Referred Judgements :-

INDRA SAWHNEY VS. UNION OF INDIA [DISTINGUISHED]
J C MALIK VS. UNION OF INDIA [APPROVED]
JASWANT SINGH VS. SECRETARY TO GOVT PUNJAB EDUCATION DEPARTMENT [APPROVED]
JOGINDER SINGH SETHI VS. PUNJAB GOV [OVERRULED]

Cited Judgements :-

MARRY JOSE VS. UNION OF INDIA [LAWS(GJH)-2002-2-81] [REFERRED]
C PANKAJAKSHAN VS. UNION OF INDIA [LAWS(KER)-2002-1-56] [REFERRED TO]
BENOY VS. PUBLIC SERVICE COMMISSION [LAWS(KER)-1997-8-11] [REFERRED TO]
EQUALITY FORUM VS. STATE OF ASSAM [LAWS(GAU)-2024-4-46] [REFERRED TO]
K.R.SHANTHI VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2012-10-3] [REFERRED TO]
DIWAN CHAND VERMA VS. STATE OF H.P. [LAWS(HPH)-2004-2-5] [REFERRED TO]
VINODKUMAR T.R. AND ORS. VS. THE SOCIETY, ENATH SERVICE CO-OPERATIVE BANK LTD. AND ORS. [LAWS(KER)-2015-8-82] [REFERRED TO]
VINAYAK KRISHNAJI JOSHI VS. AKOLA EDUCATION SOCIETY [LAWS(BOM)-2005-11-70] [REFERRED TO]
SATYAJEET HANUMANTRAO BHAND VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-10-2] [REFERRED TO]
VIKAS J KAMBLE VS. STATE OF GOA [LAWS(BOM)-2008-7-114] [REFERRED TO]
RAJESH MOTIBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-100] [REFERRED TO]
LEKHABAHEN KANAIYALAL MODI & 1 VS. STATE OF GUJARAT & 89 [LAWS(GJH)-2015-8-93] [REFERRED TO]
SOLANKI BHARATSINH TAKHATSINH VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-258] [REFERRED TO]
BHAVIKKUMAR BABULAL BHATT VS. GUJARAT PUBLIC SERVICE COMMISSION [LAWS(GJH)-2018-11-4] [REFERRED TO]
SANJEEV KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2006-12-2] [REFERRED TO]
RAVINDRA SINGH SRI DHARAM PAL SINGH VS. REGIONAL HIGHER EDUCATION OFFICER AND PRINCIPAL ARYA KANYA PATHSHALA POST [LAWS(ALL)-2005-10-25] [REFERRED TO]
A K GAUTAM VS. UOI [LAWS(DLH)-2012-5-113] [REFERRED TO]
UNION OF INDIA VS. PANKAJ KUMAR SRIVASTAVA [LAWS(DLH)-2013-10-100] [REFERRED TO]
ALL INDIA INSTITUTE OF MEDICAL SCIENCES VS. DILLIP KUMAR SAMAL [LAWS(DLH)-2013-12-139] [REFERRED TO]
NAVEEN DAHIYA VS. GNCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-185] [REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. MAN CHAND [LAWS(DLH)-2015-1-484] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF U.P. [LAWS(ALL)-2010-1-119] [REFERRED TO]
SATYA PRAKASH VS. UNION OF INDIA [LAWS(DLH)-2002-9-260] [REFERRED TO]
PROF. AMAR NATH VS. STATE OF U. P. [LAWS(ALL)-2023-5-125] [REFERRED TO]
R MADHUSUDHANA RAO VS. H SHIVARAM [LAWS(APH)-2012-2-36] [REFERRED TO]
V. RAJA SEKHAR VS. N. UGRAPPA [LAWS(APH)-2016-4-48] [REFERRED TO]
AKASH BHUNIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-69] [REFERRED TO]
K.K. Tiwari and Others VS. Union of India and Others [LAWS(ALL)-2001-8-143] [REFERRED TO]
V K BANERJEE VS. STATE OF U P [LAWS(ALL)-1998-12-7] [REFERRED TO]
SIMA BISWAS VS. STATE OF TRIPURA [LAWS(GAU)-2008-6-45] [REFERRED TO]
PRATAP SANYAL VS. STATE OF TRIPURA [LAWS(GAU)-2000-4-23] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. SOILEN PHUKAN [LAWS(GAU)-2007-10-8] [REFERRED TO]
MANISH UPADHYAY AND 17 OTHERS VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2017-2-20] [REFERRED TO]
SMT. PREMKALA SINGH HJS AND OTHERS VS. HIGH COURT OF JUDICATURE AT ALLAHABAD THRU R.G. AND OTHERS [LAWS(ALL)-2017-6-21] [REFERRED TO]
RAM CHANDRA VS. STATE OF U.P. [LAWS(ALL)-2019-7-432] [REFERRED TO]
CHANDRAPAL SINGH VS. JOINT DIRECTOR OF EDUCATION AND ORS. [LAWS(ALL)-2011-8-336] [REFERRED TO]
COMMITTEE OF MANAGEMENT HAR GOVIND KANYA JUNIOR HIGH SCHOOL KHAIR ALIGARH VS. STATE OF U P [LAWS(ALL)-2014-5-267] [REFERRED TO]
MEGHA SHETTY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-7-73] [REFERRED TO]
MAHENDRA KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-2-4] [REFERRED TO]
JITENDRA SINGH RAWAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-8-95] [REFERRED TO]
CHANDRA BHAN YADAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-9-179] [REFERRED TO]
M NAGARAJ VS. UNION OF INDIA [LAWS(SC)-2006-10-15] [REFERRED TO]
K H SIRAJ VS. HIGH COURT OF KERALA [LAWS(SC)-2006-5-79] [REFERRED TO]
DARSHAN SINGH CHANA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1995-12-111] [REFERRED]
K AMEER KHAN VS. A GANGADHARAN [LAWS(SC)-2001-8-81] [REFERRED]
STATE OF U. P. VS. M. C. CHATTOPADHYAYA [LAWS(SC)-2002-2-141] [REFERRED TO]
DEVINDER KAUR VS. RANI CHADHA AND OTHERS [LAWS(P&H)-2011-4-425] [REFERRED]
THE CONTROLLER OF EXAMINATION, BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION VS. NIDHI SINHA [LAWS(PAT)-2016-6-74] [REFERRED TO]
V. LAKSHMIKANTHAN VS. UNION OF INDIA [LAWS(SC)-2017-11-88] [REFERRED TO]
PEARL SIDHU AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-4-221] [REFERRED TO]
B.K. PAVITHRA VS. UNION OF INDIA [LAWS(SC)-2020-3-84] [REFERRED TO]
STATE OF TAMIL NADU VS. K. SHOBANA [LAWS(SC)-2021-3-19] [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER SINGH [LAWS(SC)-2024-8-8] [REFERRED TO]
JAYASREE PAUL AND ORS. VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-7-60] [REFERRED TO]
PARAMJEET SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2010-5-66] [REFERRED TO]
SECRETARY VS. UNNATI JAIN [LAWS(RAJ)-2021-11-183] [REFERRED TO]
DR. CHHITAR MAL BALAI S/O SHRI SOHAN LAL BALAI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-81] [REFERRED TO]
RAJAT YADAV VS. RAJASTHAN HIGH COURT [LAWS(RAJ)-2023-9-44] [REFERRED TO]
NEELAM RANI VS. STATE OF PUNJAB [LAWS(P&H)-2010-1-499] [REFERRED TO]
PRABHASH CHAND JAIN VS. STATE OF HARYANAS [LAWS(SC)-1995-2-2] [REFERRED TO]
STATE OF PUNJAB VS. R N BHATNAGAR [LAWS(SC)-1998-12-55] [REFERRED]
AJIT SINGH VS. STATE OF PUNJAB [LAWS(SC)-1999-9-126] [RELIED]
M G BADAPPANAVAR VS. STATE OF KARNATAKA [LAWS(SC)-2000-12-83] [REFERRED]
STATE OF ODISHA & OTHERS VS. AMAR CHHATOI [LAWS(ORI)-2017-6-32] [REFERRED TO]
SANGITA TANTI VS. UNION OF INDIA [LAWS(TRIP)-2022-8-25] [REFERRED TO]
SUDAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2003-10-124] [REFERRED]
ALL INDIA JUDGES ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2002-3-122] [REFERRED]
N T R UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA VS. G BABU RAJENDRA PRASAD [LAWS(SC)-2003-3-3] [REFERRED]
UNION OF INDIA VS. SATYA PRAKASH [LAWS(SC)-2006-4-16] [REFERRED TO]
DHARAMVIR NARANG; SURINDER MOHAN PURI; KRISHAN KUMAR; CHAMAN LAL DUBEY; SOHAN LAL JINDAL; R K CHOPRA; DIPLOMA ENGINEERS, ASSOCIATION; MANMOHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1998-9-200] [REFERRED]
Triloki Nath VS. State of Bihar [LAWS(PAT)-1995-6-10] [REFERED TO]
ASHOK KUMAR VS. STATE OF BIHAR [LAWS(PAT)-1997-2-40] [REFERRED TO]
NIKKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-24] [REFERRED TO]
DEVENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-168] [REFERRED TO]
DHANRAJ & OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-364] [REFERRED]
MANOJ KUMAR TUNGARIYA VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-12-67] [REFERRED TO]
NEELAM SHARMA AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-7-22] [REFERRED TO]
CHAMPA LA MEGHWAL VS. UNION OF INDIA AND ORS. [LAWS(RAJ)-2015-4-121] [REFERRED TO]
SANGEETA YADAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-12-114] [REFERRED TO]
KAVITA CHOUDHARY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-9-35] [REFERRED TO]
NARPAT DAN VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION [LAWS(RAJ)-2011-5-91] [REFERRED TO]
BRAHAM DUTT VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-9-539] [REFERRED TO]
SUBASH CHANDRA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2012-5-34] [REFERRED TO]
SACHIN PATHAK VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-38] [REFERRED TO]
RAJENDRA PRASAD VS. SIKKIM UNIVERSITY [LAWS(SIK)-2019-11-1] [REFERRED TO]
RAMNARESH @ RINKU KUSHWAH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-8-43] [REFERRED TO]
BHUPINDER KAUR VS. VANITA [LAWS(P&H)-2011-1-75] [REFERRED]
THE STATE OF BIHAR AND ORS. VS. SUSHIL KUMAR SINGH AND ORS. [LAWS(PAT)-2015-7-106] [REFERRED TO]
RAJESH KUMAR BADHAN VS. STATE OF PUNJAB [LAWS(P&H)-2009-11-97] [REFERRED TO]
SHEKHAR SINGH CHAUHAN VS. STATE OF MP [LAWS(MPH)-2013-7-12] [REFERRED TO]
STATE OF ODISHA AND ANOTHER VS. RABINARAYAN NAYAK AND OTHERS [LAWS(ORI)-2017-1-137] [REFERRED TO]
UTKALIKA NAYAK VS. DISTRICT JUDGE, KHURDA [LAWS(ORI)-2021-11-21] [REFERRED TO]
JATINDER PAL SINGH VS. STATE OF PUNJAB [LAWS(SC)-1999-9-141] [REFERRED]
STATE OF PUNJAB VS. G S GILL [LAWS(SC)-1997-3-14] [REFERRED TO]
STATE OF PUNJAB VS. G S GILL [LAWS(SC)-1997-4-35] [REFERRED]
AWADHESH PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2006-1-16] [REFERRED TO]
NAVIN CHANDRA SON OF SHRI RAJESHWAR PRASAD VS. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT OF BIHAR, JOINT [LAWS(PAT)-2009-2-122] [REFERRED TO]
ARCHANA BALORIA VS. STATE OF J & K [LAWS(J&K)-2021-9-12] [REFERRED TO]
SAROJ KUMAR PATEL VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-1996-9-55] [REFERRED TO]
RAJEEV KUMAR SINHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-3-2] [REFERRED TO]
SAIDUR RAHMAN BARBHUIYA VS. STATE OF ASSAM [LAWS(GAU)-2019-6-50] [REFERRED TO]
S.C.KAINTHLA VS. STATE OF H.P [LAWS(HPH)-2019-5-61] [REFERRED TO]
SH MOHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-3-73] [REFERRED TO]
D P SINGH & OTHERS VS. STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2018-6-28] [REFERRED TO]
HARENDRA BAHADUR SINGH VS. STATE OF U. P. [LAWS(ALL)-2024-2-118] [REFERRED TO]
JATINKUMAR KISHORKUMAR BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-552] [REFERRED TO]
NATIONAL FEDERATION OF THE BLIND VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2008-12-138] [REFERRED TO]
VINOD GOEL VS. HIGH COURT OF DELHI THROUGH ITS REGISTRAR GENERAL [LAWS(DLH)-2012-5-93] [REFERRED TO]
SANA UR REHMAN VS. UNIVERSITY OF DELHI [LAWS(DLH)-2012-3-409] [REFERRED TO]
DIPLOMA ENGINEERS ASSOCIATION VS. STATE OF U P [LAWS(ALL)-2003-1-24] [REFERRED TO]
SUNITA BHAGAT VS. STATE OF U P [LAWS(ALL)-2005-9-295] [REFERRED TO]
PRADEEP SHINDE VS. JAWAHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2020-11-182] [REFERRED TO]
DELHI SUBORDINATE SERVICES SELECTION BOARD VS. JITENDER MUNJAL [LAWS(DLH)-2018-2-52] [REFERRED TO]
T. MUDALAGIRIYAPPA VS. UNION OF INDIA [LAWS(CA)-2013-11-9] [REFERRED TO]
K SARASWATHI RAO VS. A P FOREST DEVELOPMENT CORPORATION LTD [LAWS(APH)-1996-10-64] [REFERRED TO]
SEELAMHARI RAO VS. LIC OF INDIA SAIFABAD HYDERABAD [LAWS(APH)-1997-8-125] [REFERRED TO]
SURESH SINGH VS. STATE OF TRIPURA [LAWS(GAU)-1995-8-5] [REFERRED TO]
KHANINDRA NATH CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2007-10-16] [REFERRED TO]
MARY JONNAM VS. GAUHATI HIGH COURT [LAWS(GAU)-2017-10-8] [REFERRED TO]
ANIL KUMAR JALAN VS. STATE OF ASSAM [LAWS(GAU)-2017-9-129] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. B. PRABHAKAR [LAWS(APH)-2014-2-37] [REFERRED TO]
ABHISHEK KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-8-67] [REFERRED TO]
VIJETA BHADANA VS. U P POLICE SERVICE COMMISSION ALLAHABAD AND ANOTHER [LAWS(ALL)-2016-5-579] [REFERRED]
SRI HARESH BABU VS. STATE OF U P [LAWS(ALL)-2012-9-221] [REFERRED TO]
PHOOL CHAND TIWARI VS. JOINT DIRCETOR OF EDUCATION AZAMGARH REGION AZAMGARH [LAWS(ALL)-2010-3-135] [REFERRED TO]
MUDITA BAJPAI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-7-104] [REFERRED TO]
MAHENDRA PAL VS. STATE OF U.P. [LAWS(ALL)-2023-3-53] [REFERRED TO]
UNION OF INDIA MINISTRY OF COMMUNICATIONS DEPT OF POSTS NEW DELHI VS. K RADHAKRISHNA MURTY [LAWS(APH)-2003-8-116] [REFERRED TO]
S Sushma Kumari VS. State of Andhra Pradesh [LAWS(APH)-2004-11-141] [REFERRED TO]
S N DHUSIA VS. UNION OF INDIA [LAWS(DLH)-2002-3-115] [REFERRED TO]
SHRI NILKANTH S/O GULABRAO NIHUL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-6-53] [REFERRED TO]
SHASHI KANT RAI VS. STATE OF U P [LAWS(ALL)-1998-5-2] [REFERRED TO]
SHASHI BHUSHAN PATHAK VS. DISTRICT MAGISTRATE, SONBHADRA AND OTHERS [LAWS(ALL)-1995-7-184] [REFERRED TO]
RADHIKA T. VS. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY [LAWS(KER)-2023-7-33] [REFERRED TO]
DWARIKA PRASAD PATEL AND ORS. VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-1-4] [REFERRED TO]
GURU GHASIDAS SAHITYA AVAM SANSKRITI ACADEMY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-9-64] [REFERRED TO]
ANUP KUMAR CHATURVEDANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-6-60] [REFERRED TO]
V.VENKATRAMAN VS. UNION OF INDIA [LAWS(GJH)-2016-11-3] [REFERRED TO]
DIGVIYAJSINH MAHENDRASINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-14] [REFERRED TO]
VYAS PRAKASHKUMAR GUNVANTBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-211] [REFERRED TO]
MAHIN NOUSHAD VS. THE COMMISSIONER OF ENTRANCE EXAMINATIONS [LAWS(KER)-2014-10-243] [REFERRED TO]
ARUP MANTA VS. STATE OF ASSAM [LAWS(GAU)-2019-9-79] [REFERRED TO]
DHARAM PAL VS. STATE OF H.P. [LAWS(HPH)-2003-2-4] [REFERRED TO]
RAM SARUP KALIA VS. STATE OF H.P. [LAWS(HPH)-2005-1-12] [REFERRED]
S. SANTOSH KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-4-49] [REFERRED TO]
