016-12-192] [REFERRED TO]
M. KAVIN KUMAR VS. TAMIL NADU PUBLIC SERVICE COMMISSION [LAWS(MAD)-2019-4-923] [REFERRED TO]
DEVENDER KUMAR VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-2-14] [REFERRED TO]
ATUL VS. HIMACHAL PRADESH STAFF SELECTION COMMISSION [LAWS(HPH)-2020-9-63] [REFERRED TO]
STATE OF ODISHA VS. SADASIBA MOHAPATRA [LAWS(ORI)-2022-11-71] [REFERRED TO]
DINESH KUMAR SINGH SON OF LATE AWADH BIHARI SINGH VS. MADHYA BIHAR GRAMIN BANK THROUGH ITS CHAIRMAN [LAWS(PAT)-2017-11-114] [REFERRED TO]
KESHARI SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2019-4-95] [REFERRED TO]
VISCOUNT AHONGSANGBAM VS. STATE OF MANIPUR, REPRESENTED BY COMMISSIONER/SECRETARY (DP), GOVERNMENT OF MANIPUR [LAWS(MANIP)-2017-6-6] [REFERRED TO]
JYOTI JOSHI VS. STATE OF BIHAR [LAWS(PAT)-2022-2-3] [REFERRED TO]
ARUN DWIVEDI VS. STATE OF BIHAR [LAWS(PAT)-2010-10-17] [REFERRED TO]
LAL DEO YADAV VS. BIHAR STAFF SELECTION COMMISSION [LAWS(PAT)-2022-6-60] [REFERRED TO]
RAM PRAKASH SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2020-2-103] [REFERRED TO]
RAKESH RANJAN VS. THE STATE OF BIHAR [LAWS(PAT)-2016-5-89] [REFERRED TO]
ADITYA PRAKASH VS. STATE OF BIHAR [LAWS(PAT)-2021-3-10] [REFERRED TO]
KAPURA MURMU VS. STATE OF ORISSA [LAWS(ORI)-2021-7-26] [REFERRED TO]
MANAS LODH VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-85] [REFERRED TO]
MANAS LODH VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-85] [REFERRED TO]
ASHOK CHANDRA TAMTA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-32] [REFERRED TO]
KAJAL BANJARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-1] [REFERRED TO]
SANJAY KUMAR PHILIP VS. STATE OF U.P. AND 5 ORS. [LAWS(ALL)-2020-1-483] [REFERRED TO]
MITHLESH KUMARI VS. STATE OF U P [LAWS(ALL)-2011-11-70] [REFERRED TO]
ASHOK TRIPATHI VS. STATE OF U P [LAWS(ALL)-2011-7-38] [REFERRED TO]
ABHISHEK KUMAR PANDEY VS. STATE OF JHARKHAND & ANR. [LAWS(JHAR)-2017-8-271] [REFERRED TO]
DINESH KUMAR SINGH, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-5-34] [REFERRED TO]
RAHUL KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-6-4] [REFERRED TO]
MAHIMA BHATI VS. VICE CHANCELLOR, DEVI AHILYA VISHWAVIDAYALAYA [LAWS(MPH)-2013-8-139] [REFERRED TO]
SAURABH JAIN VS. STATE OF KERALA [LAWS(KER)-2010-12-489] [REFERRED TO]
GHANSHYAM VS. D S S S B [LAWS(DLH)-2007-11-58] [REFERRED TO]
CHALLAGALI CHAITANYA KUMAR VS. UNION OF INDIA [LAWS(APH)-2021-2-14] [REFERRED TO]
JIBAN CHANDRA CHAKRABORTY, S/O. LATE GOPAL CH. CHAKRABORTY VS. STATE OF TRIPURA [LAWS(GAU)-2011-4-65] [REFERRED TO]
NAVEEN VS. GURGAON GRAMIN BANK AND OTHERS [LAWS(P&H)-2010-10-469] [REFERRED]
KUMARI POORTI PANDEY AND OTHERS VS. M.P. PUBLIC SERVICE COMMISSION [LAWS(MPH)-2018-3-454] [REFERRED TO]
DIR S C T I FOR MED SCI AND TECH VS. M PUSHKARAN [LAWS(SC)-2007-11-61] [REFERRED TO]
ORISSA PUBLIC SERVICE COMMISSION VS. RUPASHREE CHOWDHARY [LAWS(SC)-2011-8-26] [REFERRED TO]
ROSHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2025-4-7] [REFERRED TO]
STATE OF UTTAR PRADESH VS. KARUNESH KUMAR [LAWS(SC)-2022-12-30] [REFERRED TO]
MANISH KUMAR VS. UNION OF INDIA [LAWS(P&H)-2024-4-27] [REFERRED TO]
TAJVIR SINGH SODHI VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-2023-3-118] [REFERRED TO]
KUMAR CHANDAN VS. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCE [LAWS(PAT)-2024-2-15] [REFERRED TO]
RUCHI KANDPAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-11-9] [REFERRED TO]
BRIJ BIHARI NAGAR AND ORS VS. STATE OF RAJASTHAN & ORS [LAWS(RAJ)-2010-11-226] [REFERRED]
CONSORTIUM OF THERMOPADS PVT. LTD. VS. NATIONAL ALUMINIUM COMPANY LIMITED [LAWS(ORI)-2022-8-121] [REFERRED TO]
KABITA JENA VS. RAJAT KUMAR MISHRA [LAWS(ORI)-2023-12-91] [REFERRED TO]
BIKASH PATARI VS. STATE OF TRIPURA [LAWS(TRIP)-2019-7-53] [REFERRED TO]
SUVRA SAHA (BHOWMIK) VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-83] [REFERRED TO]
SUVRA SAHA (BHOWMIK) VS. STATE OF TRIPURA [LAWS(TRIP)-2019-9-83] [REFERRED TO]
ARVINDER SINGH AMN VS. STATE OF J&K [LAWS(J&K)-2019-10-36] [REFERRED TO]
SARTAJ AHMAD DAR AND ORS. VS. J&K SERVICE SELECTION BOARD AND ORS. [LAWS(J&K)-2015-8-33] [REFERRED TO]
KAMALJITSINH DADUBHAI SINDHA VS. RESERVE BANK OF INDIA [LAWS(GJH)-2016-7-199] [REFERRED TO]
PRITAM KUMAR ROY VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-5-69] [REFERRED TO]
SHAILENDRA PRASAD MEHTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-9-55] [REFERRED TO]
JITENDER GULERIA VS. HIMACHAL PRADESH VIDHAN SABHA [LAWS(HPH)-2020-1-113] [REFERRED TO]
JOMON AUGUSTINE AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2016-3-94] [REFERRED TO]
PRAMOD KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-8-55] [REFERRED TO]
RAJESH KUMAR SINGH VS. RAJEEV NAIN UPADHYAY [LAWS(ALL)-2019-12-13] [REFERRED TO]
JAY PRAMOD RIKAME VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-36] [REFERRED TO]
SINCHAI SANGH NICHLI GANGA NAHAR, KANPUR VS. STATE OF U.P. [LAWS(ALL)-2012-11-151] [REFERRED TO]
V YAMUNA DEVI VS. REGISTRAR GENERAL HIGH COURT MADRAS [LAWS(MAD)-2010-12-91] [REFERRED TO]
J SUKUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2012-7-629] [REFERRED]
DEEPAK KUMAR CHHANGANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-160] [REFERRED TO]
JASMINE ALEX ARTHANAKUNNEL NIRMALALAYAM VS. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT [LAWS(KER)-2018-3-84] [REFERRED TO]