Referred Judgements :-

LORD TENTERDEN IN SURTEES V. ELLISON [REFERRED]
J.K. GAS PLANT MANUFACTURING CO.,(RAMPUR) LTD.,AND OTHERS V. KING EMPEROR [REFERRED]

Cited Judgements :-

MAHANT NARAYANA DESSJIVARU VS. STATE OF ANDHRA HYDERABAD [LAWS(APH)-1958-11-3] [REFERRED TO]
NISAR AHMED HAJI SAYED BILAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-270] [REFERRED TO]
IAG COMPANY LIMITED VS. TRIVENI GLASS LIMITED [LAWS(CAL)-2004-2-81] [REFERRED TO]
KARAM SINGH VS. NIHAL KHAN [LAWS(ALL)-1957-4-16] [REFERRED TO]
DHANI RAM AND ANOTHER VS. JOKHU AND OTHERS [LAWS(ALL)-1969-11-38] [REFERRED TO]
KHAIRATI LAL VS. DISTRICT JUDGE, JAMMU [LAWS(J&K)-1971-9-5] [REFERRED TO]
GAURANG BALVANTLAL SHAH S/O. BALVANTLAL SHAH VS. UNION OF INDIA [LAWS(GJH)-2018-11-57] [REFERRED TO]
SATYANARAKHANDELWAL VS. PREM ARORA [LAWS(DLH)-2022-7-175] [REFERRED TO]
STATE OF WEST BENGAL VS. BON BEHARI MONDAL [LAWS(CAL)-1960-5-2] [REFERRED TO]
CHIEF SUPERINTENDENT, CENTRAL TELEGRAPH OFFICE, CAL. VS. KRISHNA CHANDRA CHATTERJEE [LAWS(CAL)-1955-7-32] [REFERRED TO]
BENNETT COLEMAN AND CO LTD VS. UNION OF INDIA [LAWS(BOM)-1986-1-19] [REFERRED TO]
DELUX HOSIERY VS. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND COMMISSIONER [LAWS(DLH)-2006-10-21] [REFERRED TO]
S K MITTAL VS. UNION OF INDIA [LAWS(DLH)-2009-5-180] [REFERRED TO]
SYED TARUJ AHMED VS. STATE OF A P [LAWS(APH)-2013-12-131] [REFERRED TO]
JAMI RAMESH VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-2019-4-31] [REFERRED TO]
RAKESH BIHARI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-2-169] [REFERRED TO]
S C S MENON VS. UNIVERSITY OF COCHIN [LAWS(KER)-1986-3-5] [REFERRED TO]
A. NEELAKANTA IYER VS. STATE OF TRAVANCORE-COCHIN AND OTHERS [LAWS(KER)-1954-7-27] [REFERRED TO]
RAJA HARMAHENDRA SINGH VS. PUNJAB STATE [LAWS(P&H)-1952-8-16] [REFERRED TO]
STATE OF GUJARAT VS. AMBICA MILLS LTD [LAWS(SC)-1974-3-40] [EXPLAINED .]