DAKSHIN GUJARAT VIJ COMPANY LTD VS. G E B EMPLOYEES UNION [LAWS(GJH)-2007-9-16] [REFERRED TO]
DEEPAK NARAYAN GAUDE VS. STATE OF GOA, THROUGH CHIEF SECRETARY, GOVERNMENT OF GOA [LAWS(BOM)-2018-9-39] [REFERRED TO]
RAJNEESH KUMAR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-111] [REFERRED TO]
GURDEV SINGH & ANOTHER VS. STATE OF PUNJAB & OTHERS [LAWS(P&H)-2016-3-293] [REFERRED TO]
SATYENDRA KUMAR VS. STATE OF RAJASATHAN & ORS [LAWS(RAJ)-2015-11-142] [REFERRED]
SATPAL SON OF SHRI LAL CHAND SAHARAN BY CASTE SAHARAN VS. ORIENTAL BANK OF COMMERCE [LAWS(RAJ)-2017-2-14] [REFERRED TO]
VIRENDRA KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-8-309] [REFERRED TO]
MEENAKSHI SHARMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-31] [REFERRED TO]
PINKI ASATI VS. STATE OF M.P. [LAWS(MPH)-2020-4-12] [REFERRED TO]
ANUPAL SINGH VS. STATE OF U P [LAWS(SC)-2019-9-114] [REFERRED TO]
STATE OF BIHAR VS. AMOD PRABODHI [LAWS(PAT)-2024-4-42] [REFERRED TO]
SATYAJIT KUMAR VS. STATE OF JHARKHAND [LAWS(SC)-2022-8-12] [REFERRED TO]
VIBHA SHARMA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2008-11-174] [REFERRED]
HARPREET KAUR VS. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT [LAWS(P&H)-2007-9-205] [REFERRED]
N. SANTOSH KUMAR AND ORS. VS. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS. [LAWS(MAD)-2015-3-256] [REFERRED TO]
NAIR SERVICE SOCIETY VS. T BEERMASTHAN [LAWS(SC)-2009-3-119] [REFERRED TO]
U P POWER CORPORATION LTD VS. RAJESH KUMAR [LAWS(SC)-2012-4-30] [REFERRED TO]
SURESH CHAND GAUTAM VS. STATE OF UTTAR PRADESH [LAWS(SC)-2016-3-35] [REFERRED TO]
P. LAXMI DEVI VS. SPL CHIEF SECRETARY MEDICAL HELATH [LAWS(TLNG)-2019-7-45] [REFERRED TO]
SATYA BIR SINGH AND ANOTHER VS. HARYANA STATE WARE HOUSING CORPORATION AND OTHERS [LAWS(P&H)-2014-6-103] [REFERRED]
R.B. RAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-4-67] [REFERRED TO]
GAUTAM DASS VS. UNION OF INDIA [LAWS(MAD)-2008-1-196] [REFERRED TO]
PUNJAB AND HARYANA HIGH COURT VS. STATE OF PUNJAB [LAWS(SC)-2018-10-8] [REFERRED TO]
PRANGYA PARAMITA HARICHANDAN VS. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY [LAWS(ORI)-2023-2-97] [REFERRED TO]
STATE OF UTTAR PRADESH VS. DINA NATH SHUKLA [LAWS(SC)-1997-1-134] [RELIED ON]
RITESH R SAH VS. Y L YAMUL [LAWS(SC)-1996-2-46] [RELIED ON]
SUBADANI DEVI AND OTHERS VS. REGIONAL INSTITUTE OF MEDICAL SCIENCES AND OTHERS [LAWS(MANIP)-2016-2-8] [REFERRED]
ASHOK KUMAR GUPTA VIDYASAGAR GUPTA VS. STATE OF UTTAR PRADESH [LAWS(SC)-1997-3-35] [REFERRED TO]
JAGDISHLAL VS. STATE OF HARYANA [LAWS(SC)-1997-5-77] [EXPLAINED : 1995 SCC (LANDS) 548 : 1995 ATC 481]
UNION OF INDIA VS. ANUP KUMAR [LAWS(JHAR)-2019-4-169] [REFERRED TO]
PARMINDER SINGH & OTHERS VS. STATE OF PUNJAB AND OTHERSPUNLR [LAWS(P&H)-2017-12-205] [REFERRED TO]
I. PONNUPANDIAN AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2020-2-487] [REFERRED TO]
UNION OF INDIA VS. P.M.VANAJA KUMARI [LAWS(KER)-2016-7-159] [REFERRED TO]
MEENABEN NANJIBHAI CHAUHAN & AND OTHERS VS. CHAIRMAN, GUJARAT STATE PRIMARY EDUCATION SELECTION COMMITTE & OTHERS [LAWS(GJH)-2012-8-381] [REFERRED TO]
PRAJAPATI ISHWARBHAI JOITARAM VS. STATE OF GUJARAT [LAWS(GJH)-2013-3-44] [REFERRED TO]
PARMAR NILESH RAJENDRAKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-321] [REFERRED TO]
SUDIN M SANGODCAR VS. STATE OF GOA [LAWS(BOM)-1996-3-10] [REFERRED TO]
ANU JAYAPAL VS. STATE OF KERALA [LAWS(KER)-2022-5-9] [REFERRED TO]
ANTHONY S MARIYAPPA VS. UNION OF INDIA [LAWS(KAR)-2019-8-9] [REFERRED TO]
SHAILENDRA PATHAK VS. UNION OF INDIA [LAWS(DLH)-2024-1-195] [REFERRED TO]
KHEM CHAND VS. M C D [LAWS(DLH)-2008-10-77] [REFERRED TO]
GUJARAT PUBLIC SERVICE COMMISSION VS. PARMAR NILESH RAJENDRAKUMAR [LAWS(GJH)-2015-9-73] [REFERRED TO]
NARENDRA PRATAP SINGH VS. DIRECTOR GENERAL OF POLICE U P [LAWS(ALL)-2002-5-128] [REFERRED TO]
SITA TRIVEDI VS. DIRECTOR OF EDUCATION MADHYAMIK U P ALLAHABAD [LAWS(ALL)-2009-2-99] [REFERRED TO]
SAMAR ROY & ORS VS. PARTHA SARATHI SEN & ORS [LAWS(CAL)-2018-5-51] [REFERRED TO]
VIDYA RAI VS. STATE OF U P AND 4 ORS [LAWS(ALL)-2013-12-272] [REFERRED]
VIRENDRA SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2010-5-371] [REFERRED TO]
HARI SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-12-9] [REFERRED TO]
SANGITA JAISWAL VS. U P P S C AND 3 OTHERS [LAWS(ALL)-2015-12-395] [REFERRED]
MANOJ KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-4-261] [REFERRED TO]
MONIKA VS. H.P.UNIVERSITY [LAWS(HPH)-2001-5-15] [REFERRED TO]
RAGHUBIR SINGH VS. UNION OF INDIA [LAWS(DLH)-2007-1-138] [REFERRED TO]
PADMASING KONDU CHANDA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-7-129] [REFERRED TO]
BIKASH SARMA VS. DHARITRI KALITA [LAWS(GAU)-2019-12-6] [REFERRED TO]
MOIDUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2019-4-124] [REFERRED TO]
SAHERA BANU VS. STATE OF ASSAM [LAWS(GAU)-2010-11-27] [REFERRED TO]
YIMI ANGU VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2009-2-39] [REFERRED TO]
SIBANANDA CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2010-6-57] [REFERRED TO]
TAMANNABEN ASHOKBHAI DESAI VS. SHITAL AMRUTLAL NISHAR [LAWS(GJH)-2020-8-534] [REFERRED TO]
BANUGULA KISHAN VS. MANAGING DIRECTOR AND VICE CHAIRMAN A P STATE AGRO INDUSTRIES DEVLOPMENT CORPORATION LTD [LAWS(APH)-2005-12-20] [REFERRED TO]
MANISHA BHASKARBHAI TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-144] [REFERRED TO]
SURESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2013-9-78] [REFERRED TO]
GOPINATH MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2022-4-134] [REFERRED TO]
UNION OF INDIA VS. VIRPAL SINGH CHAUHAN [LAWS(SC)-1995-10-48] [FOLLOWED]
MAHIPAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-1-138] [REFERRED TO]
KANWALJIT SINGH BAJWA AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-3-267] [REFERRED TO]
OM PRABHA NEGI VS. H.P. PUBLIC SERVICE COMMISSION [LAWS(HPH)-2022-3-27] [REFERRED TO]
ARBIND KUMAR VS. JHARKHAND PUBLIC SERVICE COMMISSION [LAWS(JHAR)-2018-5-10] [REFERRED TO]
SHEONATH PRASAD VS. SARAN PAL JEET SINGH TULSI AND OTHERS [LAWS(MPH)-2003-5-96] [REFERRED TO]
RAJSHRI TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-10-19] [REFERRED TO]
GUJARAT PUBLIC SERVICE COMMISSION VS. NIKETA BABULAL CHAUDHARI [LAWS(GJH)-2021-3-260] [REFERRED TO]
KARMENDRA SINGH KUSHWAHA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-126] [REFERRED TO]
BENGALIRAM VS. STATE OF BIHAR [LAWS(PAT)-1996-1-3] [FOLLOWED ON]
JAYANTA CHAKRABORTY AND ORS. VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-4-5] [REFERRED TO]
