Referred Judgements :-

MOHINDER SAIN GARG DAVINDER PRITPAL SINGH BALWINDER SINGH CHIRANJI LAL SHARMA CHARANJIT SINGH RAJESH KUMAR SAILI VS. STATE OF PUNJAB [FOLLOWED]

Cited Judgements :-

DHANANJAY KUMAR MISHRA VS. BIHAR STAFF SELECTION COMMISSION [LAWS(PAT)-2013-8-64] [REFERRED TO]
R. PREMA LATHA VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-11-251] [REFERRED TO]
NAZIRA BEGUM LASHKAR VS. STATE OF ASSAM [LAWS(SC)-2000-11-61] [REFERRED]
KULDEEP SINGH DHAKA VS. THE STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-10-68] [REFERRED TO]
DR. KUMKUM KUMARI WIFE OF DR. ARBIND KUMAR SHARMA VS. BIHAR STATE UNIVERSITIES (CONSTITUENT COLLEGES) SERVICE COMMISSION, THROUGH ITS SECRETARY [LAWS(PAT)-2010-8-179] [REFERRED TO]
RAVINDER PAL VS. SUGAR FEDERATION HARYANA AND ANOTHER [LAWS(P&H)-2002-2-163] [REFERRED]
PANCHANAN SAHOO VS. HIGH COURT OF ORISSA AND ANR. [LAWS(ORI)-2008-12-118] [REFERRED TO]
MAAN SINGH VS. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS. [LAWS(HPH)-2020-10-98] [REFERRED TO]
ABHISHEK SHARMA VS. AIRPORTS AUTHORITY OF INDIA [LAWS(DLH)-2021-1-153] [REFERRED TO]
ABIDABANU NAJIRKHAN MULLA VS. JILHA PARISHAD SATARA [LAWS(BOM)-2019-3-42] [REFERRED TO]
STATE OF ASSAM VS. PRATIMA DAS [LAWS(GAU)-1997-9-61] [REFERRED TO]
L PRIYOKUMAR SINGH VS. N BIRENDRA SINGH [LAWS(GAU)-2000-1-23] [REFERRED TO]
MANJU SINGH VS. STATE OF U P [LAWS(ALL)-2004-12-181] [REFERRED TO]
DEEPAK SHARMA VS. STATE OF U P [LAWS(ALL)-2005-10-178] [REFERRED TO]
MAHESH KUMAR VS. UNION OF INDIA [LAWS(DLH)-2008-5-79] [REFERRED TO]
SANKAR HAZRA AND OTHERS VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-1998-9-67] [REFERRED TO]
TOTARAM VS. ASSISTANT COMMISSIONER FOOD SAHARANPUR DIVISION [LAWS(ALL)-2011-12-149] [REFERRED TO]
S K MATHUR VS. UNION OF INDIA [LAWS(ALL)-2011-2-125] [REFERRED TO]
SHIV KISHORE SINGH VS. STATE OF BIHAR [LAWS(PAT)-2014-3-26] [REFERRED TO]
CHANDAN BORGOHAIN VS. SANJAY KUMAR MEDHI [LAWS(GAU)-2020-3-162] [REFERRED TO]
SANGITA YADAV VS. UNION OF INDIA [LAWS(ALL)-2006-9-26] [REFERRED TO]
BHAGIRATH & 4 ORS VS. D M , LAKHIMPUR KHERI & 2 ORS [LAWS(ALL)-2017-11-154] [REFERRED TO]
SMT. JYOTI KHARE VS. STATE OF U.P. [LAWS(ALL)-2017-5-167] [REFERRED TO]
POORNAPRAJANA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD VS. STATE OF KARNATAKA VIDHAN [LAWS(KAR)-2019-3-8] [REFERRED TO]
A B NATARAJAN VS. S MADHAVAN [LAWS(MAD)-2009-7-173] [REFERRED TO]
DEPARTMENT OF HOME SCIENCE, J.D. WOMEN&APOSS COLLEGE, PATNA AND AT PRESENT RESIDING AT FLAT NO. 4/A, SHAKUNTALA GARDEN, PUNAICHAK, P.S.-SHASTRINAGAR, DIST.-PATNA VS. BIHAR STATE UNIVERSITIES [LAWS(PAT)-2010-8-103] [REFERRED TO]
SHASHI BHUSHAN VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-9-52] [REFERRED TO]
CHHOTU SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-8-54] [REFERRED TO]
KIRAN GUPTA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2000-9-151] [REFERRED]