IN RE: C.G. MENON AND ANR. VS. STATE [LAWS(MAD)-1953-2-26] [REFERRED TO]
MYSORE SPINNING AND MANUFACTURING CO VS. DEPUTY COMMERCIAL TAX OFFICER MADRAS [LAWS(MAD)-1956-10-18] [REFERRED TO]
NEW KRISHNA BHAVAN VS. COMMERCIAL TAX OFFICER NOIV CIRCLE ADDL BANGALORE [LAWS(KAR)-1959-12-23] [REFERRED TO]
MON MOHAN KOHLI VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(DLH)-2021-12-252] [REFERRED TO]
ARUVENDRA KUMAR GARG VS. STATE OF U P [LAWS(ALL)-2002-3-98] [REFERRED TO]
S B International LTD VS. Asstt Director General of Foreign Trade [LAWS(CAL)-1994-4-17] [REFERRED TO]
LT. COL. PRASAD SHRIKANT PUROHIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-53] [REFERRED TO]
MONI BANERJI VS. COLLECTOR OF LAND CUSTOMS [LAWS(CAL)-1952-6-18] [REFERRED]
MUNICIPAL COUNCIL GUNA VS. KRISHNA PAL [LAWS(MPH)-2016-7-23] [REFERRED TO]
ASHISH MIDDHA VS. INSTITUTE OF COMPANY SECRETARIES OF INDIA [LAWS(DLH)-2011-2-16] [REFERRED TO]
KUKADAP KRISHNA MURTHY, DEFENDANT, JUDGMENT VS. GODMATLA VENKATA RAO DIED PER L. RS. G. SRINIVASA MURTHY AND ANOTHER [LAWS(APH)-1957-7-39] [REFERRED TO]
COMMISSIONER OF CUSTOMS (PREVENTIVE) VS. GOYAL TRADERS [LAWS(GJH)-2011-8-260] [REFERRED TO]
RAO MANOHAR SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1953-10-22] [REFERRED TO]
CYBER CITY COMPUTERS VS. STATE OF TELANGANA [LAWS(TLNG)-2021-12-139] [REFERRED TO]
NABHA RICE AND OIL MILLS NABHA VS. STATE OF PUNJAB [LAWS(P&H)-1963-2-3] [REFERRED TO]
PHILIP KIRO AND JOHN KUJUR VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2009-10-76] [REFERRED TO]
LAXMI NARAIN SINGH VS. ADDL. MEMBER BOARD OF REVENUE [LAWS(PAT)-2017-1-84] [REFERRED TO]
VINAYAK PANDEY VS. STATE OF BIHAR AND ORS. [LAWS(PAT)-2019-9-192] [REFERRED TO]
PANNALAL BINJRAJ VS. UNION OF INDIA [LAWS(SC)-1956-12-5] [REFERRED]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [LAWS(SC)-1957-9-19] [REFERRED]
UNION OF INDIA VS. MADAN GOPAL KABRA [LAWS(SC)-1953-12-5] [REFERRED]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [LAWS(SC)-1953-5-6] [REFFERED]
JAWAHARLAL CHUNNILAL VS. RAMKRISHNA MALIK ALIAS JAFARMAL [LAWS(MPH)-1961-12-14] [REFERRED TO]
HIRANMOY BHATTACHERJEE AND ANR. VS. STATE OF ASSAM AND ANR. [LAWS(GAU)-1954-5-12] [REFERRED TO]
AMRITLAL DAS VS. GOVT. OF ASSAM AND ORS. [LAWS(GAU)-1953-12-5] [REFERRED TO]
STATE (DELHI ADMINISTRATION) VS. G P NAYYAR, [LAWS(DLH)-1967-1-22] [REFERRED TO]
P N BALASUBRAMANIAN VS. UNION OF INDIA [LAWS(DLH)-1975-7-6] [REFERRED]
TARAK CHANDRA MUKHERJEE VS. RATAN LAL GHOSAL [LAWS(CAL)-1956-12-8] [REFERRED TO]
RANGA REDDY DISTRICT PRADESH PANCHAYAT RAJ DEPARTMENT HYDERABAD VS. STATE OF A P [LAWS(APH)-2004-1-74] [REFERRED TO]
