Referred Judgements :-

RASHEED BEG VS. STATE OF MADHYA PRADESH [REFERRED]
MUNNU RAJA VS. STATE OF MADHYA PRADESH [REFERRED]
K RAMACHANDRA REDDY VS. PUBLIC PROSECUTOR [REFERRED]
SURAJDEO OJHA VS. STATE OF BIHAR [REFERRED]
STATE OF MAHARASHTRA VS. KRISHNAMURTI LAXMIPATI NAIDU [REFERRED]
RAM MANORATH CHHOTEY VS. STATE OF UTTAR PRADESH [REFERRED]
KAKE SINGH ALIAS SURENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED]
MOHANLAL GANGARAM GEHANI VS. STATE OF MAHARASHTRA [REFERRED]
RAMAWATI DEVI VS. STATE OF BIHAR [REFERRED]
STATE OF UTTAR PRADESH VS. RAM SAGAR YADAV [REFERRED]
NANHAU RAM VS. STATE OF MADHYA PRADESH [REFERRED]
STATE OF UTTAR PRADESH VS. MADAN MOHAN [REFERRED]
GANGOTRI SINGH VS. STATE OF UTTAR PRADESH [REFERRED]
PANIBEN VS. STATE OF GUJARAT [REFERRED]
GOVERDHAN RAOJI GHYARE VS. STATE OF MAHARASHTRA [REFERRED]
MEESALA RAMAKRISHAN VS. STATE OF ANDHRA PRADESH [REFERRED]
STATE OF RAJASTHAN VS. KISHORE [REFERRED]
LAXMI VS. OM PRAKASH [REFERRED]
LAXMAN VS. STATE OF MAHARASHTRA [REFERRED]
RAMBAI VS. STATE OF CHHATTISGARH [REFERRED]
CHACKO VS. STATE OF KERALA [REFERRED]

Cited Judgements :-

RAMESH GYANOBA KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-8-132] [REFERRED TO]
RAMESH GYANOBA KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-8-132] [REFERRED TO]
TUKARAM DHONDIRAO SONAWANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-10-147] [REFERRED TO]
TUKARAM DHONDIRAO SONAWANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-10-147] [REFERRED TO]
DHARMALINGAM VS. STATE [LAWS(MAD)-2008-4-67] [REFERRED TO]
DHARMALINGAM VS. STATE [LAWS(MAD)-2008-4-67] [REFERRED TO]
Mohan Chandra Pujari alias Manoj Kumar Pandey VS. State [LAWS(UTN)-2003-8-15] [REFERRED TO]
Mohan Chandra Pujari alias Manoj Kumar Pandey VS. State [LAWS(UTN)-2003-8-15] [REFERRED TO]
SUNDER SINGH VS. STATE OF UTTARANCHAL [LAWS(SC)-2010-9-95] [REFERRED TO]
SUNDER SINGH VS. STATE OF UTTARANCHAL [LAWS(SC)-2010-9-95] [REFERRED TO]
MAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-2-33] [REFERRED TO]
MAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-2-33] [REFERRED TO]
PACHIYA DEVI VS. STATE OF BIHAR [LAWS(PAT)-2024-5-62] [REFERRED TO]
PACHIYA DEVI VS. STATE OF BIHAR [LAWS(PAT)-2024-5-62] [REFERRED TO]
SANKAR MUDULI VS. MADHAB ALIAS SUKANTA JENA [LAWS(ORI)-2006-5-22] [REFERRED TO]
SANKAR MUDULI VS. MADHAB ALIAS SUKANTA JENA [LAWS(ORI)-2006-5-22] [REFERRED TO]
SHRI S D KALDATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-3-49] [REFERRED TO]
SHRI S D KALDATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-3-49] [REFERRED TO]
SANTOSH BHASKAR DERLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-3-77] [REFERRED TO]
SANTOSH BHASKAR DERLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-3-77] [REFERRED TO]
GUNTUPALLI RAMALINAGESWARA RAO VS. BHATTALA VEERABHADRAM [LAWS(APH)-2004-9-50] [REFERRED]
GUNTUPALLI RAMALINAGESWARA RAO VS. BHATTALA VEERABHADRAM [LAWS(APH)-2004-9-50] [REFERRED]
PRAYAGBAI BHOJRAM KEDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-16] [REFERRED TO]
PRAYAGBAI BHOJRAM KEDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-16] [REFERRED TO]
SANJAY BABURAO PATHRALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-111] [REFERRED TO]
SANJAY BABURAO PATHRALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-111] [REFERRED TO]
KASHINATH SHARWAN SAHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-11-76] [REFERRED TO]
KASHINATH SHARWAN SAHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-11-76] [REFERRED TO]
JAHANGIR ABDUL RASHID VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-1-101] [REFERRED TO]
