Cited Judgements :-

MOHAMMAD FIAZUDDIN KHAN VS. CUSTODIAN EVACUEE PROPERTY ANDHARA PRADESH [LAWS(APH)-1968-7-31] [REFERRED TO]
BOLLI VENKAMMA VS. BOLLI KOMARAMMA [LAWS(APH)-1995-9-37] [REFERRED TO]
B SRIKANTH BABA VS. NTR UNIVERSITY OF HEALTH SCIENCES [LAWS(APH)-2000-6-16] [REFERRED TO]
SHEETAL REFINERIES PVT LTD VS. COMMERCIAL TAX OFFICER [LAWS(APH)-2001-7-61] [REFERRED TO]
TULSIDAS JEWRAJ VS. STATE OF WEST BENGAL [LAWS(CAL)-1952-7-26] [REFERRED TO]
AMBALAL PURUSOTTAMDAS AND CO VS. JAWARLAL PURSOTTAM DAVE [LAWS(CAL)-1953-5-31] [REFERRED TO]
K D BANERJI VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1960-7-12] [REFERRED TO]
WEST BENGAL PRESS WORKERS AND EMPLOYEES UNION VS. ART UNION PRINTING WORKS PRIVATE LTD [LAWS(CAL)-1961-12-14] [REFERRED TO]
CHAYAHAHI MUKHERJEE VS. ASST SECRETARY LAND AND LAND REVENUE DEFT REQUISITION BRANCH STATE OF WEST BENGAL [LAWS(CAL)-1964-3-13] [REFERRED TO]
SHYAMLAL PUROHIT VS. JAGANNATH RAY [LAWS(CAL)-1968-12-9] [REFERRED TO]
RAPTI COMMISSION AGENCY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2003-7-227] [REFERRED TO]
HARSH VARDHAN LODHA VS. DEVENDRA KUMAR MANTRI [LAWS(CAL)-2012-8-63] [REFERRED TO]
SRI SADHAN KUMAR BASU VS. SIR ANIRUDHA MUKHEREE & ORS. [LAWS(CAL)-1993-3-67] [REFERRED TO]
RAJESH BHASIN VS. UNION OF INDIA [LAWS(DLH)-2011-9-198] [REFERRED TO]
KAIKHUSROO PHIROZSHAH DOCTOR VS. STATE OF BOMBAY [LAWS(BOM)-1954-8-7] [REFERRED TO]
RADHESHYAM MAKHANLAL VS. UNION OF INDIA [LAWS(BOM)-1959-8-16] [REFERRED TO]
OLYMPIC OIL INDUSTRIES LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-1986-7-46] [REFERRED TO]
RAJA SURYAPALSINGH VS. U P GOVT [LAWS(ALL)-1951-5-6] [REFERRED TO]
BRIGADE COMMANDER MEERUT SUB-AREA VS. GANGA PRASAD [LAWS(ALL)-1956-2-12] [REFERRED TO]
RAJ NARAIN VS. STATE [LAWS(ALL)-1960-8-4] [REFERRED TO]
JAGGU AND SIX OTHERS VS. ZILA PARISHAD GONDA AND OTHERS [LAWS(ALL)-1980-8-64] [REFERRED TO]
PRABHAWATI TOKERSI CHHEDA VS. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY [LAWS(BOM)-2002-2-90] [REFERRED TO]
CHAKRAVARTI VS. UNION OF INDIA [LAWS(DLH)-1974-9-2] [REFERRED TO]
REPAKULA VIDYA SAGAR VS. STATE BANK OF HYDERABAD [LAWS(APH)-2002-4-61] [REFERRED TO]
B KRISHNA MURTHI VS. STATE OF A P PRINCIPAL SEC REVENUE DEPARTMENT A AND R [LAWS(APH)-2004-12-42] [REFERRED TO]
B SAILESH SAXENA VS. UNION OF INDIA AND OTHERS [LAWS(APH)-2018-6-2] [REFERRED TO]
G.V. SESHAMAMBA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-3-130] [REFERRED TO]
ALL MANIPUR DIC SUPERVISORS ASSOCIATION VS. STATE OF MANIPUR [LAWS(GAU)-1999-5-25] [REFERRED TO]