G V JAYACHANDRA CHOWDARY VS. GOVT OF A P [LAWS(APH)-2004-4-45] [REFERRED TO]
INDUKURU RAMACHANDRAREDDY VS. AGNIGUNDALA [LAWS(APH)-2011-10-76] [REFERRED TO]
RAMESH CHANDRA SHRIVAS VS. MURTI RAMCHANDRAJI [LAWS(MPH)-2003-11-27] [REFERRED TO]
MAA CHANDI STONE CRUSHING VS. STATE OF ODISHA & OTHERS [LAWS(ORI)-2016-6-16] [REFERRED TO]
MANGALA SHRIDHAR VS. THE KARNATAKA GOVERNORS SECRETARIAT OFFICE [LAWS(KAR)-2014-9-340] [REFERRED TO]
FARZAND ALI VS. STATE OF U.P. [LAWS(ALL)-2018-7-340] [REFERRED TO]
GAMMON INDIA LTD VS. SPL CHIEF SECRETARY [LAWS(SC)-2006-2-1] [REFERRED TO]
PRITAM KAUR VS. STATE OF PEPSU [LAWS(P&H)-1957-9-4] [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB AND ANR. [LAWS(P&H)-1965-10-44] [REFERRED TO]
HAR DAYAL BHAGAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-42] [REFERRED TO]
SABANA @ CHAND BAI VS. MOHD. TALIB ALI [LAWS(RAJ)-2013-10-41] [REFERRED TO]
RAMA VARMA BHARATHAN THAMPURAN VS. STATE OF KERALA [LAWS(KER)-1978-12-12] [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD PATIALA VS. ASHOK KUMAR SEHGAL [LAWS(P&H)-1989-7-5] [REFERRED TO]
K K POONACHA VS. STATE OF KARNATAKA [LAWS(SC)-2010-9-64] [REFERRED TO]
MEENAKSHI MILLS LIMITED MADURAI VS. A V VISVANATHA SASTRI [LAWS(SC)-1954-10-4] [FOLLOWED]
BEHRAM KHURSHID PESIKAKA VS. STATE OF BOMBAY [LAWS(SC)-1954-9-1] [REFERRED]
KAMAKHYA PLASTICS P LTD VS. STATE OF ASSAM [LAWS(GAU)-2011-3-66] [REFERRED TO]
BABU VS. MUNICIPAL BOARD KHERI [LAWS(ALL)-1975-4-24] [REFERRED TO]
RAJ RAJENDRA SARDAR MALOJI NARSING RAO VS. SHANKAR SARAN [LAWS(ALL)-1957-8-11] [REFERRED TO]
RAVI ELECTRONICS THRO PROPREITOR VS. ASSISTANT COMMERCIAL TAX COMMISSIONER [LAWS(GJH)-2012-12-150] [REFERRED TO]
BIRESWAR SIRKAR VS. COLLECTOR OF CENTRAL EXCISE CALCUTTA ORISSA [LAWS(CAL)-2002-5-35] [REFERRED TO]
DINESH KUMAR SONI S/O LATE RAMJI PRASAD SONI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-6-33] [REFERRED TO]
JAIN TRANSPORT AND GENERAL TRADING CO VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1956-12-17] [REFERRED TO]
VALLABHANDNI LAKSHMANA SWAMY VS. VALLURU BASAVAIAH [LAWS(APH)-2004-4-113] [REFERRED]
STATE OF BOMBAY VS. HEMAN SANTLAL ALREJA [LAWS(BOM)-1951-7-12] [REFERRED TO]
ADHUNIK GRIH NIRMAN SAHKARI SAMITI MARYADIT VS. STATE OF M.P. [LAWS(MPH)-2012-11-104] [REFERRED TO]
MOHAMAD HYDAR VS. STATE OF HYDERABAD [LAWS(APH)-1952-7-3] [REFERRED TO]
BALJINDER SINGH VS. RATTAN SINGH [LAWS(SC)-2008-8-150] [REFERRED TO]
BRITISH MEDICAL STORES VS. L BHAGIRATH MAL [LAWS(P&H)-1954-8-3] [REFERRED TO]
SITA RAM KALA RAM VS. UNION OF INDIA UOI NEW DELHI [LAWS(P&H)-1954-9-9] [REFERRED TO]
MAHABIR PARSHAD VS. COMMR OF INCOME-TAX [LAWS(P&H)-1952-7-37] [REFERRED TO]