MOHINDER SINGH AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-1997-12-124] [REFERRED TO]
JOGINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-1997-2-202] [REFERRED]
BRIJ LAL NAGPAL VS. STATE OF PUNJAB [LAWS(P&H)-1997-4-182] [REFERRED]
B S MATHUR VS. UNION OF INDIA [LAWS(SC)-2008-10-66] [REFERRED TO]
STATE OF U P VS. SANGAM NATH PANDEY [LAWS(SC)-2010-12-61] [REFERRED TO]
V. RATHIKA VS. THE PRINCIPAL SECRETARY, TO THE GOVERNMENT OF TAMILNADU PERSONNEL AND ADMINISTRATIVE (K) DEPARTMENT AND THE SECRETARY, TAMILNADU PUBLIC SERVICE COMMISSION [LAWS(MAD)-2014-4-253] [REFERRED TO]
M.S. SANDHU VS. STATE OF PUNJAB [LAWS(SC)-2014-5-23] [REFERRED TO]
NAWAL KISHORE MISHRA AND ORS. VS. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS. [LAWS(SC)-2015-2-58] [REFERRED TO]
AJITHKUMAR P. AND ORS. VS. REMIN K.R. AND ORS. [LAWS(SC)-2015-10-36] [REFERRED TO]
AJIT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2008-3-231] [REFERRED]
GAJENDRA KUMAR AND ORS. VS. STATE OF RAJ. AND ORS. [LAWS(RAJ)-2015-4-175] [REFERRED TO]
PRABHAT RANJAN SHARMA AND ORS. VS. RPSC AND ORS. [LAWS(RAJ)-2015-6-19] [REFERRED TO]
HARSH KIRAN BUBBER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-94] [REFERRED TO]
NARESH KUMAR SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-9-38] [REFERRED TO]
MANGLA RAM BISHNOI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-6-9] [REFERRED TO]
NARESH SHARMA VS. RPSC AJMER [LAWS(RAJ)-2005-9-26] [REFERRED TO]
JAFER AHMED VS. J N V UNIVERSITY JODHPUR [LAWS(RAJ)-2003-11-9] [REFERRED TO]
PUSHPA KOCHAR VS. RAJ HIGH COURT [LAWS(RAJ)-2001-7-52] [REFERRED TO]
DHARAMVEER THOLIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-8-12] [REFERRED TO]
UNION OF INDIA VS. GOPAL MEENA [LAWS(SC)-2022-8-39] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. SANDEEP CHOUDHARY [LAWS(SC)-2022-4-90] [REFERRED TO]
JARNAIL SINGH VS. LACHHMI NARAIN GUPTA [LAWS(SC)-2022-1-92] [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER SINGH [LAWS(SC)-2020-8-32] [REFERRED TO]
GOVIND KR VERMA AND ANR VS. JOINT REGISTRAR (MEDICAL) FACULTY OF AYRUVEDIC AND UNANI MEDICINES AND ANR [LAWS(DLH)-2016-12-28] [REFERRED TO]
ALL INDIA SC/ST ASSOCIATION AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(CA)-2006-2-8] [REFERRED TO]
UMESH KUMAR MAHATO AND 14 ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(CA)-2007-2-12] [REFERRED TO]
SUHAN LATA VS. UNION OF INDIA THROUGH MINISTRY OF HOME, NEW DELHI [LAWS(CA)-2012-3-25] [REFERRED TO]
S RAMA RAO VS. M D FOOD CORPORATION OF INDIA [LAWS(DLH)-2000-9-41] [REFERRED 2.]
PILLA SUNEETHA VS. ANDHRA PRADESH PUBLIC SERVICE COMMISSION [LAWS(APH)-2021-2-113] [REFERRED TO]
SMTI DHARITRI KALITA W/O HEMENTA KR NATH VS. STATE OF ASSAM AND 3 ORS [LAWS(GAU)-2018-8-67] [REFERRED TO]
SOMSING CHANDRASING THAKUR VS. HEAD MASTER CAPT R M GAK HIGH SCHOOL [LAWS(BOM)-2004-2-57] [REFERRED TO]
DIGANTA CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2013-11-28] [REFERRED TO]
EQUALITY FORUM AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-12-33] [REFERRED TO]
MD SOLEMAN ALI VS. STATE OF ASSAM [LAWS(GAU)-2007-5-44] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. SOILEN PHUKAN [LAWS(GAU)-2005-8-49] [REFERRED TO]
STATE OF TRIPURA VS. DULAL CHAKRABORTY [LAWS(GAU)-2000-3-45] [REFERRED TO]
B KALADHAR VS. GOVT OF A P [LAWS(APH)-2005-11-95] [REFERRED TO]
C/M ASHTHBHUJA VIDYA NIKETAN INTER COLLEGE VS. STATE OF U P [LAWS(ALL)-2014-10-275] [REFERRED TO]
FUNDAN & 2 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-12-80] [REFERRED TO]
NATIONAL FEDERATION OF THE BLIND VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2017-11-10] [REFERRED TO]
PRIYANKA DUBEY VS. STATE OF U P [LAWS(ALL)-2015-5-403] [REFERRED TO]
DURGA PRASAD AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2019-9-388] [REFERRED TO]
SHIKHA SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-8-368] [REFERRED TO]
MAHESH KUMAR AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2004-11-311] [REFERRED TO]
RAVINDRA KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2003-4-216] [REFFERED TO]
RAKESH BAHADUR SINGH VS. STATE OF U P [LAWS(ALL)-2007-4-171] [REFERRED TO]
PARTHA BANK VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2001-10-53] [REFERRED]
BISHNU GOPAL LAHA VS. STATE OF WEST BENGAL [LAWS(CAL)-1998-8-37] [REFERRED TO]
RAJESH KUMAR MISHRA VS. STATE OF U P [LAWS(ALL)-2012-8-89] [REFERRED TO]
AMRENDRA KUMAR VS. REGISTRAR GENERAL, DELHI HIGH COURT [LAWS(DLH)-2014-5-416] [REFERRED TO]
VIVEK BABU PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-173] [REFERRED TO]
P.S.BEHL VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2013-8-169] [REFERRED TO]
STATE OF WEST BENGAL AND OTHERS VS. GOPAL BALA [LAWS(CAL)-2009-7-128] [REFERRED TO]
M ANANDAVALLY VS. PRESIDENT [LAWS(KER)-2008-8-32] [REFERRED TO]
RADHESWAR LANGTHASA VS. STATE OF ASSAM [LAWS(GAU)-2024-6-101] [REFERRED TO]
L N PATEL VS. STATE OF GUJARAT [LAWS(GJH)-1998-11-73] [REFERRED]
STATE OF GUJARAT VS. L N PATEL [LAWS(GJH)-1999-5-18] [REFERRED]
PATEL ASHOKKUMAR BABULAL VS. STATE OF GUJARAT [LAWS(GJH)-1995-5-8] [REFERRED TO]
TAJASWINI RAGHUNATH GALANDE VS. CHAIRMAN, MAHARASHTRA PUBLIC SERVICE COMMISSION, MUMBAI [LAWS(BOM)-2019-1-174] [REFERRED TO]
ANUPAMA, V.G. VS. STATE OF KERALA AND ANOTHER [LAWS(KER)-2017-4-84] [REFERRED TO]
ANUPAMA K.P VS. UNIVERSITY OF CALICUT [LAWS(KER)-2023-2-64] [REFERRED TO]
SUDIN M SANGODCAR VS. STATE OF GOA, THROUGH ITS CHIEF SECRETARY [LAWS(BOM)-1996-4-141] [REFERRED]
KRISHAN CHAND VS. Y.S.PARMAR UNIVERSITY [LAWS(HPH)-2011-11-11] [REFERRED TO]
RAJESH KUMAR VS. STATE OF H.P. [LAWS(HPH)-2004-12-39] [REFERRED TO]
DHIREN C.TOLANI VS. SHAILESH RAMNIK MEHTA [LAWS(BOM)-2005-10-234] [REFERRED TO]
ASHOK KUMAR TRIVEDI VS. JAI VIDARBHA EDUCATION SOCIETY NAGPUR [LAWS(BOM)-2007-10-28] [REFERRED TO]
NEW ENGLISH HIGH SCHOOL ASSOCIATION NAGPUR VS. BALDEV FAKIRA ADE [LAWS(BOM)-2006-11-202] [REFERRED TO]
GAYATRI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2011-3-287] [REFERRED TO]
TEJ PAL YADAV VS. UNION OF INDIA [LAWS(DLH)-2010-11-88] [REFERRED TO]
JAYARAMUKAR VS. REGISTRAR GENERAL HIGH COURT OF KARNATAKA BENGALURU [LAWS(KAR)-2017-1-231] [REFERRED TO]
VADODARA MUNICIPAL CORPORATION VS. NARENDRA RIDHA RAM JUNAWA [LAWS(GJH)-2022-11-712] [REFERRED TO]
SRI SURESH CHANDRA BEHERA VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2009-12-79] [REFERRED TO]
SARDAR SINGH VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2014-11-81] [REFERRED TO]