M/S. M.L. ENTERPRISES P.O & P.S VS. THE STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2017-4-67] [REFERRED TO]
VISHWANATH H. M. VS. GOVERNMENT OF KARNATAKA DEPARTMENT OF PARLIAMENTARY AFFAIRS VIDHANA SOUDHA [LAWS(KAR)-2019-12-252] [REFERRED TO]
GESULAL VS. STATE OF HYDERABAD [LAWS(APH)-1951-3-1] [REFERRED TO]
IVORY TRADERS AND MANUFACTURERS ASSOCIATION VS. UNION OF INDIA [LAWS(DLH)-1997-3-6] [REFERRED]
ESAB INDIA LIMITED VS. SPECIAL DIRIECTOR OF ENFORCEMENT [LAWS(DLH)-2011-3-343] [REFERRED TO]
SAMPU GOWDA HANUME GOWDA VS. STATE OF MYSORE [LAWS(KAR)-1953-3-6] [REFERRED TO]
Y SHANTHA VS. SELECTION COMMITTEE FOR POST GRADUATE DEGREE AND DIPLOMA COURSES IN [LAWS(KAR)-1978-1-1] [REFERRED TO]
IN RE: C.G. MENON AND ANR. VS. STATE [LAWS(MAD)-1953-2-26] [REFERRED TO]
A S KRISHNA VS. STATE OF TAMIL NADU [LAWS(MAD)-1954-5-16] [REFERRED TO]
IONIK METALLICS VS. UNION OF INDIA [LAWS(GJH)-2014-4-19] [REFERRED TO]
FIRST COMMODITIES EXCHANGE OF INDIA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(KER)-2015-1-86] [REFERRED TO]
STATE OF KERALA VS. GREEEN SEVEN RESORTS PRIVATE LIMITED [LAWS(KER)-2015-3-184] [REFERRED TO]
SHREEMAD JAGADGURU SHANKARACHARYA SHREE SHREE RAGHAVESHWARA BHARATI SWAMIJI VS. STATE OF KARNATAKA [LAWS(KAR)-2014-12-7] [REFERRED TO]
S SHAALINI VS. DEBT RECOVERY TRIBUNAL [LAWS(MAD)-2009-4-407] [REFERRED TO]
GAGAN DEEP VS. STATE [LAWS(HPH)-1995-8-19] [REFERRED TO]
S GOPALAN HEALTH ASSISTANT VS. VARKEY JOB [LAWS(KER)-1964-6-22] [REFERRED TO]
RAJKUMAR R. VS. UNION OF INDIA [LAWS(KER)-2019-10-348] [REFERRED TO]
HARISH VASUDEVAN VS. UNION OF INDIA [LAWS(KER)-2020-3-621] [REFERRED TO]
CITIZEN CONSUMER AND CIVIL ACTION GROUP VS. STATE OF TAMIL NADU [LAWS(MAD)-2001-3-2] [REFERRED TO]
RAM CHANDRA DEB VS. STATE OF ORISSA [LAWS(ORI)-1958-4-14] [REFERRED TO]
PRAHALLAD PADHI VS. SECRETARY, DEPARTMENT OF WATER RESOURCE [LAWS(ORI)-2009-3-68] [REFERRED TO]
PRAVIN KUMAR, SON OF RAJESHWAR PRASAD SINGH, RESIDENT OF VILLAGE VS. STATE OF BIHAR AND ORS. [LAWS(PAT)-2011-7-199] [REFERRED TO]
STATE OF KERALA VS. SHAHAL HASSAN MUSALIAR [LAWS(KER)-2001-9-45] [REFERRED TO]
ABHIRAM SINGH VS. C.D. COMMACHEN (DEAD) BY LRS. & ORS. [LAWS(SC)-2017-1-9] [REFERRED TO]
SHRI ACHOM THAMBALNGOU SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-6-1] [REFERRED TO]
HARI MOHAN SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-11-239] [REFERRED TO]
JSW STEEL LTD VS. INDIAN BUREAU OF MINES [LAWS(ORI)-2022-3-3] [REFERRED TO]
RAJA HARMAHENDRA SINGH VS. PUNJAB STATE [LAWS(P&H)-1952-8-16] [REFERRED TO]
HANS RAJ BASANT RAM VS. DHANWANT SINGH BALWANT SINGH [LAWS(P&H)-1960-9-23] [REFERRED TO]