CHAKOO BHAI GHELABHAI VS. STATE OF ORISSA [LAWS(ORI)-1955-9-3] [REFERRED TO]
FERRODOUS ESTATES (PVT.) LIMITED VS. P. GOPIRATHNAM [LAWS(SC)-2020-10-23] [REFERRED TO]
VIJAY MADANLAL CHOUDHARY VS. UNION OF INDIA [LAWS(SC)-2022-7-97] [REFERRED TO]
SRI ENGINEERING WORKS VS. DEPUTY COMMISSIONER [LAWS(TLNG)-2022-7-97] [REFERRED TO]
TATA IRON AND STEEL CO. LTD. VS. STATE OF BIHAR [LAWS(PAT)-1955-10-16] [REFERRED TO]
BANSHIDHAR VS. STATE [LAWS(RAJ)-1976-10-17] [REFERRED TO]
SRINIVASA AIYAR VS. SARASWATHI AMMAL [LAWS(MAD)-1951-9-33] [REFERRED TO]
M K AZAD VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1983-12-9] [REFERRED]
SETH JUGMENDAR DAS VS. STATE [LAWS(ALL)-1951-4-9] [REFERRED TO]
BRIJ LAL SURI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1953-12-12] [REFERRED TO]
BESTECH INDIA PRIVATE LIMITED VS. IDBI BANK LIMITED [LAWS(DLH)-2022-9-216] [REFERRED TO]
LAXMAN PRASAD JANGDE VS. STATE OF C G [LAWS(CHH)-2008-9-32] [REFERRED TO]
NARESH KUMAR PODDAR VS. UNION OF INDIA [LAWS(CAL)-2021-1-33] [REFERRED TO]
DEVI RAM VS. CHET RAM [LAWS(HPH)-1995-4-6] [REFERRED TO]
Dheeraj Kanwar VS. State of H.P. [LAWS(HPH)-2010-7-196] [REFERRED TO]
SHEEN GOLDEN JEWELS (INDIA) PVT. LTD. VS. STATE TAX OFFICER(IB)-1, INVESTIGATION BRANCH [LAWS(KER)-2019-1-148] [REFERRED TO]
GWALIOR DISTILLERIES LIMITED VS. M P MADHYA KSHETRA VIDYUT VITRAN COMPANY [LAWS(MPH)-2011-10-6] [REFERRED TO]
Veernath VS. State of Hyderabad [LAWS(APH)-1957-4-9] [REFERRED TO]
CHEEKERE KARIYAPPA POOVAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-1993-10-2] [FOLLOWED ON]
THE NEW INDIA ASSURANCE COMPANY LTD VS. P.CHANDRAN [LAWS(KER)-2016-7-207] [REFERRED TO]
SANGAM SPINNERS VS. REGIONAL PROVIDENT FUND COMMISSIONER I [LAWS(SC)-2007-12-23] [REFERRED TO]
S L SRINIVASA JUTE TWINE MILLS P LTD VS. UNION OF INDIA [LAWS(SC)-2006-2-23] [REFERRED TO]
KAISER I HIND PRIVATE LIMITED VS. NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED [LAWS(SC)-2002-9-58] [REFERRED]
JOHN VALLAMATTOM VS. UNION OF INDIA [LAWS(SC)-2003-7-65] [REFERRED]
STATE VS. ONKAR SINGH MAKHAN SINGH [LAWS(P&H)-1954-8-2] [REFERRED TO]
EXCEL WEAR ACME MANUFACTURING CO LTD VS. UNION OF INDIA [LAWS(SC)-1978-9-20] [DISCUSSED AND DISTINGUISHED]
MANGALAM TIMBER PRODUCTS LTD. VS. STATE OF ORISSA [LAWS(ORI)-2008-2-58] [REFERRED TO]
CBI VS. R.R. KISHORE [LAWS(SC)-2023-9-31] [REFERRED TO]
V.D. RAJAGOPAL VS. THE STATE OF TELANGANA [LAWS(TLNG)-2018-11-36] [REFERRED TO]
GEORGE CHADAYAMMURI VS. STATE [LAWS(KER)-1951-12-5] [REFERRED TO]
K O VARKEY VS. STATE OF KERALA [LAWS(KER)-1968-7-13] [REFERRED TO]
P.HEMAMALINI VS. K.PALANI MALAI [LAWS(MAD)-2021-8-139] [REFERRED TO]