NIRBHAY SINGH VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-1998-7-43] [REFERRED TO]
UNION OF INDIA VS. O CHAKRADHAR [LAWS(SC)-2002-2-78] [REFERRED]
PURUSHOTHAMAN VS. REGISTRAR [LAWS(KER)-1996-4-25] [REFERRED TO]
RAJENDRA PRASAD VS. THE SIKKIM UNIVERSITY AND ORS. [LAWS(SIK)-2015-4-7] [REFERRED TO]
AMARENDER KUMAR SANDRA AND ORS. VS. RAJIV GANDHI UNIVERSITY OF KNOWLEDGE TECHNOLOGIES AND ORS. [LAWS(APH)-2015-11-5] [REFERRED TO]
WELCOME VAICHEI VS. STATE OF MEGHALAYA [LAWS(GAU)-2002-6-20] [REFERRED TO]
GIRISH SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-3-42] [REFERRED TO]
HARENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2005-8-203] [REFERRED TO]
SHASHI KANT PANDEY VS. EXECUTIVE ENGINEER ANUSANDHAN AVAM NIYOJAN JAL SANSADHAN PRAKHAND AND [LAWS(ALL)-2003-5-126] [REFERRED TO]
NEETU SINGH VS. TELEGRAM FZ LLC [LAWS(DLH)-2022-8-157] [REFERRED TO]
KAMAL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-6-41] [REFERRED TO]
T J MANJAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2008-2-53] [REFERRED TO]
PAWAN KUMAR AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-8-34] [REFERRED TO]
RAJEEV RANJAN VS. STATE OF BIHAR [LAWS(PAT)-1999-11-47] [REFERRED TO]
SUMAN KUMARI VS. THE STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-139] [REFERRED TO]
OMWATI VS. STATE OF MP [LAWS(MPH)-2007-10-6] [REFERRED TO]
NANURAM YADAV VS. REGISTRAR COOPERATIVE SOCIETIES [LAWS(MPH)-2006-4-131] [REFERRED TO]
JASKARAN SINGH BRAR VS. STATE OF PUNJAB [LAWS(P&H)-2004-10-8] [REFERRED TO]
GIRDHARI SINGH VS. INSPECTOR GENERAL OF POLICE AND OTHERS [LAWS(RAJ)-1998-7-42] [REFERRED TO]
INDERPREET SINGH KAHLON VS. STATE OF PUNJAB [LAWS(SC)-2006-5-59] [REFERRED TO]
ASHWANI KUMAR VS. UNION OF INDIA AND OTHERS [LAWS(RAJ)-2001-1-102] [REFERRED TO]
KU NALINI CHAUHAN VS. STATE OF M P [LAWS(MPH)-2003-7-15] [REFERRED TO]
LARIHUNDASHISHA KHARDEWSAW VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-11-3] [REFERRED TO]
SOM NATH VS. HANDOOR EDUCATION SOCIETY [LAWS(HPH)-2016-10-49] [REFERRED TO]
PAWAN KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2008-12-116] [REFERRED TO]
SANGITA YADAV VS. GENERAL MANAGER INDIAN OIL CORPORATION LIMITED [LAWS(ALL)-2006-11-232] [REFERRED TO]
MOHIT PANWAR & ORS. VS. AIRPORTS AUTHORITY OF INDIA [LAWS(DLH)-2016-1-127] [REFERRED TO]
VIBHA KUMARI VS. UNION OF INDIA [LAWS(DLH)-2015-4-54] [REFERRED TO]
VED RAJ SHARMA VS. M N MAZOOMDAR [LAWS(J&K)-1998-7-53] [REFERRED]
ONYO APANG VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2010-3-30] [REFERRED TO]
KHALEEL AHMED K.R. AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-6-159] [REFERRED TO]
GAURI JHA AND ORS. VS. HARDYAL MUNICIPAL PUBLIC LIBRARY AND ORS. [LAWS(DLH)-2009-9-371] [REFERRED TO]
KIRAN JUNEJA AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2007-12-179] [REFERRED]
SADIQ ALI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-8-89] [REFERRED TO]