BAWA SATYA PAUL SINGH VS. INCOME-TAX OFFICER INCOME TAX CUM-WEALTH TAX NEW DELHI [LAWS(P&H)-1964-12-7] [REFERRED TO]
GURDAS SINGH BADAL VS. THE ELECTION COMMISSION OF INDIA AND ORS. [LAWS(P&H)-1971-5-27] [REFERRED TO]
HARDWARI LAL VS. G D TAPASE [LAWS(P&H)-1981-9-20] [REFERRED TO]
DHAN RAJ MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-1-274] [REFERRED TO]
KISHORE SAMRITE VS. STATE OF U.P [LAWS(SC)-2012-10-50] [REFERRED TO]
GARG WOOLLEN PVT LTD VS. STATE OF U P [LAWS(SC)-2012-7-45] [REFERRED TO]
DHARMENDRA KIRTHAL VS. STATE OF U.P. [LAWS(SC)-2013-8-2] [REFERRED TO]
KHEM CHAND MAHORE VS. UNION OF INDIA [LAWS(MPH)-2019-4-66] [REFERRED TO]
BASANT KUMAR CHOURASIA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-5-57] [REFERRED TO]
ASSOCIATION OF SELF FINANCING UNIVERSITIES OF RAJASTHAN VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2018-7-111] [REFERRED TO]
JAIPUR NATIONAL UNIVERSITY VS. UNION OF INDIA [LAWS(RAJ)-2022-9-223] [REFERRED TO]
PROFESSOR K. B. AGARWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-166] [REFERRED TO]
A THANGAL KUNJU MUSALIAR M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER VS. M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER:A THANGAL KUNJU MUSALIAR [LAWS(SC)-1955-12-13] [REFERRED]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [LAWS(SC)-1959-12-17] [REFERRED]
DURGAJI VS. STATE OF BIHAR [LAWS(PAT)-1952-11-7] [REFERRED TO]
THE GANDAK YOJANA KARAMCHARI KALYAN SANGH AND ANOTHER VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-1969-7-13] [REFERRED TO]
ONKAR NATH JALAN VS. RAMANAND PRASAD [LAWS(PAT)-1970-1-4] [REFERRED TO]
VINODCHANDRA SAKARLAL KAPADIA VS. STATE OF GUJARAT [LAWS(SC)-2020-6-15] [REFERRED TO]
STATE TRADING CORPORATION OF INDIA LIMITED VS. COMMERCIAL TAX OFFICER:ASST SUPDT OF COMMERCIAL TAXES BIHAR:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER [LAWS(SC)-1963-5-2] [RELIED ON]
UNION OF INDIA VS. SUDHANSV MAZUMDAR [LAWS(SC)-1971-3-26] [REFERRED TO]
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN VS. UNION OF INDIA [LAWS(SC)-1972-10-45] [REFERRED TO]
ORIENT PAPER AND INDUSTRIES LIMITED STRAW PRODUCTS LIMITED ORIENT PAPER AND INDUSTRIES LIMITED STRAW PRODUCTS LIMITED VS. STATE OF ORISSA [LAWS(SC)-1990-10-71] [RELIED ON]
SHANKAR RUDRA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-141] [REFERRED TO]
MADHU BAHUGUNA VS. UTTARAKHAND PUBLIC SERVICE COMMISSION [LAWS(UTN)-2020-1-63] [REFERRED TO]
CLASS IV EMPLOYEES ASSOCIATION H.C. AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-2-42] [REFERRED TO]
ANIL KUMAR MISHRA AND ORS VS. UNION OF INDIA THROU,SECY MINISTRY OF RAILWAY N DELHI & ORS [LAWS(ALL)-2018-7-187] [REFERRED TO]
