Referred Judgements :-

GREAT WESTERN RAILWAY CO. V. CARPALLA UNITED CHINA CLAY CO. LTD. [REFERRED TO]
F.F.CHRISTIAN V. TEKAITNI NARBADA KOERI AND OTHERS [REFERRED TO]
BEJOY SINGH DUDHORIA V. SURENDRA NARAYAN SINGH [REFERRED TO]
BAGESWARI CHARAN SINGH V. KUMAR KAMAKHYA NARAIN SINGH [REFERRED TO]
KRISHI UTPADAN MANDI SAMITI V. KANHAIYA LAL AND OTHERS [REFERRED TO]
SUSHIL KUMAR V. RAKESH KUMAR [REFERRED TO]
SANJAY GERA V. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER [REFERRED TO]
RAM CHANDRA SINGH V. SAVITRI DEVI AND ORS. [REFERRED TO]
RAJA RAJINDER CHAND VS. SUKHI [REFERRED TO]
ATMA RAM AMIN CHAND JISUKH RAM S B S AMARSURJIT SINGH GANGA RAM GANGA SINGH JAGADISH MOTA BASTI BRIJ LAL GANPAT TH HARNATH SINGH MANI RAM SHRI HANUMAN PRASAD SANTA SINGH RAJA RAM LALA BALRAJ VS. STATE OF PUNJAB [REFERRED TO]
HINGIR RAMPUR COAL CO LIMITED VS. STATE OF ORISSA [REFERRED TO]
RAGHUBANS NARAIN SINGH VS. UTTAR PRADESH GOVERNMENT [REFERRED TO]
MATHURA PRASAD BAJOO JAISWAL VS. DOSSIBAI N B JEEJEEBHOYF [REFERRED TO]
SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES TINSUKIA VS. ONKARM NATHMAL TRUST:ASSAM JUTE SUPPLY CO LTD:LAKSHMICHAND INDRA CHAND:THANAI TEA ESTATE [REFERRED TO]
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED VS. LADHA RAM AND CO [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
STATE OF ASSAM VS. JITENDRA KUMAR SENAPATI [REFERRED TO]
HARCHARAN VS. STATE OF HARYANA [REFERRED TO]
BHAG SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
INDIA CEMENT LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF PUNJAB VS. VISHKARMA AND CO [REFERRED TO]
SURESHCHANDRA C MEHTA VS. STATE OF KARNATAKA [REFERRED TO]
JAWAJEE NAGNATHAM VS. REVENUE DIVISIONAL OFFICER ADILABAD A P [REFERRED TO]
P RAM REDDY VS. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD [REFERRED TO]
SHAKUNTALABAI VS. STATE OF MAHARASHTRA [REFERRED TO]
BASAVA VS. SPL LAND ACQUISITION OFFICER [REFERRED TO]
W B HOUSING BOARD VS. BRIJENDRA PRASAD GUPTA [REFERRED TO]
HEERALAL VS. KALYANMAL [REFERRED TO]
SHAJI KURIAKOSE VS. INDIAN OIL CORPN LIMITED [REFERRED TO]
LAND ACQUISITION OFFICER CUM DSWO AP VS. B V REDDY AND SONS [REFERRED TO]
S AMARJIT SINGH KALRA VS. PRAMOD GUPTA [REFERRED TO]
GHAZIZBAD DEVELOPMENT AUTHORITY VS. ANOOP SINGH [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. INTNL SECURITY AND INTELLIGENCE AGENCY LIMITED [REFERRED TO]
LAXMINARAYAN R BHATTAD VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMNIK VALLABHDAS MADHVANI VS. TARABEN PRAVINLAL MADHVANI [REFERRED TO]
LILA GHOSH DEAD VS. STATE OF WEST BENGAL [REFERRED TO]
GOVERNMENT OF WEST BENGAL VS. TARUN K ROY [REFERRED TO]
LAND ACQUISITION OFFICER KAMMARAPALLY VILLAGE NIZAMABAD DISTRICT ANDHRA PRADESH VS. NOOKALA RAJAMALLU [REFERRED TO]
PANNA LAL GHOSH VS. LAND ACQUISITION COLLECTOR [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. JOGINDER S MONGA [REFERRED TO]
UNION OF INDIA VS. SAVJIRAM [REFERRED TO]
KRISHI UTPADAN MANDI SAMITI SAHASWAN DISTRICT VS. BIPIN KUMAR [REFERRED TO]
ASHOK LEYLAND LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
SURENDRA KUMAR VAKIL VS. CHIEF EXECUTIVE OFFICER M P [REFERRED TO]
GAON SABHA VS. NATHI [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BALI RAM SHARMA [REFERRED TO]
OM PRAKASH VS. UNION OF INDIA [REFERRED TO]
KRISHNA BAHADUR VS. PURNA THEATRE [REFERRED TO]
DEB NARAYNA SHYAM VS. STATE OF WEST BENGAL [REFERRED TO]
BOARD OF CONTROL FOR CRICKET INDIA VS. NETAJI CRICKET CLUB [REFERRED TO]
SANGRAMSINH P GAEKWAD VS. SHANTADEVI P GEAKWAD [REFERRED TO]
MANAGEMENT OF MADURANTAKAM CO OP SUGAR MILLS LTD VS. S VISWANATHAN [REFERRED TO]
STATE OF KARNATAKA VS. SANGAPPA DYAVAPPA BIRADAR [REFERRED TO]
SHAKUNTALA DEVI VS. KAMLA [REFERRED TO]
VILUBEN JHALEJAR CONTRACTOR VS. STATE OF GUJARAT [REFERRED TO]
STATE OF PUNJAB VS. SWARAN SINGH [REFERRED TO]
UGGAR SEN KASHYAP VS. UNION OF INDIA [REFERRED TO]
RAMESHWAR SOLANKI VS. UNION OF INDIA [REFERRED TO]
GRAM PANCHAYAT VS. STATE [REFERRED TO]
BHEEMAGIRI BHASKAR VS. REVENUE DIVISIONAL OFFICER BHONGIR [REFERRED TO]
ONKARMAL AGARWALLA VS. BIRESWAR HAZRA [REFERRED TO]
BHAGIRATH RAM CHAND VS. STATE OF PUNJAB [REFERRED TO]
STATE OF PUNJAB VS. S KEHAR SINGH [REFERRED TO]
PREM CHAND VS. STATE OF HARYANA [REFERRED TO]