PATHAN APSER HUSSEN VS. BUREAU OF IMMIGRATION [LAWS(MAD)-2024-12-18] [REFERRED TO]
LANGKHANPAU GUITE VS. STATE OF MANIPUR [LAWS(MANIP)-2018-4-10] [REFERRED TO]
GAYA PRASAD JAGANNATH PRASAD VS. UNION OF INDIA [LAWS(MPH)-1980-7-22] [REFERRED TO]
LACHMANDAS KEWALRAM VS. STATE OF BOMBAY HABEEB MOHAMIMD [LAWS(SC)-1952-5-6] [REFERRED TO]
D K NABHIRAJIAH VS. STATE OF MYSORE [LAWS(SC)-1952-5-9] [REFERRED]
M P V SUNDARARAMIER AND COMPANY VS. STATE OF ANDHRA PRADESH [LAWS(SC)-1958-3-5] [REFERRED]
NIHARIKA JAIN VS. UNION OF INDIA [LAWS(RAJ)-2019-7-352] [REFERRED TO]
SARWARLAL MIL SHAH SARWAR ALI VS. STATE OF HYDERABAD [LAWS(SC)-1960-3-39] [RELIED ON]
NOORUNISSA BEGUM VS. BRIJ KISHORE SANGHI [LAWS(SC)-2015-2-119] [REFERRED TO]
MEENAKSHI MILLS LTD VS. STATE OF MADRAS [LAWS(MAD)-1951-4-35] [REFERRED TO]
J.C. PATEL VS. N.R.M. PONNAYYA NADAR AND ANR. [LAWS(MAD)-1958-8-38] [REFERRED TO]
MOHAMMAD HYDER VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1960-1-3] [REFERRED TO]
GAJANAN S/O. TULSHIRAM DEOLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-77] [REFERRED TO]
RANI RAJ RAJESHWARI DEVI VS. STATE OF U P [LAWS(ALL)-1954-3-8] [REFERRED TO]
WEST BENGAL STATE CO OPERATIVE BANK LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-10-96] [REFERRED TO]
PALITANA SUGAR MILL PRIVATE LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2000-11-44] [REFERRED TO]
PASCHIM BANGA MALBAHI CYCLE MAZDOOR UNION VS. COMMISSIONER OF POLICE CALCUTTA [LAWS(CAL)-1960-7-5] [REFERRED TO]
VOL : 4; SUNNI CENTRAL BOARD OF WAQFS AND ORS VS. GOPAL SINGH VISHARAD AND ORS [LAWS(ALL)-2010-9-629] [REFERRED]
MALLANAIKA VS. ASSISTANT COMMISSIONER TIPTUR SUB DIVISION TIPTUR [LAWS(KAR)-1991-9-19] [FOLLOWED]
VEERNATH VS. STATE OF HYDERABAD [LAWS(APH)-1957-7-30] [REFERRED TO]
V NARASIMHA MURTHY S/O LATE VENKATARAMANAPPA VS. SANTHOSH J [LAWS(KAR)-2019-2-61] [REFERRED TO]
GAURANG BALVANTLAL SHAH VS. UNION OF INDIA [LAWS(GJH)-2018-12-12] [REFERRED TO]
MAHENDRA LAL JAINI VS. STATE OF UTTAR PRADESH [LAWS(SC)-1962-11-2] [DISCUSSED]
STATE OF ORISSA IN BOTH THE APPEALS STATE OF ORISSA IN BOTH THE APPEALS H R S MURTHY VS. M A TULLOCH AND CO :MISRILAL JAIN:M A TULLOCH AND CO [LAWS(SC)-1963-8-1] [RELIED ON]
G P NAYYAR VS. STATE DELHI ADMINISTRATION [LAWS(SC)-1978-12-22] [REFERRED TO]
BHUBANESWAR PRASAD SINGH DEO VS. STATE OF ORISSA [LAWS(ORI)-1982-9-14] [REFERRED TO]
PATTI @ BEGARI RAMAIAH VS. STATE OF A. P. [LAWS(TLNG)-2021-9-93] [REFERRED TO]
STATE OF RAJASTHAN VS. SUNITA GUPTA [LAWS(RAJ)-1993-4-24] [REFERRED TO]
PARBHATI VS. BHONRELAL [LAWS(RAJ)-1953-9-37] [REFERRED TO]
GAYA PARSHAD VS. BASDEO [LAWS(RAJ)-1956-11-36] [REFERRED TO]
