Referred Judgements :-

RAJA RAJINDER CHAND VS. SUKHI [RELIED ON]
RADHA SUNDAR DUTTA VS. MOHAMMAD JAHADUR RAHIM [RELIED ON]
SAHEBZADA MOHAMMAD KAMGARH SHAH VS. JAGDISH CHANDRA DEO DHABAI DEB [RELIED ON]
RAMKISHORELAL VS. KAMALNARAYAN [RELIED ON]
BINA DAS GUPTA VS. SACHINDRA MOHAN DAS GUPTU [RELIED ON]

Cited Judgements :-

BHAWARLAL PARASMAL JOSHI VS. SOLAPUR MUNICIPAL CORPORATION [LAWS(BOM)-2023-11-105] [REFERRED TO]
GUN MALLA RAJGARAHIA VS. CANARA BANK [LAWS(DLH)-1998-10-57] [REFERRED]
JOR BAGH ASSOCIATION REGD VS. UNION OF INDIA [LAWS(DLH)-2004-7-53] [REFERRED TO]
GSR VENTURES PRIVATE LTD. VS. UNION OF INDIA [LAWS(GAU)-2022-11-76] [REFERRED TO]
HOOGHLY RIVER BRIDGE COMMISSIONER & ORS. VS. M/S. MEP INFRASTRUCTURE DEVELOPMENT PVT. LTD. AND ORS. [LAWS(CAL)-2013-4-136] [REFERRED TO]
P MADHUSUDHAN RAO VS. LT COL RAVI MANAN [LAWS(APH)-2015-3-18] [REFERRED TO]
INDO EUROPA TRADING CO PVT LTD VS. ANIL PODDAR [LAWS(CAL)-2006-8-21] [REFERRED TO]
UNION OF INDIA VS. THALY CONSTRUCTIONS [LAWS(BOM)-1990-7-30] [REFERRED TO]
LAXMAN S O KRISHNA GULUNJKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1991-4-9] [REFERRED TO]
P.K.NIGAM VS. M.P.GRIH NIRMAN MANDAL [LAWS(CHH)-2019-9-70] [REFERRED TO]
M.K. FUEL CENTRE VS. INDIAN OIL CORPORATION LIMITED [LAWS(ALL)-2024-1-64] [REFERRED TO]
M/S ANSAL PROPERTIES VS. STATE CONSUMER DISPUTE REDRESSAL [LAWS(ALL)-2017-12-36] [REFERRED TO]
TANDAV FILMS ENTERTAINMENT P LTD VS. FOUR FRAMES PICTURES [LAWS(DLH)-2009-10-171] [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. SOM DATT BUILDERS- NCC-NEC(JV) [LAWS(DLH)-2009-11-432] [REFERRED]
RAJENDRAKUMAR AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-1-110] [REFERRED TO]
LAKSHMI SUBRAHMANYAM VS. INDIAN OIL CORPORATION LTD [LAWS(MAD)-2010-2-309] [REFERRED TO]
ADMINISTRATOR OF SPECIFIED UNDERTAKING OF THE U T I VS. GARWARE POLYESTER LTD [LAWS(SC)-2005-5-26] [REFERRED TO]
GOA FOUNDATION VS. M/S SESA STERLITE LTD. [LAWS(SC)-2018-2-102] [REFERRED TO]
STATE OF BIHAR (NOW STATE OF JHARKHAND) THROUGH SUB DIVISIONAL OFFICER VS. TATA IRON [LAWS(SC)-2019-5-55] [REFERRED TO]
V S LAD AND SONS VS. STATE OF KARNATAKA [LAWS(KAR)-2009-4-21] [REFERRED TO]
TARAPADA RAY CHAPALIKA DASH VS. STATE OF ORISSA [LAWS(ORI)-2006-8-12] [REFERRED TO]
STANDARD CHARTERED BANK VS. RAGHUBIR SARAN CHARITABLE TRUST [LAWS(DLH)-2014-3-352] [REFERRED TO]