GOBINDA NARAYAN SINGH VS. SHAM LAL SINGH [REFERRED TO]
JAGAT MOHAN NATH SAH DEO VS. UDAI NATH SAH DEO [REFERRED TO]
H V LOW AND COMPANY, LIMITED VS. RAJA BAHADUR JYOTI PROSAD SINGH DEO [REFERRED TO]
VIJAY COTTON AND OIL MILLS LIMITED VS. STATE OF GUJARAT [REFERRED TO]
CHUNI LAL, SON OF SHRI CHAND VS. THE STATE OF HARYANA [REFERRED TO]
MAM CHAND AND ANOTHER VS. STATE OF HARYANA AND OTHERS [REFERRED TO]

Cited Judgements :-

THE SECRETARY, CORPORATE OFFICE VS. MR.SAMBASIVAM [LAWS(MAD)-2015-10-265] [REFERRED TO]
RAJAT GUPTA VS. RUPALI GUPTA [LAWS(DLH)-2018-5-304] [REFERRED TO]
HARI CHAND THRU L.R'S VS. UOI [LAWS(DLH)-2013-5-345] [REFERRED TO]
GENERAL MANAGER, NORTHERN RAILWAY VS. HIMMAT KUMAR [LAWS(HPH)-2017-8-121] [REFERRED TO]
PRASAD @ PURUSHOTHAMAN VS. KERALA WOMENS COMMISSION, PATTOM [LAWS(KER)-2017-7-87] [REFERRED TO]
PACHAIAMMAL VS. DEPUTY COMMISSIONER [LAWS(MAD)-2018-4-134] [REFERRED TO]
K RAMPRASAD VS. COMMISSIONER, MADURAI CORPORATION [LAWS(MAD)-2018-2-503] [REFERRED TO]
P VEERACHAMY VS. COMMISSIONER MADURAI CORPORATION [LAWS(MAD)-2018-2-233] [REFERRED TO]
T VASUKI VS. DISTRICT COLLECTOR, COLLECTORATE, THENI [LAWS(MAD)-2018-1-570] [REFERRED TO]
P.VASANTHA KUMAR VS. PRINCIPAL CHIEF ENGINEER-CUM-CHIEF ENGINEER(GENERAL) [LAWS(MAD)-2019-10-200] [REFERRED TO]
ANJAMBU VS. TRICHIRAPPALLI CITY CORPORATION [LAWS(MAD)-2018-1-504] [REFERRED TO]
S GANESH KUMAR VS. DIRECTOR [LAWS(MAD)-2018-1-108] [REFERRED TO]
A BABIN DYSON @ BARI NESON VS. COMMISSIONER CORPORATION OF CHENNAI [LAWS(MAD)-2017-9-206] [REFERRED TO]
V MANIVANNAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-2-199] [REFERRED TO]
M MOVENDIRAN VS. DIRECTOR, DEPARTMENT PUBLIC HEALTH AND PREVENTIVE MEDICINE [LAWS(MAD)-2017-7-237] [REFERRED TO]
J.SEENIVASAGAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-8-241] [REFERRED TO]
V.GURUMOORTHY VS. JOINT DIRECTOR [LAWS(MAD)-2019-4-506] [REFERRED TO]
M.MANGAYARKARASI VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-3-389] [REFERRED TO]
MATHUBALAN VS. DIRECTOR [LAWS(MAD)-2019-3-605] [REFERRED TO]
G.JAYAKUMAR VS. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT [LAWS(MAD)-2019-3-582] [REFERRED TO]
V.SHANTHI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-4-501] [REFERRED TO]
ALI JAN VS. 2ND ADDITIONAL DISTRICT JUDGE, RAMPUR AND OTHERS [LAWS(ALL)-2006-4-332] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ORS. VS. DAVE RAM AND ORS. [LAWS(HPH)-2016-3-60] [REFERRED TO]
HILL ELLIOTT AND CO LTD VS. BHUPINDER SINGH [LAWS(DLH)-2010-12-250] [REFERRED TO]
HENRIQUETA MARIA VS. STATE OF GOA [LAWS(BOM)-2008-2-149] [REFERRED TO]
KAZI MOHAMAD ISSAC AND ORS. VS. NAGESH BABUSSO GAUDO AND ORS. [LAWS(BOM)-2016-3-136] [REFERRED TO]
RAJ DEVI VS. UOI [LAWS(DLH)-2007-7-71] [REFERRED TO]
KISHORE VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2011-2-34] [REFERRED TO]
HINDUSTAN STEEL WORKS CONSTRUCTION LTD VS. STATE OF BIHAR [LAWS(PAT)-2007-3-100] [REFERRED TO]
S MURUGESAN VS. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD [LAWS(MAD)-2017-10-295] [REFERRED TO]
ASHOK KUMAR SONI VS. RAJINDER BAHADUR [LAWS(P&H)-2022-7-268] [REFERRED TO]
RAMBHAROSE RATHOR VS. MADHYA PRADESH WAKF BOARD [LAWS(MPH)-2017-6-25] [REFERRED TO]
NARMADA GINNING AND PRESSING FACTORY VS. STATE OF M. P. [LAWS(MPH)-2021-10-117] [REFERRED TO]
SANTOSH KUMAR SINGH VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2016-4-43] [REFERRED TO]
GAUTAM SARUP VS. LEELA JETLY [LAWS(SC)-2008-3-174] [REFERRED TO]
RANVIR SINGH VS. UNION OF INDIA [LAWS(SC)-2005-9-32] [REFERRED TO]
V CHINNAKUZHANTHAI VS. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY REVENUE DEPARTMENT [LAWS(MAD)-2017-10-320] [REFERRED TO]
R SUGANYA VS. MANAGING DIRECTOR [LAWS(MAD)-2017-10-314] [REFERRED TO]
M MAHESWARAN VS. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY [LAWS(MAD)-2017-10-279] [REFERRED TO]
SOHBAR SIRDARSHIP ELAKA VS. STATE OF MEGHALAYA AND OTHERS [LAWS(MEGH)-2016-6-22] [REFERRED TO]
ATHOKPAM MANGI SINGH VS. ATHOKPAM NINGOL [LAWS(MANIP)-2024-5-2] [REFERRED TO]
GAFFUR KHAN & ORS VS. RAMJAN & ORS [LAWS(RAJ)-2017-3-179] [REFERRED TO]
SANGEETA W/O SHARWAN LAL VS. KIRTI DEVI BANJARA W/O OM PRAKASH [LAWS(RAJ)-2019-5-18] [REFERRED TO]
BRIG. SASSI INDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2008-11-46] [REFERRED TO]