JAHANGIR ABDUL RASHID VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-1-101] [REFERRED TO]
ANILKUMAR VS. STATE OF KERALA [LAWS(KER)-2024-3-67] [REFERRED TO]
ANILKUMAR VS. STATE OF KERALA [LAWS(KER)-2024-3-67] [REFERRED TO]
HEMANT VS. STATE NCT OF DELHI [LAWS(DLH)-2015-12-296] [REFERRED TO]
HEMANT VS. STATE NCT OF DELHI [LAWS(DLH)-2015-12-296] [REFERRED TO]
VEERAIYAN VS. STATE [LAWS(MAD)-2004-10-116] [REFERRED TO]
VEERAIYAN VS. STATE [LAWS(MAD)-2004-10-116] [REFERRED TO]
KAILASH JANI VS. STATE OF ORISSA [LAWS(ORI)-2017-11-144] [REFERRED TO]
KAILASH JANI VS. STATE OF ORISSA [LAWS(ORI)-2017-11-144] [REFERRED TO]
SONU VS. STATE OF PUNJAB [LAWS(P&H)-2009-11-99] [REFERRED TO]
SONU VS. STATE OF PUNJAB [LAWS(P&H)-2009-11-99] [REFERRED TO]
ALETI BIXAPATHI VS. STATE OF AP [LAWS(APH)-2011-8-14] [REFERRED TO]
ALETI BIXAPATHI VS. STATE OF AP [LAWS(APH)-2011-8-14] [REFERRED TO]
STATE OF U P VS. BALVEER [LAWS(ALL)-2007-3-20] [REFERERD TO]
STATE OF U P VS. BALVEER [LAWS(ALL)-2007-3-20] [REFERERD TO]
TEJRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-11-74] [REFERRED TO]
TEJRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-11-74] [REFERRED TO]
SYED BABALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-7] [REFERRED TO]
SYED BABALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-7] [REFERRED TO]
PARIMALA ALIAS PARIMALA GANDHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-1-78] [REFERRED TO]
PARIMALA ALIAS PARIMALA GANDHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-1-78] [REFERRED TO]
HANIF YAKUBBHAI HERJA PINJARA VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-51] [REFERRED TO]
HANIF YAKUBBHAI HERJA PINJARA VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-51] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PAWAN KUMAR S/O HAZARA RAM [LAWS(HPH)-2011-12-334] [REFERRED]
STATE OF HIMACHAL PRADESH VS. PAWAN KUMAR S/O HAZARA RAM [LAWS(HPH)-2011-12-334] [REFERRED]
Sathya ALIAS Sathyamoorthi Manoj VS. Inspector of Police [LAWS(MAD)-2004-11-97] [REFERRED TO]
Sathya ALIAS Sathyamoorthi Manoj VS. Inspector of Police [LAWS(MAD)-2004-11-97] [REFERRED TO]
STATE OF HARYANA VS. RAM PHAL [LAWS(P&H)-2009-5-37] [REFERRED TO]
STATE OF HARYANA VS. RAM PHAL [LAWS(P&H)-2009-5-37] [REFERRED TO]
KANHAIYA LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-2-18] [REFERRED TO]
KANHAIYA LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-2-18] [REFERRED TO]
B SHASHIKALA VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2004-1-85] [REFERRED TO]
B SHASHIKALA VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2004-1-85] [REFERRED TO]
BHAGWATI PRASAD PANT VS. STATE OF UTTARANCHAL [LAWS(UTN)-2010-6-59] [REFERRED TO]
BHAGWATI PRASAD PANT VS. STATE OF UTTARANCHAL [LAWS(UTN)-2010-6-59] [REFERRED TO]
NISAR RAMZAN SAYYED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-3-168] [REFERRED TO]
NISAR RAMZAN SAYYED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-3-168] [REFERRED TO]
VINAYAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-2-62] [REFERRED TO]
VINAYAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-2-62] [REFERRED TO]
SANTOSH DADU SAPKALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-9-116] [REFERRED TO]
SANTOSH DADU SAPKALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-9-116] [REFERRED TO]
PREMA DEVI & ORS VS. STATE OF DELHI [LAWS(DLH)-2018-12-370] [REFERRED TO]
PREMA DEVI & ORS VS. STATE OF DELHI [LAWS(DLH)-2018-12-370] [REFERRED TO]
MARTHA YOGAMMA VS. STATE OF A.P. [LAWS(APH)-2024-3-109] [REFERRED TO]
MARTHA YOGAMMA VS. STATE OF A.P. [LAWS(APH)-2024-3-109] [REFERRED TO]