STATE OF M.P. AND ORS. VS. UDAY SISODE AND ORS. [LAWS(MPH)-2019-10-280] [REFERRED TO]
CHAUHAN KUSUMBEN ISHWARBHAI VS. SECRETARY, DISTIRCT PANCHAYAT SERVICE SELECTION COMMITTEE [LAWS(GJH)-2023-1-187] [REFERRED TO]
RANJEET KUMAR SAH VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-1-44] [REFERRED TO]
BALWAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-5-60] [REFERRED TO]
SUDHIR KUMAR VS. STATE OF BIHAR; PRINCIPAL SECRETARY, DEPARTMENT OF [LAWS(PAT)-2018-4-5] [REFERRED TO]
MITTHAT AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-4-53] [REFERRED TO]
PRITI SINGH AND ORS. VS. REGISTRAR, UNIVERSITY OF RAJASTHAN JAIPUR AND ORS. [LAWS(RAJ)-2016-1-42] [REFERRED TO]
HAKAM SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2005-8-128] [REFERRED]
DAYA RAM VS. STATE OF HARYANA [LAWS(P&H)-1999-12-159] [REFERRED TO]
DR. PURAN SINGH JASSI VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1995-4-81] [REFERRED]
KHEM CHAND VS. STATE OF HARYANA [LAWS(P&H)-1996-1-194] [REFERRED]
B.K. SHARMA & 7 ANR. VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-1998-4-76] [REFERRED TO]
BIMLESH TANWAR VS. STATE OF HARYANA [LAWS(SC)-2003-3-99] [REFERRED]
P V GEORGE VS. STATE OF KERALA [LAWS(SC)-2007-1-40] [REFERRED TO]
RAJESH KUMAR DARIA VS. RAJSTHAN PUBLIC SERVICE COMMISSION [LAWS(SC)-2007-7-5] [REFERRED TO]
P V INDIRESAN VS. UNION OF INDIA [LAWS(SC)-2011-8-48] [REFERRED TO]
UNION OF INDIA VS. NATIONAL FEDERATION OF THE BLIND [LAWS(SC)-2013-10-27] [REFERRED TO]
BANGALIRAM VS. STATE OF BIHAR [LAWS(PAT)-1996-9-19] [REFERRED TO]
V VIVEKANANDAN VS. S PANNERSELVAM [LAWS(MAD)-2011-11-86] [REFERRED TO]
HONBLE PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH VS. STATE OF PUNJAB AND ORS [LAWS(SC)-2018-10-136] [REFERRED TO]
DINESH KUMAR GUPTA VS. HIGH COURT OF JUDICATURE OF RAJASTHAN [LAWS(SC)-2020-4-56] [REFERRED TO]
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH S S KALSI STATE OF PUNJAB UNION OF INDIA STATE OF PUNJAB STATE OF PUNJAB VS. FACULTY ASSOCIATION:M L SEHGAL:M L SEHGAL:K SIVAN:HARCHARAN SINGH:SHANGARA SINGH [LAWS(SC)-1998-4-1] [RELIED ON]
PREETI SRIVASTAVA VS. STATE OF MADHYA PRADESH [LAWS(SC)-1999-8-135] [REFERRED]
AJIT SINGH JANUJA VS. STATE OF PUNJAB [LAWS(SC)-1996-3-175] [RELIED ON]
NEELAM SHARMA VS. RAJASTHAN PUBLIC SERVICE COMMISSION [LAWS(RAJ)-2005-5-49] [REFERRED TO]
PARAS MAL JAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-1-18] [REFERRED TO]
JUSTICE V. ESWARAIAH (RETD.) VS. UNION OF INDIA [LAWS(SC)-2025-2-158] [REFERRED TO]
MAHAVIR SINGH VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-5-134] [REFERRED TO]
PRAKASHAM Y VS. DEPUTY INSPECTOR GENERAL OF REGISTRATION AND STAMPS [LAWS(APH)-2000-2-12] [REFERRED TO]
KRISHNA GOPAL SHARMA VS. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF SCIENCE & TECHNOLOGY DEPARTMENT OF SCIENCE & TECHNOLOGY TECHNOLOGY BHAWAN, NEW MEHRAULI ROAD, NEW DELHI [LAWS(CA)-2012-4-56] [REFERRED TO]
PRADEEP KUMAR TYAGI AND SHAILENDER KUMAR SINHA VS. UNION OF INDIA AND DIRECTOR GENERAL, SHASHASTRA SEEMA BAL, MINISTRY OF HOME AFFAIRS [LAWS(CA)-2014-2-19] [REFERRED TO]
BANGALI BABU AGARWAL AND RAHUL SARASWAT VS. MCD & ORS. THROUGH THE DIRECTOR, LOCAL BODIES, DELHI SECRETARIAT AND OTHERS [LAWS(CA)-2014-4-56] [REFERRED TO]
CHIMANLAL CHUNILAL JADAV VS. INSPECTOR GENERAL OF POLICE [LAWS(GJH)-2005-3-67] [REFERRED TO]
KAILASHBEN NINAMA JUNIOR LECTURER IN P and SM VS. GUJARAT UNIVERSITY [LAWS(GJH)-2005-7-74] [REFERRED TO]
UNION OF INDIA SECRETARY TO GOVERNMENT OF INDIA VS. J RAJMOHAN [LAWS(KER)-2016-12-207] [REFERRED TO]
T. BEERMASTHAN VS. STATE OF KERALA [LAWS(KER)-2007-4-245] [REFERRED TO]
STATE OF J&K & ANR. VS. VIJAY KUMAR & ORS. [LAWS(J&K)-2010-8-13] [REFERRED TO]
KULDEEP KUMAR AND ORS. VS. STATE AND ORS. [LAWS(J&K)-2005-5-38] [REFERRED TO]
SHANTABAI LAXMAN DOIPHODE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-337] [REFERRED TO]
TIGI CHRISTY THOMAS VS. STATE OF KERALA [LAWS(KER)-2022-6-337] [REFERRED TO]
KARNATAKA POWER TRANSMISSION CORPORATION LTD VS. B.GURUMURTHY S/O B.LAKKAPPA [LAWS(KAR)-2020-11-23] [REFERRED TO]
THANGJAM BIJANANDA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2022-11-20] [REFERRED TO]
ARUN SINGH THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-8-172] [REFERRED TO]
PURENDER VAIDYA DISTRICT VS. HIGH COURT OF HIMACHAL PRADESH [LAWS(HPH)-2022-10-2] [REFERRED TO]
S.C. KAINTHLA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-81] [REFERRED TO]
RAMA KANT MISRA VS. COMMITTEE OF MANAGEMENT BADRI NATH INTERMEDIATE COLLEGE [LAWS(ALL)-2005-8-94] [REFERRED TO]
KHUDIRAM GOPE VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2001-10-57] [REFERRED TO]
S SUSHMA KUMARI VS. STATE OF A P [LAWS(APH)-2004-9-113] [REFERRED TO]
UNION OF INDIA AND ORS. VS. B. LAKXMI NARAYANA AND ORS. [LAWS(APH)-2015-4-104] [REFERRED TO]
KUM C. YAMINI VS. STATE OF A.P. [LAWS(APH)-2017-4-40] [REFERRED TO]
B.S. JAG JEEVAN KUMAR VS. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA [LAWS(APH)-2017-4-49] [REFERRED TO]
NIKHIL KUMAR SUSHMAKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-3-109] [REFERRED TO]
NIRMALA CHANDRA VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2014-12-49] [REFERRED TO]
MAHESH KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2025-3-9] [REFERRED TO]
RAMAN JAKHOTRA VS. STATE OF H.P. [LAWS(HPH)-2011-8-48] [REFERRED TO]
Shyam Lal VS. Himachal Pradesh State Electricity Board [LAWS(HPH)-2012-8-196] [REFERRED TO]
HAROMOHAN SARKAR VS. TRIPURA HANDLOOM AND HANDICRAFTS DEVELOPMENT CORPN LTD [LAWS(GAU)-1999-11-11] [FOLLOWED ON]
SANDRAPATI VIJAYA KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-9-76] [REFERRED TO]
NYABOM TASAR VS. MOHAMAD AMJAD [LAWS(GAU)-2017-9-126] [REFERRED TO]
ROTLUANGI CHAWNGTHU VS. STATE OF MIZORAM [LAWS(GAU)-2018-11-87] [REFERRED TO]
TAYENJAM HEROJIT SINGH AND ORS. VS. STATE OF MANIPUR AND ORS. [LAWS(GAU)-2013-2-94] [REFERRED]
ANIL DAMU MURGAONKAR VS. STATE OF GOA THROUGH THE CHIEF SECRETARY OF GOVERNMENT OF GOA [LAWS(BOM)-2005-4-133] [REFERRED TO]
PRABHUJI VS. STATE OF U P [LAWS(ALL)-2010-12-35] [REFERRED TO]
VIBHOR RAJ VS. CONVENOR COMMON LAW ADMISSION TEST [LAWS(ALL)-2011-1-87] [REFERRED TO]
OM PRAKASH VS. STATE OF U P [LAWS(ALL)-2011-5-179] [REFERRED TO]
KRISHNA MURARI AGRAWAL VS. STATE OF U P [LAWS(ALL)-2012-10-60] [REFERRED TO]
VIVEKANAND TIWARI VS. UNION OF INDIA [LAWS(ALL)-2017-4-150] [REFERRED TO]
PARTH SARATHI SEN & ORS VS. REGISTRAR GENERAL, HIGH COURT, CALCUTTA & ORS [LAWS(CAL)-2017-5-104] [REFERRED TO]