MINERAL AREA DEVELOPMENT AUTHORITY VS. STEEL AUTHORITY OF INDIA [LAWS(SC)-2024-7-91] [REFERRED TO]
TARSEM CHAND VS. NIRBHAI SINGH VASHISHT [LAWS(P&H)-2022-7-270] [REFERRED TO]
NARAYANA MENON ALIAS MANI VS. STATE OF KERALA [LAWS(SC)-2006-7-113] [REFERRED TO]
KAMLA CONSTRUCTION CO VS. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY [LAWS(PAT)-2011-8-59] [REFERRED TO]
LAND ACQUISITION OFFICER SUB COLLECTOR COONOOR VS. PAPPAMMAL [LAWS(MAD)-2006-8-158] [REFERRED TO]
BHAGAT SINGH VS. UNION OF INDIA [LAWS(SC)-2009-8-131] [REFERRED TO]
JAQANATH RISHI DAS VS. STATE OF TRIPURA; TRIPURA STATE ELECTRICITY CORPORATION LTD ; SR MANAGER, ELECTRICAL SUB-DIVISION [LAWS(TRIP)-2016-2-31] [REFERRED]
NRUPAL NARENDRABHAI DALWADI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2017-5-156] [REFERRED TO]
DHARAMSI MORARJI CHEMICAL CO LTD VS. TULSIDAS JESANG AND SONS [LAWS(GJH)-2012-3-75] [REFERRED TO]
DEEPAK ROHAL AND ANR VS. STATE OF H P AND ORS [LAWS(HPH)-2009-9-62] [REFERRED]
L.A.C. VS. JANARDHAN SINGH AND OTHERS [LAWS(HPH)-2018-8-18] [REFERRED TO]
S KUMAR VS. DIVISIONAL ENGINEER [LAWS(MAD)-2018-1-90] [REFERRED TO]
S KUMARASAMY ALIAS KUMAR VS. COMMISSIONER FOR REVENUE ADMINISTRATION [LAWS(MAD)-2018-1-66] [REFERRED TO]
L MOHANASUNDARAM VS. JOINT DIRECTOR OF SCHOOL [LAWS(MAD)-2018-1-112] [REFERRED TO]
K THANGAPANDIAMMAL VS. JOINT DIRECTOR [LAWS(MAD)-2018-1-293] [REFERRED TO]
M VELMURUGAN VS. CHIEF ENGINEER [LAWS(MAD)-2018-1-140] [REFERRED TO]
K. VELMURUGAN VS. THE DIRECTOR OF PUBLIC HEAL AND PREVENTIVE MEDICINES, OFFICER OF THE DIRECTOR OF PUBLIC HEAL AND PREVENTIVE MEDICINES, CHENNAI [LAWS(MAD)-2018-1-432] [REFERRED TO]
VEERAMMAL VS. THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR [LAWS(MAD)-2018-2-337] [REFERRED TO]
A KARUPPIAH VS. COMMISSIONER MUNICIPAL OFFICE SIVAKASI MUNICIPALITY [LAWS(MAD)-2018-2-237] [REFERRED TO]
P. BABU VS. THE DIRECTOR OF SCHOOL EDUCATION, CHENNAI [LAWS(MAD)-2018-1-454] [REFERRED TO]
C.KARIKALAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-9-98] [REFERRED TO]
K. MANIKANDAN VS. TAMIL NADU GENERATION & DISTRIBUTION LIMITED [LAWS(MAD)-2019-9-178] [REFERRED TO]
R.VIDYA VS. CHIEF ENGINEER (PLACEMENT) TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2019-9-225] [REFERRED TO]
SUDHANTHIRA DEVI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-9-145] [REFERRED TO]
S.MANJU VS. COMMISSIONER OF SUGARS [LAWS(MAD)-2019-3-596] [REFERRED TO]
V.ANUSUYA VS. DISTRICT COLLECTOR ERODE DISTRICT [LAWS(MAD)-2019-3-600] [REFERRED TO]
E.YUVARAJ VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-3-598] [REFERRED TO]
M.RAJAPANDI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-8-245] [REFERRED TO]
S.PAVITHRA VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-8-239] [REFERRED TO]
T.K.MANIKANDAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-6-313] [REFERRED TO]
S.AMALORPA RANJITHA MARY VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2019-6-101] [REFERRED TO]
K.GOPUKUMAR VS. SUPERINTENDING ENGINEER [LAWS(MAD)-2019-3-459] [REFERRED TO]
L.BHUVANESWARI VS. DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTOR [LAWS(MAD)-2019-3-580] [REFERRED TO]
RAM SHARAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-12-23] [REFERRED TO]
HARI CHAND VS. UOI [LAWS(DLH)-2009-10-204] [REFERRED TO]
BATTI YADAVARAO VS. KANDI PAPARAO [LAWS(APH)-2011-9-27] [REFERRED TO]
BATTULA PARAMESWARA REDDY VS. CHARITY INTERNATIONAL TRUST AND ORS. [LAWS(APH)-2015-2-68] [REFERRED TO]
INDEN POWER INTERNATIONAL LTD. VS. CHANDAN PANDYA [LAWS(APH)-2014-6-173] [REFERRED TO]
LARSEN AND TOUBRO LTD. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-9-16] [REFERRED TO]
SHRI BACHAN SINGH VS. SHRI RATTAN SINGH AND ANOTHER [LAWS(HPH)-2016-7-187] [REFERRED TO]
BHAGAT RAM & OTHERS VS. LAND ACQUISITION COLLECTOR (RAILWAYS) & OTHERS [LAWS(HPH)-2016-9-12] [REFERRED]
COLLECTOR LAND ACQUISITION, PARBATI HYDRO ELECTRIC VS. RAJENDER KUMAR AND OTHERS [LAWS(HPH)-2017-5-195] [REFERRED TO]
BABUL CHANDRA BHOWMIK VS. MIHIR KANTI BAIDYA [LAWS(TRIP)-2023-9-10] [REFERRED TO]
N. RAMASWAMY VS. D. LAXMI BAI [LAWS(TLNG)-2019-3-165] [REFERRED TO]
KANA VS. BHANWARLAL [LAWS(RAJ)-2008-9-134] [REFERRED]
MD SANJER ALI VS. BIBI HASINA KHATOON [LAWS(PAT)-2007-4-20] [REFERRED TO]
