Referred Judgements :-

STATE OF BOMBAY VS. F N BALSARA [RELIED ON]
POOVERJEE B BHARUCHA VS. EXCISE COMMISSIONER AND THE CHIEF COMMISSIONER AJMER [RELIED ON]
TIKA RAMJI OTHERS VS. STATE OF UTTAR PRADESH [REFERRED TO]
A S KRISHNA VS. STATE OF MADRAS [RELIED ON]
STATE OF ASSAM GOLAP CHANDRA NEOG KHAN DEONARAYAN SINGH HARIDAYANANDA KAKATI RAHOT CHANDRA RAJKHOWA VS. SRISTIKARDOWERAH:SRISTIKAR DOWERAH:RAFIQUAL PETITIAIN:TULESWAR SAIKIA:RAHOT CHANDRA BURGAHAIN:SUKHRAM KOIRI [RELIED ON]
STATE OF BOMBAY VS. R M D CHI MARBAUGWALA ADVOCATE GENERAL OF MYSORE INTERVENER [CITED]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [CITED]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [FOLLOWED]
C S ROWJEE VS. STATE OF ANDHRA PRADESH [RELIED ON]
J KRISHAN KUMAR NARULA SURINDER KUMAR VS. STATE OF JAMMU AND KASHMIR [EXPLAINED]
STATE OF ORISSA VS. HARINARAYAN JAISWAL [CITED]
AMAR CHANDRA CHAKRABORTY VS. COLLECTOR OF EXCISE GOVERNMENT OF TRIPURA [CITED]
NASHIRWAR SETHI WINE STORES P RAMACHANDRA JOSEPH MICHAEL T GOVINDAN KUTTY MENON P M CHOKO VS. STATE OF MADHYA PRADESH [CITED]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [EXPLAINED AND DISTINGUISHED]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. STATE OF KARNATAKA [RELIED ON]
STATE OF TAMIL NADU VS. ANANTHI AMMAL [EXPLAINED]

Cited Judgements :-

BASANT KUMAR CHOUDHARY VS. UNION OF INDIA [LAWS(PAT)-2005-2-128] [REFERRED TO]
ITC LIMITED VS. AGRICULTURAL PRODUCE MARKET COMMITTEE [LAWS(SC)-2002-1-43] [REFERRED TO]
BHRAMARABAR DAS VS. STATE OF ORISSA [LAWS(ORI)-2012-3-14] [REFERRED TO]
RAM VISHUN SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2014-11-28] [REFERRED TO]
NEXT RADIO LIMITED VS. UNION OF INDIA [LAWS(MAD)-2022-4-73] [REFERRED TO]
Fakirmohan Das VS. Government of Orissa [LAWS(ORI)-2008-7-46] [REFERRED TO]
BANSAL ALLOYS & METALS PRIVATE LIMITED VS. UNION OF INDIA [LAWS(P&H)-2010-11-268] [REFERRED TO]
SPARTA AGRITECH PRIVATE LIMITED VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-673] [REFERRED TO]
T. MURUGAN VS. COMMISSIONER, NAGERCOIL MUNICIPALITY [LAWS(MAD)-2018-3-908] [REFERRED TO]
NORTH EAST REGION FINSERVICES LIMITED AND ANR VS. STATE OF MIZORAM AND ORS [LAWS(GAU)-2018-7-77] [REFERRED TO]
STATE OF KERALA VS. B SURENDRA DAS ETC [LAWS(SC)-2014-2-88] [REFERRED TO]
STATE OF KERALA VS. COCHIN SEAPORT HOTEL [LAWS(SC)-2014-3-48] [REFERRED TO]
CHIEF SECRETARY TO THE GOVT. CHENNAI, TAMILNADU AND OTHERS VS. ANIMAL WELFARE BOARD AND ANOTHER [LAWS(SC)-2016-11-53] [REFERRED TO]
STATE OF M P VS. RAKESH KOHLI [LAWS(SC)-2012-5-64] [REFERRED TO]
STATE OF KERALA VS. KANDATH DISTILLERIES [LAWS(SC)-2013-2-52] [REFERRED TO]
STATE OF BIHAR VS. BAIDYANATH AYURVED BHAWAN P LTD [LAWS(SC)-2005-1-30] [REFERRED TO]
IN RE: PRASHANT BHUSHAN AND ANOTHER VS. IN RE: PRASHANT BHUSHAN AND ANOTHER [LAWS(SC)-2020-8-38] [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [LAWS(SC)-2017-8-94] [REFERRED TO]
NEETA MATHUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-7] [REFERRED TO]
ASSOCIATION OF SELF-FINANCING UNIVERSITES OF RAJASTHAN VS. STATE OF RAJANTHAN [LAWS(RAJ)-2012-10-95] [REFERRED TO]
SUDIPA SAHA VS. STATE OF TRIPURA [LAWS(TRIP)-2019-2-44] [REFERRED TO]
DR. JAYA THAKUR VS. UNION OF INDIA [LAWS(SC)-2023-7-28] [REFERRED TO]
SUHAIL RASHID BHAT VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2019-10-24] [REFERRED TO]
ELECTRO ANIL LIMITED VS. STATE OF KARNATAKA [LAWS(KAR)-2007-2-22] [REFERRED TO]
GEETHA PANDIT RAO VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-14] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF H.P. [LAWS(HPH)-2013-12-34] [REFERRED TO]
TARIQ HAMEED VS. CUSTODIAN EVACUEE PROPERTY [LAWS(J&K)-2002-9-18] [REFERRED TO]
M KUMAR VS. BHARATH EARTH MOVERS LIMITED [LAWS(KAR)-1999-1-50] [REFERRED TO]
Radhakrishna Co-operative Housing Society Ltd. and others VS. State of Karnataka and others [LAWS(KAR)-1998-3-91] [REFERRED TO]
INDSUR GLOBAL LTD. VS. UNION OF INDIA [LAWS(GJH)-2014-11-85] [REFERRED TO]
PRAVINSINH HEMATSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-274] [REFERRED TO]
ABHIMANYU RATHOR VS. STATE OF H.P. & OTHERS [LAWS(HPH)-2017-12-212] [REFERRED TO]
BISHOP JOHNSON SCHOOL AND COLLEGE VS. EXCISE COMMISSIONER STATE OF U P [LAWS(ALL)-2010-2-48] [REFERRED TO]
BHARAT KUMAR S VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2000-10-1] [REFERRED TO]
SESA STERLITE LINITED VS. STATE OF GOA [LAWS(BOM)-2024-1-179] [REFERRED TO]
MADHU WINES PARAVADA VS. SPECIAL CHIEF SECRETARY [LAWS(APH)-2005-2-96] [REFERRED TO]
POONAM RANI VS. STATE OF U.P. [LAWS(ALL)-2022-5-181] [REFERRED TO]
MILAP CHANDRA JAIN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-9-34] [REFERRED TO]
ANAND MOHAN VS. UNION OF INDIA [LAWS(ALL)-2001-12-35] [REFERRED TO]
U A VINAY KUMAR VS. HIS EXCELLENCY THE CHANCELLOR GOA UNIVERSITY [LAWS(BOM)-2012-7-99] [REFERRED TO]
STATE BANK OF INDIA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-3-55] [REFERRED TO]