MANJEET SHARMA AND ORS. VS. UNION OF INDIA THROUGH THE SECRETARY, THE DIRECTOR, DIRECTORATE OF PRINTING, SHRI SURENDRA SINGH AND MANAGER, GOVT. OF INDIAS PRESS [LAWS(CA)-2014-3-40] [REFERRED TO]
SHAILESH PRADHAN VS. UNION OF INDIA [LAWS(ALL)-2020-1-206] [REFERRED TO]
S.R. TEWARI VS. UNION OF INDIA [LAWS(SC)-2013-5-65] [REFERRED TO]
RATAN LAL VS. UNION OF INDIA [LAWS(RAJ)-1998-2-62] [REFERRED TO]
SREEJITH C P VS. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD [LAWS(KER)-2000-1-27] [REFERRED TO]
DEEPTHY VIJAYAKUMAR VS. JOINT REGISTRAR OF COOP SOCIETIES THRISSUR [LAWS(KER)-2008-8-16] [REFERRED TO]
DR. K.J. IVY, SELECTION GRADE LECTURER, DEPARTMENT OF MALAYALAM, MAHARAJAS COLLEGE VS. STATE OF KERALA, REP. BY CHIEF SECRETARY, [LAWS(KER)-2002-11-97] [REFERRED TO]
POONAM RANI & POONAM VS. STATE OF HARYANA & ANOTHER [LAWS(P&H)-2009-10-154] [REFERRED]
STATE OF U.P VS. PARMESHWARI DAYAL [LAWS(ALL)-2023-7-185] [REFERRED TO]
NAGESH SHARMA VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2005-11-45] [REFERRED TO]
YOGENDRA KUMAR TIWARI VS. STATE OF U.P. [LAWS(ALL)-2017-5-143] [REFERRED TO]
V KRISHNA RAO VS. UNIVERSITY GRANTS COMMISSION DIRECTOR GENERAL KRISHI BHAVAN NEW DELHI [LAWS(APH)-1996-7-104] [REFERRED TO]
ADITI CHOUDHURY VS. STATE OF TRIPURA [LAWS(GAU)-1999-2-6] [REFERRED TO]
PONNALA PRAVEEN VS. THE STATE OF ANDHRA PRADESH [LAWS(APH)-2017-4-54] [REFERRED TO]
STATE OF ASSAM VS. RIMKI BURAGOHAIN [LAWS(GAU)-2006-12-12] [REFERRED TO]
WIMMIJANE PASSAH VS. STATE OF MEGHALAYA [LAWS(GAU)-2011-10-17] [REFERRED TO]
MANASHI GOSWAMI VS. STATE OF ASSAM [LAWS(GAU)-2008-12-24] [REFERRED TO]
ALKA SYNTHETICS LIMITED VS. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI [LAWS(GJH)-1997-2-49] [REFERRED]
GOR KOMALBEN GAJENDRAKUMAR VS. DISTRICT PRIMARY EDUCATION OFFICER DISTRICT PANCHAYAT SABARKANTHA [LAWS(GJH)-1994-9-44] [REFERRED]
RAM PAL SINGH VS. STATE OF U P [LAWS(ALL)-2006-3-44] [REFERRED TO]
MOHD HAROON BHAT VS. STATE OF J&K [LAWS(J&K)-2005-4-20] [REFERRED TO]
S D SRIDHAR VS. UNION OF INDIA [LAWS(KAR)-2004-6-56] [REFERRED TO]
BASHIR AHMAD MIR VS. STATE OF J&K AND ORS. [LAWS(J&K)-2015-8-21] [REFERRED TO]
MADHEPURASUPAULCENTRALCO-OPERATIVEBANKLTD VS. STATE OF BIHAR [LAWS(PAT)-1995-12-28] [REFERRED TO]
HARENDRA KUMAR PANDEY VS. STATE OF BIHAR [LAWS(PAT)-1994-12-13] [REFERRED TO]
ADELBERT KHARLYNGDOH VS. THE STATE OF MEGHALAYA [LAWS(MEGH)-2014-12-5] [REFERRED TO]
STATE OF MEGHALAYA VS. PHIKIRBHA KHARIAH [LAWS(MEGH)-2017-11-2] [REFERRED TO]
M. SRIDHAR & ORS. VS. THE MANAGING DIRECTOR [LAWS(MAD)-2017-12-432] [REFERRED TO]
SHALINI CHINGTHAM VS. MANIPUR PUBLIC SERVICE COMMISSION [LAWS(MANIP)-2019-10-6] [REFERRED TO]
MAMTA PATERIA VS. STATE OF M P [LAWS(MPH)-2002-1-63] [REFERRED TO]
AMARBIR SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2003-7-184] [REFERRED TO]
GUJARAT RAJYA POLICE INSPECTORASSOCIATION VS. STATE OF GUJARAT [LAWS(GJH)-2006-3-19] [REFERRED TO]