NATHPA JHAKRI PROJECT CORP & ANR VS. SHIBU [LAWS(HPH)-2017-10-22] [REFERRED TO]
J JENITHA VS. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY [LAWS(MAD)-2018-1-70] [REFERRED TO]
S NALLATHAMBI VS. MANAGING DIRECTOR [LAWS(MAD)-2018-1-283] [REFERRED TO]
R D RAJESH KANNAN VS. CHIEF REGIONAL MANAGER [LAWS(MAD)-2018-1-298] [REFERRED TO]
P AZHAGAR VS. EXECUTIVE OFFICER [LAWS(MAD)-2018-1-297] [REFERRED TO]
P. DHANAPAL VS. THE DISTRICT COLLECTOR AND ORS. [LAWS(MAD)-2018-1-357] [REFERRED TO]
A. PRABHAKARAN VS. THE DIRECTOR, DIRECTOR OF MUNICIPAL ADMINISTRATION, AND ORS. [LAWS(MAD)-2018-1-359] [REFERRED TO]
M. PANDIAYARAJAN VS. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION AND ANOTHER [LAWS(MAD)-2018-2-1045] [REFERRED TO]
S. SRIDAR VS. THE COMMISSIONER, THE COMMISSIONER OF TREASURIES AND ACCOUNTS, CHENNAI [LAWS(MAD)-2018-2-327] [REFERRED TO]
M KARTHIKEYAN VS. CHIEF ENGINEER [LAWS(MAD)-2018-2-175] [REFERRED TO]
VISWANATHAN VS. DISTRICT EDUCATIONAL OFFICER [LAWS(MAD)-2019-8-255] [REFERRED TO]
S.CHITHRA VS. CHAIRMAN FOOD CORPORATION OF INDIA [LAWS(MAD)-2019-2-287] [REFERRED TO]
SATHYAMOORTHI VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2019-1-348] [REFERRED TO]
S.R. GOMATHI SHANKAR VS. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (CBE) LTD. [LAWS(MAD)-2018-4-969] [REFERRED TO]
M.MALLIKA VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-346] [REFERRED TO]
R.KARTHICK VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-397] [REFERRED TO]
G.ADHIPARASAKTHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-392] [REFERRED TO]
M.KALIYAMMAL VS. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. [LAWS(MAD)-2019-3-420] [REFERRED TO]
R.RAJA @ NEEDLE RAJA VS. DIRECTOR GENERAL OF POLICE OFFICE [LAWS(MAD)-2019-4-702] [REFERRED TO]
R.BALA ABIRAMI VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-4-642] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. S U T N I SANGAM [LAWS(SC)-2009-7-159] [REFERRED TO]
V VELVIZHI VS. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD , REPRESENTED BY CHAIRMAN [LAWS(MAD)-2017-10-318] [REFERRED TO]
S JEYAGOWRI VS. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2017-10-317] [REFERRED TO]
K.INDHU VS. THE CHAIRMAN [LAWS(MAD)-2017-10-11] [REFERRED TO]
MADHUSMITA SAMANT VS. RAJESH SINGH [LAWS(ORI)-2015-2-37] [REFERRED TO]
JAI SINGH VS. UNION OF INDIA [LAWS(DLH)-2006-5-202] [REFERRED TO]
EVOKE BUILDING CONCEPTS PVT LTD VS. HINDWARE HOME RETAIL PVT LTD [LAWS(DLH)-2010-11-232] [REFERRED TO]
LAKSHMAIAH SINCE DEAD IS REPRESENTED BY HIS LRS VS. RENUKAMMA D/O REVANNA [LAWS(KAR)-2018-6-490] [REFERRED TO]
LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE SPL TAHSILDAR TINDIVANAM VS. SAMINATHAN [LAWS(MAD)-2009-11-275] [REFERRED TO]
RAMESHWAR VS. GIAN CHAND [LAWS(P&H)-2022-4-146] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. UNION OF INDIA [LAWS(SC)-2006-9-80] [REFERRED TO]
STATE C B I VS. SASHI BALASUBRAMANIAN [LAWS(SC)-2006-10-81] [REFERRED TO]
THARVINDER SINGH VS. VIRESH CHOPRA [LAWS(DLH)-2022-1-55] [REFERRED TO]
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION VS. KAILASHCHANDRA S/O RATANLAL CHOUDHARY AND OTHERS [LAWS(BOM)-2018-4-207] [REFERRED TO]
U P AVAS EVAM VIKAS PARISHAD VS. MITHILESH [LAWS(ALL)-2007-11-19] [REFERRED TO]
KOTA SAMBASIVA RAO VS. KANDEPU ANASURYA AND ORS. [LAWS(APH)-2019-11-46] [REFERRED TO]
NAGOSHA POCHHA @ NAGOSHA POSHETTY VS. SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER [LAWS(APH)-2014-3-106] [REFERRED TO]
AMREESH KUMAR VS. JAYA WAL AND 5 OTHERS [LAWS(ALL)-2018-1-153] [REFERRED TO]
SMT. MAYA DEVI VS. SHRI MITTHOO LAL, [LAWS(ALL)-2017-7-48] [REFERRED TO]
SUSHIL PANDIT VS. ADSERT WEB SOLUTIONS PVT. LTD [LAWS(DLH)-2011-8-451] [REFERRED TO]
BATIVALA AND KARANI VS. K.I. JOHNY [LAWS(KER)-2022-3-178] [REFERRED TO]
PREM SINGH ROHILA VS. STATE OF HARYANA [LAWS(P&H)-2022-3-3] [REFERRED TO]
A KUMARAN VS. DIRECTOR OF MUNICIPAL ADMINISTRATION [LAWS(MAD)-2018-2-675] [REFERRED TO]
U. SUDHAKAR VS. THE GENERAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD., NO. 12, THAMBUSAMY ROAD, KILPAUK, CHENNAI AND OTHERS [LAWS(MAD)-2018-2-328] [REFERRED TO]
M. PAPPATHI VS. MANAGING DIRECTOR [LAWS(MAD)-2019-11-552] [REFERRED TO]
GOWTHAMAN VS. ASSISTANT COMMISSIONER COMMERCIAL TAX [LAWS(MAD)-2019-3-581] [REFERRED TO]