WEST U P SUGAR MILLS ASSOCIATION VS. STATE OF U P [LAWS(ALL)-2008-12-218] [REFERRED TO]
VIPIN BIHARI SINGH VS. STATE OF U P [LAWS(ALL)-2009-12-62] [REFERRED TO]
D G DALAL VS. STATE OF GUJARAT [LAWS(GJH)-2001-7-45] [REFERRED]
RAJESHBHAI CHHAGANBHAI CHOKHALIYA & 3 VS. DIRECTOR GENERAL OF POLICE GUJARAT POLICE DEPARTMENT & 2 [LAWS(GJH)-2016-9-27] [REFERRED]
WILLOWOOD CHEMICALS PVT LTD VS. UNION OF INDIA [LAWS(GJH)-2018-9-224] [REFERRED TO]
FILCO TRADE CENTRE PVT LTD VS. UNION OF INDIA [LAWS(GJH)-2018-9-233] [REFERRED TO]
NEELKAMAL REALTORS SUBURBAN PVT. LTD. AND ANR. VS. UNION OF INDIA AND ORS. [LAWS(BOM)-2017-12-327] [REFERRED TO]
ASSAM SACHIVALAYA SEBA SANTHA VS. SECRETARY ASSAM LEGISLATIVE ASSEMBLY [LAWS(GAU)-1999-6-19] [REFERRED TO]
GUJARAT NARMADA VALLEY FERTILIZER CO LTD VS. UNION OF INDIA [LAWS(GJH)-2012-12-173] [REFERRED TO STATE OF MADHYA PRADESH V. RAKESH KOHLI AND ANOTHER REPORTED IN (2012) 6 SUPREME COURT C]
EQUALITY FORUM VS. STATE OF ASSAM [LAWS(GAU)-2024-4-46] [REFERRED TO]
BHOOVANACHANDRAN P N VS. STATE OF KERALA [LAWS(KER)-2005-2-87] [REFERRED TO]
KERALA STATE LIMITED STOP/STAGE CARRIAGE VS. RAHUL TOM, KONDODICKAL HOUSE [LAWS(KER)-2014-3-231] [REFERRED TO]
YASHODHARA SHROFF VS. UNION OF INDIA [LAWS(KAR)-2019-6-391] [REFERRED TO]
SUSHEELA COTTON CORPO GUNTUR VS. GOVT OF A P [LAWS(APH)-2005-2-32] [REFERRED TO]
P SHIVAJI REDDY VS. COMMISSIONER OF PROHIBITION AND EXCISE HYDERABAD [LAWS(APH)-2003-7-133] [REFERRED TO]
K SRINIVAS VS. GOVERNMENT OF AP [LAWS(APH)-2007-11-98] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. P VEMA REDDY [LAWS(APH)-2007-2-42] [REFERRED TO]
NOVEL GRANITES LTD VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2008-10-1] [REFERRED TO]
NOVEL GRNITES LIMITED VS. GOVERNMENT OF ANDHRA PARDESH [LAWS(APH)-2008-10-70] [REFERRED TO]
STATE LANGUAGE TEACHERS ASSOCIATION HYDERABAD VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-4-116] [REFERRED TO]
BELLAPU NAGESWAR RAO VS. GOVERNMENT OF A P [LAWS(APH)-2012-6-25] [REFERRED TO]
SALIM KHAN VS. UNION OF INDIA THROU SECY MINISTRY OF EXTERNAL AFFAIRS & ORS [LAWS(ALL)-2018-11-100] [REFERRED TO]
U.P. POSTAL PRIMARY COOPERATIVE BANK LIMITED AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2016-2-74] [REFERRED TO]
RAKESH PUSHKAR VS. STATE OF U P [LAWS(ALL)-2015-5-117] [REFERRED TO]
NEENA JAIN VS. STATE OF U P [LAWS(ALL)-2014-4-314] [REFERRED TO]
RAYALASEEMA DEGREE COLLEGES ASSOCIATION VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-12-72] [REFERRED TO]
KESAR ENTERPRISES LIMITED VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2000-11-41] [REFERRED TO]
VIJAY ANANT VASHIRDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-5-46] [REFERRED TO]
KESAR ENTERPRISES LTD VS. STATE OF U P [LAWS(ALL)-2000-8-31] [REFERRED TO]
Bharat Hari Singhania Individual VS. Wealth tax Officer [LAWS(CAL)-2002-5-42] [REFERRED TO]
RAJENDRAKUMAR AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-1-110] [REFERRED TO]
ADVERTISING AGENCIES ASSOCIATION OF INDIA SOCIETY, DULY REGISTERED UNDER THE PROVISIONS OF THE SOCIETIES REGISTRATION ACT, 1860, HAVING ITS OFFICE AT 35, MAKER TOWER "F", 3RD FLOOR, CUFFE PARADE, MUMBAI VS. STATE OF MAHARASHTRA, THROUGH SECRETARY REVENUE & FORESTS, MANTRALAYA, MUMBAI 400 032 [LAWS(BOM)-2016-10-167] [REFERRED TO]
NIPHAD SAHAKARI SAKHAR KARKHANA LTD. AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-12-100] [REFERRED TO]
JALGAON MUNICIPAL COUNCILJALGAON VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-12-62] [REFERRED TO]
OBAIDULLAH VS. STATE OF U.P. [LAWS(ALL)-2023-4-85] [REFERRED TO]
ON QUEST MERCHANDISING INDIA PVT. LTD. VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2017-10-197] [REFERRED TO]
ASST COMMISSIONER OF PROHIBITION AND EXCISE RAGAREDDY DIST VS. K VIDYA SAGAR [LAWS(APH)-1998-10-85] [REFERRED TO]
SOM DISTILLERIES AND BREWERIES LIMITED VS. GOVT OF ANDHRA PRADESH [LAWS(APH)-1998-3-93] [REFERRED TO]
SURAT SARKAR VS. STATE OF TRIPURA [LAWS(GAU)-2010-12-7] [REFERRED TO]
STATE OF TRIPURA VS. RAMENDRA NATH DEY [LAWS(GAU)-2000-8-11] [REFERRED TO]
PROFESSOR K. B. AGARWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-166] [REFERRED TO]
RAJESH KUMAR GUPTA VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-12-115] [REFERRED TO]
UNION OF INDIA VS. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION [LAWS(SC)-2010-5-35] [REFERRED TO]
STATE OF KERALA VS. SURENDRA DAS [LAWS(SC)-2014-3-105] [REFERRED TO]
MADHYAMAM BROADCASTING LIMITED VS. UNION OF INDIA [LAWS(SC)-2023-4-4] [REFERRED TO]
P.G.F. LTD. VS. UNION OF INDIA (UOI) [LAWS(P&H)-2004-7-141] [REFERRED TO]
AMARJIT SINGH SIDHU VS. STATE OF PUNJAB [LAWS(P&H)-2016-6-54] [REFERRED TO]
OM PRAKASH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2004-3-70] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. V S R MURTHY [LAWS(SC)-2001-9-2] [REFERRED]
YAMLAY KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-10] [REFERRED TO]