CONNAUGHT PLAZA RESTAURANTS PVT LTD VS. NIAMAT KAUR [LAWS(DLH)-2013-7-40] [REFERRED TO]
THE INDIAN HOTELS COMPANY LTD. VS. NEW DELHI MUNICIPAL COUNCIL [LAWS(DLH)-2016-10-23] [REFERRED TO]
BAIDYANATH DUTTA VS. RADHESHYAM DUTTA [LAWS(CAL)-1978-4-79] [REFERRED TO]
ANWAR ALI KHAN AND OTHERS VS. HAZI SAJJAD ALI MONDAL KHAN AND OTHERS [LAWS(CAL)-1999-8-74] [REFERRED TO]
STATE OF WEST BENGAL VS. ELECTRO INFOTECH PVT LTD [LAWS(CAL)-2011-5-37] [REFERRED TO]
PRAFULLA KUMAR KHAN VS. JOGENDRA NATH MAHATO [LAWS(CAL)-1984-11-17] [REFERRED TO]
MODERN FOOD INDUSTRIES INDIA LIMITED VS. I K MALIK [LAWS(DLH)-2002-5-177] [REFERRED]
PASAGADUGULA NARAYANA RAO VS. PASAGADUGULA RAMA MURTY AND ORS. [LAWS(APH)-2015-8-24] [REFERRED TO]
K R BUILDERS PRIVATE LIMITED VS. DELHI DEVELOPMENT AUTHORITY AND ANOTHER [LAWS(DLH)-2007-9-438] [REFERRED]
CAPT. PRAVEEN DAVAR (RETD.) AND ANR. VS. HARVANSH KUMARI AND ORS. [LAWS(DLH)-2010-8-372] [REFERRED TO]
Kumaraswamy Mineral Exports rep. by Shantesh Gureddi Partner VS. State of Karnataka rep. by its Principal Secretary Department of Forest and Ecology and Environment and others [LAWS(KAR)-2009-4-74] [REFERRED TO]
GAJARAJAN VS. S.GANDHIMATHI SELVAM [LAWS(MAD)-2020-2-383] [REFERRED TO]
DLF LIMITED VS. EMIRATES [LAWS(DLH)-2010-5-12] [REFERRED TO]
BANK OF BARODA VS. VIJAY MAHIPAL AND CO [LAWS(DLH)-2010-5-100] [REFERRED TO]
CANARA BANK VS. RAMESH CHANDRA SINGHAL [LAWS(ALL)-2012-12-187] [REFERRED TO]
RAVINDER NATH SAHNI VS. PODDAR CONSTRUCTION CO PRIVATE LTD [LAWS(DLH)-2014-7-67] [REFERRED TO]
ASIT KUMAR PALIT VS. WPIL LIMITED AND OTHERS [LAWS(CAL)-2009-6-65] [REFERRED TO]
ANSUMAN MULLICK VS. MALLIKA INVESTMENT CO P LTD [LAWS(CAL)-2004-5-22] [REFERRED TO]
GOPAL SWARUP CHATURVEDI VS. STATE OF U.P. [LAWS(ALL)-2006-11-312] [REFERRED TO]
KUSUM GUPTA VS. PRESCRIBED AUTHORITY/ CIVIL JUDGE (SD), SHAHJAHANPUR [LAWS(ALL)-2022-11-114] [REFERRED TO]
TATA IRON AND STEEL CO.LTD. VS. STATE OF BIHAR, THE SUB DIVISIONAL OFFICER, DHALBHUM-CUM-THE CERTIFICATE OFFICER [LAWS(JHAR)-2007-9-36] [REFERRED TO]
IDBI FEDERAL LIFE INSURANCE CO. LTD. VS. LAKHHA K. PANJABI [LAWS(NCD)-2024-11-23] [REFERRED TO]
M. KANUKA KURUP VS. VANIYARAMBATH LAKSHMIKUTTY AMMA [LAWS(KER)-1984-9-18] [REFERRED TO]
HAMMAD AHMED VS. ABDUL MAJEED [LAWS(SC)-2019-4-24] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD. VS. T.S.KALYANARAMAN [LAWS(KER)-2013-11-143] [REFERRED TO]
