Referred Judgements :-

DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED TO]
KULCHHINDER SINGH VS. HARDAYAL SINGH BRAR [REFERRED TO]
RADHAKRISHNA AGARWAL VS. STATE OF BIHAR [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
DELHI SCIENCE FORUM NATIONAL TELECOM FEDERATION OF TELECOM EMPLOYEES VS. UNION OF INDIA [REFERRED TO]
AIR INDIA STATUTORY CORPORATION VS. UNITED LABOUR UNION [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. NATIONAL UNION WATER FRONT WORKERS [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [REFERRED TO]
G BASSI REDDY VS. INTERNATIONAL CROP RESEARCH INSTUTUTE [REFERRED TO]
FEDERAL BANK LIMITED VS. SAGAR THOMAS [REFERRED TO]
ZEE TELEFILMS LTD VS. UNION OF INDIA [REFERRED TO]
BINNY LTD VS. V SADASIVAN [REFERRED TO]
ALL INDIA ITDC WORKERS UNION VS. ITDC [REFERRED TO]

Cited Judgements :-

ALL INDIA IDBI OFFICERS ASSOCIATION VS. UNION OF INDIA [LAWS(BOM)-2022-9-173] [REFERRED TO]
IONIC METALLIKS VS. UNION OF INDIA [LAWS(GJH)-2014-9-30] [REFERRED TO]
GIRISH G. VS. STATE OF KERALA [LAWS(KER)-2020-1-206] [REFERRED TO]
PRASHANT ARAN DAYAL AND ORS. VS. D.B. CORPN. LIMITED AND ORS. [LAWS(GJH)-2014-10-90] [REFERRED TO]
SONIA MAHESWARI VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-1-71] [REFERRED TO]
SHREE NAVKAR TRADECOM PVT LIMITED & 9 VS. UNION OF INDIA & 2 [LAWS(GJH)-2016-5-154] [REFERRED]
SURVESH KUMAR VS. STATE OF U P AND 5 OTHERS [LAWS(ALL)-2017-10-281] [REFERRED TO]
SHRAMIK JANTA SANGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-47] [REFERRED TO]
R. S. MADIREDDY VS. UNION OF INDIA [LAWS(BOM)-2022-9-176] [REFERRED TO]
UNITED RWAS JOINT ACTION AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-324] [REFERRED TO]
RAHUL BHARTIA AND ORS. VS. DENTAL COUNCIL OF INDIA AND ORS. [LAWS(MPH)-2015-2-214] [REFERRED TO]
SHANTI CONSTRUCTION VS. AAVANTIKA GAS LTD. [LAWS(MPH)-2021-9-22] [REFERRED TO]
SUSHIL KUMAR VS. CENTRAL REGISTRAR OF COOP SOCY [LAWS(DLH)-2022-7-47] [REFERRED TO]
TATA TELESERVICES LIMITED VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2014-9-268] [REFERRED TO]
SOMJI KARAMSINH PATEL VS. DISTRICT MAGISTRATE, KUTCHH [LAWS(GJH)-2020-7-50] [REFERRED TO]
CAPT. RAJEEVAN THOTTEN VS. AIR INDIA EXPRESS LIMITED [LAWS(KER)-2022-10-3] [REFERRED TO]
IRA AJAYKUMAR VAKHARIA WIFE OF KAIVAN SHAH VS. DIVYAJYOTI TRUST [LAWS(GJH)-2018-3-119] [REFERRED TO]
ARJUN AHLUWALIA VS. AIR INDIA LIMITED [LAWS(DLH)-2021-6-66] [REFERRED TO]
DHANANJAY RAO VS. ALKEM LABORATORIES LTD. AND ORS. [LAWS(ALL)-2015-8-276] [REFERRED TO]
GSR VENTURE PRIVATE LIMITED VS. STATE OF MIZORAM [LAWS(GAU)-2020-3-156] [REFERRED TO]
PAHLAN ALI VS. HDB FINANCIAL SERVICES LTD [LAWS(GAU)-2023-7-19] [REFERRED TO]
P.BANDOPADHYA VS. UNION OF INDIA [LAWS(BOM)-2016-1-15] [REFERRED TO]
ATUL KANTILAL SHAH VS. JYOTI LIMITED [LAWS(GJH)-2014-10-43] [REFERRED TO]
MANOJ AMBARAM KAHAR VS. INDIAN RED CROSS SOCIETY [LAWS(GJH)-2016-7-26] [REFERRED TO]
SHRAMIK JANTA SANGH VS. STATE OF M.P. [LAWS(MPH)-2021-9-132] [REFERRED TO]
ALL INDIA AIRCRAFT ENGINEERS ASSOCIATION VS. UNION OF INDIA [LAWS(DLH)-2022-2-68] [REFERRED TO]
ANIL DUTTA MISHRA VS. GANDHI SMARAK SANGRAHALAYA SAMITI [LAWS(DLH)-2013-8-196] [REFERRED TO]