HARI SHARAN GOYAL VS. BOARD OF GEVERNORS M L N REGIONAL ENGINEERING COLLEGE ALLAHABAD [LAWS(ALL)-1998-11-125] [REFERRED TO]
BAHUJAN SAMAJ EDUCATIONAL & CULTURAL FORUM REPRESENTED THROUGH ITS PRESIDENT VINAY SHIRGAONKAR VS. STATE OF GOA [LAWS(BOM)-2013-6-34] [REFERRED TO]
MOHIT YADAV VS. UNION OF INDIA [LAWS(DLH)-2002-2-62] [REFERRED TO]
JANARDHANAN VS. STATE OF KERALA [LAWS(KER)-2006-2-13] [REFERRED TO]
RANJITHKUMAR VS. SECRETARY [LAWS(MAD)-2013-1-4] [REFERRED TO]
RAN SINGH VS. HIMACHAL PRADESH VIDHAN SABHA, SHIMLA AND ANOTHER [LAWS(HPH)-2017-4-63] [REFERRED TO]
ASHA CHAKRADHAR RAUT VS. DEPUTY DIRECTOR OF EDUCATION SECONDARY [LAWS(BOM)-2003-7-113] [REFERRED TO]
VIKAS KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-12-39] [REFERRED TO]
DR. JAGVEER SINGH AND ORS. VS. THE CHAIRPERSON, COUNSELLING COMMITTEE, ACADEMIC SECTION, AIIMS AND ANR. [LAWS(DLH)-2010-8-353] [REFERRED TO]
DELHI TAMIL EDUCATION ASSOCIATION VS. DIRECTORATE OF EDUCATION [LAWS(DLH)-2008-9-124] [REFERRED TO]
PRAVINBHAI PRABHATSINH PANDOR VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-403] [REFERRED TO]
IMRAN AHMED CHOWAN AND ORS. VS. STATE AND ORS. [LAWS(J&K)-2017-11-66] [REFERRED TO]
S SRI HARI RAO VS. L I C OF INDIA [LAWS(APH)-1997-8-98] [REFERRED TO]
VINOD MALHOTRA VS. UOI [LAWS(DLH)-2013-3-156] [REFERRED TO]
BRAHAM PAL SINGH VS. M.C.D. [LAWS(DLH)-2012-12-178] [REFERRED TO]
BRAHAM PAL SINGH VS. M.C.D. [LAWS(DLH)-2012-12-178] [REFERRED TO]
AJAY KUMAR VS. CHIEF EXECUTIVE OFFICER [LAWS(DLH)-2014-9-180] [REFERRED TO]
SATYA PRAKASH VS. UNION OF INDIA [LAWS(DLH)-2022-7-97] [REFERRED TO]
THE COMMISSIONER OF POLICE VS. KRISHNA KUMARI [LAWS(CA)-2014-8-25] [REFERRED TO]
SHAILENDRA PATHAK VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-1-224] [REFERRED TO]
SHIHABUDHEEN C.A. AND ANR. VS. THE ADMINISTRATOR, U.T. OF LAKSHADWEEP AND ORS. [LAWS(CA)-2010-2-4] [REFERRED TO]
AMARENDRA KUMAR SAIKIA VS. STATE OF ASSAM [LAWS(GAU)-2007-9-18] [REFERRED TO]
PARITOSH SAHA VS. STATE OF TRIPURA [LAWS(GAU)-1999-3-28] [REFERRED TO]
SAJAL KANTI SENGUPTA VS. THE STATE OF TRIPURA AND OTHERS [LAWS(GAU)-2004-7-23] [REFERRED TO]
DR.M.REDDY BHASKAR REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-3-129] [REFERRED TO]
MOHAMMAD IQBAL RAJA VS. ADDITIONAL DISTRICT EDUCATION OFFICER BASIC [LAWS(ALL)-2006-11-49] [REFERRED TO]
PHAIREMBAM SHEITYAMALA DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2012-8-149] [REFERRED TO]
DIPAMONI KALITA AND ORS. VS. THE STATE OF ASSAM AND ORS. [LAWS(GAU)-2016-2-6] [REFERRED TO]
KANCHAN VISHWANATH JAGTAP AND ORS. VS. MAHARASHTRA ADMINISTRATIVE TRIBUNAL AND ORS. [LAWS(BOM)-2015-12-90] [REFERRED TO]
ASHA VS. THE PRESIDENT, DISTRICT SELECTION COMMITTEE/COLLECTOR AND ORS. [LAWS(BOM)-2016-3-105] [REFERRED TO]
T JYOTHAIAH VS. TIRUMALA TIRUPATHI DEVASTHANAM [LAWS(APH)-2008-2-40] [REFERRED TO]
HEERA LAL VS. STATE OF U P [LAWS(ALL)-2010-7-1] [REFERRED TO]
SHRIKRISHNA VS. STATE OF U P [LAWS(ALL)-2015-5-407] [REFERRED TO]
SATISH CHANDRA VS. STATE OF U P THRU PRIN SECY IRRIGATION &WATER RESOURCE & 2 OTHERS [LAWS(ALL)-2017-5-628] [REFERRED TO]
SURESH KUMAR VS. STATE OF U P [LAWS(ALL)-2016-8-105] [REFERRED]
MAHESH VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-2-136] [REFERRED TO]
ALL INDIA FEDERATION OF CENTRAL EXCISE VS. UNION OF INDIA [LAWS(SC)-1999-2-148] [REFERRED]
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH VS. K L NARASIMHAN [LAWS(SC)-1997-5-33] [REFERRED TO]
UNION OF INDIA VS. MADHAV S O GAJANAN CHAUBAL [LAWS(SC)-1996-9-66] [RELIED ON]
AKHIL BHARTIYA SOSHIT KARAMCHARI SANGH VS. UNION OF INDIA [LAWS(SC)-1996-9-168] [EXPLAINED]
AKHILESHWAR KUMAR PATHAK VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-134] [REFERRED]
AKSHAYA KUMAR SWAIN VS. STATE OF ODISHA [LAWS(ORI)-2017-1-96] [REFERRED TO]
PARAMVEER SINGH AND ORS. VS. PUNJAB PUBLIC SERVICE COMMISSION AND ORS. [LAWS(P&H)-2011-6-56] [REFERRED TO]
JASBIR KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2010-8-117] [REFERRED TO]
PANNE SINGH VS. RSRTC [LAWS(RAJ)-2014-3-3] [REFERRED TO]
D.G.P. OF POLICE AND ORS. VS. SANJIV CHAUHAN AND ORS. [LAWS(RAJ)-2015-5-89] [REFERRED TO]
MISS MAGEE D/O SHRI KARNA RAM VS. STATE OF RAJASTHAN THROUGH THE SECRETARY [LAWS(RAJ)-2017-1-21] [REFERRED TO]
BISWAJIT PALIT VS. STATE OF TRIPURA [LAWS(TRIP)-2020-2-93] [REFERRED TO]
S. RAVIKUMAR VS. SINGARENI COLLIERIES COMPANY LIMITED [LAWS(TLNG)-2024-1-51] [REFERRED TO]
S. RAVIKUMAR VS. SINGARENI COLLIERIES COMPANY LIMITED [LAWS(TLNG)-2024-1-51] [REFERRED TO]
SMT. JAYASREE PAUL VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-9-6] [REFERRED]
GURPREET SINGH GILL; BALJOT SINGH RATHORE VS. STATE OF PUNJAB; STATE OF PUNJAB [LAWS(P&H)-2008-4-202] [REFERRED]
E A SATHYANESAN VS. V K AGNIHOTRI [LAWS(SC)-2003-12-73] [REFERRED TO]
BIHARI LAL RADA VS. ANIL JAIN [LAWS(SC)-2009-2-179] [REFERRED TO]
STATE OF KARNATAKA VS. K GOVINDAPPA [LAWS(SC)-2008-11-40] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. GHANSHYAM DASS [LAWS(SC)-2011-2-71] [REFERRED TO]
S. PANNEER SELVAM AND ORS. VS. GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(SC)-2015-8-108] [REFERRED TO]
H.P. SCHEDULED TRIBES EMPLOYEES VS. HIMACHAL PRADESH S.V.K.K. [LAWS(SC)-2013-9-46] [REFERRED TO]
SWARNAM J. NATARAJAN VS. THE HIGH COURT OF JUDICATURE AT MADRAS [LAWS(MAD)-2014-11-503] [REFERRED TO]
BALIHAR SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2004-9-129] [REFERRED]
M KARTHIK VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-11-337] [REFERRED TO]
RADHESHYAM MISHRA VS. THE STATE OF BIHAR [LAWS(PAT)-2018-5-14] [REFERRED TO]
B K PAVITRA AND ORS VS. UNION OF INDIA AND ORS [LAWS(SC)-2019-5-66] [REFERRED TO]
RAJA RAM MEENA VS. JAIPUR VIDYUT VITRAN NIGAM LTD. [LAWS(RAJ)-2019-10-72] [REFERRED TO]
SAMIR CHANDRA PAL VS. STATE OF TRIPURA [LAWS(TRIP)-2021-2-102] [REFERRED TO]
BALWANT KUMAR GUPTA VS. STATE OF HARYANA [LAWS(P&H)-1996-7-203] [REFERRED]
DHARAM PAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-1996-4-202] [REFERRED]
ZILE SINGH MEHRA AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-1995-4-111] [REFERRED]
SHAMIN SADAQUA, MINATI MITRA VS. STATE OF BIHAR [LAWS(PAT)-1995-6-24] [REFERRED]
K MANORAMA VS. UNION OF INDIA [LAWS(SC)-2010-9-106] [REFERRED]
UNION OF INDIA VS. RAMESH RAM [LAWS(SC)-2010-5-7] [REFERRED TO]
SHEIKH MOHD AFZAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-10-12] [REFERRED TO]