CHEMBAKAVE VADAKKEKKARA LAKSHMI VS. NELLISSERI GRAMAM NARAYANASWAMI IYER [LAWS(KER)-1963-2-18] [REFERRED TO]
SYED QASIM RAZVI VS. STATE OF HYDERABAD [LAWS(SC)-1953-1-8] [REFERRED]
MONNET ISPAT AND ENERGY LTD VS. UNION OF INDIA [LAWS(SC)-2012-7-59] [REFERRED TO]
PRAGYA SINGH CHANDRAPALSINGH THAKUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-170] [REFERRED TO]
MEENAKSHI SHARMA VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2017-11-27] [REFERRED TO]
THANSINGH NATHMAL AND ORS. VS. A. MAJID, SUPERINTENDENT OF TAXES AND ORS. [LAWS(GAU)-1955-7-9] [REFERRED TO]
MOTI RAM VS. UNION OF INDIA [LAWS(HPH)-1965-4-2] [REFERRED TO]
NARESH CHANDRA SANYAL VS. UNION OF INDIA [LAWS(CAL)-1952-4-16] [REFERRED TO]
TIRUPATI UDYOG LTD VS. UNION OF INDIA [LAWS(APH)-2010-7-132] [REFERRED TO]
ANDHRA PRADESH STATE CO-OPERATIVE SOCIETIES, SECRETARIES AND EMPLOYEES UNION VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2002-9-120] [REFERRED]
OM PRAKASH SHRIVASTAVA ALIAS BABLOO SHRIVASTAVA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2009-10-120] [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. CHELSFORD CLUB LTD [LAWS(DLH)-2011-5-151] [REFERRED TO]
REGIONAL PROVIDENT FUND COMMISSIONER VS. GRASIM CEMENT [LAWS(CHH)-2017-2-137] [REFERRED TO]
MANOHAR SHETTY VS. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE DAKSHINA KANNADA DISTRICT [LAWS(KAR)-2018-11-98] [REFERRED TO]
MAGMA LEASING LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-7-53] [REFERRED TO]
T.N.BETTASWAMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2019-12-178] [REFERRED TO]
NATHURAM VS. PATRAM [LAWS(RAJ)-1959-12-2] [REFERRED TO]
FIRM UDAIRAJ BANKATLAL VS. COMMISSIONER CIVIL SUPPLIES RAJASTHAN [LAWS(RAJ)-1951-10-17] [REFERRED TO]
LAKSHMI LAL VS. BHAGWAT SINGH MEHTA [LAWS(RAJ)-1951-9-8] [REFERRED TO]
BIHAR CHAMBER OF COMMERCE VS. STATE [LAWS(PAT)-1995-3-28] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. ALAVI [LAWS(KER)-1998-4-32] [REFERRED TO]
ISMAIL KUTTY VS. ASSISTANT COLLECTOR OF CENTRAL EXCISE [LAWS(KER)-1991-10-56] [REFERRED TO]
TATA STEEL LTD VS. ATMA TUBE PRODUCTS LTD [LAWS(P&H)-2013-3-85] [REFERRED TO]
RAM CHAND VS. THE STATE OF HARYANA ETC. [LAWS(P&H)-1971-4-17] [REFERRED TO]
JAGANNATH VS. AUTHORISED OFFICER LAND REFORMS [LAWS(SC)-1971-10-48] [REFERRED TO]
KRISHNA KUMAR SINGH & ANR. VS. STATE OF BIHAR & ORS. [LAWS(SC)-2017-1-10] [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. NARESH AGARWAL [LAWS(SC)-2024-11-30] [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. NARESH AGARWAL [LAWS(SC)-2024-11-30] [REFERRED TO]
BABOOSINGH ONKAR SINGH VS. BHAGWANJI TEJMAL [LAWS(MPH)-1963-4-5] [REFERRED TO]