MISS.SHANMATHI S VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-4-804] [REFERRED TO]
K.SURESHKUMAR VS. CHAIRMAN CUM MANAGING DIRECTOR [LAWS(MAD)-2019-3-391] [REFERRED TO]
SMT. VASANTHA VS. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, HEAD OFFICE AND OTHERS [LAWS(MAD)-2018-1-980] [REFERRED TO]
VEERAPAHTIRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-1-177] [REFERRED TO]
V ARUMUGAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-2-204] [REFERRED TO]
MANIKANDAN VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2018-2-63] [REFERRED TO]
MUKILAN RAJA PRABHU VS. DISTRICT ELEMENTARY EDUCATIONAL OFFICER [LAWS(MAD)-2018-2-236] [REFERRED TO]
T SUSEELA VS. STATE REPRESENTED BY SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-1-63] [REFERRED TO]
SHARMILA VS. SECRETARY, PUBLIC WORKS DEPARTMENT, GOVERNMENT OF PUDUCHERRY [LAWS(MAD)-2017-8-516] [REFERRED TO]
S DHIVYA VS. STATE REP BY, PRINCIPAL SECRETARY, DEPARTMENT OF MUNICIPALITY ADMINISTRATIVE AND WATER SUPPLY [LAWS(MAD)-2017-7-418] [REFERRED TO]
LAND ACQUISITION COLLECTOR, N H P C VS. TEDHI SINGH & ANOTHER [LAWS(HPH)-2016-9-20] [REFERRED]
GENERAL MANAGER, NORTHERN RAILWAY NEW DELHI VS. OM PRAKASH & OTHERS [LAWS(HPH)-2018-5-174] [REFERRED TO]
LILIBEN VS. RAMILABEN [LAWS(GJH)-2011-6-82] [REFERRED TO]
TAMILNADU ORGANIC PRIVATE LTD VS. STATE BANK OF INDIA [LAWS(MAD)-2014-2-124] [REFERRED TO]
V. KARUPPAN VS. G. CHANDRA SUSEELA AND ORS. [LAWS(MAD)-2015-7-389] [REFERRED TO]
VIJAY KUMAR AGRAWAL VS. STATE OF C G [LAWS(CHH)-2013-3-26] [REFERRED TO]
RAJ NATH DUBEY VS. DY. DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2013-11-3] [REFERRED TO]
JANARDAN TEWARI VS. DY. D.C./A.D.M. (F & R) [LAWS(ALL)-2014-8-157] [REFERRED TO]
CHANDER BHAN S/O SHRI CHHOTEY LAL R/O VILLAGE DHUL VS. 11 JANUARY 2010 UNION OF INDIA [LAWS(DLH)-2009-12-432] [REFERRED]
PRAMOD KHANNA VS. SUBOD KHANNA [LAWS(DLH)-2010-2-204] [REFERRED TO]
M/S.FORBESVYNCKE PRIVATE LIMITED VS. MR.TURBOVENT INDUSTRIES PRIVATE LIMITED, AND ANOTHER [LAWS(APH)-2017-12-9] [REFERRED TO]
MAHENDER VS. D. VENKAT REDDY AND ORS. [LAWS(APH)-2015-8-25] [REFERRED TO]
STATE OF MAHARASHTRA VS. PRASHRAM JAGANNATH AUTE [LAWS(BOM)-2007-7-101] [REFERRED TO]
SHILPABEN ALIAS GEETABEN VS. RUCHIR JAYANTIBHAI DESAI [LAWS(GJH)-2007-7-57] [REFERRED TO]
RANJIT VS. STATE OF U.P. [LAWS(ALL)-2020-1-377] [REFERRED TO]
AMRAWATI VS. D.D.C. AND ORS. [LAWS(ALL)-2016-7-7] [REFERRED TO]
U P AVAS EVAM VIKAS PARISHAD LUCKNOW VS. BHAGWAT PRASAD [LAWS(ALL)-2008-3-182] [REFERRED TO]
P K P M KHADER MEERA VS. HAMEEDA BIVI [LAWS(MAD)-2006-9-364] [REFERRED TO]
PRAMODKUMAR CHHOTALAL VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-76] [REFERRED TO]
TAMILARASAN VS. MURUGAN [LAWS(MAD)-2021-11-150] [REFERRED TO]
NATIONAL INSTITUTE OF TECHNOLOGY VS. NIRAJ KUMAR SINGH [LAWS(SC)-2007-2-81] [REFERRED TO]
DILIP N. SHROFF KARTA OF N. D. SHROFF VS. JOINT COMMISSIONER OF INCOME TAX [LAWS(SC)-2007-5-203] [REFERRED TO]
FATMA BIBI AHMED PATEL VS. STATE OF GUJARAT [LAWS(SC)-2008-5-144] [REFERRED TO]
R. DHANALAKSHMI VS. THE SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF INDUSTRIES AND COMMERCE [LAWS(MAD)-2017-11-345] [REFERRED TO]
S. NANDHINI VS. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI [LAWS(MAD)-2017-10-399] [REFERRED TO]
THAMBURAJ VS. CHIEF ENGINEER, TANGEDCO [LAWS(MAD)-2017-10-369] [REFERRED TO]
MYNORSAMI VS. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN ANNA SALAI [LAWS(MAD)-2017-10-315] [REFERRED TO]
A THIRUGANANSAMBANDAM VS. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD [LAWS(MAD)-2017-10-245] [REFERRED TO]
G SANGEETHA VS. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD [LAWS(MAD)-2017-10-231] [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA [LAWS(SC)-2011-10-17] [REFERRED TO]
SYMED LABORATORIES PVT. LTD. VS. SHARON BIO-MEDICINE LTD. [LAWS(DLH)-2014-9-92] [REFERRED TO]
BATIVALA VS. JOHNY [LAWS(KER)-2022-3-126] [REFERRED TO]
PREM SINGH JAGTAR VS. NIRVAIL SINGH [LAWS(P&H)-2022-4-201] [REFERRED TO]
TARSEM CHAND VS. MANJIT KAUR VASHISHT [LAWS(P&H)-2022-7-251] [REFERRED TO]
GURBAKHSH SINGH VS. M.A.S. PHARMACEUTICAL PVT. LTD. [LAWS(P&H)-2022-7-269] [REFERRED TO]
SURINDER KAUR VS. HARBHAJAN LAL AND OTHERS [LAWS(P&H)-2017-12-209] [REFERRED TO]
