Cited Judgements :-

JAGDISH PRASAD GUPTA VS. SUDHA MEHRA [LAWS(ALL)-2023-5-205] [REFERRED TO]
ATMA RAM VS. SHAKUNTALA RANI [LAWS(SC)-2005-8-4] [REFERRED TO]
MANIK LAL MAJUMDAR VS. GOURANGA CHANDRA DEY [LAWS(SC)-2004-2-123] [REFERRED TO]
E PALANISAMY VS. PALANISAMY [LAWS(SC)-2002-10-84] [REFERRED TO]
ISHWAR CHAND SURESH KUMAR VS. SUNITA GARG [LAWS(P&H)-2009-1-23] [REFERRED TO]
VASANTHA MALIGA VS. N.BACHERLAL [LAWS(MAD)-2017-8-80] [REFERRED TO]
VASANTHA MALIGA VS. N.BACHERLAL [LAWS(MAD)-2017-8-80] [REFERRED TO]
S. PANNEERAMMAL VS. RAVICHANDRAN [LAWS(MAD)-2016-9-70] [REFERRED TO]
RAJENDRA KUMAR VS. P BHASKAR RAJU [LAWS(APH)-2003-11-51] [REFERRED TO]
FAKRUDDIN AH TARWALA VS. VED PRAKASH MISHRA [LAWS(APH)-2002-6-114] [REFERRED TO]
M.R. GOPINATHAN VS. R.B. MANIKANDAN [LAWS(MAD)-2013-1-316] [REFERRED TO]
M.RAJARATHINAM VS. J.BABU SHANTHI [LAWS(MAD)-2013-1-122] [REFERRED TO]
REKHA DEVI VS. BUNIYAD HUSSAIN AND ANOTHER [LAWS(UTN)-2015-8-80] [REFERRED]
SINGHASAN RAI VS. BHAGWAN DEI [LAWS(ALL)-2008-1-134] [REFERRED TO]
KALIGOTLA SURYANARAYANA MURTHY VS. P V RAMANAIAH [LAWS(APH)-2001-12-44] [REFERRED TO]
GISULAL GULABCHAND VS. D HARINARAYANA [LAWS(APH)-2011-9-115] [REFERRED TO]
J.BOORARAM ALIAS J.B.CHOUDRY VS. B.MOHAN [LAWS(MAD)-2012-12-85] [REFERRED TO]
LATHA VS. K.R.SHANTHA [LAWS(MAD)-2012-12-266] [REFERRED TO]
P. VIAJAKUMARI SAMU VS. PANDI DURGA SAIBABA SEVA MAIYAM [LAWS(MAD)-2024-1-118] [REFERRED TO]
M EKAMBARAM VS. KHURSHEET BEGUM [LAWS(MAD)-2019-2-114] [REFERRED TO]
RAJENDRAPAL SACHDEVA VS. N AVATARAM [LAWS(APH)-2001-8-2] [REFERRED TO]
ROSHNI COLD STORAGE PVT LTD VS. 1ST ADDL DISTRICT JUDGE BAREILLY [LAWS(ALL)-2008-4-216] [REFERRED TO]
BRAHM DUTT VS. DAYA RAM [LAWS(ALL)-2008-4-249] [REFERRED TO]
YUSUFUL HAQ ALIAS YUSUF VS. GHAYYUR FATMA [LAWS(ALL)-2012-2-240] [REFERRED TO]
SARLA GOEL VS. KISHAN CHAND [LAWS(SC)-2009-7-86] [REFERRED TO]
P.KUMARESAN VS. KALYANI [LAWS(MAD)-2013-1-293] [REFERRED TO]
P.M.MOHAMED MYDEEN VS. SAHUL HAMEED [LAWS(MAD)-2012-12-121] [REFERRED TO]
E PALANISAMY DIED VS. PALANISAMY DEAD [LAWS(MAD)-1999-12-99] [REFERRED TO]
RAMALAKSHMI VS. K KALIDOSE [LAWS(MAD)-1998-3-51] [REFERRED TO]
PUSHPA GUPTA VS. SUBHASH CHANDRA [LAWS(ALL)-2019-7-48] [REFERRED TO]
HARBANSH LAL VS. BRIJ RANI [LAWS(ALL)-2008-4-316] [REFERRED TO]
RAMAN LAL VS. SHRI JANKI VALLABH JI MAHARAJ VIRAJMAN MANDIR QASBA BISAULI AND ANOTHER [LAWS(ALL)-2008-4-317] [REFERRED TO]
