Referred Judgements :-

VENKATA RAMANI V. NARAYANASAMI [OVERRULED]
RATHNAVARMARAJA VS. VIMLA [REFERRED TO]
FAQIR CHAND VS. SARDARNI HARNAM KAURDEAD [APPROVED]
VASU VS. CHAKKI MANI [REFERRED TO]
BISHAN SARUP VS. MUSA MAL [REFERRED TO]
ISHWAR DAYAL VS. AMBA PRASAD [REFERRED TO]
PANDURANG MANGAL VS. BHOJALU USANNA [REFERRED TO]

Cited Judgements :-

GOLDEN TRINGLE FORT and PALACE PVT LTD VS. RAJKUMARI SIDHI KUMARI [LAWS(RAJ)-2002-9-17] [REFERRED TO]
NIWAS KHANDSARI UDYOG VS. CANARA BANK BIJNOR [LAWS(ALL)-1998-7-88] [REFERRED TO]
RADHA KISHAN MUNDA VS. MANNU LAL SAHU [LAWS(MPH)-2012-8-391] [REFERRED TO]
VIJAY JAGDISH CHHEDA VS. DIMPLE VIJAY CHHEDA [LAWS(BOM)-2018-4-19] [REFERRED TO]
RAMAYAN SHARMA VS. SITA DEVI AND OTHERS [LAWS(CHH)-2016-6-12] [REFERRED]
DHARMENDRA PRASAD VS. BENI PRASAD [LAWS(PAT)-1995-12-68] [REFERRED TO]
KENCHAWWA VS. AMAGONDA [LAWS(KAR)-1988-2-32] [REFERRED TO]
NABHA INVESTMENT PRIVATE LIMITED VS. HARMISHAN DASS LUKHMI DASS [LAWS(DLH)-1995-3-75] [RELIED ON]
BOARD OF TRUSTEES KANDLA PORT TRUST VS. MULRAJ ASHOKKUMAR MATHREJA [LAWS(GJH)-1985-8-25] [REFERRED]
SAGAR TALKIES BARODA VS. YOGESHKUMAR AMBALAL THAKKAR [LAWS(GJH)-1975-8-15] [REFERRED]
STATE OF GUJARAT VS. STATE BANK OF SAURASHTRA [LAWS(GJH)-1994-6-4] [REFERRED TO]
RAM KRISHNA DHANDHANIA VS. CIVIL JUDGE SR DIVN [LAWS(ALL)-2005-7-92] [REFERRED TO]
NIRMALCHAND JAIN VS. CHAKRESH KUMAR JAIN [LAWS(MPH)-2018-5-151] [REFERRED TO]
AJAYAKUMER VS. JYOTHI [LAWS(KER)-2022-6-390] [REFERRED TO]
ARUN KUMAR GOYAL VS. PAYAL AGGARWAL [LAWS(P&H)-2013-4-193] [REFERRED TO]
SARABJIT KAUR VS. AVTAR SINGH AND OTHERS [LAWS(P&H)-2013-4-209] [REFERRED TO]
NATARAJAN VS. JACOB MANOHAR [LAWS(MAD)-2014-9-96] [REFERRED TO]
ANANT BALKRISHNA NAIK VS. GOVIND DATTA GAUNDALKAR [LAWS(BOM)-1976-1-41] [REFERRED]
AJMER SINGH ETC VS. BEHAL SINGH ETC [LAWS(P&H)-1975-4-44] [REFERRED]
NARESH KUMAR VS. HAKAM SINGH AND OTHERS [LAWS(P&H)-1978-9-27] [REFERRED TO]
RAJU ALIAS M SENGODA ASARI VS. K R PONNUSAMY [LAWS(MAD)-2000-10-50] [REFERRED TO]
JYOTSNABEN RAMESHCHANDRA JASANI VS. AVANISH CHIMANLAL MANIAR [LAWS(GJH)-2013-7-344] [REFERRED TO]
