Referred Judgements :-

KASHMIRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE VS. CAPTAIN JAGJIT SINGH [REFERRED TO]
HARICHARAN KURMI JOGIA HAJAM VS. STATE OF BIHAR [REFERRED TO]
GURCHARAN SINGH RAJ KUMAR SHARMA VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED TO]
STATE OF UTTAR PRADESH VS. BOOTA SINGH [REFERRED TO]
STATE OF MAHARASHTRA VS. DAMU S O GOPINATH SHINDE [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SATYA DEV SHARMA [REFERRED TO]
FIROZUDDIN BASHEERUDDIN VS. STATE OF KERALA [REFERRED TO]
PRAKASH DHAWAN KHAIRNAR PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
KALYAN CHANDRA SARKAR VS. RAJESH RANJAN alias PAPPU YADAV [REFERRED TO]
BHUBONI SAHU VS. KING [REFERRED TO]
MIRZA AKBAR VS. KING EMPEROR [REFERRED TO]

Cited Judgements :-

NANTU @ NARAYAN GHOSH VS. STATE OF ORISSA [LAWS(ORI)-2007-9-83] [REFERRED TO]
PRAMOD CHANDRA RATH VS. STATE OF ORISSA [LAWS(ORI)-2005-12-16] [REFERRED TO]
LAXMAN JAYASAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-3-34] [REFERRED TO]
CONSTITUTION OF INDIA VS. SAYALEE SANJEEV JOSHI [LAWS(SC)-2007-5-131] [REFERRED TO]
GYANCHAND AGRAWAL ALIAS GYANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2006-11-12] [REFERRED TO]
SAGYNBEK TOKTOBOLOTOV VS. STATE OF U.P. [LAWS(ALL)-2020-6-46] [REFERRED TO]
TALLURI SRINIVAS VS. STATE [LAWS(APH)-2009-10-82] [REFERRED TO]
JASBIR SINGH VS. STATE [LAWS(J&K)-2017-9-64] [REFERRED TO]
ANANTHA SATYA UDAYA BHASKARA RAO ANANTHA BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-10-184] [REFERRED TO]
HEM SINGH @ BHIMU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-10] [REFERRED TO]
GAGAN SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-10-125] [REFERRED TO]
PANNA LAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2022-5-78] [REFERRED TO]
SAVITA KHANDE AND ORS. VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-7-13] [REFERRED TO]
P. CHIDAMBARAM VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2019-10-70] [REFERRED TO]
Babuni alias Subrat Patra VS. State of Orissa [LAWS(ORI)-2005-3-51] [REFERRED TO]
MUKESH DOLATRAM HARJANI VS. STATE OF GUJARAT [LAWS(GJH)-2006-4-48] [REFERRED TO]
PRASHANT KONADKAR VS. STATE [LAWS(BOM)-2011-12-194] [REFERRED TO]
RAJDEEP SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2021-5-46] [REFERRED TO]
M.C.KAMARUDEEN VS. STATE OF KERALA [LAWS(KER)-2021-2-5] [REFERRED TO]
KARAN SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-10-124] [REFERRED TO]
SHOBHARAM KAMLAPRASAD SHUKLA VS. INTELLIGENCE OFFICER [LAWS(GJH)-2009-7-234] [REFERRED TO]
ABHAYSINH DEVISINH CHUDASAMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2012-9-211] [REFERRED TO]
DILIP PRASAD DUTTA S/O SOBHARAM DUTTA VS. STATE OF ASSAM AND ANR [LAWS(GAU)-2019-3-91] [REFERRED TO]
Sankar Adeya @ Sankar Addhya @ Daku VS. State of Orissa [LAWS(ORI)-2007-9-55] [REFERRED TO]
STATE OF MAHARASHTRA VS. AJAY ALIAS RAMESHWAR RAGHURAM [LAWS(BOM)-2006-2-20] [REFERRED TO]
PRAKASH @ BHAYNA @ UDIYAMALI GOLAK PANDA VS. STATE OF GUJARAT [LAWS(GJH)-2013-6-82] [REFERRED TO]
BINOD KUMAR VS. UNION OF INDIA [LAWS(JHAR)-2023-10-31] [REFERRED TO]
STATE OF RAJASTHAN VS. RAVISHANKAR SRIVASTAVA [LAWS(RAJ)-2005-6-13] [REFERRED TO]
VERNON VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-68] [REFERRED TO]
AMARJEET SINGH VS. DIRECTOR OF REVENUE INTELLIGENCE [LAWS(DLH)-2009-5-129] [REFERRED TO]
NARESH TREHAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2022-6-84] [REFERRED TO]
RAGHURAJ PRATAP SINGH VS. STATE OF M P [LAWS(MPH)-2005-12-14] [REFERRED TO]