SARYU RAJAK VS. DT. COMMISSIONER GIRIDIH [LAWS(JHAR)-2023-12-58] [REFERRED TO]
BAGALKOT CEMENT & INDUSTRIES LTD. VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(KAR)-2023-7-917] [REFERRED TO]
GENERAL MANAGER VS. CHAUDHARI VAHJIBHAI JETHABHAI [LAWS(GJH)-2012-12-78] [REFERRED TO]
JALDARSHAN COOP HOUSING SOC LTD VS. MAHIN RAMESHCHANDRA MODI [LAWS(GJH)-2019-7-196] [REFERRED TO]
JOHNSON & JOHNSON EMPLOYEES UNION VS. JOHNSON & JOHNSON LTD. AND ANR. [LAWS(BOM)-2017-12-346] [REFERRED TO]
RAJAT GUPTA VS. RUPALI GUPTA [LAWS(DLH)-2017-1-104] [REFERRED TO]
SARDAR JOGINDER SINGH VS. NIRMAL ROBINSON CLIFFORD [LAWS(ALL)-2019-7-272] [REFERRED TO]
SITARAM BALU BHOPI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-143] [REFERRED TO]
HARI SINGH VS. STATE OF UP AND ORS. [LAWS(ALL)-2010-12-222] [REFERRED TO]
NARIAN SINGH VS. COLLECTOR, LAND ACQUISITION, PHEP (NHPC), LARJI [LAWS(HPH)-2017-7-58] [REFERRED TO]
N.ESWARI VS. DISTRICT COLLECTOR [LAWS(MAD)-2019-10-100] [REFERRED TO]
H.VINAYAGAM VS. DIRECTOR GENERAL NATIONAL HIGHWAYS DEPARTMENT GUINDY [LAWS(MAD)-2019-3-397] [REFERRED TO]
V.G.PRATHEEP VS. CHAIRMAN CUM MANAGING DIRECTOR [LAWS(MAD)-2019-3-388] [REFERRED TO]
LOGAMMAL VS. DIRECTOR GENERAL OF POLICE MYLAPORE [LAWS(MAD)-2019-3-574] [REFERRED TO]
M.GUNASEKARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-573] [REFERRED TO]
R.MARUTHI KUMAR VS. COMMISSIONER GREATER CHENNAI CORPORATION [LAWS(MAD)-2019-3-595] [REFERRED TO]
T. PALANIYAMMAL VS. DEPUTY DIRECTOR [LAWS(MAD)-2018-2-1134] [REFERRED TO]
K SATHYA VS. DISTRICT COLLECTOR DISTRICT COLLECTORATE [LAWS(MAD)-2018-4-231] [REFERRED TO]
PANDIMA DEVI VS. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT AND ANOTHER [LAWS(MAD)-2018-2-1119] [REFERRED TO]
S VIJAYALAKSHMI VS. CHAIRMAN TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2018-2-234] [REFERRED TO]
B PANDIAN VS. COMMISSIONER FOR AGRICULTURE [LAWS(MAD)-2018-1-585] [REFERRED TO]
A SHAHUL HAMEED VS. DIRECTOR [LAWS(MAD)-2018-1-305] [REFERRED TO]
K LINGA BOSE VS. CHIEF ENGINEER [LAWS(MAD)-2018-1-79] [REFERRED TO]
M.MOHAN VS. ASSISTANT EXECUTIVE ENGINEER [LAWS(MAD)-2017-11-1] [REFERRED TO]
V MURUGAN VS. DISTRICT COLLECTOR, VILLUPURAM DISTRICT, VILLUPURAM [LAWS(MAD)-2017-10-372] [REFERRED TO]
SRF LTD VS. CUSTOMS, EXCISE & SERVICE TAX; COMMISSIONER OF CENTRAL EXCISE [LAWS(MAD)-2016-8-245] [REFERRED]
NISAR AHAMED VS. S. LEELA [LAWS(MAD)-2015-10-217] [REFERRED TO]
UNION OF INDIA VS. YALLU BAI [LAWS(KAR)-2018-10-94] [REFERRED TO]
DY COLLECTOR LAND ACQUISITION VS. MADHUBAI GOBARBHAI [LAWS(SC)-2009-7-99] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. S S AGGARWAL [LAWS(SC)-2011-8-54] [REFERRED TO]
THE INSPECTOR GENERAL OF PRISIONS, TIRUCHIRAPALLI DISTRICT VS. P. MARIMUTHU [LAWS(MAD)-2016-4-100] [REFERRED TO]
P. VELMURUGAN VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2017-11-348] [REFERRED TO]
CHANDRABHAI K BHOIR VS. KRISHNA ARJUN BHOIR [LAWS(SC)-2008-11-93] [REFERRED TO]
THAKUR KULDEEP SINGH VS. UNION OF INDIA [LAWS(SC)-2010-3-56] [REFERRED TO]
V.SURESH BABU VS. JOINT DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2019-7-412] [REFERRED TO]
R.RAJALAKSHMI VS. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED [LAWS(MAD)-2019-6-234] [REFERRED TO]
K.SELVARAJU VS. DIRECTOR SCHOOL EDUCATION DEPARTMENT [LAWS(MAD)-2019-3-572] [REFERRED TO]
K.KARTHICK VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-3-606] [REFERRED TO]
M.KARTHICK VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-4-497] [REFERRED TO]
K.MANIKANDAN VS. TAMIL NADU GENERATION AND DISTRIBUTION LIMITED [LAWS(MAD)-2019-3-612] [REFERRED TO]
A.ARUN VS. COMMISSIONER [LAWS(MAD)-2019-4-499] [REFERRED TO]
SIVAGAMI VS. CHAIRMAN [LAWS(MAD)-2019-2-387] [REFERRED TO]
V.TEEBAN VS. UNDER SECRETARY(DP &AR)DEPARTMENT [LAWS(MAD)-2019-2-389] [REFERRED TO]
JOHN VESSEL VS. COMMISSIONER [LAWS(MAD)-2019-2-319] [REFERRED TO]
PAGUTHTHARIVU VS. DISTRICT COLLECTOR, KARUR DISTRICT AND OTHERS [LAWS(MAD)-2018-2-986] [REFERRED TO]
P.MARIMUTHU VS. CHIEF ENGINEER [LAWS(MAD)-2018-12-45] [REFERRED TO]
S RAJESH VS. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY & SEWERAGE BOARD [LAWS(MAD)-2018-4-762] [REFERRED TO]
P.DONDHALA TIRUPPAMMA VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-11-108] [REFERRED TO]
