Referred Judgements :-

S W PALANITKAR V STATE OF BIHAR [REFERRED TO]
COMMISSIONER OF POLICE V DEVENDER ANAND,2019 SCC ONLINE SC 966 [REFERRED TO]
SATVINDER KAUR VS. STATE GOVERNMENT OF NCT OF DELHI [REFERRED TO]
G SAGAR SURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF KARNATAKA VS. M DEVENDRAPPA [REFERRED TO]
SUPERINTENDENT OF POLICE C B I VS. TAPAN KR SINGH [REFERRED TO]
UNION OF INDIA VS. PRAKASH P HINDUJA [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
STATE OF U P VS. NARESH [REFERRED TO]
STATE OF MADHYA PRADESH VS. SURENDRA KORI [REFERRED TO]
PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR VS. STATE OF GUJARAT [REFERRED TO]
DINESHBHAI CHANDUBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
P CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
KAMAL SHIVAJI POKARNEKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
GOVIND PRASAD KEJRIWAL VS. STATE OF BIHAR [REFERRED TO]
SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
ARNAB MANORANJAN GOSWAMI VS. STATE OF MAHARASHTRA [REFERRED TO]
UMA SHANKAR GOPALIKA VS. STATE OF BIHAR [REFERRED TO]

Cited Judgements :-

ABHISHEK AWASTHI VS. STATE OF U.P. [LAWS(ALL)-2024-11-35] [REFERRED TO]
RAJEEV AGARWAL VS. STATE OF U. P. [LAWS(ALL)-2023-8-118] [REFERRED TO]
CHARANJIT SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2023-11-72] [REFERRED TO]
HARPAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2024-1-122] [REFERRED TO]