Cited Judgements :-

MOHD IBRAHIM VS. ELECTION TRIBUNAL [LAWS(ALL)-1956-12-14] [REFERRED TO]
RAM SARUP VS. SHIKHAR CHAND [LAWS(ALL)-1960-9-12] [REFERRED TO]
RAJA SYED MOHAMMAD SAADAT ALI KHAN VS. WEALTH TAX OFFICER A WARD LUCKNOW [LAWS(ALL)-1963-3-14] [REFERRED TO]
CHOBEY SUNDER LAL VS. SONU ALIAS SONPAL [LAWS(ALL)-1967-5-6] [REFERRED TO]
HAKIM SINGH VS. SHIV SAGAR [LAWS(ALL)-1973-4-3] [REFERRED TO]
BADRI VS. DEPUTY DIRECTOR OF CONSOLIDATION U P [LAWS(ALL)-1975-2-28] [REFERRED TO]
MUZAFFAR HUSAIN VS. ASSISTANT REGISTRAR [LAWS(ALL)-1987-3-85] [REFERRED TO]
AKHTAR RIZVI EDUCATIONAL TRUST KAUSHAMBI VS. STATE OF U P [LAWS(ALL)-2006-3-93] [REFERRED TO]
RANGAMMA VS. DISTRICT COLLECTOR MAHABUBNAGAR DISTRICT MAHABUBNAGARDISTRICT and PROPER [LAWS(APH)-2003-10-27] [REFERRED TO]
ELCHURI THULISAMMA VS. ELCHURI SAMRAJYAM [LAWS(APH)-2003-12-96] [REFERRED TO]
ANGLO INDIA JUTE MILLS CO LTD VS. S K DUTT [LAWS(CAL)-1956-5-8] [REFERRED TO]
TARA CHAND PODDER VS. STATE [LAWS(CAL)-1966-1-8] [REFERRED TO]
BANGESWARI COTTON MILLS LTD VS. STATE [LAWS(CAL)-1966-1-3] [REFERRED TO]
SHANTI SWAROOP SHARMA VS. B R MANDAL [LAWS(MPH)-1957-2-25] [REFERRED TO]
MAN IU DEVI VS. DIRECTOR OF PUBLIC INSTRUCTION [LAWS(CAL)-1973-12-11] [REFERRED TO]
STATE OF MADHYA PRADESH VS. ABDUL RASHID [LAWS(MPH)-1962-8-15] [REFERRED TO]
R VENKATASUBBA REDDIAR VS. REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS [LAWS(MAD)-1954-5-3] [REFERRED TO]
V K JOHN VS. G VASANTHA PAI [LAWS(MAD)-1956-10-5] [REFERRED TO]
HIRALAL THAKURDAS CHOWKSE VS. HATESINGH LAXMANSINGH [LAWS(MPH)-1980-3-5] [REFERRED TO]
LALA LALSINGH VS. SETH SHOBHAGCHAND [LAWS(MPH)-1984-10-2] [REFERRED TO]
STATE OF KARNATAKA VS. SENAPATHY WHITELY LTD [LAWS(KAR)-1988-1-20] [REFERRED TO]
ANUJA MISHRA VS. KULPATI RAVISHANKAR UNIVERSITY RAIPUR [LAWS(MPH)-1985-9-16] [REFERRED TO]
KAIKHUSROO PHIROZSHAH DOCTOR VS. STATE OF BOMBAY [LAWS(BOM)-1954-8-7] [REFERRED TO]
PARSHOTTAMDAS TALSHIBHAI VS. LILUBHAI KISHOREBHAI PATEL [LAWS(BOM)-1958-2-3] [REFERRED TO]
A V THOMAS AND COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [LAWS(KER)-1986-1-24] [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [LAWS(SC)-1955-3-3] [FOLLOWED]
SATYA DEV BUSHAHRI VS. PADAM DEV [LAWS(SC)-1954-5-18] [FOLLOWED]
KAILASH CHANDRA VS. MUKUNDI LAL [LAWS(SC)-2002-1-170] [REFERRED]
UNION CONSTRUCTION CO PRIVATE LTD VS. CHIEF ENGINEER EASTERN COMMAND LUCKNOW [LAWS(ALL)-1959-7-1] [REFERRED TO (V 41) : 1954 SCR 913, 18 (57)]
CHELADMA VENKATA RAM RAO VS. ENGU NARAYANA [LAWS(APH)-1962-8-12] [REFERRED TO]
DHANI RAM VS. SUB-DIVISIONAL JUDGE [LAWS(HPH)-1964-9-4] [REFERRED TO]
N SEKHAR VS. GOVT OF A P [LAWS(APH)-2006-6-147] [REFERRED]
NAMDEO KHUSHAL DIGHE VS. KESHARBAI DAMODHARDAS CHANDAK [LAWS(BOM)-1973-6-1] [REFERRED TO]
SIDHARTH VS. KANTA BAT [LAWS(MPH)-2006-11-49] [REFERRED TO]
B R VASUDEVAMURTHY VS. MINISTER FOR REVENUE GOVERNMENT OF KARNATAKA [LAWS(KAR)-2006-12-1] [REFERRED TO]
TARUN SHARMA SON OF SHRI DEEPAK SHARMA VS. VISHWAS SARANG SON OF SHRI KAILASH SARANG [LAWS(MPH)-2010-6-17] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL ASANSOL [LAWS(CAL)-2009-2-93] [REFERRED TO]
ELPRO INTERNATIONAL LIMITED VS. K B JOSHI [LAWS(BOM)-1987-2-1] [REFERRED TO]
JACOB THOMAS VS. PANDIAN [LAWS(KER)-2005-9-25] [REFERRED TO]