NADE ALI MIRZA AND ORS. VS. KHALIDA MOHAMMED SALIM DAWAWALA AND ORS. [LAWS(APH)-2015-10-42] [REFERRED TO]
SASHI KANTA SARMA AND ANOTHER VS. RAM KANTA SARMA AND OTHERS [LAWS(GAU)-1988-4-13] [REFERRED TO]
MAHESHPUR TEA AND INDUSTRIES PRIVATE LIMITED VS. MANTALA TEA COMPANY LIMITED [LAWS(GAU)-2001-2-9] [REFERRED TO]
JASPAL SINGH AND ORS. VS. GURBINDER SINGH [LAWS(P&H)-2015-2-416] [REFERRED TO]
DAYARAM @ DINESH KUMAR S/O SAJJAN SINGH THAKUR VS. MANOHAR NETAM S/O RAMCHANDRA NETAM [LAWS(CHH)-2017-12-23] [REFERRED TO]
GORAKH NATH UPADHYA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-1986-1-75] [REFERRED TO]
GEMINI CONTINENTAL P LTD VS. DISTRICT JUDGE LUCKNOW [LAWS(ALL)-1998-9-29] [REFERRED TO]
MEERA SINHA VS. GIRJA SINHA [LAWS(PAT)-2008-10-2] [REFERRED TO]
AMOLAK SINGH TUTEJA VS. MUNNI BAI SHARMA [LAWS(MPH)-2017-4-25] [REFERRED TO]
VEENA BAHL VS. VISHNU KUMAR [LAWS(ALL)-2005-8-85] [REFERRED TO]
MOKARIM NASKAR & ORS. VS. R.J. HOMES PVT. LTD. & ORS. [LAWS(CAL)-2017-4-162] [REFERRED TO]
BOARD OF TRUSTEES, KOLKATA PORT TRUST VS. RADHYA SHYAM GOND [LAWS(CAL)-2019-3-177] [REFERRED TO]
A LEELA VS. PALANIYANDI [LAWS(MAD)-1998-2-6] [REFERRED TO]
SOLAIAMMAL VS. RAJARATHINAM [LAWS(MAD)-2003-10-131] [REFERRED TO]
ANSILAMM VS. JOHN SELVARAJAN [LAWS(KER)-2022-8-92] [REFERRED TO]
KUNTI DEVI RAMDAS VS. ROSHANLAL RAMDAS [LAWS(MPH)-1986-9-11] [REFERRED TO]
T S Sridharan VS. M F Simon [LAWS(MAD)-2005-2-169] [REFERRED TO]
LABH SINGH VS. PURAN SINGH [LAWS(P&H)-1977-10-14] [REFERRED TO.]
SURJIT SINGH VS. KARTAR SINGH [LAWS(P&H)-1984-11-90] [REFERRED]
NEW DELHI MUNICIPAL COUNCIL VS. PROMINENT HOTELS LIMITED [LAWS(DLH)-2015-9-98] [REFERRED TO]
WE-BUILD PVT LTD VS. C KAMALESWARAN [LAWS(KER)-1981-8-17] [REFERRED TO]
RAJ KUMAR VS. DADU DAYAL TRUST [LAWS(P&H)-2006-8-206] [REFERRED TO]
MR. SADHU SINGH AND ORS. VS. GURDEV KAUR AND ORS. [LAWS(P&H)-2000-2-111] [REFERRED TO]
MD HAFIZ VS. NOORJAHAN [LAWS(GAU)-1987-7-5] [REFERRED TO]
SMT. SWARN KANTA AND ANOTHER VS. AMAR CHAND TAMRA AND OTHERS [LAWS(P&H)-2010-12-694] [REFERRED TO]
HARISH PATEL VS. SANJAY KUMAR [LAWS(MPH)-2013-10-180] [REFERRED TO]
EDWARD MEGANJI AND OTHERS VS. SULTAN SINGH AND OTHERS [LAWS(MPH)-2014-4-202] [REFERRED]