POONAM RANI VS. STATE OF U.P. [LAWS(ALL)-2022-5-181] [REFERRED TO]
AWADHESH PRATAP SINGH VS. STATE OF U P [LAWS(ALL)-2012-4-41] [REFERRED TO]
BANK OF INDIA VS. ANDHRA STEEL CORPORATION LTD [LAWS(CAL)-1981-8-26] [REFERRED TO]
FRESENIUS KABI ONCOLOGY LIMITED AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-5-92] [REFERRED TO]
BINEETA PATNAIK PADHI VS. UNION OF INDIA [LAWS(CAL)-2021-6-1] [REFERRED TO]
THE CALCUTTA TRAM MAZDOOR SABHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-38] [REFERRED TO]
Y LAKSHMINARAYANA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1959-12-9] [REFERRED TO]
P NEDUMARAN VS. UNION OF INDIA [LAWS(APH)-1993-6-19] [REFERRED TO]
BHARAT KUMAR S VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2000-10-1] [REFERRED TO]
WORLD CREST ADVISORS LLP VS. CATALYST TRUSTEESHIP LIMITED [LAWS(BOM)-2023-9-89] [REFERRED TO]
DNYANESHWAR LINGAPPA BHOSALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2025-1-25] [REFERRED TO]
SARLA GUPTA VS. GNCT OF DELHI [LAWS(CA)-2014-7-6] [REFERRED TO]
SUBODH GOPAL BOSE VS. BEHARI LAL DOLUI [LAWS(CAL)-1951-3-22] [REFERRED TO]
S B TRADING CO LTD VS. SHYAMLAL RAMCHANDRA [LAWS(CAL)-1951-4-17] [REFERRED TO]
SURAJMULL NAGARMULL VS. COMMISSIONER OF INCOME TAX [LAWS(CAL)-1961-4-9] [REFERRED TO]
DIRECTOR GENERAL ORDNANCE FACTORIES EMPLOYEES ASSOCIATION VS. UNION OF INDIA [LAWS(CAL)-1968-2-3] [REFERRED TO]
STATE OF WEST BENGAL VS. SHAMBHU HELA [LAWS(CAL)-1973-6-32] [REFERRED]
SHREE MADHUSUDAN MILLS LTD. VS. CORPORATION OF CALCUTTA AND OTHERS [LAWS(CAL)-1975-12-51] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SALORA INTERNATIONAL LTD. [LAWS(DLH)-2016-5-200] [REFERRED TO]
KURAPATI BANGARAIAH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2014-6-192] [REFERRED TO]
JEET AND JEET GLASS AND CHEM P LTD VS. STATE OF ASSAM [LAWS(GAU)-2011-4-31] [REFERRED TO]
MOHD KARRAR ALI VS. STATE OF U P [LAWS(ALL)-1954-7-13] [REFERRED TO]
BANARSI DAS VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1954-8-2] [REFERRED TO]
JAGDATT SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1961-10-2] [REFERRED TO]
J D N V CHELLAM VS. RAILWAY BOARD [LAWS(ALL)-1971-1-16] [REFERRED TO]
BALI KARAN LAL VS. DISTRICT JUDGE BASTI [LAWS(ALL)-1984-11-38] [REFERRED TO]
RAMPRATAP JAIDAYAL VS. DOMINION OF INDIA [LAWS(BOM)-1952-6-5] [REFERRED TO]
HIMACHAL PRADESH FINANCIAL CORPORATION VS. MESSERS LUXMI FURNITURES AND SAW MILLS [LAWS(HPH)-2023-10-39] [REFERRED TO]
ASIF IQBAL TANHA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-6-10] [REFERRED TO]
SUSHIL KUMAR VS. CENTRAL REGISTRAR OF COOP SOCY [LAWS(DLH)-2022-7-47] [REFERRED TO]
