Referred Judgements :-

UDAI BHAN VS. STATE OF UTTAR PRADESH [RELIED ON]

Cited Judgements :-

SOHAN SINGH @ CHARANJIT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2013-5-57] [REFERRED TO]
RAMANAND @ NANDLAL BHARTI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-10-16] [REFERRED TO]
SANTOSH VS. STATE (G.N.C.T.) OF DELHI [LAWS(SC)-2023-4-137] [REFERRED TO]
BHERULAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-4-189] [REFERRED TO]
VASANT SAMPAT DUPARE VS. STATE OF MAHARASHTRA [LAWS(SC)-2014-11-75] [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF RAJASTHAN [LAWS(SC)-2014-5-29] [REFERRED TO]
BIDHI DEBBARMA VS. STATE OF TRIPURA [LAWS(TRIP)-2013-10-14] [REFERRED]
BHAJAN SAHA VS. STATE OF TRIPURA [LAWS(TRIP)-2019-4-13] [REFERRED TO]
T MUTHUKUMAR VS. INSPECTOR OF POLICE, THATCHANALLUR POLICE STATION [LAWS(MAD)-2018-1-758] [REFERRED TO]
RIKHI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-12-14] [REFERRED TO]
RAMACHANDRA MOHANTA VS. STATE OF ORISSA [LAWS(ORI)-1992-12-13] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DEEP RAM [LAWS(HPH)-2016-6-269] [REFERRED TO]
STATE OF GUJARAT VS. DHUSARAM MORAJI RANA [LAWS(GJH)-2017-12-329] [REFERRED TO]
MEGHAJI GODADJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-1992-3-7] [REFERRED TO]
BHAGWAN DASS ALIAS KALA VS. STATE OF J&K [LAWS(J&K)-1999-7-10] [REFERRED TO]
UDAIMANIK JAMATIA VS. STATE OF TRIPURA [LAWS(GAU)-2011-7-29] [REFERRED TO]
KALI CHARAN VS. STATE OF U P [LAWS(ALL)-2019-1-121] [REFERRED TO]
NAFIZ ALAM NURUL HUDDA SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-143] [REFERRED TO]
RAGHUNATH S O UJVYA CHAUHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-1997-8-19] [REFERRED TO]
REVATRAM RATANCHAND THAKUR VS. STATE OF GOA [LAWS(BOM)-1995-3-83] [REFERRED TO]
BAKSHRAJ VS. STATE OF U P [LAWS(ALL)-2021-5-30] [REFERRED TO]
VAIBHAV JAIN VS. STATE OF U.P. [LAWS(ALL)-2020-9-19] [REFERRED TO]
SURENDRA KUMAR VS. STATE [LAWS(ALL)-2004-4-65] [REFERRED TO]
MUNINDRA DEKA ALIAS MUNINDRA KALITA VS. STATE OF ASSAM [LAWS(GAU)-2001-8-7] [REFERRED TO]
RAJA ALIAS RAJU VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-3-69] [REFERRED TO]
DOMENDRA LODHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-8-49] [REFERRED TO]
SURJEY BHUJEL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-168] [REFERRED TO]
RAJESH BHALLA VS. STATE NCT OF DELHI [LAWS(DLH)-2010-12-88] [REFERRED TO]
PRADESH BERA @ PINTO BERA, SANJAY AND GOOJU @ FOZU AND ABDUL LATIF VS. STATE AND ORS. [LAWS(DLH)-2010-9-433] [REFERRED TO]
BIRBAL MURMU @ PANCHU MURMU VS. THE STATE OF BIHAR [LAWS(PAT)-2018-7-383] [REFERRED TO]
PRAKASH SUBBA VS. STATE OF SIKKIM [LAWS(SIK)-2017-3-2] [REFERRED TO]
SUBRAMANYA VS. STATE OF KARNATAKA [LAWS(SC)-2022-10-20] [REFERRED TO]
PERUMAL RAJA @ PERUMAL VS. STATE, REP. BY INSPECTOR OF POLICE [LAWS(SC)-2024-1-13] [REFERRED TO]
NIRMAL DEB VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-3-27] [REFERRED TO]
GOVIND SINGH PANWAR VS. STATE [LAWS(UTN)-2005-3-4] [REFERRED TO]
RAKESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-206] [REFERRED TO]
SUMIT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-3-202] [REFERRED TO]
VINUGIRI MOTIGIRI VS. STATE OF GUJARAT [LAWS(GJH)-2001-7-67] [REFERRED TO]
NAZIR HUSSAIN LASKAR VS. STATE OF ASSAM [LAWS(GAU)-2020-2-71] [REFERRED TO]