PANKAJAKSHA KURUP VS. FATHIMA [LAWS(KER)-1998-3-8] [REFERRED TO]
P P S PILLAI VS. CATHOLIC SYRIAN BANK [LAWS(KER)-1999-12-41] [REFERRED TO]
HOSIARI DEVI VS. JAGAT SING [LAWS(DLH)-2006-11-224] [DISTINGUISHED]
BASKARAN VS. SENTHILKUMAR ALIAS SENTHILBALA [LAWS(MAD)-2010-4-609] [REFERRED TO]
NAKHYATRAMALI DEBI VS. CHANDRASEKHAR PATTNAIK [LAWS(ORI)-1976-11-4] [REFERRED TO]
TINPLATE COMPANY OF INDIA LTD VS. BANU STEEL INDUSTRY MYSORE [LAWS(KAR)-2010-2-51] [REFERRED TO]
SARJIWAN SINGH VS. DELHI VIDYUT BOARD [LAWS(DLH)-2004-3-84] [REFERRED TO]
SURENDER ARORA VS. P N MEHTA [LAWS(DLH)-1998-1-83] [REFERRED]
S K KUMARASWAMI VS. S R SOMASUNDARAM [LAWS(MAD)-1994-11-96] [REFERRED TO]
R. MUTHAMMAL VS. NARMADA [LAWS(MAD)-1975-3-55] [REFERRED TO.]
ABDUL RASHID WAGAY AND OTHERS VS. GHULAM RASOOL LONE AND ANOTHER [LAWS(J&K)-2018-3-62] [REFERRED TO]
SRI SUBH KARAN SHARMA @ RIDHKARAN SHARMA AND ANOTHER VS. SHREE SHREE ISHWAR LAKSHMI NARAYAN JEW AND SHREE SHREE ISHWAR CHANDI THAKURANI [LAWS(CAL)-2018-7-248] [REFERRED TO]
DEEPAK KUMAR S/O SHRI MANNULAL GARG VS. KOMALSHAND S/O SHRI JETHMAL KOTHARI AND OTHERS [LAWS(MPH)-2015-8-194] [REFERRED]
JUGAL KISHORE AND ANOTHER VS. DR. PIRBHU DAYAL AND ANOTHER [LAWS(P&H)-1980-8-33] [REFERRED TO]
VISVARAMA HOTELS LTD VS. ANJUMAN E IMAMIA [LAWS(KAR)-1984-8-9] [FOLLOWED ON]
SIVA MUTHUBALU CHETTIAR VS. KATHERASAN CHETTIYAR [LAWS(MAD)-2005-4-55] [REFERRED TO]
P.K. RAMASAMY VS. VASUMATHY AND ORS. [LAWS(MAD)-2012-6-405] [REFERRED TO]
SHRI SASHI KANTA SARMA & ANR. VS. SHRI HEM KANTA SARMA & ORS. [LAWS(GAU)-1988-4-17] [REFERRED TO]
Y KESHAVA SHARMA VS. K VENUGOPAL RAO [LAWS(APH)-2009-8-50] [REFERRED TO]
HIMANSHU VS. KAILASH RANI [LAWS(P&H)-2003-11-16] [REFERRED TO]
STEEL AUTHORITY OF INDIA VS. M/S. RAJA STEEL WORKS [LAWS(P&H)-2017-8-69] [REFERRED TO]
GANESH PRASAD VARMA VS. GOVERDHAN DASS [LAWS(ALL)-1974-11-3] [REFERRED TO]
ASHOKA BUILDERS AND PROMOTERS VS. EDWARD KEVENTER SUCCRS PRIVATE LIMITED [LAWS(DLH)-1994-11-8] [REFERRED TO]
SUBHASH CHANDRA VS. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST THRU MAHARANI USHADEVI THRU POWER OF ATTORNEY KAMALJE [LAWS(MPH)-2016-10-70] [REFERRED TO]