SAURAV YADAV VS. STATE OF UTTAR PRADESH [LAWS(SC)-2020-12-54] [REFERRED TO]
ANAND KUMAR TIWARI VS. HIGH COURT OF MADHYA PRADESH [LAWS(SC)-2021-8-23] [REFERRED TO]
MANOJ PARIHAR VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-2022-6-22] [REFERRED TO]
TRIPURARI SHARAN AND ANR. VS. RANJIT KUMAR YADAV & ORS. [LAWS(SC)-2018-1-12] [REFERRED TO]
POOJA SAJWAN VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2016-12-74] [REFERRED TO]
YAMUNA RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-11-55] [REFERRED TO]
Mukesh Kumar Jain VS. State of M.P. [LAWS(MPH)-1999-5-36] [REFERRED TO]
SADHU SINGH VS. STATE OF HARYANA [LAWS(P&H)-2001-1-149] [REFERRED TO]
BANSHANBOR THANGKHIEW VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-7-2] [REFERRED TO]
BABU RAM VS. C C JACOB [LAWS(SC)-1999-3-54] [REFERRED TO]
RAM PRASAD VS. D K VIJAY [LAWS(SC)-1999-9-137] [REFERRED]
RAMANJIT KAUR SETHI VS. CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(MAD)-2008-3-74] [REFERRED TO]
SUSILA VS. KALYANI; COMMISSIONER, MADURAI CORPORATION AND THE CHIEF EDUCATIONAL OFFICER, CORPORATION SCHOOLS [LAWS(MAD)-2009-7-851] [REFERRED]
RAJNI BALA VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2024-3-11] [REFERRED TO]
SURENDRA PRASAD SINGH VS. UNION OF INDIA [LAWS(JHAR)-2005-12-17] [REFERRED TO]
UNION OF INDIA VS. R K TRIVEDI [LAWS(DLH)-2011-9-210] [REFERRED TO]
JAI BHAGWAN SINGH SHEORAJ SINGH VS. DISTRICT INSPECTOR OF SCHOOLS COMMITTEE OF MANAGEMENT MAHARANA KHUMBHA [LAWS(ALL)-2006-4-251] [REFERRED TO]
OM VEER SINGH VS. STATE OF U P [LAWS(ALL)-2006-9-49] [REFERRED TO]
DIALANI ALIAS VIJAY KUMAR CHELLARAM DIALANI VS. LAKSHMI KANT RAJAK [LAWS(CAL)-2008-7-8] [REFERRED TO]
NIRANJAN SINGH VS. STATE OF U P [LAWS(ALL)-2004-12-187] [REFERRED TO]
ANISH MUHAMMAD VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-154] [REFERRED TO]
ARCHANA MISHRA VS. STATE OF U P [LAWS(ALL)-2010-12-1] [REFERRED TO]
UTJARSH MISHRA VS. STATE OF U P & ORS [LAWS(ALL)-2016-3-317] [REFERRED]
DHARMENDRA KUMAR AND 2 OTHERS (IN RE 5158 S/S 2015) VS. ABHISHEK KUMAR AND 19 OTHERS [LAWS(ALL)-2017-4-13] [REFERRED TO]
BATHINA RAJYA SHILPA VS. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA [LAWS(APH)-2001-11-8] [REFERRED TO]
RANJAN KANTI BHATTACHARJEE AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-8-18] [REFERRED TO]
SRI. ANJAN ROY AND OTHERS VS. STATE OF ARUNACHAL PRADESH AND OTHERS [LAWS(GAU)-2017-5-177] [REFERRED TO]
RAJYA SABHA RECRUITMENT CELL & ANOTHER VS. JITENDER YADAV & OTHERS [LAWS(DLH)-2016-10-171] [REFERRED TO]
SUKANTA SAHA VS. STATE OF ASSAM [LAWS(GAU)-2005-6-31] [REFERRED TO]
SHAZIA AHMED VS. STATE OF ASSAM [LAWS(GAU)-2003-9-11] [REFERRED TO]
BHUMIDHAR KALITA VS. STATE OF ASSAM [LAWS(GAU)-2004-11-39] [REFERRED TO]
S PURUSHOTHAM VS. STATE OF A P [LAWS(APH)-2006-8-31] [REFERRED TO]
P V S V PRASADA RAO VS. ANDHRA UNIVERSITY [LAWS(APH)-2005-12-1] [REFERRED TO]
MUMBAI PORT TRUST NON SC/ST EMPLOYEES ASSOCIATION VS. BOARD OF TRUSTEES OF MUMBAI PORT TRUST [LAWS(BOM)-2016-12-184] [REFERRED TO]
GURDEV SINGH & ORS. VS. UNIVERSITY OF JAMMU & ORS. [LAWS(J&K)-2012-6-22] [REFERRED]
UNION OF INDIA VS. G. SOMANATHAN NAIR, S/O. GOPALAN NAIR [LAWS(KER)-2017-10-284] [REFERRED TO]
V B JAMES VS. FLAG OFFICER [LAWS(KER)-2016-12-182] [REFERRED TO]
YASH PAL DHIMAN VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2010-12-242] [REFERRED TO]
NAINA VERMA VS. STATE OF H.P. [LAWS(HPH)-2003-11-8] [REFERRED]
VIVEK MINA VS. UNION OF INDIA [LAWS(DLH)-2007-8-363] [REFERRED]
UNION OF INDIA (UOI) THROUGH SECRETARY MINISTRY OF URBAN DEVELOPMENT, VS. SMT. ACHALA MEDIRATTA W/O SHRI NIPIN MEDIRATTA [LAWS(DLH)-2009-7-453] [REFERRED TO]
GOHIL PRITHVIRAJSINH SURENDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-306] [REFERRED TO]
KAGO DONI VS. STATE OF A. P. [LAWS(GAU)-2024-6-53] [REFERRED TO]
B. GURUMURTHY VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-26] [REFERRED TO]
LAJENDER SINGH PATHANIA VS. STATE OF H.P. [LAWS(HPH)-2023-9-2] [REFERRED TO]
KIKAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-5-3] [REFERRED TO]
RANGANATHAN K. D. VS. COCHIN PORT TRUST [LAWS(KER)-1996-11-52] [REFERRED TO]
RAM SARAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-3-95] [REFERRED TO]
PRADEEP BRAHMA VS. STATE OF ASSAM [LAWS(GAU)-2009-6-16] [REFERRED TO]
DEBA KUMAR DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2011-1-23] [REFERRED TO]
LAKSHMI KANT RAJAK VS. CHAIRMAN INLAND WATERWAYS AUTHORITY OF INDIA [LAWS(GAU)-2010-6-43] [REFERRED TO]
RAKESH AGARWALA VS. STATE OF ASSAM [LAWS(GAU)-2016-3-46] [REFERRED TO]
DURGA SWARGIARY, S/O. LATE SARAT SWARGIARY VS. STATE OF ASSAM [LAWS(GAU)-2014-5-16] [REFERRED TO]
Iyer Nikhil Lakshman VS. Director of Medical Education and Research [LAWS(BOM)-2004-1-76] [REFERRED TO]
RAJENDER MOHAN SAXENA VS. UNION OF INDIA [LAWS(DLH)-2021-10-47] [REFERRED TO]
RAMESH CH DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-1997-4-15] [REFERRED TO]
V D SIVABALAN VS. UNION OF INDIA [LAWS(CAL)-2011-5-133] [REFERRED TO]
PALLAVI SINHA AND ORS. VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS. [LAWS(DLH)-2015-5-52] [REFERRED TO]
URMILA GOSWAMI VS. COMMISSIONER, EDMC AND ORS. [LAWS(DLH)-2015-9-246] [REFERRED TO]
KUSUM LATA SINGH VS. UNION OF INDIA [LAWS(DLH)-2014-10-163] [REFERRED TO]
PULUSAM KRISHNA MURTHY VS. T SUJAN KUMAR [LAWS(APH)-2001-11-81] [REFERRED TO]
PULUSAM KRISHNA MURTHY VS. T SUJAN KUMAR [LAWS(APH)-2001-11-81] [REFERRED TO]
UNION OF INDIA VS. S K BIKSHAPATHI [LAWS(APH)-2000-7-37] [REFERRED TO]
KOGANTI JAYAKRISHNA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2001-11-185] [REFERRED TO]
STATE OF U.P. VS. JAI PRAKASH GUPTA [LAWS(ALL)-2013-12-10] [REFERRED TO]
HARESH BABU VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2012-9-315] [REFERRED TO]
NARESH KUMAR VERMA VS. STATE OF U.P. [LAWS(ALL)-2012-9-347] [REFERRED TO]
BRAHMA NAND DWIVEDI VS. STATE OF U P [LAWS(ALL)-2010-9-128] [REFERRED TO]
NEERAJ SHUKLA VS. STATE OF UP [LAWS(ALL)-2010-9-142] [REFERRED TO]
Neeraj Shukla (Dr.) and Others VS. State of U.P. and Others [LAWS(ALL)-2010-9-196] [REFERRED TO]
ASHISH KUMAR PANDEY AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-109] [REFERRED TO]
UPENDRA AND 29 OTHERS VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-5-25] [REFERRED TO]
ALPESH SURENDRASINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-541] [REFERRED TO]
MAHESH KUMAR VS. STATE OF U P [LAWS(ALL)-2005-10-158] [REFERRED TO]
BABU LAL VS. UNION OF INDIA [LAWS(DLH)-2001-9-68] [REFERRED 3.]