MARTHA YOGAMMA VS. STATE OF A.P. [LAWS(APH)-2024-3-109] [REFERRED TO]
MARTHA YOGAMMA VS. STATE OF A.P. [LAWS(APH)-2024-3-109] [REFERRED TO]
MANJULA GOVIND SHETYE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-10-77] [REFERRED TO]
MANJULA GOVIND SHETYE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-10-77] [REFERRED TO]
GULABSINH BALUSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2007-5-38] [REFERRED TO]
GULABSINH BALUSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2007-5-38] [REFERRED TO]
KHUKAN DEBNATH VS. STATE OF ASSAM [LAWS(GAU)-2008-6-66] [REFERRED TO]
KHUKAN DEBNATH VS. STATE OF ASSAM [LAWS(GAU)-2008-6-66] [REFERRED TO]
STATE OF SIKKIM VS. THUKCHUK LACHUNGPA [LAWS(SIK)-2010-3-1] [REFERRED TO]
STATE OF SIKKIM VS. THUKCHUK LACHUNGPA [LAWS(SIK)-2010-3-1] [REFERRED TO]
MAHI ALIAS MAHINDRAN VS. STATE [LAWS(MAD)-2008-1-80] [REFERRED TO]
MAHI ALIAS MAHINDRAN VS. STATE [LAWS(MAD)-2008-1-80] [REFERRED TO]
JAYAMMA VS. STATE OF KARNATAKA [LAWS(SC)-2021-5-13] [REFERRED TO]
ABHISHEK SHARMA VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2023-10-47] [REFERRED TO]
ABHISHEK SHARMA VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2023-10-47] [REFERRED TO]
JAYAMMA VS. STATE OF KARNATAKA [LAWS(SC)-2021-5-13] [REFERRED TO]
RAMESH @ MAHESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-1-70] [REFERRED TO]
RAMESH @ MAHESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-1-70] [REFERRED TO]
EASU alias EASURAJ VS. STATE [LAWS(MAD)-2006-12-296] [REFERRED TO]
EASU alias EASURAJ VS. STATE [LAWS(MAD)-2006-12-296] [REFERRED TO]
SITAL KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2005-1-42] [REFERRED TO]
SITAL KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2005-1-42] [REFERRED TO]
SHASHIKANT SHANKAR PATNE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-2-70] [REFERRED TO]
SHASHIKANT SHANKAR PATNE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-2-70] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANOHAR S O MUKINDRAO TAYADE [LAWS(BOM)-2004-10-99] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANOHAR S O MUKINDRAO TAYADE [LAWS(BOM)-2004-10-99] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANOHAR RAMBHAU DAHIBHAJAN [LAWS(BOM)-2004-11-52] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANOHAR RAMBHAU DAHIBHAJAN [LAWS(BOM)-2004-11-52] [REFERRED TO]
SUNIL KASHINATH RAIMAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-11-59] [REFERRED TO]
SUNIL KASHINATH RAIMAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-11-59] [REFERRED TO]
BHANWAR PAL SINGH VS. STATE GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2009-8-179] [REFERRED TO]
BHANWAR PAL SINGH VS. STATE GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2009-8-179] [REFERRED TO]
ANURAG GOSWAMI VS. STATE OF ASSAM [LAWS(GAU)-2023-4-7] [REFERRED TO]
ANURAG GOSWAMI VS. STATE OF ASSAM [LAWS(GAU)-2023-4-7] [REFERRED TO]
SUBBARAYAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2003-11-22] [REFERRED TO]
SUBBARAYAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2003-11-22] [REFERRED TO]
SHAMIM BI W/O LATE ZAHOOR MANSOORI VS. STATE OF M P [LAWS(MPH)-2018-4-56] [REFERRED TO]
SHAMIM BI W/O LATE ZAHOOR MANSOORI VS. STATE OF M P [LAWS(MPH)-2018-4-56] [REFERRED TO]
SURENDRA BENGALI @ SURENDRA SINGH ROUTELA VS. STATE OF BIHAR [LAWS(JHAR)-2009-6-16] [REFERRED TO]
SURENDRA BENGALI @ SURENDRA SINGH ROUTELA VS. STATE OF BIHAR [LAWS(JHAR)-2009-6-16] [REFERRED TO]
PRASAD VS. STATE OF KERALA [LAWS(KER)-2021-8-12] [REFERRED TO]
PRASAD VS. STATE OF KERALA [LAWS(KER)-2021-8-12] [REFERRED TO]