SUBHASH CHANDRA VS. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST THRU [LAWS(MPH)-2017-10-116] [REFERRED TO]
RAJEEV METALS VS. D.S.I.D.C. LTD. AND ORS. [LAWS(DLH)-2011-5-457] [REFERRED TO]
V M GUPTA VS. SHASHI GUPTA [LAWS(DLH)-2010-11-125] [REFERRED TO]
SUJATA SHARMA VS. MANU GUPTA [LAWS(DLH)-2010-2-264] [REFERRED TO]
SREEKUMARAN VS. STATE OF KERALA [LAWS(KER)-1996-1-58] [REFERRED TO]
ARADHANA GUPTA & OTHERS VS. POORAN SINGH & OTHERS [LAWS(MPH)-2013-10-278] [REFERRED]
RAJESH KUMAR VS. MAHAVIR PRASAD [LAWS(CHH)-2018-9-6] [REFERRED TO]
SHRI GOURI GANESH SHRI BALAJI CONSTRUCTIONS VS. EXECUTIVE ENGINEER, PWD [LAWS(MPH)-2018-5-164] [REFERRED TO]
ASHOK VS. NARASINGH RAO [LAWS(MPH)-1974-10-7] [REFERRED TO]
SURYA KANT RAJA RAM GUPTA VS. RAJARAM CORN PRODUCTS LTD [LAWS(MPH)-1997-11-8] [REFERRED]
MOHAMMAD JAMEEL KHAN VS. MITHTHU LAL [LAWS(MPH)-1998-10-32] [REFERRED TO]
SUMER SINGH VS. AMAR SINGH [LAWS(P&H)-2012-7-146] [REFERRED TO]
SHEELCHAND BHAGWANDAS JAIN VS. BABULAL BHAGWANDAS JAIN [LAWS(MPH)-1978-9-17] [REFERRED TO]
NILIMA BOSE VS. SANTOSH KUMAR GOSH [LAWS(CAL)-1996-3-8] [REFERRED TO]
K PALANISWAMY VS. S B SUBRAMANI [LAWS(MAD)-2006-12-95] [REFERRED TO]
TH ANEES AHAMED VS. UNION BANK OF INDIA [LAWS(MAD)-2012-6-70] [REFERRED TO]
MAHARANI BAGH RESIDENT WELFARE ASSOCIATION VS. MUNICIPAL CORP OF DELHI [LAWS(DLH)-2012-3-356] [REFERRED TO]
BALVINDER KAUR AND OTHERS VS. JIWAN LAL AND OTHERS [LAWS(P&H)-1990-8-156] [REFERRED]
HIMALAYAN RASAYAN PRIVATE LIMITED VS. MAHARASHTRA ELECTRICITY BOARD [LAWS(RAJ)-1980-11-5] [REFERRED TO]
RANJIT SINGH VS. BALKAR SINGH [LAWS(P&H)-1999-7-150] [REFERRED TO]
BEENA VS. RAJINDER KUMAR [LAWS(P&H)-2006-1-114] [REFERRED TO]
YUV RAJ VS. BALWANT SINGH [LAWS(P&H)-2006-5-373] [REFERRED TO]
SHANKAR LAL SHARMA VS. BABULAL [LAWS(ALL)-2014-1-285] [REFERRED TO]
BHARPOOR SINGH AND ANOTHER VS. LACHHMAN SINGH [LAWS(P&H)-2017-1-95] [REFERRED TO]
PRAKASH BALARAM NICHANI VS. MOHANDAS PARSHURAM [LAWS(BOM)-2008-7-78] [REFERRED TO]
HARESH PHARMA CHEM VS. MAX GB LIMITED [LAWS(DLH)-1998-4-7] [REFERRED]
SHANKUTALA RANI VS. RAJESH BHATT DECD [LAWS(DLH)-1999-4-3] [REFERRED TO]