M. GEETHANJALI VS. THE DIRECTOR AND OTHERS [LAWS(MAD)-2018-1-963] [REFERRED TO]
P KATHIR RAJ VS. TUTICORIN PORT TRUST [LAWS(MAD)-2018-1-652] [REFERRED TO]
J RAJASEKARA PANDIAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-1-134] [REFERRED TO]
C.MOHANDHAS VS. THE DEPUTY SECRETARY TO THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2018-1-360] [REFERRED TO]
P THAMBIDURAI VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2017-8-517] [REFERRED TO]
M SUBBIAH VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-1-133] [REFERRED TO]
A VENKATESAN VS. DIRECTOR OF ANIMAL HUSBANDRY AND VETERINARY SERVICES [LAWS(MAD)-2018-1-105] [REFERRED TO]
K. MATHIYALAGAN VS. THE DIRECTOR OF MEDICAL EDUCATION [LAWS(MAD)-2017-7-272] [REFERRED TO]
JAIDEV DATTA PANGAM VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(BOM)-2011-1-127] [REFERRED TO]
ANIL ALIAS VISHWANATH JADHAV VS. PANKAJ ALIAS INDRAJEET BASSI [LAWS(BOM)-2009-9-145] [REFERRED TO]
GLAXO SMITHKLINE CONSUMER HEALTHEARE VS. ANCHORE HEALTH AND BEAUTY CARE [LAWS(DLH)-2009-7-8] [REFERRED TO]
MANU KHANNA VS. V P SHARMA [LAWS(DLH)-2007-8-67] [REFERRED TO]
RAJ NATH DUBEY VS. DY DIRECTOR OF CONSOLIDATION AND 12 OTHERS [LAWS(ALL)-2014-1-493] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHIMABAI BHIKA GONDAL [LAWS(BOM)-2007-9-130] [REFERRED TO]
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VS. KANDASAMY [LAWS(MAD)-2009-12-220] [REFERRED TO]
INDRABHAN AND OTHERS VS. MAANWATI AND OTHERS [LAWS(MPH)-2017-1-220] [REFERRED TO]
ORIENT CHEM GANGA SADAN VS. NAMO FORGING P. LTD. [LAWS(P&H)-2023-4-89] [REFERRED TO]
T.C. RAMADOSS AND ORS. VS. THE CHIEF MANAGER & AUTHORISED OFFICER STATE BANK OF INDIA AND ORS. [LAWS(MAD)-2015-1-158] [REFERRED TO]
ILAYAPERUMAL VS. MADRAS CEMENTS [LAWS(MAD)-2013-11-51] [REFERRED TO]
UNION OF INDIA VS. SHAUKAT RAI [LAWS(DLH)-2009-10-107] [REFERRED TO]
HANUMANDAS VALLABHDAS AND SON VS. PITAMBAR BHATU CHAUDHARY [LAWS(BOM)-2007-3-46] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHIMABAI BHIKA GONDAL [LAWS(BOM)-2007-9-231] [REFERRED]
VOL : 2; SUNNI CENTRAL BOARD OF WAQFS AND ORS VS. GOPAL SINGH VISHARAD AND ORS [LAWS(ALL)-2010-9-628] [REFERRED]
HARPAL SINGH VS. UNION OF INDIA [LAWS(DLH)-2012-12-278] [REFERRED TO]
EXECUTIVE ENGINEER, CHHATTISGARH GRIH NIRMAN MANDAL VS. PURUSHOTTAM SHARMA [LAWS(CHH)-2009-9-24] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. PURSHOTAM SINGH & ANOTHER [LAWS(HPH)-2016-6-173] [REFERRED TO]
LAXMI DHAR VS. GURDIAL SINGH [LAWS(HPH)-2018-7-21] [REFERRED TO]
MAYIL SWAMY N. VS. STATE OF KERALA [LAWS(KER)-2021-1-228] [REFERRED TO]
SANTOSH DEVI TYAGI VS. STATE OF HARYANA [LAWS(P&H)-2022-5-356] [REFERRED TO]
ASHOK KUMAR VS. PAWAN KUMAR [LAWS(P&H)-2022-7-267] [REFERRED TO]
P PURUSHOTHAMAN VS. DISTRICT COLLECTOR, OFFICE OF DISTRICT COLLECTOR, ARIYALUR DISTRICT [LAWS(MAD)-2017-10-380] [REFERRED TO]
P CHITRA PARUVAM VS. STATE REP BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2017-12-227] [REFERRED TO]
MADHAV GOGIA VS. K. FATIMA KHURSHEED [LAWS(MPH)-2017-1-165] [REFERRED TO]
AVINASH KUMAR RAI VS. SUSHREE CHHAYA RAI [LAWS(MPH)-2017-4-80] [REFERRED TO]
COMMISSIONER OF INCOME TAX, PATNA VS. HARSH KOCHAR [LAWS(PAT)-2016-4-56] [REFERRED TO]
P BALASUBRAMANIAN VS. COMMISSIONER [LAWS(MAD)-2018-1-197] [REFERRED TO]
MURUGAN VS. COMMISSIONER [LAWS(MAD)-2018-1-165] [REFERRED TO]
K LAKSHMI VS. SECRETARY [LAWS(MAD)-2018-1-144] [REFERRED TO]
HEMAVATHI VS. DIRECTOR OF ELEMENTARY SCHOOL [LAWS(MAD)-2018-1-101] [REFERRED TO]
R T D BALAJI VS. SECRETARY GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-1-612] [REFERRED TO]
D ARASAN VS. COMMISSIONER OF MUNICIPAL ADMINISTRATION [LAWS(MAD)-2018-1-590] [REFERRED TO]
M. MUTHU KUMAR VS. THE DIRECTOR GENERAL OF POLICE, TAMIL NADU POLICE DEPARTMENT, CHENNAI, 600004 [LAWS(MAD)-2018-1-401] [REFERRED TO]
C. RAMACHANDRAN VS. THE CHIEF ENGINEER (CHAIRMAN), TAMIL NADU ELECTRICITY BOARD AND ORS. [LAWS(MAD)-2018-1-358] [REFERRED TO]
BASALINGAPPA VS. MUDIBASAPPA [LAWS(SC)-2019-4-39] [REFERRED TO]
S.SHANKARA PANDIAN VS. CHAIRMAN TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2019-9-196] [REFERRED TO]
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CUDDALORE REGION VS. V. AMARNATH [LAWS(MAD)-2019-9-166] [REFERRED TO]
