TATA CELLULAR Vs. UNION OF INDIA

Referred Judgements :-

R. V. SECRETARY OF STATE FOR THE HOME DEPARTMENT [RELIED ON]
R. V. TOWER HAMLETS LONDON BOROUGH COUNCIL [CITED]
R. V. PANEL ON TAKE-OVERS AND MERGERS [RELIED ON]
R. V. PANEL ON TAKE-OVERS AND MERGERS [RELIED ON]
R. V. BARNET LONDON BOROUGH COUNCIL [RELIED ON]
R. V. ABINGDON JUSTICES [CITED]
R. V. SUSSEX JJ. [CITED]
R. V. SALFORD ASSESSMENT COMMITTEE [CITED]
R. V. NAILSWORTH LICENSING JUSTICES [CITED]
R. V. UXBRIDGE JUSTICES [CITED]
R. V. MCLEAN [CITED]
R. V. LIVERPOOL CITY JUSTICES [RELIED ON]
R. V. MONOPOLIES AND MERGERS COMMISSION [RELIED ON]
R. V. GAMING BOARD FOR GREAT BRITAIN [CITED]
BRIEN AND BRIEN [CITED]
R. V. ESSEX JUSTICES (SIZER) [REFERRED ,1927 2 KB 475: 1927 ALL ER REP 393: 96 LJKB 530]
R. V. ALTRINCHAM JUSTICES [CITED]
R. V. CAMBOME. JUSTICES [RELIED ON]
EMMA HOTELS LTD. V. SECRETARY OF STATE [RELIED ON]
PADFIELD V. MINISTER OF AGRICULTURE [CITED]
MANAK LAL ADVOCATE VS. PREM CHAND SINGHVI [RELIED ON]
A K KRAIPAK VS. UNION OF INDIA [CITED]
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
J MOHAPATRA AND CO VS. STATE OF ORISSA [RELIED ON]
RAM AND SHYAM COMPANY VS. STATE OF HARYANA [CITED]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [RELIED ON]
RANJIT THAKUR VS. UNION OF INDIA [RELIED ON]
HAJI T M HASSAN RAWTHER VS. KERALA FINANCIAL CORPORATION [CITED]
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA VS. K D BALI [RELIED ON]
FASIH CHAUDHARY VS. DIRECTOR GENERAL DOORDARSHAN [RELIED ON]
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY VS. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI [REFERRED TO]
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI VS. UNION OF INDIA [REFERRED]
G J FERNANDEZ VS. STATE OF KARNATAKA [REFERRED TO]
MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [RELIED ON]
G B MAHAJAN VS. JALGAON MUNICIPAL COUNCIL [RELIED ON]
PODDAR STEEL CORPORATION VS. GANESH ENGINEERING WORKS [RELIED ON]
UNION CARBIDE CORPORATION VS. UNION OF INDIA [RELIED ON]
FOOD CORPORATION OF INDIA VS. KAMDHENU CATTLE FEED INDUSTRIES [RELIED ON]
STERLING COMPUTERS LIMITED UNITED DATABASE INDIA PRIVATE LIMITED UNITED INDIA PERIODICALS PRIVATE LIMITED VS. M AND N PUBLICATIONS LIMITED:MAN PUBLICATIONS LIMITED:M AND N PUBLICATIONS LIMITED [RELIED ON]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [RELIED ON]