V K SINGH 803537 NC E 00 VS. UNION OF INDIA [LAWS(RAJ)-1997-8-21] [REFERRED TO]
AKHILESHWAR KUMAR PATHAK VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-134] [REFERRED]
UNION OF INDIA VS. AKSHAYA KUMAR NAYAK [LAWS(ORI)-2006-8-72] [REFERRED TO]
PADMAVATI VS. TIRUMALARAO [LAWS(KAR)-2021-6-21] [REFERRED TO]
RAVINDRA KUMAR BAIRAGI VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2005-4-22] [REFERRED TO]
RENUKAMBIKE R VS. STATE OF KARNATAKA [LAWS(KAR)-2017-6-3] [REFERRED TO]
PUNAM VS. STATE OF C G [LAWS(CHH)-2008-3-45] [REFERRED TO]
SANJAY KUMAR SRIVASTAVA VS. PRINCIPAL CHIEF CONSERVATOR OF FOREST [LAWS(ALL)-2005-10-80] [REFERRED TO]
INDIAN COUNCIL OF AGRICULTURAL RESEARCH VS. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD [LAWS(ALL)-2007-9-156] [REFERERD TO]
SUNITA RANI VS. CHAIRMAN GREATER N O I D A [LAWS(ALL)-2007-7-173] [REFERRED TO]
VIJAY KUMAR DAHIYA VS. UNION OF INDIA [LAWS(DLH)-2014-12-278] [REFERRED TO]
AZIZUL HAQUE QUARAISHI VS. U P S R T C [LAWS(ALL)-2015-5-64] [REFERRED TO]
COAL INDIA OFFICERS ASSOCIATION VS. UNION OF INDIA [LAWS(CAL)-1999-3-26] [REFERRED TO]
ANURIKA VAISH AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-12-54] [REFERRED TO]
DILIP KUMAR SHUKLA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-61] [REFERRED TO]
PRABHAKAR KUMAR & ORS VS. THE STATE OF BIHAR & ORS [LAWS(PAT)-2016-7-8] [REFERRED TO]
RAJNIKANT OJHA VS. UNION OF INDIA [LAWS(PAT)-2014-9-38] [REFERRED TO]
SEKHAR RANJAN NATH VS. STATE OF ASSAM [LAWS(GAU)-2023-8-80] [REFERRED TO]
ARVIND KUMAR PIPAL VS. COMMISSIONER TRADE TAX [LAWS(ALL)-2004-1-4] [REFERRED TO]
SABITA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-7-34] [REFERRED TO]
RAMESH PRASAD PATEL SRI BHAGWAN SINGH VS. UNION OF INDIA [LAWS(ALL)-2006-4-277] [REFERRED TO]
KIRAN SONKAR VS. STATE OF U P [LAWS(ALL)-2006-4-108] [REFERRED TO]
MOHD RAMZAN SOFI VS. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY [LAWS(J&K)-2001-2-22] [REFERRED TO]
HAJIRA VS. STATE [LAWS(J&K)-2001-9-15] [REFERRED TO]
ASHITHA R.K. VS. STATE OF KERALA [LAWS(KER)-2023-2-18] [REFERRED TO]
SAPAM JITEN SINGH VS. MANIPUR PUBLIC SERVICE COMMISSION, IMPHAL [LAWS(GAU)-2012-4-53] [REFERRED TO]
SURAJ SINGH VS. MANIPUR PUBLIC SERVICE COMMISSION [LAWS(GAU)-1997-11-11] [REFERRED TO]
MOHINDER SINGH VS. STATE OF J&K [LAWS(J&K)-2000-5-20] [REFERRED TO]
SANJAY KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-1997-2-33] [REFERRED TO]
BIDHAN CHANDRA MAHATO VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2011-11-92] [REFERRED TO]
CHANDRESH KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-4-332] [REFERRED TO]
DR. ASHOK NIGAM VS. LUCKNOW NAGAR NIGAM [LAWS(ALL)-2017-7-212] [REFERRED TO]
ARUN DWIVEDI VS. STATE OF BIHAR [LAWS(PAT)-2010-10-17] [REFERRED TO]
BASUDEV LENKA AND 5 ORS. VS. SHYAMA SUNDAR SAHOO AND 8 ORS. [LAWS(ORI)-2008-8-119] [REFERRED TO]