RANJAN DAIMARI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2022-9-125] [REFERRED TO]
VISHAL YADAV VS. STATE OF U.P. [LAWS(DLH)-2014-4-24] [REFERRED TO]
FIROZ ABDUL LATIF GHASWALA VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2012-9-397] [REFERRED TO]
STATE OF GUJARAT VS. PATEL AKSHAYKUMAR S/O KAUSHIKBHAI ISHWARBHAI [LAWS(GJH)-2019-2-57] [REFERRED TO]
THOMAS VS. STATE OF KERALA [LAWS(KER)-2014-11-212] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURJEET SINGH [LAWS(HPH)-2024-5-101] [REFERRED TO]
CHANDANAPURATH RAJEEVAN VS. STATE OF KERALA [LAWS(KER)-2024-6-5] [REFERRED TO]
RAJU AND ORS. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-682] [REFERRED TO]
AJJU RAM VS. STATE OF U P [LAWS(ALL)-2018-1-145] [REFERRED TO]
SHIV SHANKAR, SON OF SUKHRAM; RAMENDRA ALIAS MUNNA (AGE 23 YEAR) S/O UMA SHANKER; ANKIT SHARMA SON OF SULKHE SHARMA; SONU SAINI SON OF SHIVLAL SAINI; NIZAMUDDIN, SON OF ANWAR VS. STATE OF U P [LAWS(ALL)-2017-11-137] [REFERRED TO]
SHANTAPPA @ SANTOSH MULLIMANI S/O LAXMAN MULLIMANI VS. STATE [LAWS(BOM)-2000-11-91] [REFERRED TO]
GHANASHYAM DAS VS. STATE OF ASSAM [LAWS(GAU)-2002-9-42] [REFERRED TO]
KHEMRAJ AGRAWAL VS. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIGARH [LAWS(CHH)-2018-7-16] [REFERRED TO]
HORIDAS SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-108] [REFERRED TO]
PRADEEP SHARMA VS. STATE OF M.P.) [LAWS(MPH)-2020-8-326] [REFERRED TO]
BODH RAJ VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-2002-9-9] [REFERRED]
ALLAUDIN AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2015-8-451] [REFERRED]
LALDEEPBHAGAT VS. STATE OF BIHAR [LAWS(PAT)-1995-1-11] [REFERRED TO]
BHANWARLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1994-9-61] [REFERRED TO]
SUBODH UNIYAL AND ORS. VS. SPEAKER LEGISLATIVE ASSEMBLY AND ORS. [LAWS(UTN)-2016-5-1] [REFERRED TO]
ALADDIN AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-2-36] [REFERRED TO]
VISHAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-156] [REFERRED TO]
KAPIL YADAV ALIAS KAPILDEO YADAV VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-1-229] [REFERRED TO]
RAJIV PHUKAN VS. STATE OF ASSAM [LAWS(GAU)-2009-3-22] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHAYAM LAL AND OTHERS [LAWS(HPH)-2016-6-278] [REFERRED TO]
JAGDISHSINH @ MUNNO RANJITSINH @ RANUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-179] [REFERRED TO]
STATE VS. ABDUL GANI BHAT [LAWS(J&K)-2021-3-106] [REFERRED TO]
NISHAD VS. STATE OF KERALA [LAWS(KER)-2022-12-64] [REFERRED TO]
BAVA U. VS. STATE OF KERALA [LAWS(KER)-2022-12-65] [REFERRED TO]
PANDIARAJAN VS. STATE [LAWS(MAD)-1992-9-17] [REFERRED TO]
RAMESHKUMAR SONI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1996-9-55] [REFERRED TO]
SOJ VS. STATE [LAWS(KER)-2010-12-512] [REFERRED TO]
SOJ VS. STATE [LAWS(KER)-2010-12-512] [REFERRED TO]
SOJ VS. STATE [LAWS(KER)-2010-12-512] [REFERRED TO]
DEEPAKBHAI BACHUBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2024-12-35] [REFERRED TO]
SUSHIL ARORA VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2017-12-166] [REFERRED TO]
MOHD. SHAKEEL VS. STATE OF U. P. [LAWS(ALL)-2024-3-127] [REFERRED TO]
BEJOY MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-1983-6-30] [REFERRED TO]
PARIMAL BANERJEE VS. STATE [LAWS(CAL)-1985-6-9] [REFERRED TO]