MANJUNATH G. AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-6-326] [REFERRED TO]
VIVEKANAND BHIMALLI VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-10-193] [REFERRED TO]
SARVODAYA EDUCATION TRUST VS. UNION OF INDIA [LAWS(KAR)-2017-8-1] [REFERRED TO]
SMT. LAKSHMAMMA AND OTHERS VS. THE STATE OF KARNATAKA [LAWS(KAR)-2018-10-211] [REFERRED TO]
K VINYAKAMURTHY VS. UNION OF INDIA [LAWS(MAD)-2009-10-53] [FOLLOWED ON]
RAMPHAL DANGI VS. STATE OF HARYANA [LAWS(P&H)-2018-1-189] [REFERRED TO]
VIJAY KUMAR BANSAL VS. STATE OF HARYANA [LAWS(P&H)-2013-12-19] [REFERRED TO]
KONSAM RANJITA DEVI AND ORS. VS. THE STATE OF MANIPUR AND ORS. [LAWS(MANIP)-2015-7-4] [REFERRED TO]
SHRI ACHOM THAMBALNGOU SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-6-1] [REFERRED TO]
M BIRAMANGOL SINGH VS. STATE OF MANIPUR, REPRESENTED BY COMMISSIONER/SECRETARY (EDUCATION) [LAWS(MANIP)-2018-2-4] [REFERRED TO]
MUNICIPAL CORPORATION BHOPAL VS. PREM NARAYAN PATIDAR [LAWS(MPH)-2016-5-100] [REFERRED TO]
RADHAKRISHNA KURUP VS. NADAKKAL SERVICE CO-OPERATIVE BANK LTD. AND ORS. [LAWS(KER)-2016-3-61] [REFERRED TO]
ARUNA SUGARS LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2003-12-114] [REFERRED TO]
A Varadharajan VS. State of Tamil Nadu [LAWS(MAD)-2003-12-134] [REFERRED TO]
LALCHAND JAISWAL VS. MUNICIPAL CORPORATION, MURWARA (KATNI) AND ORS. [LAWS(MPH)-1999-9-100] [REFERRED TO]
GOODNIGHT L. SYIEMLIEH VS. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS [LAWS(GAU)-2011-9-99] [REFERRED TO]
SHREEMAD JAGADGURU SHANKARACHARYA SHREE SHREE RAGHAVESHWARA BHARATI SWAMIJI VS. STATE OF KARNATAKA [LAWS(KAR)-2014-12-7] [REFERRED TO]
B.SATHISHKUMAR VS. SECRETARY TO GOVERNMENT DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS [LAWS(MAD)-2020-10-134] [REFERRED TO]
KAMALA SRINIVASAN VS. UNION OF INDIA [LAWS(MAD)-2020-2-336] [REFERRED TO]
RECOGNISED SCHOOLS MANAGEMENTS ASSOCIATION VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1997-3-14] [REFERRED TO]
ANDHRA SALES TAX PRACTITIONERS AND CONSULTANTS ASSOCIATION VS. COMMISSIONER OF COMMERCIAL TAXES [LAWS(APH)-2001-11-19] [REFERRED TO]
KOLLL SAL PRATHEEKA VS. UNIT TRUST OF INDIA [LAWS(APH)-2001-4-24] [REFERRED TO]
DARSHAN KUMAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1996-12-66] [REFERRED]
BARAMATI GRAPE INDUSTRIES LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-1997-3-23] [REFERRED TO]
GOVERNMENT OF A P VS. A HANUMANTHA RAO [LAWS(APH)-2005-3-93] [REFERRED TO]
T MURLIDHAR RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-2-53] [REFERRED TO]
ITC LIMITED VS. SECRETARY GRADE I AGRICULTURAL MARKET COMMITTEE [LAWS(APH)-2010-10-42] [REFERRED TO]
S.M. RAJESHWAR RAO VS. UNION OF INDIA [LAWS(APH)-2012-10-11] [REFERRED TO]
M KRISHNAMA NAIDU VS. STATE OF A P [LAWS(APH)-2003-2-88] [REFERRED TO]
G V JAYACHANDRA CHOWDARY VS. GOVT OF A P [LAWS(APH)-2004-4-45] [REFERRED TO]
MAMTA KANNAUJIA VS. STATE OF U P [LAWS(ALL)-2009-2-102] [REFERRED TO]
SATENDRA SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2013-10-143] [REFERRED TO]
AKHILESH KUMAR MISHRA VS. STATE OF U.P. THROUGH SECRETARY, CULTURE DEPARTMENT, GOVERNMENT OF U.P. GOVERNMENT OF U.P., U.P. CIVIL SECRETARIAT AND ORS. [LAWS(ALL)-2011-8-337] [REFERRED TO]
KONDAKANDLA YADAIAH AND OTHERS VS. STATE OF TELANGANA, REP. BY ITS CHIEF SECRETARY, HYDERABAD AND OTHERS [LAWS(APH)-2017-1-24] [REFERRED TO]
RAMESH KUMAR VS. COMMISSIONER OF POLICE AND ORS. [LAWS(DLH)-2013-4-418] [REFERRED TO]
ANAND S/O NARAYANRAO JAMMU VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-5-29] [REFERRED TO]
SHAW WALLACE DISTILLERIES LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-9-34] [REFERRED TO]
BHARAT HYDRO POWER CORPORATION LTD VS. STATE OF ASSAM [LAWS(GAU)-1997-7-15] [REFERRED TO]
SAMASTA GUJARAT RAJYA MOCHI SAMAJ VS. UNION OF INDIA [LAWS(GJH)-2004-2-51] [REFERRED TO]
A. S. L. ENTERPRISES LTD. VS. SENIOR JOINT COMMISSIONER, SALES TAX [LAWS(CAL)-2022-3-61] [REFERRED TO]
AIR FORCE SCHOOL PARENTS WELFARE ASSOCIATION VS. STATE OF KARNATAKA [LAWS(KAR)-2011-1-34] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. YASHPAL GARG & CO [LAWS(J&K)-1999-8-34] [REFERRED]
SYED ASGAR ALI VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1998-11-4] [REFERRED TO]
XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED VS. UNION OF INDIA [LAWS(KAR)-2023-4-541] [REFERRED TO]
BOARD OF DIRECTORS OF MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD VS. STATE OF KERALA [LAWS(KER)-2018-12-22] [REFERRED TO]
INDRA POWERGEN PVT. LIMITED VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-145] [REFERRED TO]
GUJARAT STATE FERTILIZER CO LTD. VS. UNION OF INDIA THRO SECRETARY [LAWS(GJH)-2013-3-199] [REFERRED TO]
LAXMI NIVAS CO OP HOUSING SOCIETY LTD VS. DISTRICT REGISTRAR [LAWS(GJH)-2014-3-51] [REFERRED TO]
VIPUL MANHARLAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-9] [REFERRED TO]
VIKRAM KUMAR MAHERIYA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-11] [REFERRED TO]