MSPL Limited rep. by its Vice President (CC and L), Sri K.R.M. Reddy VS. The State of Karnataka rep. by its Secretary, Department of Forest, Ecology and Environment and others [LAWS(KAR)-2009-4-118] [REFERRED TO]
S. SIVAKUMAR AND OTHERS VS. BHARAT PETROLIUM CORPORATION LTD., AND ANOTHER [LAWS(MAD)-1997-8-169] [REFERRED TO]
FLOWMORE PRIVATE LIMITED VS. KESHAV KUMAR SWARUP [LAWS(DLH)-1988-4-10] [REFERRED TO]
SOHAN SINGH ANAND VS. STATE BANK OF PATIALA [LAWS(DLH)-2002-11-3] [REFERRED 2.]
BHARAT BUILDERS PRIVATE LIMITED VS. PARIJAT FLAT OWNERS CO OP HSG SOCIETY LIMITED [LAWS(BOM)-1997-9-9] [REFERRED TO]
RANJIT KUMAR DUTTA VS. TAPAN KUMAR SHAW [LAWS(CAL)-1997-3-8] [REFERRED TO]
ADVOCATE GENERAL KERALA VS. K RAMKUMAR [LAWS(KER)-1985-8-21] [REFERRED TO]
V S TALWAR VS. PREM CHANDRA SHARMA [LAWS(SC)-1984-3-19] [RELIED ON]
SHANKAR KUMAR BHAGAT VS. INDIAN OIL CORPORATION LIMITED [LAWS(PAT)-2019-7-78] [REFERRED TO]
MALHAN CONSTRUCTION VS. N.K. GUPTA [LAWS(RAJ)-2009-3-35] [REFERRED TO]
SHARDA NATHE VS. DELHI ADMINISTRATION [LAWS(DLH)-2008-3-109] [REFERRED TO]
NARAYANI AMMA VS. NARAYANAN NAMBOODIRI [LAWS(KER)-1984-10-26] [REFERRED TO]
SUMATHY AMMA VS. SANKARA PILLAI [LAWS(KER)-1986-3-36] [REFERRED TO]
R B JODHAMAL BISHEN LAL VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1983-5-3] [REFERRED TO]
V.SUKUMAR VS. INDIAN BANK / M/S.SRIVARI MUTUAL BENEFIT FINANCE LTD [LAWS(MAD)-2020-2-573] [REFERRED TO]
MAHAKALI SUJATHA VS. BRANCH MANAGER, FUTURE GENERALI INDIA LIFE INSURANCE COMPANY LIMITED [LAWS(SC)-2024-4-32] [REFERRED TO]
Ambika Ghorpade W/o Sri Karthikeya Ghorpade VS. State of Karnataka represented by its Principal Secretary, Department of Forest and Ecology and Environment and others [LAWS(KAR)-2009-4-110] [REFERRED TO]
FALAKATA INDUSTRIES LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-10-2] [REFERRED TO]
NIRMAL KUMAR SANYAL VS. THE STATE OF W.B. AND OTHER [LAWS(CAL)-1997-8-47] [REFERRED TO]
SOM DATT BUILDERS VS. NATIONAL HIGHWAYS AUTHHORITY OF INDIA [LAWS(DLH)-2017-3-278] [REFERRED TO]
JINDAL POWER LIMITED VS. ICRA LIMITED [LAWS(DLH)-2020-8-142] [REFERRED TO]
PRASAR BHARTI VS. STRACON INDIA LIMITED [LAWS(DLH)-2003-2-65] [REFERRED TO]
D R PURI VS. KAMLESH SAWHNEY [LAWS(DLH)-2001-1-115] [REFERRED 2.]