SHYAMCHARAN PAUL VS. ROOPALI PROMOTERS AND CONTRUCTION [LAWS(MPH)-2009-2-4] [REFERRED TO]
NEELAM JAIN VS. NARAYAN PRASAD [LAWS(MPH)-2012-12-17] [REFERRED TO]
SITA RAM PATHAK VS. GOPAL PATHAK AND OTHERS [LAWS(MPH)-2017-3-30] [REFERRED TO]
GOMATIPRASAD VS. MAHESH SINGH [LAWS(MPH)-2017-3-70] [REFERRED TO]
VISHAL PIPES LIMITED VS. BHAVYA PIPE INDUSTRY [LAWS(DLH)-2022-6-90] [REFERRED TO]
BHAGWANLAL SHARMA VS. GOVERNMENT KAMLA NEHRU KANYA UCHCHATAR MAHAVIDYALAYA [LAWS(MPH)-2024-1-128] [REFERRED TO]
PATEL DASHRATHBHAI MOHANBHAI AND OTHERS VS. BHAGAT TRIKAMBHAI BHAILAL AND ANOTHER [LAWS(GJH)-1982-10-31] [REFERRED TO]
UAAJAN S O MOOLCHAND KULMI VS. DUGDH UTPADAK SAHAKARI SAMITI CHATURPURA [LAWS(MPH)-1991-6-13] [REFERRED TO]
SITARAM VS. MAHARAJA GOVINDSINGHJOO DEO [LAWS(MPH)-1974-1-13] [REFERRED TO]
RAWEN CH. MARAK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-2-30] [REFERRED TO]
SUBHASH CHAND JAIN VS. CHAIRMAN M P ELECTRICITY BOARD [LAWS(MPH)-2000-9-61] [REFERRED TO]
SURENDRA KUMAR AHUJA VS. WAZEER CHAND AHUJA [LAWS(ALL)-2017-1-278] [REFERRED TO]
SAMBHU NATH SINGH VS. SANKARANANDA BANERJEE [LAWS(CAL)-1981-2-12] [REFERRED TO]
BALASUBRAMANIAM VS. MASILAMANI [LAWS(MAD)-2011-6-285] [REFERRED TO]
INDUSTRIAL CO-OPERATIVE BANK LTD. VS. BHUBANESWAR BARTHAKUR [LAWS(GAU)-1982-9-1] [REFERRED TO]
RAGAM YELLAIAH VS. CHINTHA SHANKARAIAH [LAWS(APH)-2003-1-99] [REFERRED TO]
SOMPALLI VENKATARATHAM VS. KILARI LINGAIAH [LAWS(APH)-2004-6-52] [REFERRED TO]
CHHOTE LAL VS. ANSAL HOUSING AND ESTATE PVT LTD [LAWS(P&H)-2002-3-15] [REFERRED TO]
URVASHI BAI SHARMA VS. INDUMATI SHARMA [LAWS(CHH)-2015-5-6] [REFERRED TO]
JAYANT BHIMSEN JOSHI AND ORS. VS. RAGHAVENDRA BHIMSEN JOSHI AND ORS. [LAWS(BOM)-2015-10-73] [REFERRED TO]
KURIAKOSE VS. JOSEPH [LAWS(KER)-1988-6-48] [REFERRED TO]
SARVA PROPERTY VS. NIRMALA DEVI [LAWS(MPH)-2008-4-129] [REFERRED]
ASHOK KUMAR JAIN VS. PUNJAB AND SINDH BANK [LAWS(MPH)-2013-4-57] [REFERRED TO]
Prafulla Chandra Das VS. Anem Bhengra @ Munda [LAWS(ORI)-2009-10-35] [REFERRED TO]
S PERIASAMI VS. TMT CHELLAMMAL AND ANR [LAWS(MAD)-1979-6-51] [REFERRED]