RATTAN SINGH KISHORE CHAND & CO. VS. STATE OF HARYANA [LAWS(P&H)-1996-12-91] [REFERRED TO]
STATE OF BIHAR VS. BIHAR DISTILLERY LIMITED [LAWS(SC)-1996-12-98] [RELIED ON]
BIHAR TRUCK OWNER ASSOCIATION VS. STATE OF BIHAR [LAWS(PAT)-2022-4-1] [REFERRED TO]
PURABI CHAKRABORTY, WIFE OF RANABRATA BHOWMIK VS. STATE OF TRIPURA; DIRECTOR OF INDUSTRIES & COMMERCE, GOVERNMENT OF TRIPURA, AGARTALA [LAWS(TRIP)-2014-4-67] [REFERRED]
ANIMAL WELFARE BOARD OF INDIA VS. UNION OF INDIA [LAWS(SC)-2023-5-86] [REFERRED TO]
STATE BANK OF INDIA VS. RAJESH AGARWAL [LAWS(SC)-2023-3-110] [REFERRED TO]
BIHAR AGRICULTURE MARKETING VS. STATE OF BIHAR [LAWS(PAT)-2008-2-9] [REFERRED TO]
BASANT YADAV VS. STATE OF BIHAR [LAWS(PAT)-2003-3-109] [REFERRED TO]
HI TECH MINERAL INDUSTRIES COVAI P LIMITED VS. TAMIL NADU ELECTRICITY REGULATORY COMMISSION [LAWS(MAD)-2009-11-184] [REFERRED TO]
M/S. GOLDEN VATS PRIVATE LTD. VS. CHAIRMAN, TAMIL NADU STATE MARKETING CORPORATION LTD. [LAWS(MAD)-2014-3-7] [REFERRED TO]
SOUTH INDIAN MUSIC COMPANIES ASSOCIATION VS. UNION OF INDIA [LAWS(MAD)-2016-3-281] [REFERRED TO]
R.K.SHRIVASTAVA VS. PRINCIPAL SECRETARY, GOVERNMENT OF MADHYA PRADESH [LAWS(MPH)-2022-2-41] [REFERRED TO]
SHIVANI SINGH VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-5-96] [REFERRED TO]
PRADEEP KUMAR SAHOO VS. STATE OF ORISSA [LAWS(ORI)-2014-1-2] [REFERRED TO]
HOME SECRETARY ST. GEORGE FORT VS. G.SUGUMARAN [LAWS(MAD)-2019-9-79] [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [LAWS(SC)-1997-8-49] [RELIED ON]
BIHAR DISTILLERY VS. UNION OF INDIA [LAWS(SC)-1997-1-158] [RELIED ON]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2014-5-5] [REFERRED TO]
KRISHNADATT AWASTHY VS. STATE OF M.P. [LAWS(SC)-2025-1-119] [REFERRED TO]
J. GEETHA VS. THE STATE OF SIKKIM AND ORS. [LAWS(SIK)-2015-6-13] [REFERRED TO]
IN RE : SECTION 6A OF THE CITIZENSHIP ACT 1955 VS. IN RE : SECTION 6A OF THE CITIZENSHIP ACT 1955 [LAWS(SC)-2024-10-32] [REFERRED TO]
MATHEWS J. NEDUMPARA VS. UNION OF INDIA [LAWS(SC)-2023-10-41] [REFERRED TO]
PANDURANG GANPATI CHAUGULE VS. VISHWASRAO PATIL MURGUD SAHAKARI BANK LIMITED [LAWS(SC)-2020-5-2] [REFERRED TO]
STATE OF KERALA VS. FR. WILLIAM FERNANDEZ [LAWS(SC)-2017-10-69] [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [LAWS(SC)-2017-11-29] [REFERRED TO]
LARSEN AND TOUBRO LTD VS. STATE OF M P [LAWS(MPH)-2003-9-50] [REFERRED TO]
PADMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-10-31] [REFERRED TO]
HUMLOG TRUST PATNA VS. STATE OF BIHAR [LAWS(PAT)-2010-1-96] [REFERRED TO]
ANIL GUPTA AND ORS. VS. J.K. GUPTA AND ORS. [LAWS(P&H)-2001-11-84] [REFERRED TO]
M/S. MINDTREE LTD. VS. UNION OF INDIA [LAWS(KAR)-2013-6-5] [REFERRED TO]
ARASUKUMARI VS. STATE OF KARNATAKA [LAWS(KAR)-2012-6-206] [REFERRED TO]
KONKADI PADMANABHA VS. UNION OF INDIA [LAWS(KAR)-2015-9-8] [REFERRED TO]
MAA VAISHNO ENTERPRISES VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-6-1014] [REFERRED TO]
ARRIVE SAFE SOCIETY OF CHANDIGARH THROUGH ITS PRESIDENT HARMAN SINGH SIDHU VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-3-108] [REFERRED TO]
DAL SINGH YADAV VS. STATE GOVERNMENT [LAWS(ALL)-1998-7-91] [REFERRED TO]
TAUHID ALAM VS. WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION [LAWS(CAL)-2008-9-41] [REFERRED TO]
NESTLE INDIA LIMITED VS. THE FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND ORS. [LAWS(BOM)-2015-8-61] [REFERRED TO]
SHAW WALLACE and CO LTD VS. DEPUTY COMMERCIAL TAX OFFICER SECUNDERABAD [LAWS(APH)-2001-7-147] [REFERRED TO]
K RADHAKRISHNA REDDY VS. GOVERNMENT OF A P [LAWS(APH)-1997-8-16] [REFERRED TO]
SUMATHI REDDY N VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1996-8-96] [RELIED ON]
ANAND RATHI VS. SECURITIES AND EXCHANGE BOARD OF INDIA S E B I [LAWS(BOM)-2001-5-21] [REFERRED TO]
DINESH KUMAR SONI S/O LATE RAMJI PRASAD SONI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-6-33] [REFERRED TO]
VED PAL SINGH BHATI VS. STATE OF U P [LAWS(ALL)-2009-3-45] [REFERRED TO]
S V NARASIMHULU NAIDU VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2013-4-81] [REFERRED TO]
B ARCHANA REDDY VS. STATE OF A P [LAWS(APH)-2005-11-64] [REFERRED TO]
GVK INDUSTRIES LIMITED HYDERABAD VS. UNION OF INDIA [LAWS(APH)-2003-12-119] [REFERRED TO]
R MALLA REDDY VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2002-4-111] [REFERRED TO]
A G K ASSOCIATES VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2006-2-45] [REFERRED TO]
TATA MOTORS LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-9-110] [REFERRED TO]
NARINDER BATRA VS. UNION OF INDIA [LAWS(DLH)-2009-3-156] [REFERRED TO]
AWANISH KUMAR PANDEY VS. STATE OF U. P. [LAWS(ALL)-2023-2-190] [REFERRED TO]
KAY PAN FRAGRANCES (P) LIMITED VS. UNION OF INDIA [LAWS(ALL)-2022-5-214] [REFERRED TO]
SUBRATA SAHA VS. STATE OF TRIPURA [LAWS(GAU)-1998-4-29] [REFERRED TO]
ASSAM TEATHER INDUSTRY VS. UNION OF INDIA [LAWS(GAU)-1999-8-24] [REFERRED TO]