JADAVBHAI SANGABHAI HUN VS. STATE OF GUJARAT [LAWS(GJH)-2025-3-101] [REFERRED TO]
SUMER CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-71] [REFERRED TO]
GOPAL GOYAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2012-11-115] [REFERRED TO]
MAHIMANANDA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2017-6-22] [REFERRED TO]
BAPI @ ARINDAM SARKHEL VS. STATE OF ORISSA [LAWS(ORI)-2017-4-73] [REFERRED TO]
BAPI @ ARINDAM SARKHEL VS. STATE OF ORISSA [LAWS(ORI)-2017-4-73] [REFERRED TO]
SHAKIR CHACHA VS. STATE OF M P [LAWS(MPH)-2009-1-11] [REFERRED TO]
VIMALBEN AJITBHAI PATEL VS. VATSLABEEN ASHOKBHAI PATEL [LAWS(SC)-2008-3-125] [REFERRED TO]
SHOMA KANTI SEN VS. STATE OF MAHARASHTRA [LAWS(SC)-2024-4-15] [REFERRED TO]
DEEPAK GOYAL VS. STATE [LAWS(DLH)-2022-2-252] [REFERRED TO]
GOVT. OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE VS. HAMID HUSSAIN @ ABU FAISAL AND ORS. [LAWS(DLH)-2011-2-563] [REFERRED TO]
THOUNAOJAM SHYAMKUMAR SINGH VS. STATE [LAWS(DLH)-2009-2-294] [REFERRED TO]
SAYEED ABU ALA VS. NARCOTIC CONTROL BUREAU [LAWS(DLH)-2008-8-47] [REFERRED TO]
M.C. KAMARUDDIN VS. STATE OF KERALA [LAWS(KER)-2021-1-148] [REFERRED TO]
ATIBAL SINGH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2019-3-17] [REFERRED TO]
JAYENDRASINH DILUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2015-8-134] [REFERRED]
DHEERAJ SINGH VS. STATE [LAWS(DLH)-2005-7-31] [REFERRED TO]
RAJENDRAKUMAR BRIJKISHORE JAISWAL VS. CENTRAL BUREAU OF INVESTIGATION, ACB, NAGPUR [LAWS(BOM)-2013-10-212] [REFERRED TO]
AMITBHAI ANILCHANDRA SHAH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2010-10-274] [REFERRED TO]
STATE OF GUJARAT VS. NARENDRA K AMIN [LAWS(GJH)-2008-1-337] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHARAT BABURAO GAVHANE [LAWS(BOM)-2006-9-151] [REFERRED TO]
MAHIMANANDA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2017-5-40] [REFERRED TO]
GOPIKISHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-9-102] [REFERRED TO]
DHARMESHBHAI KIRTIKUMAR SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2014-3-12] [REFERRED TO]
DILBAGH KHAN VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-57] [REFERRED TO]
NARENDRA K AMIN VS. STATE OF GUJARAT [LAWS(SC)-2008-4-96] [REFERRED TO]
AJENDRAPRASAD NARENDRAPRASAD VS. STATE OF GUJARAT [LAWS(GJH)-2006-4-2] [REFERRED TO]
NASSURULLAH KHAN VS. UNION TERRITORY OF J & K [LAWS(J&K)-2021-7-33] [REFERRED TO]
SONIA SANGWAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2022-6-112] [REFERRED TO]
RAJAT KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-25] [REFERRED TO]
MOHAMMAD FARHAN VS. STATE OF H. P. [LAWS(HPH)-2021-1-32] [REFERRED TO]
ANMOL SINGH VS. STATE [LAWS(DLH)-2013-5-397] [REFERRED TO]
ARJUN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-11-202] [REFERRED TO]
BHAGWAT VS. STATE OF U P [LAWS(ALL)-2006-8-213] [REFERRED TO]
VED PRAKASH ALIAS KALU VS. STATE OF DELHI [LAWS(DLH)-2007-4-96] [REFERRED TO]
DHARMENDRA MISHRA ( MAJOR B C ) VS. PRADEEP KUMAR MISHRA & 4 OTHERS [LAWS(ALL)-2018-2-169] [REFERRED TO]
CHENNA BOYANNA KRISHNA YADAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-9-123] [REFERRED TO]
SHIVDAS ALIAS BETU NARAYAN BODDEWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-138] [REFERRED TO]
STATE OF GUJARAT VS. M N DINESH [LAWS(GJH)-2008-1-86] [REFERRED TO]
FIROZ PASHA VS. NATIONAL INVESTIGATION AGENCY [LAWS(KAR)-2024-2-129] [REFERRED TO]
SRI LANKA VENKATA SUBRAHMANYAM VS. THE STATE OF TELANGANA., REP. BY SPECIAL PP OF CBI, HYDERABAD [LAWS(APH)-2018-1-43] [REFERRED TO]