K.C. GUPTA & ANOTHER VS. RAJAT GUPTA & OTHERS [LAWS(P&H)-2014-12-247] [REFERRED]
MAHANT P KRISHNANANDA GIRI GOSWAMY VS. STATE BANK OF MYSORE [LAWS(KAR)-1990-8-49] [REFERRED TO]
MAHARAJI EDUCATIONAL TRUST VS. PUNJAB AND SIND BANK [LAWS(DLH)-2006-1-46] [RELIED ON]
SONMA DEVI VS. URMILA DEVI [LAWS(PAT)-2009-2-62] [RELIED ON]
GOLAPMONI ROY VS. NANIGOPAL ROY [LAWS(CAL)-1979-5-12] [REFERRED TO]
BINAPANI HALDER AND ORS. VS. BINOY KRISHNA BANIK AND ORS. [LAWS(CAL)-2016-2-16] [REFERRED TO]
SMT. SWARN KANTA AND ANR. VS. AMAR CHAND TAMRA AND ORS. [LAWS(P&H)-2010-11-356] [REFERRED TO]
SWARN KANTA AND ANOTHER VS. AMAR CHAND TAMRA AND OTHERS [LAWS(P&H)-2010-12-697] [REFERRED]
CHHOTA SINGH VS. JIT SINGH [LAWS(P&H)-1975-2-9] [REFERRED TO]
LT COL JOSEPH GEORGE RETD VS. TRILBY ST CLAIRE SUARES [LAWS(MAD)-2006-11-248] [REFERRED TO]
KALYAN MUKHERJEE VS. RA­HUT SYNDICATE [LAWS(CAL)-1990-8-1] [REFERRED TO]
STATE OF RAJASTHAN VS. LALITA DEVI [LAWS(RAJ)-1980-4-5] [REFERRED TO]
JAI SINGH VS. JAI BHAGWAN [LAWS(P&H)-2000-1-67] [REFERRED TO]
BAGRAWAT VS. MEHAR CHAND [LAWS(P&H)-2001-2-49] [REFERRED TO]
K.K.VASANTHAKUMARY VS. K.G.CHANDRASHEKARAN [LAWS(KER)-2020-9-134] [REFERRED TO]
MEHAR SINGH VS. SHEHBAZ KHAN ETC [LAWS(P&H)-2008-1-305] [REFERRED]
MOHINDER SINGH VS. JAI PAL [LAWS(P&H)-2008-2-52] [REFERRED TO]
TARACHAND SAHU VS. GANESHSIYA BAI [LAWS(CHH)-2024-1-99] [REFERRED TO]
BENUDHAR JENA VS. PRABIR CHANDRA [LAWS(ORI)-1984-9-1] [REFERRED TO]
RAMSIYA VS. RAMKATORI [LAWS(MPH)-2012-10-15] [REFERRED TO]
HARI NARAIN VS. WILLIAMS [LAWS(ALL)-1976-2-24] [REFERRED TO]
DHARMENDRAPRASAD VS. BENI PRASAD [LAWS(PAT)-1995-12-10] [DISTINGUISHED ON]
RAMPUR DISTILLERY AND CHEMICALS COMPANY LIMITED VS. UNION OF INDIA [LAWS(DLH)-1995-1-93] [REFERRED]
MRS. J. KASTHURI AND ORS. VS. SETH GHANSHAMDAS VONSIMAL DEVA BANK [LAWS(MAD)-1979-1-62] [REFERRED TO]
ANKITA CHANDRAWAT VS. M.P. HIGH COURT [LAWS(MPH)-2016-6-116] [REFERRED TO]
KALYANSINGH NAGAR VS. RAJKUNWARBAI [LAWS(MPH)-2018-11-107] [REFERRED TO]
SHANTI DEVI VS. VIJAY KUMAR [LAWS(J&K)-1980-3-21] [REFERRED TO]
OMPRAKASH VS. SURATRAM [LAWS(MPH)-1993-2-35] [REFERRED TO]
MOHAN SINGH VS. BALBIR KAUR [LAWS(P&H)-1978-3-15] [REFERRED TO.]