HOTEL ASSOCIATTION OF INDIA VS. UNION OF INDIA [LAWS(DLH)-2006-1-171] [REFERRED TO]
POST GREDUATE STUDENTS OF M D VS. UNION OF INDIA [LAWS(DLH)-1998-1-3] [REFERRED]
KATIRA CONSTRUCTION LTD VS. UNION OF INDIA [LAWS(GJH)-2013-2-162] [REFERRED TO]
LALITA VS. UNION OF INDIA [LAWS(KAR)-2002-10-10] [REFERRED TO]
A MARIYAYEE VS. COMMISSIONER AND SECRETARY PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU [LAWS(MAD)-1998-7-123] [REFERRED TO]
KHADEEJA NARGEES VS. STATE OF KERALA [LAWS(KER)-2020-8-593] [REFERRED TO]
A. D. ENTERPRISE VS. UNION OF INDIA [LAWS(GJH)-2020-1-122] [REFERRED TO]
K.V.JACOB VS. STATE OF KERALA [LAWS(KER)-2013-1-336] [REFERRED TO]
HEMAL ASHWIN JAIN VS. UNION OF INDIA [LAWS(GJH)-2020-8-535] [REFERRED TO]
MOHOR ALI SHEIKH VS. STATE OF ASSAM [LAWS(GAU)-2024-10-1] [REFERRED TO]
LAKSHMANBHAI UKABHAI PARMAR VS. KARMSIBHAI LALABHAI PARMAR [LAWS(GJH)-2014-2-2] [REFERRED TO]
MOHAN KUMAR SENAPATI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-48] [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. CHANDAN KUMAR [LAWS(DLH)-2015-12-581] [REFERRED]
B R MURALIDHAR VS. STATE OF KARNATAKA [LAWS(KAR)-2007-9-71] [REFERRED TO]
ISMAYIL VS. DEPUTY TAHSILDAR [LAWS(KER)-2011-3-245] [REFERRED TO]
ABRAHAM J VS. STATE OF KERALA [LAWS(KER)-2019-4-55] [REFERRED TO]
CAPT. CHETHAN Y.K. VS. UNION OF INDIA [LAWS(KAR)-2021-9-269] [REFERRED TO]
PRASHANT BHUSHAN VS. UNION OF INDIA & ANR [LAWS(DLH)-2016-1-15] [REFERRED TO]
INDRAPRASTHA ICE AND COLD STORAGE LTD VS. M C D [LAWS(DLH)-2006-3-2] [RELIED ON]
PRATI SHAILESH PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-40] [REFERRED TO]
CELLULAR OPERATORS ASSOCIATION OF INDIA VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2011-4-247] [REFERRED TO]
MALA MAHANADU AIKYA VEDIKA, AP VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-12-24] [REFERRED TO]
RAVI KUMAR GAUTAM VS. STATE OF U P & OTHERS [LAWS(ALL)-2016-5-577] [REFERRED]
ANIL KUMAR TRIPATHI AND 3 OTHERS VS. STATE OF U P AND 6 OTHERS [LAWS(ALL)-2016-8-251] [REFERRED]
ANJANI KUMAR SONI S/O LATE SRI RAM GOPAL SONI VS. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2013-4-16] [REFERRED TO]
S M MALLEWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-9-58] [REFERRED TO]
HEMA SURESH AHUJA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-16] [REFERRED TO]
RITZ HOTELS HYD LTD VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1996-12-115] [RELIED ON]
MURTHY V S R VS. ENGINEER IN CHIEF [LAWS(APH)-1997-10-79] [REFERRED TO]
K NARAYANA RAO VS. PRINCIPAL SECRETARY REVENUE DEPT GOVT OF A P HYDERABAD [LAWS(APH)-1997-2-85] [REFERRED TO]
TODDY TAPPERS CO OPERATIVE SOCIETY VS. COMMISSIONER OF PROHIBITION AND EXCISE HYDERABAD [LAWS(APH)-1998-1-52] [REFERRED TO]
VISHWANATHA RAVI KUMAR VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2001-11-92] [REFERRED TO]
ADVOCATES FORUM FOR SOCIAL JUSTICE REP. BY ITS PRESIDENT, MR. K. BALU NO.156, THAMBU CHETTY STREET CHENNAI VS. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF LAW, SECRETARIAT CHENNAI [LAWS(MAD)-2016-10-66] [REFERRED TO]
A.M.BHASKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2013-7-11] [REFERRED TO]
ANTI CORRUPTION MOVEMENT VS. THE CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU, CO-OPERATION, FOOD & CONSUMER PROTECTION DEPARTMENT AND ORS. [LAWS(MAD)-2015-3-48] [REFERRED TO]
HOTEL & BAR (FL.3) ASSOCIATION OF TAMIL NADU (HOBAT) VS. THE SECRETARY TO GOVERNMENT AND ORS. [LAWS(MAD)-2015-3-268] [REFERRED TO]
ASHOK KUMAR MALPANI VS. STATE OF M P [LAWS(MPH)-2009-10-65] [REFERRED TO]
GAZETTED HEADMASTERS PRADESHIK SANGH VS. STATE OF M.P. [LAWS(MPH)-2014-9-109] [REFERRED TO]
THE CONTROLLER OF PATENTS AND ORS. VS. S.P. CHOCKALINGAM [LAWS(MAD)-2019-3-792] [REFERRED TO]
M. BIRAMANGOL SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-2-12] [REFERRED TO]
SYED MOHAMMAD JAWAID EQBAL VS. STATE OF BIHAR [LAWS(PAT)-2004-12-84] [REFERRED TO]
DAMAN PRATIRODHA MANCHA VS. STATE OF ODISHA [LAWS(ORI)-2023-9-51] [REFERRED TO]
INDIAN HANDICRAFTS EMPORIUM VS. UNION OF INDIA [LAWS(SC)-2003-8-96] [REFERRED]
PUBLIC SERVICES TRIBNAL BAR ASSOCIATION VS. STATE OF UTTAR PRADESH [LAWS(SC)-2003-1-92] [REFERRED TO]
KRISHANA GYANODAY SUGAR LIMITED VS. STATE OF BIHAR [LAWS(SC)-2003-2-81] [REFERRED]
STATE OF WEST BENGAL VS. E I T A INDIA LIMITED [LAWS(SC)-2003-3-50] [REFERRED]
SANDEEP KUMAR SAHARAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-3-87] [REFERRED TO]
JAISA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-12] [REFERRED TO]
ANJUM KADARI VS. UNION OF INDIA [LAWS(SC)-2024-11-7] [REFERRED TO]
KHALSA UNIVERSITY VS. STATE OF PUNJAB [LAWS(SC)-2024-10-1] [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2015-10-80] [REFERRED TO]
ULTRATECH CEMENT LTD. VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2016-12-24] [REFERRED TO]
IMG ACADEMIES BHARATA PVT. LTD. VS. STATE OF A.P. [LAWS(TLNG)-2024-3-85] [REFERRED TO]
ANKITA SIYAL VS. DR. SARVEPALLI RADHAKRISHNAN RAJASTHAN AYURVED UNIVERSITY [LAWS(RAJ)-2019-2-279] [REFERRED TO]