RAHUL KUMAR VS. STATE [LAWS(DLH)-2012-3-519] [REFERRED TO]
JAG MOHAN ALIAS BIRJU VS. STATE [LAWS(DLH)-1994-11-5] [REFERRED TO]
MANGAL SINGH VS. STATE [LAWS(DLH)-1994-11-23] [RELIED]
BHOJRAM SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-5-24] [REFERRED TO]
STATE OF ASSAM VS. SAHABUDDIN [LAWS(GAU)-2001-4-12] [REFERRED TO]
ARJUN BISWAS VS. STATE OF ASSAM [LAWS(GAU)-2004-3-53] [REFERRED TO]
SANTOSH @ TIDKE VS. STATE OF U. P. [LAWS(ALL)-2019-10-54] [REFERRED TO]
BIJENDRA SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-5-59] [REFERRED TO]
OM PRAKASH GUPTA SON OF LATE RADHA KISHUN SAH VS. THE STATE OF BIHAR [LAWS(PAT)-2018-1-404] [REFERRED TO]
STATE OF M P VS. PALTAN MALLAH [LAWS(SC)-2005-1-39] [DISTINGUISHED]
SANTOSH @ RAJESH @ GOPAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-9-59] [REFERRED TO]
MEHBOOB ALI VS. STATE OF RAJASTHAN [LAWS(SC)-2015-10-85] [REFERRED TO]
ANUPAM CHOUKSEY VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-3-47] [REFERRED TO]
K.BABU VS. STATE OF KERALA [LAWS(KER)-2023-10-107] [REFERRED TO]
SURENDRAN / MURUKAN VS. STATE OF KERALA [LAWS(KER)-2022-2-10] [REFERRED TO]
ANANDA KUMAR VS. STATE OF KERALA [LAWS(KER)-2024-10-27] [REFERRED TO]
AJAYAN ALIAS BABY VS. STATE OF KERALA [LAWS(KER)-2010-12-1] [REFERRED TO]
STATE OF ORISSA VS. SK KHURSIJAN [LAWS(ORI)-1986-12-26] [RFFERRED TO]
POOVANCHERRY THEKKEVEETTIL SANKARA NARAYANAN VS. STATE OF KERALA [LAWS(KER)-2006-5-32] [REFERRED TO]
VASUDEVAN VS. STATE [LAWS(KER)-1993-5-2] [REFERRED TO]
RAJESH RABHA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2016-11-18] [REFERRED TO]
SHIVAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-11-28] [REFERRED TO]
STATE OF H. P. VS. HOM SINGH [LAWS(HPH)-2023-11-72] [REFERRED TO]
VIJAY SAINI VS. STATE [LAWS(DLH)-2022-10-171] [REFERRED TO]
GURDEV SINGH VS. STATE OF H P [LAWS(HPH)-2004-7-11] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. VIJAY KUMAR [LAWS(HPH)-2006-9-51] [REFERRED TO]
NAKUL KUMAR NATH ALIAS MAINA VS. STATE OF TRIPURA [LAWS(GAU)-2012-4-68] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2008-7-90] [REFERRED TO]
SHANTAPPA ALIAS SANTOSH MULLIMANI S O LAXMAN MULLIMANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-11-56] [REFERRED TO]
RAJU LAHRI VS. STATE OF U.P. [LAWS(ALL)-2019-10-233] [REFERRED TO]
KADIR VS. STATE [LAWS(ALL)-2019-2-86] [REFERRED TO]
SHASHI KANT SINGH VS. STATE [LAWS(ALL)-2011-3-230] [REFERRED TO]
AMITSINGH BHIKAMSING THAKUR VS. STATE OF MAHARASHTRA [LAWS(SC)-2007-1-50] [REFERRED TO]
MOHAMMED MUSTAK VS. STATE OF ORISSA [LAWS(ORI)-2024-5-84] [REFERRED TO]
GYANCHAND JAIN VS. STATE OF MADHYA PRDESH [LAWS(MPH)-2018-6-19] [REFERRED TO]
KADAMANCHI SRINIVAS VS. THE STATE OF A.P. [LAWS(TLNG)-2018-11-61] [REFERRED TO]
SARAJENDU DEB VS. STATE OF TRIPURA [LAWS(TRIP)-2014-9-9] [REFERRED TO]
IRFAN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2024-5-43] [REFERRED TO]
RAJA KHAN VS. STATE OF CHATTISGARH [LAWS(SC)-2025-2-17] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
MANGALA OYALE VS. STATE OF ODISHA [LAWS(ORI)-2016-11-34] [REFERRED TO]
BISHNU DAKUA VS. STATE OF ORISSA [LAWS(ORI)-2014-9-62] [REFERRED TO]
NAGESH VS. STATE [LAWS(KAR)-2022-3-35] [REFERRED TO]
GEORGE ALIAS KUNJU VS. STATE [LAWS(KER)-2005-9-45] [REFERRED TO]
GEORGE CHARIYAN VS. STATE OF KERALA [LAWS(KER)-1988-12-6] [REFFERRED TO 10.]