LAXMIDAS N. MADHVANI VS. MADHVANI PRIVATE LTD [LAWS(BOM)-1985-8-42] [REFERRED TO]
RANJANI BALA RAKSHIT VS. BISWANATH RAKSHIT [LAWS(CAL)-1981-3-10] [REFERRED TO]
NABA KUMAR DAS VS. DAMODAR DAS [LAWS(CAL)-1991-4-2] [REFERRED TO]
CHINNANGI KONAR VS. PARAMASIVAM [LAWS(MAD)-1995-11-29] [REFERRED TO]
PADMARANI KARMAKAR VS. BHOLANATH CHANDRA [LAWS(CAL)-2012-10-8] [REFERRED TO]
R. RAVICHANDRAN VS. THE CORPORATION OF CHENNAI BY ITS COMMISSIONER [LAWS(MAD)-2012-4-263] [REFERRED TO]
MOLUGU RAM REDDY VS. MOLUGU VITTAL REDDY [LAWS(APH)-2011-4-37] [REFERRED TO]
BIJAY KUMAR SAHOO VS. GOKULA BIHARI MOHANTY [LAWS(ORI)-2011-5-1] [REFERRED TO]
PADHIYAR PRAHLADJI CHENAJI VS. MANIBEN JAGMALBHAI DECEASED THRO HEIRS [LAWS(GJH)-2018-10-32] [REFERRED TO]
MAHANT PURUSHOTTAM DASS VS. HAR NARAIN [LAWS(DLH)-1977-10-9] [REFERRED]
ASHOK KUMAR BAFNA VS. KEWALCHAND BAFNA [LAWS(MPH)-2012-4-35] [REFERRED TO]
Rameshchandra s/o Gopikishanji Rathi VS. Jayendrasingh s/o Mansingh Rajput [LAWS(MPH)-2002-8-105] [REFERRED TO]
PALANISWAMI VS. SUBBARAYA GOUNDER [LAWS(MAD)-1975-1-40] [REFERRED TO.]
BHUPINDER SINGH AND ANOTHER VS. GURDEV KAUR AND OTHERS [LAWS(P&H)-2017-1-374] [REFERRED TO]
ASHOK S/O POONAMCHANDJI AND 10 OTHERS VS. BHARAT HOUSING COOPERATIVE SOCIETY & OTHERS [LAWS(MPH)-2017-9-93] [REFERRED TO]
ANIL STARCH PRODUCTS LIMITED VS. GUJARAT LABOUR WELFARE BOARD [LAWS(GJH)-1982-12-5] [REFERRED]
M/S. ARCOY INDUSTRIES VS. THE STATE OF GUJARAT [LAWS(GJH)-1983-8-37] [REFERRED TO]
SABIR MOHAMMED YUSUF VS. SABIR ABDUL RAHMAN [LAWS(ALL)-2008-4-239] [REFERRED TO]
MANGLESH SHRIVASTAVA VS. MAHRABAN [LAWS(MPH)-2021-2-114] [REFERRED TO]
THIRUMALAI VS. PHILIPS [LAWS(MAD)-2022-5-41] [REFERRED TO]
SANTOSHCHANDRA VS. GYANSUNDARBAI [LAWS(MPH)-1974-7-10] [REFERRED TO]
SABINA ALIAS FARIDA VS. MOHAMMAD ABDUL WASIT [LAWS(MPH)-1996-1-30] [REFERRED TO]
NIRANJAN KAUR VS. NIRBIGAN KAUR [LAWS(P&H)-1981-6-8] [REFERRED TO]
B.RAGHUMARAN VS. PUSHPABAI [LAWS(MAD)-2016-6-236] [REFERRED TO]
JAYARANI VS. M ANJALATCHI [LAWS(MAD)-2011-7-379] [REFERRED TO]
BIJENDER SINGH VS. CHAND SINGH [LAWS(P&H)-2008-8-75] [REFERRED TO]
ASHOK KUMAR GOYAL VS. ARYA MITTAR [LAWS(P&H)-2006-12-70] [REFERRED TO]