SHRIRAM S/O DATTU BHOYAR VS. ASHOK S/O KASHINATH RAUT [LAWS(BOM)-2012-4-20] [REFFERRD TO]
LACHHMAN SINGH GILL VS. BIBI HARPARKASH KAUR [LAWS(P&H)-1960-1-6] [REFERRED TO]
RAMKISHORE VS. BHANWARIBAI [LAWS(RAJ)-1958-9-6] [REFERRED TO]
PADMARAM VS. SURJA [LAWS(RAJ)-1959-12-15] [REFERRED TO]
S IQBAL SINGH VS. S GURDAS SINGH BADAL [LAWS(P&H)-1971-11-4] [REFERRED TO]
YUGAL KISHORE SINHA VS. B N RAHTOGI [LAWS(PAT)-1957-11-1] [REFERRED TO]
LADY DOROTHY LORT WILLIAMS VS. UDITANDU PRAKASH MULLICK [LAWS(PAT)-1957-11-15] [REFERRED TO]
MAHAVIR PRASAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-1965-7-11] [REFERRED TO]
NARAIN SINHA VS. UNIVERSITY OF BIHAR [LAWS(PAT)-1965-3-8] [REFERRED TO]
RAM PADARATH SINGH VS. BAIDYANATH PRASAD [LAWS(PAT)-1973-1-11] [REFERRED TO]
NEHRU MOTOR TRANSPORT CO-OPERATIVE SOCIETY VS. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES JODHPUR AND [LAWS(RAJ)-1977-3-2] [REFERRED TO]
NEW SWADESHI SUGAR MILLS VS. UNION OF INDIA [LAWS(PAT)-2008-12-111] [REFERRED TO]
GOPAL SINGH VS. ELECTION CUM ADDITIONALCIVIL JUDGE [LAWS(RAJ)-2009-2-1] [REFERRED TO]
GREAT EASTERN EXPORTS VS. COMMISSIONER OF INCOME TAX [LAWS(DLH)-2010-11-275] [REFERRED TO]
Selvaraj VS. Vishwanathan [LAWS(MAD)-1999-7-125] [REFERRED TO]
SOM LAL VS. VIJAY LAXMI [LAWS(P&H)-2006-1-72] [REFERRED TO]
GOKUL FOUNDATION THRO TRUSTEEDHARMENDRASINH B VS. ALL INDIA COUCIL FOR TECHNICALEDUCATION [LAWS(GJH)-2013-7-304] [REFERRED TO]
RAM SURAT MISHRA VS. STATE OF U P [LAWS(ALL)-2013-7-64] [REFERRED TO]
Prasad VS. State of M.P. [LAWS(MPH)-1959-7-28] [REFERRED TO]
Chitra Kumar Tiwari VS. Gangaram [LAWS(MPH)-1966-1-12] [REFERRED TO]
Municipal Council, Khurai VS. Agricultural Produce Marketing Committee, Khurai [LAWS(MPH)-1966-5-19] [REFERRED TO]
Gopilal Ajodhya Prasad VS. Secretary, Local Self-Govt. Department, Madhya Pradesh, Bhopal [LAWS(MPH)-1959-7-35] [REFERRED TO]
PARSHOTTAMDAS TALSIBHAI PATEL VS. LILUBHAI KISHOREBHAI PATEL [LAWS(BOM)-1958-2-19] [REFERRED TO]
DINA NATH KAUL NADIM VS. PEER MUBARAK SHAH [LAWS(J&K)-1968-12-2] [REFERRED TO]
BHAGWAN DAS AND OTHERS VS. THE SPL. JUDGE, JHANSI AND OTHERS [LAWS(ALL)-1994-5-33] [REFERRED TO]
SHYAMLAL VS. I.G. MUNICIPALITIES [LAWS(MPH)-1961-4-19] [REFERRED TO]
SHYAMLAL VS. I.G. MUNICIPALITIES [LAWS(MPH)-1961-1-32] [REFERRED TO]
A.I.AGNEL ILANGOVAN VS. THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2016-3-222] [REFERRED TO]
MALABAR DIAMOND GALLERY PVT. LTD. REPRESENTED BY ITS DIRECTOR MR.SHAFEEKH VS. THE ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI ZONAL UNIT NO.117, GOPALA KRISHNA ROAD, T.NAGAR CHENNAI [LAWS(MAD)-2016-7-336] [REFERRED TO]
KAMAKHYA MOTOTEC PVT. LTD VS. STATE OF ASSAM [LAWS(GAU)-2017-5-67] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA [LAWS(SC)-2018-2-88] [REFERRED TO]
AMIT DUBEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-7-83] [REFERRED TO]
R. GANESH PRABHU VS. STATE [LAWS(MAD)-2019-6-372] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY VS. DAVASIA [LAWS(KER)-2019-7-210] [REFERRED TO]
SREE SANKARA VIDYAPEETOM COLLEGE, SREESANKARAPURAM AND ORS. VS. AKHIL P.K. AND ORS. [LAWS(KER)-2019-11-526] [REFERRED TO]
MARIA OOMMEN VS. STATE OF KERALA [LAWS(KER)-2021-10-6] [REFERRED TO]
ARUN PARMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-3-116] [REFERRED TO]