TATA SKY LIMITED VS. STATE OF UTTARAKHAND [LAWS(UTN)-2010-7-308] [REFERRED TO]
ARG AGRITRADE PVT. LTD. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-7-181] [REFERRED TO]
LOHIA MANDILIA VS. C E S C LTD [LAWS(CAL)-2003-1-7] [REFERRED TO]
INTERNATIONAL SPIRITS AND WINES ASSOCIATION OF INDIA VS. UNION OF INDIA [LAWS(BOM)-2013-2-214] [REFERRED TO]
GANESH TRADERS KIRANAAND GENERAL MERCHANTS VS. DISTRICT COLLECTOR KARIMNAGAR [LAWS(APH)-2001-11-7] [REFERRED TO]
VENKATESWARA CHEMICALS VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2001-7-89] [REFERRED TO]
PRAKASAM DISTRICT SARPANCHAS ASSOCIATION VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2000-12-8] [REFERRED TO]
RAJPAL SHARMA VS. STATE OF U P [LAWS(ALL)-2014-5-219] [REFERRED TO]
NAVA BHARAT FERRO ALLOYS LIMITED AND RAASI CEMENT LIMITED VS. ANDHRA PRADESH STATE ELECTRICITY BOARD [LAWS(APH)-2002-6-132] [REFERRED TO]
K RAVINDRANATH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2002-7-43] [REFERRED TO]
KHADER BASHA VS. REGIONAL TRANSPORT OFFICER [LAWS(APH)-2011-9-139] [REFERRED TO]
SUGANDHI SNUFF KING PVT. LTD. VS. COMMISSIONER (FOOD SAFETY) GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2022-9-240] [REFERRED TO]
KUMARI BAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2005-12-5] [REFERRED TO]
STATE OF ASSAM VS. ALL ASSAM MODREN CHAKI MILLS [LAWS(GAU)-2000-2-27] [REFERRED TO]
PRABIR KR DUTTA GUPTA VS. STATE OF TRIPURA [LAWS(GAU)-2000-4-22] [REFERRED TO]
ASSAM STATE ELECTRICITY BOARD VS. BHARAT HYDRO POWER CORPORATION LTD [LAWS(GAU)-1998-9-46] [REFERRED TO]
ASSAM ROLLER FLOUR MILLS ASSOCIATION VS. UNION OF INDIA [LAWS(GAU)-1998-4-2] [REFERRED TO]
AMAL CHANDRA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-5-59] [REFERRED TO]
GUJARAT NARMADA VALLEY FERTILIZER CO LTD VS. UNION OF INDIA [LAWS(GJH)-2012-12-172] [REFERRED TO]
ADITYA BIRLA NUVO LTD VS. MUNICIPAL CORPORATION OF CITY OF SURAT [LAWS(GJH)-2012-8-308] [REFERRED TO]
CHARTED FINANCIAL ANALYSIS INSTITUTE VS. INSTITUTE OF CHARTED FINANCIAL ANALYSTS OF INDIA [LAWS(DLH)-2010-4-142] [REFERRED TO]
UPPINANGADY CO-OP AGRICULTURAL SOCIETY LIMITED VS. STATE OF KARNATAKA [LAWS(KAR)-2024-8-37] [REFERRED TO]
HARDYAL SINGH VS. UNION OF INDIA [LAWS(HPH)-2006-8-25] [REFERRED TO]
KERALA STATE LIMITED VS. GOVERNMENT OF KERALA [LAWS(KER)-2014-3-38] [REFERRED TO]
UNION OF INDIA VS. KASARAGOD DISTRICT PARALLEL [LAWS(KER)-2013-7-169] [REFERRED TO)]]
MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD VS. STATE OF KERALA [LAWS(KER)-2018-12-51] [REFERRED TO]
ABC TRANS CARRIERS PVT. LTD. AND ORS. VS. PARADIP PORT TRUST AND ORS. [LAWS(ORI)-2015-7-56] [REFERRED TO]
BABU K. KORAH VS. STATE OF KERALA [LAWS(KER)-2024-10-93] [REFERRED TO]
RIJU PRASAD SARMA VS. STATE OF ASSAM [LAWS(GAU)-2011-10-21] [REFERRED TO]
DHARAMPAL SATYAPAL LTD. VS. STATE OF ASSAM [LAWS(GAU)-2017-10-7] [REFERRED TO]
K R RAMASWA 6666 ALIAS TRAFFIC RAMASWAMY VS. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-2-303] [REFERRED]
K. SOWBAGHYA VS. UNION OF INDIA, MINISTRY OF FINANCE, NORTH BLOCK DEPARTMENT OF REVENUE AND ORS. [LAWS(KAR)-2016-1-172] [REFERRED TO]
ASHOK LANKA VS. RISHI DIXIT [LAWS(SC)-2005-5-36] [REFERRED TO]
GREATER BOMBAY CO OP BANK LTD VS. UNITED YARN TEX PVT LTD [LAWS(SC)-2007-4-31] [REFERRED TO]
HINDUSTAN LEVER VS. STATE OF MAHARASHTRA [LAWS(SC)-2003-11-104] [REFERRED TO]
STATE OF RAJASTHAN VS. VATAN MEDICAL AND GENERAL STORE [LAWS(SC)-2001-3-20] [REFERRED TO]
ANGURI DEVI VS. STATE OF HARYANA [LAWS(P&H)-1997-5-52] [REFERRED TO]
AJAY BHATT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2013-7-21] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. STATE OF KERALA & ORS. [LAWS(SC)-2018-9-34] [REFERRED TO]
SUBHASH BEHAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2008-7-1] [REFERRED TO]
STATE OF M.P. VS. M.P. TRANSPORT WORKERS FEDN. [LAWS(SC)-2020-1-121] [REFERRED TO]
MACHIRAJU VASUDEVA MURALI VS. UNION OF INDIA [LAWS(TLNG)-2022-3-170] [REFERRED TO]
RAJBALA & OTHERS VS. STATE OF HARYANA & OTHERS [LAWS(SC)-2015-12-26] [REFERRED TO]
U/A 143(1) OF CONSTITUTION VS. OPINION OF INDIA [LAWS(SC)-2012-9-64] [REFERRED TO]
JAI NARAYAN JAKHAR VS. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS [LAWS(P&H)-2014-8-398] [REFERRED]
UNION OF INDIA AND ANR; RETD SARGENT AIR FORCE GOVIND RAM; TARA DEVI SARAWGI & ANR; RAJASTHAN BUILDERS & PROMOTERS ASSOCIATION VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2014-5-407] [REFERRED]
KARNATAKA HIRE PURCHASE ASSOCIATION VS. STATE OF KARNATAKA [LAWS(KAR)-2025-3-84] [REFERRED TO]
SANNARANGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2013-3-46] [REFERRED TO]
BRAJESH KUMAR VS. STATE OF M P AND OTHERS [LAWS(MPH)-2017-10-174] [REFERRED TO]
G.K. HARI HARA KRISHNAN VS. STATE OF KERALA [LAWS(KER)-2014-10-141] [REFERRED TO]
RAJAH HEALTHY ACRES (P) LTD. VS. STATE OF KERALA [LAWS(KER)-2016-12-65] [REFERRED TO]