UNION OF INDIA VS. JOSEPH P CHERIAN [LAWS(SC)-2005-9-92] [REFERRED TO]
SACHIN KUMAR VS. DELHI SUBORDINATE SERVICE SELECTION BOARD [LAWS(SC)-2021-3-11] [REFERRED TO]
AMARJEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-1994-12-90] [REFERRED]
SMT. REKHA KUMARI AND ANR. VS. STATE OF RAJASTHAN AND ANR. [LAWS(RAJ)-2010-9-82] [REFERRED TO]
MAHENDRA VS. STATE OF U P [LAWS(ALL)-2012-9-50] [REFERRED TO]
INDRAJIT SINGH VS. STATE OF U P [LAWS(ALL)-2012-9-51] [REFERRED TO]
COASTAL PAPERS LTD VS. GOVERNMENT OF INDIA [LAWS(APH)-1994-12-42] [REFERRED TO]
DEB KUMAR BARMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-1994-9-46] [REFERRED]
RANVIJAY NARAYAN SINGH VS. UNION OF INDIA [LAWS(CA)-2014-1-8] [REFERRED TO]
VARIA JAYESHKUMAR BILINDRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-3-49] [REFERRED TO]
ASIM KUMAR GIRI AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2016-3-28] [REFERRED TO]
AKTARUL ISLAM KAYAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-12-10] [REFERRED TO]
AKTARUL ISLAM KAYAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-12-10] [REFERRED TO]
SOHAN LAL SINGH MISHRI LAL SINGH VS. BASIC EDUCATION BOARD [LAWS(ALL)-2004-1-38] [REFERRED TO]
RAJESH SINGH VS. VIDYADHIRAJ PANDEY [LAWS(ALL)-2006-7-204] [REFFERED TO]
DESALE KIRAN SURESHRAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-37] [REFERRED TO]
NISSAR AHMAD PARRAY VS. STATE [LAWS(J&K)-2001-2-23] [REFERRED TO]
JASHUBANTA SARMAH VS. STATE OF ASSAM [LAWS(GAU)-2009-7-33] [REFERRED TO]
MUMTAJ ALI VS. STATE OF ASSAM [LAWS(GAU)-2005-12-13] [REFERRED TO]
JAYANTA CHOUDHURY VS. PRABIR KUMAR DAS [LAWS(GAU)-1994-9-17] [REFERRED TO]
RAJ RANI SEKHRI VS. U P GOVT [LAWS(ALL)-1954-2-3] [REFERRED TO]
P VADIVEL VS. MANAGING DIRECTOR FOOD CORPORATION OF INDIA NEW DELHI [LAWS(MAD)-2009-1-114] [REFERRED TO]
SATYAWAN YADAV VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2011-12-106] [REFERRED TO]
LALITHAMMA VS. DEPUTY COMMISSIONER DAVANGERE DISTRICT [LAWS(KAR)-2008-12-46] [REFERRED TO]
STATE OF J. & K. VS. SURINDER SINGH [LAWS(J&K)-2017-7-5] [REFERRED TO]
BAROT JIGNESH LAKSHMANSINH VS. STATE OF GUJARAT [LAWS(GJH)-2003-4-34] [REFERRED]
YOGVENDER SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2007-3-483] [REFERRED]
KULDEEP KAUR AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2001-11-83] [REFERRED TO]
ANJUM SHEKH VS. STATE OF M P [LAWS(MPH)-2010-1-136] [REFERRED TO]
JIBAN KRISHNA BANIK VS. TRIPURA GRAMIN BANK [LAWS(TRIP)-2016-3-94] [REFERRED]
MAHIPAL SINGH TOMAR VS. STATE OF UTTAR PRADESH AND ORS. [LAWS(SC)-2013-5-103] [REFERRED TO]
PRITPAL SINGH RAM NIWAS RAJINDER HAR GOPAL YADAV HEAD CONSTABLE HANS RAJ PHOOL SINGH JAT BHAGWAN SINGH MANN DINESH YADAV VS. STATE OF HARYANA [LAWS(SC)-1994-7-89] [DISTINGUISHED]
AMARBIR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-5-366] [REFERRED TO]
VIMLESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2014-3-499] [REFERRED TO]