Referred Judgements :-

GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [REFERRED TO]
SARLA DIXIT VS. BALWANT YADAV [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. MUMBAI SHRAMIK SANGHA [REFERRED TO]
PRADIP CHANDRA PATNAIK VS. PRAMOD CHANDRA PATNAIK [REFERRED TO]
NAGAPPA VS. GURUDAYAL SINGH [REFERRED TO]
ABATI BEZBARUAH VS. DEPUTY DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MOHD NASIR [REFERRED TO]
NINGAMMA VS. UNITED INDIA INSURANCE CO LTD [REFERRED TO]
SANTOSH DEVI VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]
SANJAY VERMA VS. HARYANA ROADWAYS [REFERRED TO]

Cited Judgements :-

SHINDER KAUR VS. BALDEV SINGH [LAWS(P&H)-2017-9-68] [REFERRED TO]
SHANTAVVA W/O LATE GADIGEPPA AWARI ALIAS ELIVAL AND ANOTHER VS. ANAND VIRUPAKSHAPPA BALLARI AND ANOTHER [LAWS(KAR)-2016-12-88] [REFERRED TO]
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD , GULBARGA VS. SABANNA, MALLAPPA AND OTHERS [LAWS(KAR)-2016-3-409] [REFERRED]
URMILA CHATURVEDI VS. ISMIL KHAN [LAWS(ALL)-2023-5-186] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SUNITA DEVI [LAWS(ALL)-2023-7-115] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. KESHAV RAI [LAWS(ALL)-2017-3-276] [REFERRED TO]
GEETA SINGH AND OTHERS VS. UNITED INDIA INSURANCE CO LTD AND ANOTHER [LAWS(ALL)-2016-10-4] [REFERRED]
KAMLESH AND OTHERS VS. DEEN MOHD AND OTHERS [LAWS(DLH)-2017-7-285] [REFERRED TO]
KIDI DEVI VS. MANDEEP MALHOTRA @ MONU [LAWS(DLH)-2017-8-125] [REFERRED TO]
PAMILA BAKSHI @ SANGEETA BAKSHI & ORS. VS. DHANI RAM & ORS. [LAWS(DLH)-2017-8-276] [REFERRED TO]
RAJANI A. PADIYAR VS. M.R. LINGARAJU [LAWS(KAR)-2020-2-123] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. MUMTAZBANU WASIMKHAN BALOCH [LAWS(GJH)-2025-1-4] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ASHA DEVI POTDAR AND ORS [LAWS(MPH)-2017-5-98] [REFERRED TO]
BINITA BARUAH PHUKAN VS. AJIT BORAH [LAWS(GAU)-2019-2-108] [REFERRED TO]
SMT. SANGEETA VS. GOKUL SINGH [LAWS(RAJ)-2016-11-102] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. MANJU SHUKLA [LAWS(ALL)-2020-1-92] [REFERRED TO]
BALBIR SINGH VS. U.P.S.R.T.C. AND OTHERS [LAWS(ALL)-2017-7-110] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD ALLD VS. ISHRAT PARVEEN & OHTERS [LAWS(ALL)-2018-11-114] [REFERRED TO]
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD VS. UTTAM SITA RAM KADAM [LAWS(P&H)-2020-10-72] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SIMA GHOSAL [LAWS(CAL)-2023-2-46] [REFERRED TO]
BAJAJ ALLIANZ GENERAL VS. NARENDER SINGH [LAWS(DLH)-2016-5-375] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. DILWAR AND ORS. [LAWS(DLH)-2017-10-146] [REFERRED TO]
NEW INDIA ASURANCE CO. LTD. VS. CHHOTEY LAL [LAWS(DLH)-2017-7-186] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. POONAM AND ORS [LAWS(DLH)-2017-8-320] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. PRASHANTH [LAWS(KER)-2024-10-102] [REFERRED TO]
VIMLABAI BHAYYALALSING RAJPUT (BHANDARI) VS. ANIL DADARAO WAGHMARE [LAWS(BOM)-2017-8-266] [REFERRED TO]