GUJARATI HARIJAN CO OPERATIVE HOUSING SOCIETY LIMITED VS. ADDITIONAL COLLECTOR BOMBAY [LAWS(BOM)-1991-2-7] [REFERRED TO]
T R NARAYANASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2012-11-79] [REFERRED TO]
STEPHEN COURT LIMITED VS. OFFICIAL TRUSTEES OF WEST BENGAL [LAWS(CAL)-1999-12-1] [REFERRED TO]
FERRAZZINI'S BAKERY VS. AMITAVA MITTER [LAWS(CAL)-2013-3-36] [REFERRED TO]
HOOGHLY RIVER BRIDGE COMMISSIONER VS. MEP INFRASTRUCTURE DEVELOPMENT PVT LTD [LAWS(CAL)-2013-4-79] [REFERRED TO]
MEENAKSHISUNDARAM KUMARARAJA PROPRIETOR OF GALAXY ENTERPRISES VS. SUPERINTENDING ENGINEER [LAWS(MAD)-2024-3-82] [REFERRED TO]
SUBHA AND PRABHA BUILDERS PVT LTD REP BY ITS MANAGING DIRECTOR TD RAMAKRISHNA VS. INCOME TAX OFFICER [LAWS(KAR)-2009-4-27] [REFERRED TO]
M S P L LTD VS. STATE OF KARNATAKA [LAWS(KAR)-2009-4-39] [REFERRED TO]
Kanhaiyalal Dudheria Represented by its partner Sri Sanjay Bachhawat S/o Navratanmal Bachhawat VS. The State of Karnataka rep. by its Secretary, Department of Forest, Ecology and Environment and others [LAWS(KAR)-2009-4-71] [REFERRED TO]
H.R. Gaviappa and Co. (A Registered Partnership Firm) VS. State of Karnataka Represented by its Secretary Department of Forest and Ecology and Environment and others [LAWS(KAR)-2009-4-72] [REFERRED TO]
BOARD OF TRUSTEES OF KPT & 1 ANR VS. NEW KANDLA SALT & CHEMICAL PVT LTD & 1 ANR [LAWS(GJH)-2013-12-316] [REFERRED TO]
BOMBAY FORGING LIMITED VS. MESSERS MANILAL AND SON [LAWS(BOM)-2016-3-242] [REFERRED]
I T D C LTD VS. JAGDISH KAUR [LAWS(DLH)-2010-5-28] [REFERRED TO]
UMADEVI NAMBIAR VS. THAMARASSERI ROMAN CATHOLIC DIOCESE [LAWS(SC)-2022-4-3] [REFERRED TO]
MANMOHAN NANDA VS. UNITED INDIA ASSURANCE CO. LTD [LAWS(SC)-2021-12-15] [REFERRED TO]
MEHTA SURAYA VS. UNITED INVESTMENT CORPORATION [LAWS(CAL)-2002-2-15] [REFERRED TO]
SITA DEVI VS. CHANDRA SINGH [LAWS(CAL)-1996-8-33] [REFERRED TO]
GOSWAMI MALTI VAHUJI MAHARAJ VS. PURUSHOTTAM LAL PODDAR [LAWS(CAL)-1984-6-18] [REFERRED TO]
GAJANAN R. NEELPAWAR AND OTHERS VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-1994-12-75] [REFERRED TO]
BOMI MUNCHERSHAW MISTRY VS. KESHARWANI CO OPERATIVE HOUSING SOCIETY LIMITED [LAWS(BOM)-1992-12-23] [REFERRED TO]
SAHADAT HOSSAIN & ORS. VS. SABIHA BEGUM & ORS. [LAWS(CAL)-2016-3-127] [REFERRED TO]
STATE OF U P VS. THAKUR SRI RADHA RAMANJI MAHARAJ [LAWS(ALL)-2011-9-74] [REFERRED TO]
SANJAY KAUSHISH VS. D C KAUSHISH [LAWS(DLH)-1991-9-21] [REFERRED 23.]
