(1.) As ordered earlier, both the cases were heard together and are being disposed of by this common Order.
(2.) Leave granted.
(3.) The essential facts may be noticed at the outset.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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