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD VS. LAXMI [LAWS(KAR)-2019-6-352] [REFERRED TO]
SMT. SHIWANI RANA VS. NATIONAL INSURANCE COMPANY LTD. [LAWS(UTN)-2017-8-10] [REFERRED TO]
BHARTIBEN MANSUKHBHAI DESAI VS. BHIKHUBHAI KURJIBHAI DESAI [LAWS(GJH)-2019-8-10] [REFERRED TO]
SMT. PINKY & ORS. VS. ASAMDEEN & ORS. [LAWS(RAJ)-2015-12-195] [REFERRED TO]
MANIRAM & ORS. VS. RAM SINGH & ORS. [LAWS(RAJ)-2015-12-213] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. AND ORS. VS. CHARAN KAUR AND ORS. [LAWS(P&H)-2016-2-86] [REFERRED TO]
GURMEET KAUR AND ORS. VS. ORIENTAL INSURANCE CO. LTD. AND ORS. [LAWS(DLH)-2017-7-243] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. SAROJ AND ORS. [LAWS(DLH)-2017-8-159] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO LTD VS. RANI BALA AND OTHERS [LAWS(DLH)-2017-7-196] [REFERRED TO]
MANI RAM VS. RITU PAL [LAWS(DLH)-2016-4-120] [REFERRED TO]
BATASHO DEVI VS. REKHA & ORS [LAWS(DLH)-2016-2-348] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. ROSHAN LAL [LAWS(DLH)-2016-3-318] [REFERRED TO]
CHOLAMANDALAM MS GENERAL VS. SUMITRA WD/O DEBU VISHWAS [LAWS(BOM)-2018-2-7] [REFERRED TO]
RAJESHWARIBEN WD/O KALPESHBHAI SHAH VS. YUNUSBHAI ISABBHAI SIPAI [LAWS(GJH)-2022-5-32] [REFERRED TO]
HARBANS KAUR AND ANOTHER VS. RAVI KUMAR AND OTHERS [LAWS(P&H)-2017-2-400] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. LAVKUSH AND ANOTHER [LAWS(ALL)-2017-3-182] [REFERRED TO]
RAMESH KUMAR SONI VS. SHRIRAM GENERAL INSURANCE CO LTD THR MANAGER & ANOTHER [LAWS(ALL)-2017-3-434] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SUMAN MISHRA AND OTHERS [LAWS(ALL)-2019-3-201] [REFERRED TO]
SHEELA VS. NEW INDIA INSURANCE CO. LTD. [LAWS(KER)-2016-10-63] [REFERRED TO]
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. VS. SHOVA LEPCHA AND ORS. [LAWS(SIK)-2016-5-3] [REFERRED TO]
ASHAQ HUSSAIN KHAN VS. STATE [LAWS(J&K)-2019-4-107] [REFERRED TO]
RAJAN VS. PRAHALAD SINGH [LAWS(RAJ)-2023-11-108] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. VS. VENNILA AND ORS. [LAWS(MAD)-2015-10-19] [REFERRED TO]
SHAHNOORBEE W/O SHAIKH DAWAL VS. GOVIND S/O ANANDRAO KATRUWAR [LAWS(BOM)-2015-12-228] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. AND ORS. VS. DHARAM PRAKASH AND ORS. [LAWS(DLH)-2016-2-213] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. AND ORS. VS. BABITA AND ORS. [LAWS(DLH)-2016-3-138] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. IZHAR AHMAD AND ORS. [LAWS(DLH)-2016-3-147] [REFERRED TO]
NATIONAL INSURANCE COMPANY VS. RAM SHRI AND ORS. [LAWS(DLH)-2016-5-256] [REFERRED TO]
BABLI AND ORS VS. SABBIR AND ORS [LAWS(DLH)-2017-8-334] [REFERRED TO]
KRISHNA PREM AND ORS VS. SHANKAR SINGH AND ORS (ORIENTAL INSURANCE CO LTD) [LAWS(DLH)-2017-8-336] [REFERRED TO]
S.RAVAMMA VS. S.JAYARAMAN [LAWS(MAD)-2022-8-180] [REFERRED TO]
RAHMATH VS. GEORGE [LAWS(KER)-2025-2-117] [REFERRED TO]
RAJITHA P.V VS. UNION OF INDIA [LAWS(KER)-2025-2-27] [REFERRED TO]