RAMESH CHANDRA SHARMA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-2-72] [REFERRED TO]
UNION OF INDIA VS. GANPATI DEALCOM PVT. LTD [LAWS(SC)-2022-8-69] [REFERRED TO]
MOHAMMAD YUSUF VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-1-38] [REFERRED TO]
UDAI NARAYAN TIWARI VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2016-11-51] [REFERRED TO]
IN RE: SPECIAL REFERENCE NO. 1 OF 2012 VS. STATE [LAWS(SC)-2012-9-101] [REFERRED TO]
USHA BHARTI VS. STATE OF U.P. [LAWS(SC)-2014-3-60] [REFERRED TO]
UNION OF INDIA VS. EXIDE INDUSTRIES LIMITED [LAWS(SC)-2020-4-44] [REFERRED TO]
S K SRIVASTAVA VS. STATE OF UTTARANCHAL [LAWS(UTN)-2006-7-7] [REFERRED TO]
KAMADHENU TRADERS VS. STATE OF TELANGANA [LAWS(TLNG)-2021-11-126] [REFERRED TO]
UGAR SUGAR WORKS LIMITED VS. DELHI ADMINISTRATION [LAWS(SC)-2001-3-75] [REFERRED]
BARAMATI GRAPE INDUSTRIES LIMITED VS. STATE OF MAHARASHTRA [LAWS(BOM)-1997-3-7] [REFERRED TO]
BEROJGAR AUDYOGIK KALYAN SAMITI VS. STATE OF U.P. [LAWS(ALL)-2023-1-22] [REFERRED TO]
ASHOK KUMAR AGARWAL VS. UNION OF INDIA [LAWS(ALL)-2021-9-208] [REFERRED TO]
PANDIT PRITHI NATH MEMORIAL SOCIETY VS. STATE OF U. P. [LAWS(ALL)-2021-11-155] [REFERRED TO]
MEENAKSHITAI ARJUNRAO WATTI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2025-1-51] [REFERRED TO]
VEEJOY INTERNATIONAL (INDIA) VS. STATE AND OTHERS [LAWS(CAL)-1999-4-108] [REFERRED TO]
RAJESH GUPTA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2009-8-324] [REFERRED TO]
ARUNA A VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2002-11-98] [REFERRED TO]
RAINBOW CHILDRENS MEDICARE P LTD VS. DEPUTY COMMERCIAL TAX OFFICER VIGILANCE AND ENFORCEMENT [LAWS(APH)-2001-11-91] [REFERRED TO]
TODDY TAPPERS CO OP SOCIETY GROUP VS. PROHIBITION AND EXCISE SUPERINTENDENT [LAWS(APH)-2001-8-152] [REFERRED TO]
SUPERINTENDENT PROHIBITION AND EXCISE BHIMAVARAM ELURU W G VS. KRISHNA WINES [LAWS(APH)-1998-9-59] [REFERRED TO]
A P SAMPOORNA MADYA NISHEDA SAMITHI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1997-5-19] [REFERRED TO]
DHARAM VIR AGRAWAL VS. STATE OF U P [LAWS(ALL)-2000-11-80] [REFERRED TO]
ROUNAK MANUFACTURING CO P LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-5-115] [REFERRED TO]
CHANDRA SHEKHAR SAXENASTATE OF U P VS. DIRECTOR OF EDUCATION BASIC [LAWS(ALL)-1996-11-32] [REFERRED TO]
COROMANDEL MINING & EXPORTS PVT. LTD. AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(APH)-2015-9-31] [REFERRED TO]
J.P.RAO VS. UNION OF INDIA [LAWS(APH)-2014-2-87] [REFERRED TO]
MUKESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-8-136] [REFERRED TO]
OSMANIA UNIVERSITY TEACHERS ASSOCIATION VS. UNION OF INDIA [LAWS(APH)-2002-8-81] [REFERRED TO]
GHANTA INFRASTRUCTURES LTD VS. ASSET RECONSTRUCTION COMPANY INDIA LTD [LAWS(APH)-2008-1-9] [REFERRED TO]
MOHD AKBAR VS. STATE OF CHHATISGARH [LAWS(CHH)-2006-12-8] [REFERRED TO]
AGARTALA BENCH AGHORE DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2002-12-22] [REFERRED TO]
GVK POWER VS. UNION OF INDIA [LAWS(DLH)-2017-3-44] [REFERRED TO]
MANISH RAMESH NAGRANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-8-273] [REFERRED TO]
VIKAS KAMALRAJ JAISWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-8-274] [REFERRED TO]
VALLABHBHAI PARSHOTTAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-8-174] [REFERRED TO]
NIKO RESOURCES LIMITED VS. UNION OF INDIA AND ORS. [LAWS(GJH)-2015-3-186] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-2017-11-269] [REFERRED TO]
SHATRUHAN LAL VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-198] [REFERRED TO]
R RAJANGAM VS. COMMISSIONER OF PROHIBITION AND EXCISE CHEPAUK [LAWS(MAD)-2007-12-585] [REFERRED]
Namakkal Mavatta Anaithu Tourist VS. State of Tamil Nadu [LAWS(MAD)-2003-10-83] [REFERRED TO]
ASSOCIATION OF INDUSTRIES DEWAS VS. THE STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2015-7-166] [REFERRED]
PATHARAM MILK PRODUCERS CO-OPERATIVE SOCIETY VS. STATE CO-OPERATIVE ELECTION COMMISSION [LAWS(KER)-2023-6-15] [REFERRED TO]
GEORGE JOSEPH VS. KERALA FINANCIAL CORPORATION [LAWS(KER)-2001-6-5] [REFERRED TO]
SADANANDA NAIK VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-210] [REFERRED TO]
GUJARAT ALCOHOL BASED IND DEVLOP ASSO VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-138] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. UNION OF INDIA [LAWS(KAR)-2007-5-4] [REFERRED TO]
CRAG MARTIN DISTILLERY PRIVATE LIMITED GOA VS. STATE OF KARNATAKA [LAWS(KAR)-1999-2-31] [REFERRED TO]
KATIRA CONSTRUCTION LTD VS. UNION OF INDIA [LAWS(GJH)-2013-3-144] [REFERRED TO]
KHEMKARAN SANODIYA VS. UNION OF INDIA [LAWS(MPH)-2005-2-24] [REFERRED TO]
ASSOCIATION OF PRIVATE DENTAL AND MEDICAL COLLEGES VS. STATE OF M P [LAWS(MPH)-2009-5-42] [REFERRED TO]
RAMANJIT KAUR SETHI VS. CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(MAD)-2008-3-74] [REFERRED TO]
COIMBATORE STOCK EXCHANGE LIMITED VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(MAD)-2006-8-66] [REFERRED TO]