OM PRAKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-37] [REFERRED TO]
RAM TOSSA VS. STATE OF ASSAM [LAWS(GAU)-2012-5-40] [REFERRED TO]
JOGINDER @ MINTU VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2018-10-395] [REFERRED TO]
MUBARAK ALI VS. STATE OF U P [LAWS(ALL)-2019-1-27] [REFERRED TO]
MAKKHAN VS. STATE [LAWS(ALL)-2018-10-74] [REFERRED TO]
MOCHHAI ALIAS TIWARI PASI VS. STATE OF U P [LAWS(ALL)-2017-11-397] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAMMED AJMAL MOHAMMAD AMIR KASAB [LAWS(BOM)-2011-2-190] [REFERRED TO]
ADINA SUBHASH RATHOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-143] [REFERRED TO]
ADINA SUBHASH RATHOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-143] [REFERRED TO]
RANJAN DAS VS. STATE OF MAHARASHTRA [LAWS(BOM)-1988-2-23] [REFERRED TO]
MADHAI RAI VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-8-166] [REFERRED TO]
RAMESH ALIAS BAJRANGI VS. STATE [LAWS(DLH)-2008-7-196] [REFERRED TO]
GANESH BORA VS. STATE OF ASSAM [LAWS(GAU)-2004-5-54] [REFERRED TO]
MOHD. NAUSHAD VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2023-7-26] [REFERRED TO]
SIJU KURIAN VS. STATE OF KARNATAKA [LAWS(SC)-2023-4-45] [REFERRED TO]
STATE OF KARNATAKA VS. DAVID RAZARIO [LAWS(SC)-2002-9-52] [REFERRED]
ANTER SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2004-2-40] [REFERRED]
RAJESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1986-10-50] [REFERRED]
KARAN YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2021-11-75] [REFERRED TO]
MOHAN LAL VS. STATE OF RAJASTHAN [LAWS(SC)-2015-4-46] [REFERRED TO]
ASAR MOHAMMAD AND ORS VS. STATE OF U P [LAWS(SC)-2018-10-111] [REFERRED TO]
State of Orissa VS. Ranjan Singh [LAWS(ORI)-2012-8-47] [REFERRED TO]
PIUS BARUA VS. STATE OF ORISSA [LAWS(ORI)-2017-9-130] [REFERRED TO]
SAKTHIVEL VS. STATE, REPRESENTED BY INSPECTOR OF POLICE [LAWS(MAD)-2019-7-223] [REFERRED TO]
FAJAR ALI VS. STATE OF TRIPURA [LAWS(GAU)-2011-5-56] [REFERRED TO]
MD. SAHJAMAL ALIAS SAHJAHAN AND OTHERS VS. STATE OF ASSAM [LAWS(GAU)-2010-6-63] [REFERRED TO]
ARVIND @ CHUNI LAL AND ANR VS. STATE OF HARYANA [LAWS(P&H)-2010-5-309] [REFERRED]
SOMASHEKARA VS. VASANTHAKUMAR [LAWS(KAR)-2022-2-159] [REFERRED TO]
SUNIL KUMAR VS. STATE OF H. P. [LAWS(HPH)-2024-4-86] [REFERRED TO]
KUNJAN NADAR RADHAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-1989-3-58] [REFERRED TO]
WAKAR CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-26] [REFERRED]
LALLI ALIAS CHIRANJIB BHOWMICK VS. STATE [LAWS(CAL)-1982-1-16] [REFERRED TO]
MOHD. GULFAM VS. STATE NCT OF DELHI [LAWS(DLH)-2022-10-148] [REFERRED TO]
STATE VS. SUNIL BATRA [LAWS(DLH)-1978-2-15] [REFERRED]
TAHIR VS. STATE [LAWS(DLH)-2000-8-23] [RELIED . [PARA 14]]
RAVINDER SINGH VS. STATE (NCT) OF DELHI [LAWS(DLH)-2012-3-757] [REFERRED TO]
MUTUM SEITYABAN SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2008-2-9] [REFERRED TO]
STATE OF MAHARASHTRA VS. KAMLAKAR TANAJI SHINDE [LAWS(BOM)-2010-9-26] [REFERRED TO]
INDRAJIT MALLAH VS. STATE OF U P [LAWS(ALL)-2005-9-208] [REFERRED TO]
DEEP CHAND JANGDE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-4-11] [REFERRED TO]
KAMLESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-3-197] [REFERRED TO]
KRISHAN AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-3-308] [REFERRED TO]