S.LOGESHWARAN VS. COMMISSIONER OF SUGARS [LAWS(MAD)-2019-3-393] [REFERRED TO]
SELVI J.SHOBA VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2019-3-386] [REFERRED TO]
P.YOGANITHYASHRI VS. JOINT DIRECTOR OF HEALTH SERVICES [LAWS(MAD)-2019-4-504] [REFERRED TO]
M. UDAYAKUMAR VS. REGISTRAR OF CO-OPERATIVE SOCIETY, CO-OPERATIVE DEPARTMENT [LAWS(MAD)-2019-4-842] [REFERRED TO]
P.RAJ MOHAN VS. CHAIRMAN CUM MANAGING DIRECTOR [LAWS(MAD)-2019-4-430] [REFERRED TO]
SARASWATHI VS. DIRECTOR [LAWS(MAD)-2019-6-492] [REFERRED TO]
M JAYARAJ VS. COMMISSIONER, COIMBATORE CORPORATION [LAWS(MAD)-2018-4-93] [REFERRED TO]
A FELIX RAJAMANICKAM VS. COMMISSIONER FOR MUNICIPAL ADMINISTRATION [LAWS(MAD)-2018-2-636] [REFERRED TO]
KISHORE KUMAR VS. COMMISSIONER COMMERCIAL TAX DEPARTMENT EZHILAHAM [LAWS(MAD)-2018-2-220] [REFERRED TO]
S KASTHURI BAI VS. TAMIL NADU STATE TRANSPORT CORPORATION [LAWS(MAD)-2018-2-195] [REFERRED TO]
K. SUBASH VS. THE SECRETARY TO GOVERNMENT AND ORS. [LAWS(MAD)-2018-1-356] [REFERRED TO]
A. ARIBASKARAN VS. CHIEF ENGINEER/PERSONNEL, TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2018-1-525] [REFERRED TO]
M E SHICKANDAR BASHA VS. DIRECTOR, DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE [LAWS(MAD)-2018-1-610] [REFERRED TO]
SENTHILVEL VS. SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-1-127] [REFERRED TO]
L. JEEVA VS. THE SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT, SECRETARIAT, CHENNAI [LAWS(MAD)-2017-11-349] [REFERRED TO]
SUBHANKAR SARANGI VS. RAGHUNATH TRIPATHY [LAWS(ORI)-2014-3-18] [REFERRED TO]
SMT. M. SHANMUGATHAMMAL AND ANOTHERS VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-11-346] [REFERRED TO]
S RAJASUNDARAM VS. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, VILLUPURAM [LAWS(MAD)-2017-10-371] [REFERRED TO]
S SRAVANAN VS. CHAIRMAN TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2017-10-360] [REFERRED TO]
D RAMARAJ VS. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF TAMILNADU [LAWS(MAD)-2017-10-243] [REFERRED TO]
M.DHANAM VS. THE ADDL.DIRECTOR OF SURVEY & LAND RECORDS [LAWS(MAD)-2017-10-12] [REFERRED TO]
BISHWANATH PRASAD SINGH VS. RAJENDRA PRASAD [LAWS(SC)-2006-2-27] [REFERRED TO]
V ROSALI VS. TAICO BANK [LAWS(SC)-2007-1-89] [REFERRED TO]
SOHBAR SIRDARSHIP ELAKA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2017-2-6] [REFERRED TO]
DABRIWALA STEEL & ENGINEERING COMPANY LIMITED & ORS. VS. SAKET STEEL LTD. [LAWS(P&H)-2015-3-55] [REFERRED TO]
SHANMATHI S VS. SECRETARY [LAWS(MAD)-2019-4-391] [REFERRED TO]
D UMAPATHY VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-6-145] [REFERRED TO]
M.SHYAM VS. MANAGING DIRECTOR [LAWS(MAD)-2019-4-505] [REFERRED TO]
K.RAJESH VS. CHAIRMAN-CUM-MANAGING DIRECTOR TANGEDCO [LAWS(MAD)-2019-3-597] [REFERRED TO]
C.SENTHIL KUMAR VS. COMMISSIONER OF SUGARS [LAWS(MAD)-2019-3-387] [REFERRED TO]
K.MEENA VS. HOME SECRETARY [LAWS(MAD)-2019-2-398] [REFERRED TO]
V.CHINNATHAMBI VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-3-390] [REFERRED TO]
S.JANARTHKUMAR VS. TAMIL NADU ELECTRICITY GENERATION [LAWS(MAD)-2019-2-388] [REFERRED TO]
FARIDABAD GAS POWER PROJECT NTPC LTD VS. OMPRAKASH [LAWS(SC)-2009-2-182] [REFERRED TO]
ATTAR SINGH VS. UNION OF INDIA [LAWS(SC)-2009-8-128] [REFERRED TO]
RAM KANWAR AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(SC)-2014-11-95] [REFERRED TO]
PROGRESSIVE CONSTRUCTIONS LTD VS. STATE OF ANDHRA PRADESH REVENUE (CT)-I, DEPARTMENT, REP , BY ITS PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS [LAWS(APH)-2017-11-73] [REFERRED TO]
M/S MOHAN MEAKIN LIMITED VS. M/S SPIRIT AND BEVERAGES L-1 [LAWS(HPH)-2018-6-4] [REFERRED TO]
STATE OF H P VS. GOPAL CHAND & OTHERS [LAWS(HPH)-2018-9-21] [REFERRED TO]
N. Sridhar S/o. Nagaraja Reddy VS. The Special Land Acquisition Officer and others [LAWS(KAR)-2011-8-164] [REFERRED TO]
SPECIAL TAHSILDAR LA II TAMIL NADU HOUSING BOARD SCHEMES NANDANAM CHENNAI VS. JEGANATHA NAICKER [LAWS(MAD)-2010-2-310] [FOLLOWED [PARA 13]]
COMMISSIONER OF INCOME TAX, DELHI AND ORS. VS. SUMAN DHAMIJA [LAWS(DLH)-2015-12-240] [REFERRED TO]
PARMOD KUMAR VS. SOM DUTT [LAWS(P&H)-2022-4-203] [REFERRED TO]
CHANDER BHAN VS. UNION OF INDIA [LAWS(DLH)-2010-1-187] [REFERRED TO]
PRABHU S/O BHAMALA CHAVAN VS. STATE OF KARNATAKA [LAWS(KAR)-2025-3-93] [REFERRED TO]