BIPLAV BISWAS VS. STATE OF NCT OF DELHI [LAWS(DLH)-2019-5-365] [REFERRED TO]
SANDEEP TILWANI VS. STATE OF NCT [LAWS(DLH)-2023-3-29] [REFERRED TO]
TAHIR BASHIR SHEIKH & ANOTHER VS. STATE [LAWS(J&K)-2018-4-21] [REFERRED TO]
FOREJ LASKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-3-26] [REFERRED TO]
VERNON VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-7-75] [REFERRED TO]
UNION OF INDIA VS. MRITYUNJAY KUMAR SINGH [LAWS(SC)-2024-5-36] [REFERRED TO]
RAJAT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-68] [REFERRED TO]
ARVIND RAJTA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2020-9-52] [REFERRED TO]
SHAMSUDEEN VS. STATE OF KERALA [LAWS(KER)-2023-3-192] [REFERRED TO]
SHAJI VS. STATE OF KERALA [LAWS(KER)-2005-6-100] [REFERRED TO]
GOPAL KRISHNA PATAR VS. UNION OF INDIA [LAWS(JHAR)-2022-4-41] [REFERRED TO]
SUNNY CHOUDHARY VS. STATE OF J & K [LAWS(J&K)-2021-8-85] [REFERRED TO]
DEVI SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-11-52] [REFERRED TO]
JASHUBHAI PRABHATBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1719] [REFERRED TO]
ALAMGIR HOSSAIN VS. STATE [LAWS(BANG)-2016-8-8] [REFERRED TO]
ARUN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-69] [REFERRED TO]
RAJEEV RAJ RATHEE VS. STATE [LAWS(DLH)-2023-6-90] [REFERRED TO]
SMT. SUMITRA VS. STATE OF U.P. [LAWS(ALL)-2016-5-217] [REFERRED TO]
SUNIL KUMAR ALIAS SONU VS. STATE OF HARYANA [LAWS(P&H)-2007-4-71] [REFERRED TO]
ASHOK NANDA VS. STATE OF M P [LAWS(MPH)-2010-10-26] [REFERRED TO]
RAJAN TIWARI VS. STATE OF BIHAR [LAWS(PAT)-2014-7-18] [REFERRED TO]
RAM NAGINA GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-10-76] [REFERRED TO]
ANIL KUMAR YADAV VS. STATE (NCT) OF DELHI & ANR. [LAWS(SC)-2017-11-21] [REFERRED TO]
KALU RAM VISHNOI VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR [LAWS(RAJ)-2012-5-265] [REFERRED TO]
K. MANI VS. INSPECTOR OF POLICE, SPECIAL C.B.I., KOCHI [LAWS(KER)-2015-12-188] [REFERRED TO]
P. GOPALAKRISHNAN @ DILEEP VS. STATE OF KERALA [LAWS(KER)-2017-8-9] [REFERRED TO]
RANJITSING BRAHMAJEETSING SHARMA VS. STATE OF MAHARASHTRA [LAWS(SC)-2005-4-8] [REFERRED TO]
PRATAPBHAI HAMIRBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(SC)-2012-10-36] [REFERRED TO]
R M MANJUNATHA GOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2014-9-384] [REFERRED]
DASHRATHBHAI MANGAJI MARVADI VS. STATE OF GUJARAT [LAWS(GJH)-2025-3-50] [REFERRED TO]
KRISHAN KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2021-5-45] [REFERRED TO]
TEJPAL BANGA VS. STATE OF H.P. [LAWS(HPH)-2020-3-20] [REFERRED TO]
HARVINDER CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-1-33] [REFERRED TO]
CHAITHANYA VS. UNION OF INDIA [LAWS(KER)-2023-4-98] [REFERRED TO]
AMIT JOGI VS. STATE OF CHHATISGARH [LAWS(CHH)-2006-5-3] [REFERRED TO]
SANTHOSH B C, VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-620] [REFERRED TO]
MANJUNATH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-339] [REFERRED TO]
SUDHIR ANGUR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-78] [REFERRED TO]
ARUNA CHADHA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2012-12-9] [REFERRED TO]
NARESHBHAI VISHNUBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2008-9-27] [REFERRED TO]
ICICI BANK LTD VS. CHOUDHARY RAJNI & ANR [LAWS(DLH)-2016-5-816] [REFERRED]
CHANDULAL DEVAJIBHAI DARJI VS. STATE OF GUJARAT [LAWS(GJH)-2009-11-260] [REFERRED TO]
PRADEEP N SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-192] [REFERRED TO]