SMT. MAMTA HASEEJA VS. NITIN ARORA [LAWS(MPH)-2017-7-126] [REFERRED TO]
SMT. AYESHA BEGUM AND ANOTHER VS. SARADARULLA KHAN AND OTHERS [LAWS(KAR)-2016-7-272] [REFERRED TO]
SHIPRA DUTTA VS. ORIENTAL INSURANCE COMPANY LIMITED [LAWS(CAL)-2023-5-113] [REFERRED TO]
JYNI VS. RAPHEL.P.T [LAWS(KER)-2016-1-81] [REFERRED TO]
GURJEET SINGH VS. UNITED INDIA INSURANCE COMPANY LTD & OTHERS [LAWS(UTN)-2017-8-55] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. DHAN DEVI AND ORS. [LAWS(DLH)-2016-5-983] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. VEENA VERMA AND ORS. [LAWS(DLH)-2017-10-148] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SHAMBHU AND ORS. [LAWS(DLH)-2017-10-149] [REFERRED TO]
MRS. RAJWATI NAGAR AND OTHERS VS. MR. R.R TYAGI AND OTHERS [LAWS(DLH)-2017-7-286] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD. VS. RANI KAUR AND ORS. [LAWS(DLH)-2017-8-165] [REFERRED TO]
IFFCO TOKIO GENERAL INS. CO. LTD. VS. BABU LENKA AND ORS. [LAWS(DLH)-2017-9-140] [REFERRED TO]
RAJITHA VS. UNION OF INDIA [LAWS(KER)-2025-3-26] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. RAJ RANI AND OTHERS [LAWS(P&H)-2017-8-154] [REFERRED TO]
SUNITA YADAV & OTHERS VS. ORIENTAL INSURANCE CO LTD & OTHERS [LAWS(ALL)-2017-12-159] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. SANJIDA KHATUN [LAWS(ALL)-2019-2-309] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. MANI MOHINI [LAWS(TLNG)-2023-2-99] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. PREM KANWAR AND ORS. [LAWS(RAJ)-2015-12-69] [REFERRED TO]
NENU LAL AND ORS. VS. SATISH KUMAR SINGH AND ORS. [LAWS(RAJ)-2015-12-70] [REFERRED TO]
LAXMAN KHANDERAO DARADE VS. RAJESH RAMESHWAR JOSHI [LAWS(BOM)-2016-4-183] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SRI SUBHASH CHANDRA AND OTHERS [LAWS(ALL)-2018-1-678] [REFERRED TO]
SH. LALDAIHZAUVA VS. LALNUNSANGI [LAWS(GAU)-2016-4-76] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. RUPA AGARWAL [LAWS(CAL)-2023-1-14] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SIMA SARKAR & ORS [LAWS(CAL)-2018-6-15] [REFERRED TO]
MADHU SHARMA VS. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD [LAWS(DLH)-2017-7-156] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. HARSH WADHWAN AND ORS. [LAWS(DLH)-2017-7-242] [REFERRED TO]
NEW INDIA INSURANCE CO. LTD. VS. BAL KISHAN TOKAS [LAWS(DLH)-2017-8-137] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. PUNAM JOSHI & ANR [LAWS(DLH)-2016-5-344] [REFERRED TO]
KARIMAN MAHTO VS. HDFC ERGO GENERAL INSURANCE CO LTD [LAWS(DLH)-2016-5-380] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO LTD. VS. SHAFIQ AHMAD [LAWS(DLH)-2016-5-1015] [REFERRED TO]
RAJ KUMAR MALIK VS. UNITED INDIA INSURANCE CO. LTD. AND ORS. [LAWS(DLH)-2017-10-141] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD , THROUGH ITS BRANCH MANAGER VS. SUMITRA WD/O DEBU VISHWAS [LAWS(BOM)-2018-2-220] [REFERRED TO]
SMT. ISHWARIBAI WD/O. BHAGWANDAS SHAMBHUWANI VS. SHRI KISHORKUMAR S/O. ARATMAL KRIPLANI [LAWS(BOM)-2017-6-69] [REFERRED TO]