GUDDI BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-8-24] [REFERRED TO]
GUDDI BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-8-24] [REFERRED TO]
SATHISH VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-65] [REFERRED TO]
SATHISH VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-65] [REFERRED TO]
NANASAHEB S/O GANPAT NEHUL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-137] [REFERRED TO]
NANASAHEB S/O GANPAT NEHUL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-137] [REFERRED TO]
ASHIM BOSE VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-3-68] [REFERRED TO]
ASHIM BOSE VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-3-68] [REFERRED TO]
SANJEET KUMAR DEEWANGARI VS. STATE OF CHHATISGARH [LAWS(CHH)-2008-8-10] [REFERRED TO]
SANJEET KUMAR DEEWANGARI VS. STATE OF CHHATISGARH [LAWS(CHH)-2008-8-10] [REFERRED TO]
NABI SHAREEF VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2004-4-131] [REFERRED TO]
NABI SHAREEF VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2004-4-131] [REFERRED TO]
PANDURANG ALIAS AJAB DEOMAN GAWAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-9-143] [REFERRED TO]
PANDURANG ALIAS AJAB DEOMAN GAWAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-9-143] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUKDEO MOTIRAM TOBRE [LAWS(BOM)-2004-10-95] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUKDEO MOTIRAM TOBRE [LAWS(BOM)-2004-10-95] [REFERRED TO]
STATE OF GUJARAT VS. KANUBHAI MAFATLAL PARMAR [LAWS(GJH)-2024-6-114] [REFERRED TO]
STATE OF GUJARAT VS. KANUBHAI MAFATLAL PARMAR [LAWS(GJH)-2024-6-114] [REFERRED TO]
SHASHIKANT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-8-24] [REFERRED TO]
SHASHIKANT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-8-24] [REFERRED TO]
TAPAN MAHANTA VS. STATE OF ASSAM [LAWS(GAU)-2015-8-70] [REFERRED TO]
TAPAN MAHANTA VS. STATE OF ASSAM [LAWS(GAU)-2015-8-70] [REFERRED TO]
JAGANNATH KUNDU VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-4-94] [REFERRED TO]
JAGANNATH KUNDU VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-4-94] [REFERRED TO]
CHHOTU KUMAR @CHHOTU PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-4-47] [REFERRED TO]
CHHOTU KUMAR @CHHOTU PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-4-47] [REFERRED TO]
MUBARIK VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-7-7] [REFERRED TO]
MUBARIK VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-7-7] [REFERRED TO]
ANAND SINGH VS. STATE [LAWS(UTN)-2004-9-41] [REFERRED TO]
ANAND SINGH VS. STATE [LAWS(UTN)-2004-9-41] [REFERRED TO]
BALRAM DANSENA VS. STATE OF ORISSA [LAWS(ORI)-2011-7-8] [REFERRED TO]
BALRAM DANSENA VS. STATE OF ORISSA [LAWS(ORI)-2011-7-8] [REFERRED TO]
LATTU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-1-25] [REFERRED TO]
LATTU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-1-25] [REFERRED TO]
BABULAL VS. STATE OF M P [LAWS(MPH)-2011-1-49] [REFERRED TO]
BABULAL VS. STATE OF M P [LAWS(MPH)-2011-1-49] [REFERRED TO]
PRAKASH WAGH VS. STATE OF M P [LAWS(MPH)-2010-10-51] [REFERRED TO]
PRAKASH WAGH VS. STATE OF M P [LAWS(MPH)-2010-10-51] [REFERRED TO]
RAJIYA BI VS. STATE OF MP [LAWS(MPH)-2010-3-33] [REFERRED TO]
RAJIYA BI VS. STATE OF MP [LAWS(MPH)-2010-3-33] [REFERRED TO]
BRAJESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-68] [REFERRED TO]
BRAJESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-68] [REFERRED TO]
UDAI PRATAP VERMA VS. STATE OF SIKKIM [LAWS(SIK)-2022-7-11] [REFERRED TO]
UDAI PRATAP VERMA VS. STATE OF SIKKIM [LAWS(SIK)-2022-7-11] [REFERRED TO]
HARGYAN SON OF SURAJMAL VS. STATE OF HARYANA [LAWS(P&H)-2015-7-479] [REFERRED]