RAJESHBHAI CHHAGANBHAI CHOKHALIYA & 3 VS. DIRECTOR GENERAL OF POLICE GUJARAT POLICE DEPARTMENT & 2 [LAWS(GJH)-2016-9-27] [REFERRED]
B R VASUDEVAMURTHY VS. MINISTER FOR REVENUE GOVERNMENT OF KARNATAKA [LAWS(KAR)-2006-12-1] [REFERRED TO]
T.T.K.PRESTIGE LTD. VS. UNION OF INDIA [LAWS(KAR)-2019-12-22] [REFERRED TO]
M R PUNDARKAKSHAPPA VS. MOLAKALMURU TALUK DEVELOPMENT BOARD [LAWS(KAR)-1969-4-5] [REFERRED TO]
V R MUDVEDKAR VS. STATE OF MYSORE [LAWS(KAR)-1971-1-9] [DISTINGUISHED]
KALIMA PLASTIC PRIVATE LIMITED VS. H P FINANCIAL CORPORATION [LAWS(HPH)-2000-1-6] [FOLLOWED]
SANJEEV KUMAR VS. STATE OF H.P. [LAWS(HPH)-2013-12-34] [REFERRED TO]
VISHNU BHATTATHIRIPAD VS. POULO [LAWS(KER)-1952-7-4] [REFERRED TO]
THOMAS JOSEPH VS. STATE OF KERALA [LAWS(KER)-1960-8-17] [REFERRED TO]
NAZIR AHMED VS. DY COMMISSIONER [LAWS(J&K)-1988-7-11] [REFERRED TO]
TARIQ HAMEED VS. CUSTODIAN EVACUEE PROPERTY [LAWS(J&K)-2002-9-18] [REFERRED TO]
NISAR HUSSAIN HAKIM AND ORS. VS. UNION OF INIA (UOI) AND ORS. [LAWS(J&K)-2009-11-14] [REFERRED TO]
HANNA THASNIM, K.V. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2014-3-162] [REFERRED TO]
CITIZENS FORUM FOR MANGALORE DEVELOPMENT VS. THE STATE OF KARNATAKA [LAWS(KAR)-2016-12-14] [REFERRED TO]
TOWN PANCHAYAT VS. KRISHNAPPA [LAWS(KAR)-2022-11-39] [REFERRED TO]
CHARTERED ACCOUNTANTS STUDY CIRCLE VS. INSTITUTE OF CHARTERED ACCOUNTANTS [LAWS(MAD)-1999-10-25] [REFERRED TO]
G KAVITHA VS. UNION OF INDIA [LAWS(MAD)-2006-7-279] [REFERRED TO]
LOKANATH MISRA VS. STATE OF ORISSA [LAWS(ORI)-1951-4-7] [REFERRED TO]
Brundaban Chandra Dhir Narendra VS. State of Orissa in the Revenue Department [LAWS(ORI)-1952-9-10] [REFERRED TO]
NABIN CHANDRA GANTAYET VS. STATE OF ORISSA [LAWS(ORI)-1956-10-1] [REFERRED TO]
BINOD BIHARI ROUT VS. MEMBER BOARD OF REVENUE [LAWS(ORI)-1976-1-2] [REFERRED TO]
OMFED BAZAR SANGHA VS. STATE OF ORISSA [LAWS(ORI)-2009-1-47] [REFERRED TO]
FOOTPATH KHYUDRA BYABASAI SANGHA VS. STATE OF ORISSA [LAWS(ORI)-2009-7-47] [REFERRED TO]
APPU FOOD PRODUCTS VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-515] [REFERRED TO]
THAMSI GOUNDAN VS. KANNI AMMAL [LAWS(MAD)-1951-9-26] [REFERRED TO]
MADATHIL AHMED HAJI VS. MUTHANA KUNHIRAMA KURUP [LAWS(MAD)-1953-4-9] [REFERRED TO]
ERIMMAL EBRAHIM HAJEE VS. COLLECTOR OF MALABAR [LAWS(MAD)-1954-7-28] [REFERRED TO]
KERALA STATE CASHEW DEVELOPMENT CORPORATION VS. SHAHAL HASSAN MUSALIAR [LAWS(KER)-2001-9-54] [REFERRED]
PRATAP MAL VS. INCOME TAX OFFICER [LAWS(RAJ)-1951-5-8] [REFERRED TO]
RAO MANOHAR SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1953-10-22] [REFERRED TO]