GHISI AND ORS. VS. SATYA NARAYAN AND ORS. [LAWS(RAJ)-2015-12-66] [REFERRED TO]
HARBHAJAN SINGH VS. SHILPI JAIN [LAWS(P&H)-2019-8-161] [REFERRED TO]
GURMAIL KAUR AND OTHERS VS. LAL SINGH THROUGH HIS LRS AND OTHERS [LAWS(P&H)-2017-9-170] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE VS. POOLRAJ [LAWS(MAD)-2023-9-69] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. KUMARI ASHA K.THOMAS AND OTHERS [LAWS(DLH)-2017-7-284] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. SANGEETA DEVI AND ORS. [LAWS(DLH)-2016-2-183] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD. VS. OM PRAKASH & OTHERS [LAWS(DLH)-2016-3-315] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD VS. R A SELVAM @ AROKKASWAMY AND OTHERS [LAWS(MAD)-2015-10-368] [REFERRED]
ORIENTAL INSURANCE CO. LTD. VS. ASHA DEVI POTDAR [LAWS(MPH)-2017-5-95] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. DEEPAKKUMAR RATILAL KHANDRIYA (DECD. THRO LEGAL HEIRS) [LAWS(GJH)-2022-5-10] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. SUMA [LAWS(MAD)-2018-4-84] [REFERRED TO]
SMT. ANITA & OTHERS VS. GANNI KHAN & OTHERS [LAWS(RAJ)-2015-12-218] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SOHNA SINGH [LAWS(CAL)-2019-11-47] [REFERRED TO]
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION VS. SMT. NEHA GOSHWAMI [LAWS(UTN)-2017-8-14] [REFERRED TO]
RASHMI SHARMA AND OTHERS VS. VISHWA NATH AND OTHERS [LAWS(DLH)-2017-7-283] [REFERRED TO]
SANDESH KUMAR DUTTA & ORS VS. GURDIP SINGH & ORS [LAWS(DLH)-2017-8-152] [REFERRED TO]
MANOJ SHARMA AND ANR VS. SAROJ SINGH AND ANR [LAWS(DLH)-2017-8-335] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. GURDEEP SINGH AND ORS. [LAWS(DLH)-2017-10-155] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD. VS. VEENA DEVI AND ORS. [LAWS(DLH)-2016-3-336] [REFERRED TO]
FUTURE GENERALI INDIA INSURANCE CO. LTD. VS. YOGITA TANDAN [LAWS(CHH)-2017-8-141] [REFERRED TO]
NUTAN MILIND KULKARNI VS. BAJIRAO DNYANDEO PATIL [LAWS(BOM)-2020-6-154] [REFERRED TO]
VINODBHAI HASMUKHBHAI PATEL VS. HIREN KANTIBHAI BHAVSAR [LAWS(GJH)-2023-2-427] [REFERRED TO]
NANDA WD/O BHAUSAHEB JADHAV AND OTHERS VS. VIVEK S/O BABURAO NIRPHARALLE AND OTHERS [LAWS(BOM)-2016-4-223] [REFERRED]
PITAMBARI DEVI AND OTHERS VS. GURPREET SINGH & ANOTHER [LAWS(HPH)-2016-5-289] [REFERRED TO]
NEETA DEVI VS. NAVEEN RUSIA [LAWS(ALL)-2019-2-306] [REFERRED TO]
SMT. ASHA BATRA AND 3 OTHERS VS. THE ORIENTAL INSURANCE CO. LTD. AND 2 OTHERS [LAWS(ALL)-2018-11-44] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. VIJAY SHANKAR AND 2 OTHERS [LAWS(ALL)-2017-3-63] [REFERRED TO]
SWAPNA DAS GUPTA & OTHERS VS. RAJIV KAPOOR & OTHERS [LAWS(ALL)-2017-4-479] [REFERRED TO]
NEW INDIA INSURANCE COMPANY LIMITED. DIVISIONAL OFFICE, ALUVA, REPRESENTED BY THE ADMINISTRATIVE OFFICER, REGIONAL OFFICE, KOCHI 683101 VS. AYANA, D/O LATEASHOKAN, KARILPADICKAL HOUSE, MANNOOR, IRUPURAM VILLAGE [LAWS(KER)-2016-10-49] [REFERRED TO]