DHRUV KUMAR SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-129] [REFERRED TO]
JAMEELA VS. JAMES JOSEPH V AND OTHERS [LAWS(KER)-2015-10-264] [REFERRED]
GUJARAT JUDICIAL SERVICES ASSOCIATION- AHMEDABAD VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2013-7-600] [REFERRED TO]
CHAVDA ANKITA ASHOKKUMAR VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2013-7-657] [REFERRED TO]
PARMAR PRABHATBHAI MAFATLAL VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-139] [REFERRED TO]
BANASKANTHA JILLA DALIT VS. STATE OF GUJARAT [LAWS(GJH)-2013-2-438] [REFERRED TO]
MUSKEEN ALI VS. STATE JAMMU AND KASHMIR AND ORS. [LAWS(J&K)-2004-12-34] [REFERRED]
NAVEEN KUMAR VS. HIGH COURT OF J AND K [LAWS(J&K)-2011-2-62] [REFERRED TO]
BANSI LAL GAZTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-1-55] [REFERRED TO]
HARBANS SINGH KHADWAL VS. STATE OF H.P. [LAWS(HPH)-1996-12-22] [REFERRED TO]
UNION OF INDIA VS. HIMANSHU VERMA [LAWS(CHH)-2020-9-8] [REFERRED TO]
HARISHANKAR JOSHI VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2015-2-48] [REFERRED]
UNION OF INDIA VS. BHARAT BHUSHAN [LAWS(DLH)-2008-2-19] [REFERRED TO]
RAKESH KUMAR GUPTA VS. LAL BAHADUR SHASTRI RASTRIYA SANSKRIT VIDYAPEETHA (DEEMED UNIVERSITY) [LAWS(DLH)-2008-4-263] [REFERRED]
AKHILESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2024-3-16] [REFERRED TO]
MUKESH N DESAI VS. STATE OF GUJARAT [LAWS(GJH)-1995-6-21] [REFERRED]
A.DEIVENDRAN VS. MADURAI KAMARAJ UNIVERSITY [LAWS(MAD)-2013-11-98] [REFERRED TO]
MADAN LAL DUGGAL VS. STATE OF HARYANA [LAWS(P&H)-1996-7-265] [REFERRED]
K. NANDHINI VS. THE TAMIL NADU PUBLIC SERVICE COMMISSION REP. BY ITS SECRETARY FRAZER BRIDGE ROAD, V.O.C. NAGAR PARK TOWN, CHENNAI 600 003 [LAWS(MAD)-2016-12-82] [REFERRED TO]
S. DAKSHINAMURTHY VS. THE INSPECTOR GENERAL OF POLICE [LAWS(MAD)-2017-10-220] [REFERRED TO]
STATE OF RAJASTHAN VS. BAJRANG LAL [LAWS(RAJ)-2010-2-69] [REFERRED TO]
TSHERING EDEN BHUTIA, D/O D T BHUTIA VS. STATE OF SIKKIM [LAWS(SIK)-2017-8-1] [REFERRED TO]
B.K. PAVITRA VS. UNION OF INDIA [LAWS(SC)-2017-2-16] [REFERRED TO]
SOHAN LAL VERMA VS. BOARD OF REVENUE RAJASTHAN, AJMER [LAWS(RAJ)-2014-5-144] [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. A CLETUS [LAWS(SC)-2001-8-184] [REFERRED]
KANT TRIPATHI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2001-9-100] [REFERRED]
AJAY KUMAR VS. STATE OF BIHAR [LAWS(PAT)-1996-8-20] [REFERRED TO]
G SRINIVAS RAO VS. UNION OF INDIA [LAWS(SC)-2011-7-115] [REFERRED TO]
STATE OF U.P. AND ORS. VS. SANGAM NATH PANDEY AND ORS. [LAWS(SC)-2010-2-97] [REFERRED TO]
ALOK KUMAR PANDIT VS. STATE OF ASSAM [LAWS(SC)-2012-11-67] [REFERRED TO]
KAILASH BANJARA S/O SHRI BANSI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-229] [REFERRED TO]
DR. RAJESH KUMAR BADHAN AND ANOTHER VS. STATE OF PUNJAB & OTHERS [LAWS(P&H)-2009-8-284] [REFERRED TO]
LACHHMI NARAIN GUPTA VS. JARNAIL SINGH [LAWS(P&H)-2011-7-87] [REFERRED TO]
JITENDRA VS. STATE OF M P [LAWS(MPH)-2016-7-30] [REFERRED TO]
HAJARIMAYUM IBOMCHA SHARMA VS. STATE OF MANIPUR [LAWS(MANIP)-2019-11-4] [REFERRED TO]
M. SATHEESH KUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-9-73] [REFERRED TO]
STATE OF MAHARASHTRA VS. VIJAY GHOGRE [LAWS(SC)-2017-11-83] [REFERRED TO]
UNION OF INDIA OWNING INTEGRAL COACH FACTORY VS. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH CHENNAI [LAWS(MAD)-2010-3-565] [REFERRED TO]
UNION OF INDIA VS. R CHITRA [LAWS(MAD)-2009-7-436] [REFERRED TO]
K. RAJA AND ORS. VS. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HIGHWAYS AND MINOR PORTS DEPARTMENT AND ORS. [LAWS(MAD)-2019-11-1015] [REFERRED TO]
AIRPORT AUTHORITY OF INDIA VS. SHAM KRISHNA B [LAWS(KER)-2020-2-59] [REFERRED TO]
RAJEEV BHARDWAJ VS. STATE OF H P [LAWS(HPH)-2021-3-64] [REFERRED TO]
BHARATHI MIDDLE SCHOOL, SAHADEVANPETTAI VS. STATE OF TAMIL NADU AND OTHERS [LAWS(MAD)-1999-2-136] [REFERRED TO]
R. MANJUNATH VS. STATE OF KARNATAKA [LAWS(KAR)-2012-7-423] [REFERRED TO]
Utkal Christian Council VS. State of Orissa [LAWS(ORI)-2008-11-18] [REFERRED TO]
RODRICK WANBOK LYNGDOH DUIA VS. MEGHALAYA ENERGY CORPORATION [LAWS(MEGH)-2014-9-23] [REFERRED TO]
THE STATE OF MEGHALAYA AND ORS. VS. NETHER M. SANGMA AND ORS. [LAWS(MEGH)-2015-4-8] [REFERRED TO]