SHANTI BAI VS. BIHARILAL [LAWS(MPH)-1964-10-9] [REFERRED TO]
BABULAL AND OTHERS VS. GOWARDHANDAS AND OTHERS [LAWS(MPH)-1955-10-16] [REFERRED TO]
G SUNDARRAJAN VS. UNION OF INDIA REP BY SECRETARY MINISTRY OF RURAL DEVELOPMENT [LAWS(MAD)-2018-9-7] [REFERRED TO]
H M SUBBARAYA SETTY AND SONS VS. S K PALANI CHETTY AND SONS [LAWS(KAR)-1952-2-2] [REFERRED TO]
SUNDARAGIRI KISHAN RAO VS. SANGAM MATHURA BAI [LAWS(APH)-1960-2-5] [REFERRED TO]
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-1992-8-22] [REFERRED TO]
ANWAR ALI SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-1951-8-4] [REFERRED TO]
V SURYANARAYHANA PRABHAKARA GUPTA VS. UNION OF INDIA [LAWS(APH)-2011-8-69] [REFERRED TO]
G V JAYACHANDRA CHOWDARY VS. GOVT OF A P [LAWS(APH)-2004-4-54] [REFERRED TO]
P M SINGH VS. C B I [LAWS(DLH)-2007-10-293] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KARAN BIHARI THAPAR [LAWS(DLH)-2010-9-314] [REFERRED TO]
P L MEHRA VS. D R KHANNA [LAWS(DLH)-1970-9-15] [REFERRED TO]
KISHENDAS VS. INDO CARNATIC BANK IN LIQUIDATION [LAWS(APH)-1957-12-16] [REFERRED TO]
SHRIMATI BUDHNI MAHOTAIN AND ANOTHER VS. GOBARDHAN AND BHOGTA ALIAS GOBRA AND OTHERS [LAWS(PAT)-1983-7-19] [REFERRED TO]
MOBD ARIF VS. BIBI JAMILA KHATOON [LAWS(PAT)-1988-8-25] [REFERRED TO]
SHAH PREMCHAND VS. SHAH DANMAL [LAWS(RAJ)-1953-4-23] [REFERRED TO]
LAXMI NARAIN VS. MADANLAL [LAWS(RAJ)-1959-11-16] [REFERRED TO]
SINGH ENGINEERING WORKS VS. COMMISSIONER OF INCOME TAX [LAWS(ALL)-1953-2-26] [REFERRED TO]
ZIAULLAH KHAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1955-4-16] [REFERRED TO]
MAHMOOD HASAN KHAN VS. BHIKHARI LAL [LAWS(ALL)-1953-4-26] [REFERRED TO]
NAND RAM CHHOTEY LAL VS. KISHORI RAMAN SINGH [LAWS(ALL)-1961-12-23] [REFERRED TO]
STATE BANK OF INDIA VS. P ZADENGA [LAWS(GAU)-2009-1-6] [REFERRED TO]
IMTILEMBA SANGTAM VS. SPEAKER [LAWS(GAU)-2014-11-11] [REFERRED TO]
PARTAP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1962-4-13] [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [LAWS(SC)-1973-4-33] [RELIED ON]
GOVERNMENT OF NCT OF DELHI VS. UNION OF INDIA & ANOTHER [LAWS(SC)-2018-7-41] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. UNION OF INDIA & ANOTHER [LAWS(SC)-2018-7-41] [REFERRED TO]
PILLI SAMBASIVA RAO VS. STATE OF TELANGANA [LAWS(TLNG)-2022-4-68] [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD PATIALA VS. ASHOK KUMAR SEHGAL [LAWS(P&H)-1989-7-11] [REFERRED TO]
I ISMAIL KUTTY VS. ASSTT COLLECTOR OF CENTRAL EXCISE TRIVANDRUM [LAWS(KER)-1990-10-12] [REFERRED TO]
H MSUBBARAYA SETTY AND SONS VS. S KPALANI CHETTY AND SONS [LAWS(KAR)-1952-2-1] [REFERRED TO]