R.MANOHARAN VS. CHANDRALEKHA [LAWS(MAD)-2012-11-226] [REFERRED TO]
P.V.NATESAN VS. MOHAMMED ISMAIL [LAWS(MAD)-2012-12-200] [REFERRED TO]
B BALAKRISHNAN VS. M CHEZHIEYAN [LAWS(MAD)-2014-8-344] [REFERRED]
M M ILIYAS VS. M R PAKKIRISAMY [LAWS(MAD)-2000-7-73] [REFERRED TO]
K.R. PARTHIBAN VS. M/S. TRISHLA REPRESENTED BY ITS PARTNERS [LAWS(MAD)-2017-2-285] [REFERRED TO]
JYOTHI AUTOMOBILES HYDERABAD VS. KHET BAI [LAWS(APH)-1999-10-26] [REFERRED TO]
JYOTHI AUTOMOBILES HYDERABAD VS. KHET BAI [LAWS(APH)-1999-10-56] [REFERRED TO]
SAROJ TRIPATHI VS. GURU PRASAD [LAWS(ALL)-2011-12-184] [REFERRED TO]
PARVEZ VS. STATE OF U P [LAWS(ALL)-2008-4-208] [REFERRED TO]
PUNITA SAHNI VS. KAILASH SETHI [LAWS(DLH)-2009-9-242] [REFERRED TO]
GUNDU PREEMSAGAR VS. NAGABANDI JAYASHANKAR [LAWS(APH)-2001-11-133] [REFERRED TO]
HAIDER ABBAS VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2005-11-1] [REFERRED TO]
SHRI BABOO ALIAS SURENDRA VS. SHRI JIVOTTAM KRISHNA NAIK [LAWS(BOM)-2016-6-93] [REFERRED TO]
RAVULA NEEDLAMMA VS. SANDAIAH [LAWS(APH)-2005-8-42] [REFERRED TO]
MOHAMMED IZHAR ALI VS. OLIVE FOUNSECA DIED PER LRS [LAWS(APH)-2008-5-5] [REFERRED TO]
KONDURI VEKATA HARINADHA BABU VS. VISWANADHUNI HARI KOTESWARA RAO [LAWS(APH)-2024-7-48] [REFERRED TO]
S ARUL VS. VENKATARAMAN [LAWS(MAD)-2012-7-276] [REFERRED TO]
R SRINIVASAN VS. V THANGARAJU [LAWS(MAD)-1999-1-83] [REFERRED TO]
REKHA DEVI VS. BUNIYAD HUSSAIN [LAWS(UTN)-2015-7-52] [REFERRED]
R Angappan VS. A G Srinivasan [LAWS(MAD)-2003-8-50] [REFERRED TO]
K SURESH BABU VS. N GOVINDARAJAN [LAWS(MAD)-2018-4-804] [REFERRED TO]
T THANGAMANI VS. MANGAMMAL REP BY HER POWER AGENT MRS V KANCHANA [LAWS(MAD)-2010-8-678] [REFERRED]
T THANGAMANI VS. MANGAMMAL REP BY HER POWER AGENT MRS V KANCHANA [LAWS(MAD)-2010-8-678] [REFERRED]
ASHOK JAGANNATH CHODANKAR VS. JAYRAM RAMCHANDRA SIRSAT [LAWS(BOM)-2017-4-83] [REFERRED TO]
RAM PRAKASH JAISWAL VS. RAJWATI [LAWS(ALL)-2012-8-230] [REFERRED TO]
RAM CHANDRA SRIVASTAVA VS. VIITH ADDL DISTRICT JUDGE BARABANKI [LAWS(ALL)-2011-2-134] [REFERRED TO]
RAFAT NAGHMI VS. ANJUMAN LSLAMIA MUSLIM YATEEM KHANA [LAWS(ALL)-2011-4-182] [REFERRED TO]
KHUBI RAM ALIAS AZAD MANTOO VS. VIITH ADDITIONAL DISTRICT JUDGE AZAMGARH [LAWS(ALL)-2009-4-146] [REFERRED TO]
B. D. KHANNA PUBLICITY VS. JALVEEN ROSHA [LAWS(DLH)-2022-7-208] [REFERRED TO]