ISMAIL KHAN VS. STATE OF M.P [LAWS(MPH)-2019-5-101] [REFERRED TO]
MANISHABEN @ MINABEN HARSURBHAI KATHI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-144] [REFERRED TO]
MANISHABEN @ MINABEN HARSURBHAI KATHI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-144] [REFERRED TO]
ANIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-9-8] [REFERRED TO]
T. RAJA S/O THANKAMONY VS. STATE OF KERALA [LAWS(KER)-2009-11-150] [REFERRED TO]
RAJIB DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2016-8-56] [REFERRED TO]
SONU @ ASHUTOSH TIWARI VS. STATE [LAWS(DLH)-2019-12-91] [REFERRED TO]
VIKAS BANSAL VS. STATE NCT OF DELHI [LAWS(DLH)-2011-2-42] [REFERRED TO]
RAEES-UZ-ZAMA VS. STATE NCT OF DELHI [LAWS(DLH)-2013-5-24] [REFERRED TO]
TARJUBHAI NARSINGBHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2014-2-64] [REFERRED TO]
STATE OF ASSAM VS. JASHIM UDDIN BARBHUIYA HAILAKANDI [LAWS(GAU)-2024-4-28] [REFERRED TO]
BABA FAKKADNATH @ MULLA @ DHARAMPAL VS. STATE OF U P [LAWS(ALL)-2018-8-258] [REFERRED TO]
VUSHA VIJAYAVALLI VS. STATE OF A P [LAWS(APH)-2003-9-35] [REFERRED TO]
AMAL ARI VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-5-84] [REFERRED TO]
SATISH TRIPATHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-1-32] [REFERRED TO]
SULEMAN ALIAS KALLU AND BABUDIN VS. STATE [LAWS(DLH)-1977-9-8] [REFERRED]
ALTAF ALLARAKHAN YAKUBBHAI HAMIRKA VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-252] [REFERRED TO]
PADMAMATI MARDI VS. STATE OF ASSAM [LAWS(GAU)-2019-9-112] [REFERRED TO]
MAMTA MANHARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-10-52] [REFERRED TO]
CHARANDAS SWAMI VS. STATE OF GUJRAT AND ANOTHER. [LAWS(SC)-2017-4-48] [REFERRED TO]
DASHWANTH VS. STATE REP BY INSPECTOR OF POLICE T-14, MANGADU POLICE STATION [LAWS(MAD)-2018-7-312] [REFERRED TO]
K SURESH KUMAR VS. STATE [LAWS(MAD)-2014-1-264] [REFERRED TO]
M.SHANKAR VS. STATE OF A.P. [LAWS(TLNG)-2018-10-29] [REFERRED TO]
RAJU CHETTIR VS. STATE SIKKIM [LAWS(SIK)-2009-9-3] [REFERRED TO]
VASU DEO VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-3-145] [REFERRED TO]
BASAWARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-478] [REFERRED TO]
REVEENDRAN VS. STATE [LAWS(KER)-1989-1-72] [REFERRED TO]
JOSEPH ALIAS THARA ALIAS THANKACHAN VS. STATE OF KERALA [LAWS(KER)-1997-6-25] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NANHE LAL & ANOTHER [LAWS(HPH)-2016-6-233] [REFERRED TO]
CHANDRAKANT JHA VS. STATE [LAWS(DLH)-2016-1-133] [REFERRED TO]
RAKESH AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2015-12-259] [REFERRED TO]
ANIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2024-11-35] [REFERRED TO]
STATE OF GUJARAT VS. SUKHIBEN W/O SOMABHAI BHEMABHAI DABHI [LAWS(GJH)-2013-7-652] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-1999-9-105] [REFERRED]
RAJESH VS. STATE [LAWS(ALL)-2024-5-51] [REFERRED TO]
ROOP KUMAR VS. STATE OF U.P. [LAWS(ALL)-2025-3-5] [REFERRED TO]
TEJINDER VIRDI @ DOLLY VS. STATE [LAWS(DLH)-2009-12-278] [REFERRED TO]
RANJIT MONDAL AND SAJAL BARUI AND VS. STATE [LAWS(CAL)-1997-1-7] [REFERRED TO]
SHEW KR RAI VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-9-31] [REFERRED TO]
BOBY @ SUSHIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-9-36] [REFERRED TO]
REMAN ALIAS RAMAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2008-9-16] [REFERRED TO]