HARGYAN SON OF SURAJMAL VS. STATE OF HARYANA [LAWS(P&H)-2015-7-479] [REFERRED]
RAVIKUMAR ALIAS KUTTI RAVI VS. STATE OF TAMIL NADU [LAWS(SC)-2006-2-35] [REFERRED TO]
RAVIKUMAR ALIAS KUTTI RAVI VS. STATE OF TAMIL NADU [LAWS(SC)-2006-2-35] [REFERRED TO]
SHEIKH MOHAMMAD VS. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) [LAWS(CHH)-2014-3-1] [REFERRED TO]
SHEIKH MOHAMMAD VS. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) [LAWS(CHH)-2014-3-1] [REFERRED TO]
KAMLESH VS. STATE OF CG [LAWS(CHH)-2011-9-54] [REFERRED TO]
KAMLESH VS. STATE OF CG [LAWS(CHH)-2011-9-54] [REFERRED TO]
KOTHALA SRINU VS. THE STATE OF ANDHRA PRADESH [LAWS(APH)-2016-2-35] [REFERRED TO]
KOTHALA SRINU VS. THE STATE OF ANDHRA PRADESH [LAWS(APH)-2016-2-35] [REFERRED TO]
RAJ KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2008-5-8] [REFERRED TO]
RAJ KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2008-5-8] [REFERRED TO]
RAM NATH YADAV VS. SUDHIR KUMAR YADAV [LAWS(ALL)-2023-10-51] [REFERRED TO]
RAM NATH YADAV VS. SUDHIR KUMAR YADAV [LAWS(ALL)-2023-10-51] [REFERRED TO]
NARAYAN RAO VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2006-3-17] [REFERRED TO]
NARAYAN RAO VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2006-3-17] [REFERRED TO]
STATE OF MAHARASHTRA VS. NAMDEO DAGO GOLHAR [LAWS(BOM)-2004-10-24] [REFERRED TO]
STATE OF MAHARASHTRA VS. NAMDEO DAGO GOLHAR [LAWS(BOM)-2004-10-24] [REFERRED TO]
STATE OF MAHARASHTRA VS. VAZIR HAKKI [LAWS(BOM)-2005-2-53] [REFERRED TO]
STATE OF MAHARASHTRA VS. VAZIR HAKKI [LAWS(BOM)-2005-2-53] [REFERRED TO]
DHAVAL GOPALBHAI DARJI VS. STATE OF GUJARAT [LAWS(GJH)-2012-11-4] [REFERRED TO]
DHAVAL GOPALBHAI DARJI VS. STATE OF GUJARAT [LAWS(GJH)-2012-11-4] [REFERRED TO]
HONNURI VS. STATE OF KARNATAKA [LAWS(KAR)-2004-2-62] [REFERRED TO]
HONNURI VS. STATE OF KARNATAKA [LAWS(KAR)-2004-2-62] [REFERRED TO]
ISARAR AHMED FATEH MOHAMED ANSARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-1-135] [REFERRED TO]
ISARAR AHMED FATEH MOHAMED ANSARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-1-135] [REFERRED TO]
KAMALBAI GORAKH KOLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-89] [REFERRED TO]
KAMALBAI GORAKH KOLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-89] [REFERRED TO]
MANIK S/O VANAJI GAWALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-12-83] [REFERRED TO]
MANIK S/O VANAJI GAWALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-12-83] [REFERRED TO]
SMT. KRISHNA VS. STATE OF U.P. [LAWS(ALL)-2017-5-218] [REFERRED TO]
SMT. KRISHNA VS. STATE OF U.P. [LAWS(ALL)-2017-5-218] [REFERRED TO]
BHASKAR VS. STATE OF A P [LAWS(APH)-2004-6-9] [REFERRED TO]
BHASKAR VS. STATE OF A P [LAWS(APH)-2004-6-9] [REFERRED TO]
NAGAMMA AND ORS. VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-6-188] [REFERRED TO]
NAGAMMA AND ORS. VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-6-188] [REFERRED TO]
ASHOK KUMAR, RAJ SINGH AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2008-10-132] [REFERRED]
ASHOK KUMAR, RAJ SINGH AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2008-10-132] [REFERRED]
ARUN KUMAR VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-11-44] [REFERRED TO]
ARUN KUMAR VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-11-44] [REFERRED TO]
SATISH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-9-56] [REFERRED TO]
SATISH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-9-56] [REFERRED TO]
VISHNU DUTTA SONI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-7-1] [REFERRED TO]
VISHNU DUTTA SONI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-7-1] [REFERRED TO]