ANSAL PROPERTIES & INFRASTRUCTURE LTD. THRU AUTHORIZED AND ANOTHER VS. STATE CONSUMER DISPUTE REDRESSAL COMMISSION THRU REGISTRAR & OTHERS [LAWS(ALL)-2017-12-356] [REFERRED TO]
VISWATOSH NARAYAN SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2021-9-25] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. VUMMIDI KANNAN [LAWS(MAD)-1991-2-13] [REFERRED TO]
NIRAJ CEMENT STRUCTURALS LTD. VS. UNION OF INDIA [LAWS(MANIP)-2020-8-31] [REFERRED TO]
VELAYUDHAN VS. SANKARASUBBA IYER [LAWS(KER)-1974-2-21] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED VS. EDNA LEMUEL MABEN [LAWS(KAR)-2019-4-276] [REFERRED TO]
KALI PRASAD MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2023-9-123] [REFERRED TO]
SMT. SYED SUGHRA ZAIDI VS. LAEEQ AHMAD (DEAD) THROUGH LRS. & ORS. [LAWS(SC)-2017-12-15] [REFERRED TO]
BALVIKASH SEWA SANSTHAN VS. STATE OF BIHAR [LAWS(PAT)-2018-5-115] [REFERRED TO]
M GOPALAKRISHNAN VS. CANARA BANK [LAWS(KAR)-2000-3-4] [REFERRED TO]
BENGAL STEEL INDUSTRIES LTD VS. BANK OF INDIA [LAWS(CAL)-2008-8-2] [REFERRED TO]
UDAY KAUSHISH VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2024-10-11] [REFERRED TO]
INDERJEET AND OTHERS VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-1993-3-43] [REFERRED TO]
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED. (A.P.TRANSCO), VIDYUT SOUDHA, HYDERABAD VS. M/S. EQUIPMENT CONDUCTORS AND CABLES LIMITED [LAWS(APH)-2016-12-37] [REFERRED TO]
ON THE DEATH OF TILCKANSA PHUKAN HIS HEIRS AND LEGAL REPRESENTATIVES RAJANI KANTA PHUKAN AND ORS. VS. LALIT CHANDRA BORBAKUAH AND ORS. [LAWS(GAU)-1983-3-17] [REFERRED TO]
PANKHURI MISHRA VS. RINZING LACHUNGPA [LAWS(SIK)-2020-11-5] [REFERRED TO]
MAA SARALA AQUA INDUSTRIES VS. UNION OF INDIA [LAWS(ORI)-2024-1-32] [REFERRED TO]
Chowgle and Company by its GPA Holder, Mr. Sanjeev Kumar S/o Sri Hiralal Bhagat VS. State of Kernataka rep. by its Principal Secretary, Department of Forest and Ecology and Environment and others [LAWS(KAR)-2009-4-113] [REFERRED TO]
NIRANJAN REDDY VS. NUKALAPATHY SURURLATHA [LAWS(MAD)-2008-3-1] [REFERRED TO]
SUCHITRA DEVI VS. NAGINENI SUJATHAMMA [LAWS(MAD)-2022-10-212] [REFERRED TO]
KANAN BAKSHI VS. ATUL BALI [LAWS(DLH)-2008-5-385] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD. VS. INTEROCEAN SHIPPING (INDIA) PVT. LTD. [LAWS(BOM)-2015-3-421] [REFERRED TO]
STATE OF WEST BENGAL VS. CALCUTTA MINERAL SUPPLY CO. PVT. LTD. [LAWS(SC)-2015-5-16] [REFERRED TO]