RANA SUGARS LIMITED VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-613] [REFERRED]
MAKUM TEA CO INDIA LTD VS. STATE OF ASSAM [LAWS(GAU)-1996-12-12] [REFERRED TO]
MUKUM TEA COMPANY INDIA LTD VS. STATE OF ASSAM [LAWS(GAU)-1996-12-14] [REFERRED TO]
STATE OF TRIPURA AND ORS VS. REMENDRA NATH DEY [LAWS(GAU)-2000-8-48] [REFERRED]
SAVITA RAWAT VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2016-3-86] [REFERRED TO]
IMKONG INCHERI VS. UNION OF INDIA [LAWS(GAU)-2005-7-1] [REFERRED TO]
CH. LALNUNCHAMA, SDO VS. STATE OF MIZORAM AND OTHERS [LAWS(GAU)-2007-6-58] [REFERRED TO]
AGHORE DEBBARMA AND ORS. VS. STATE OF TRIPURA [LAWS(GAU)-2002-12-44] [REFERRED TO]
PRESIDENT/DELEGATE VS. STATE CO-OPERATIVE ELECTION COMMISSION [LAWS(KER)-2023-6-192] [REFERRED TO]
A K SUKUMARAN NAIR VS. STATE OF KERALA [LAWS(KER)-2004-12-44] [REFERRED TO]
G SUNDARRAJAN VS. UNION OF INDIA REP BY SECRETARY MINISTRY OF RURAL DEVELOPMENT [LAWS(MAD)-2018-9-7] [REFERRED TO]
GAYATRI BURAGOHAIN VS. STATE OF ASSAM [LAWS(GAU)-2013-4-24] [REFERRED TO]
SUSHMITA DAS VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-6-115] [REFERRED TO]
SANNARANGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2013-7-27] [REFERRED TO]
B. RAMKUMAR ADITYAN VS. ADDITIONAL CHIEF SECRETAR PROHIBITION AND EXCISE DEPARTMENT [LAWS(MAD)-2023-1-387] [REFERRED TO]
M/S. GAGAN HOTEL AND RESTAURANT VS. STATE OF PUNJAB [LAWS(P&H)-2006-4-249] [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [LAWS(SC)-2000-11-109] [REFERRED]
GOA GLASS FIBRE LTD VS. STATE OF GOA [LAWS(SC)-2010-5-83] [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [LAWS(SC)-2006-8-65] [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR C B I [LAWS(SC)-2005-2-121] [REFERRED TO]
PAWAN BHATIA AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-8-97] [REFERRED TO]
SANDESH SINGH AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1998-5-180] [REFERRED TO]
RAJESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-1998-9-136] [REFERRED TO]
GOPAL JHA VS. HONBLE SUPREME COURT OF INDIA [LAWS(SC)-2018-10-113] [REFERRED TO]
AGRICULTURE PRODUCE MARKET COMMITTEE VS. CANTONMENT BOARD DANAPUR [LAWS(PAT)-1997-5-71] [REFERRED TO]
INDEPENDENT THOUGHT VS. UNION OF INDIA AND ANR. [LAWS(SC)-2017-10-38] [REFERRED TO]
BINOY VISWAM VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2017-6-6] [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2017-8-39] [REFERRED TO]
RAJEEV SURI VS. DELHI DEVELOPMENT AUTHORITY [LAWS(SC)-2021-1-9] [REFERRED TO]
AJAY BHATT VS. STATE OFUTTARAKHAND [LAWS(UTN)-2014-7-45] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U P THRU PRIN SECY (ENERGY) LKO & 2 ORS [LAWS(ALL)-2017-1-457] [REFERRED TO]
STARLIGHT BRUCHEM LTD. VS. STATE OF U.P., [LAWS(ALL)-2017-5-85] [REFERRED TO]
GMR VASAVI INDUSTRIES LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1999-9-33] [REFERRED TO]
P.V.KRISHNAIAH VS. UNION OF INDIA [LAWS(APH)-2013-10-6] [REFERRED TO]
NOIDA EMPLOYEES ASSOCIATION AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-3-312] [REFERRED TO]
VIJAYA TRADERS KADAPA VS. COMMERCIAL TAX OFFICER I APPELLATE DEPUTY COMMISSIONER KURNOOL DIVISION KURNOOL [LAWS(APH)-2011-6-68] [REFERRED TO]
ITC LIMITED VS. DEPUTY COMMISSIONER CT GUNTUR DIVISION GUNTUR [LAWS(APH)-2002-6-130] [REFERRED TO]
REKHA TIMBER DEPOT VS. DEPUTY COMMERCIAL TAXES OFFICER [LAWS(APH)-2002-8-98] [REFERRED TO]
JALGAON MUNICIPAL COUNCIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-12-50] [REFERRED TO]
SAI TRADERS VS. STATE OF GOA [LAWS(BOM)-2006-6-111] [REFERRED TO]
SANJAY KUMAR SURVE AND ORS VS. STATE OF MAHARASHTRA AND ORS [LAWS(BOM)-2014-11-210] [REFERRED]
V P R CONSTRUCTIONS SULLURPET NELLORE DIST VS. SUPERINTENDING ENGINEER ROADS AND BUILDINGS DEPARTMENT RANDB CIRCLE CHITTOOR [LAWS(APH)-2001-6-62] [REFERRED TO]
ME DOWELL AND CO LTD VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2000-9-19] [REFERRED TO]
Amar Nath Sen VS. Union of India [LAWS(CAL)-2003-11-50] [REFERRED TO]
ANURAG TRIPATHI VS. STATE OF U P [LAWS(ALL)-2008-4-75] [REFERRED TO]
BAL KRISHANA VS. STATE OF U. P. [LAWS(ALL)-2023-1-60] [REFERRED TO]
SUDHIR SINGH VS. STATE OF U.P [LAWS(ALL)-2022-3-56] [REFERRED TO]
BLA PROJECTS PRIVATE LIMITED VS. DAMODAR VALLEY CORPORATION [LAWS(CAL)-2023-5-33] [REFERRED TO]
BELQUIS BEGUM VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-1-5] [REFERRED TO]
SURINDER KUMAR SAHANI VS. UNION OF INDIA [LAWS(DLH)-1999-5-57] [REFERRED II (1996 0 CLT 148 (SC)=1996 (3) SCC 709. [PARA 41]]
PRASHANT BHUSHAN VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-1-76] [REFERRED TO]
KIRAN DEVI VS. STATE OF H.P. [LAWS(HPH)-2002-12-25] [REFERRED TO]
JOHN B JAMES VS. BANGALORE DEVELOPMENT AURHORITY [LAWS(KAR)-2000-8-31] [REFERRED TO]
LAKSHMAPPA KALLAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1999-5-19] [REFERRED TO]
BROWN AND BURK PHARMACEUTICALS VS. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT [LAWS(KAR)-1999-6-32] [REFERRED TO]