Gram Panchayat, Parei VS. State of M.P. [LAWS(MPH)-2001-5-49] [REFERRED TO]
STATE OF MADRAS SPECIAL TEHSILDAR NO 1 LAND ACQUISITION LIGNITE PROJECT AT VRIDDACHALAM VS. D NAMASIVAYA MUDALIAR N S KARUPPIAH NADAR KRISHNA NAIR BHAVANI AMMAL MOHAMAD KASIM ROWTHER M SAVARIMUTHU ZACHRIAS PADAYACHI [LAWS(SC)-1964-3-37] [REFERRED TO]
H D VORA VS. STATE OF MAHARASHTRA [LAWS(SC)-1984-2-14] [RELIED ON]
SAMPURAN SINGH VS. COMPETENT OFFICER [LAWS(P&H)-1955-5-10] [REFERRED TO]
G D SONI VS. S N BHALLA [LAWS(P&H)-1959-3-11] [REFERRED TO]
KUMAR VS. STATE OF BIHAR WITH [LAWS(PAT)-2008-2-84] [REFERRED TO]
ZAMEER AHMED LATIFUR REHMAN SHEIKH VS. STATE OF MAHARASHTRA [LAWS(SC)-2010-4-65] [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [LAWS(SC)-2012-11-11] [REFERRED TO]
TAKHAT PURI THOROUGH HIS LRS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-3-73] [REFERRED TO]
RAJKUMAR AND ORS. VS. STATE OF RAJ. AND ORS. [LAWS(RAJ)-2015-11-35] [REFERRED TO]
GOTAN LIME STONE KHANIJ UDYOG PVT. LTD. VS. THE STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-3-79] [REFERRED TO]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [LAWS(SC)-1958-3-13] [REFERRED]
P D SHAMDASANI VS. CENTRAL BANK OF INDIA LIMITED [LAWS(SC)-1951-12-10] [REFERRED TO]
STATE OF PUNJAB VS. AJAIB SINGH [LAWS(SC)-1952-11-2] [REFERRED]
STATE OFBIHAR VS. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH [LAWS(SC)-1952-5-3] [REFERRED]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [LAWS(SC)-2017-8-94] [REFERRED TO]
JANHIT ABHIYAN VS. UNION OF INDIA [LAWS(SC)-2022-11-25] [REFERRED TO]
M ISMAIL FARUQUI MOHD ASLAM HARGYAN SINGH THAKUR VIJAY RAGHO BHAGWAN BIRAJMANMANDIR JAMIAT ULAMA E HIND VS. UNION OF INDIA [LAWS(SC)-1994-10-36] [RELIED ON]
HARI HAR SINGH VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2014-3-136] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. KAILASH CHAND MAHAJAN [LAWS(SC)-1992-2-31] [RELIED ON]
NATIONAL FEDERATION OF THE BLIND VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2017-11-10] [REFERRED TO]
RAMESH CHANDRA SHARMA & ORS VS. STATE OF U P & OTHERS [LAWS(ALL)-2018-3-202] [REFERRED TO]
FIELD LABOUR CO OPERATIVE SOCIETY MANEGUNTAPADU KOVVUR VS. KAILASANATHASWAMI TEMPLE PARLAPALLI KOVVUR [LAWS(APH)-1960-11-31] [REFERRED TO]
ANUMATHI SADHUKHAN VS. A K CHATTERJEE [LAWS(CAL)-1951-4-24] [REFERRED TO]
SATISH CHANDRA BHATTACHARJEE VS. R N BOSE [LAWS(CAL)-1952-7-17] [REFERRED TO]
GOLAM BARI MOLLA VS. STATE OF WEST BENGAL [LAWS(CAL)-1953-7-9] [REFERRED TO]
S M NAWAB ARIFF VS. CORPORATION OF CALCUTTA [LAWS(CAL)-1959-8-3] [REFERRED TO]
T D KUMAR AND BROS PRIVATE LTD VS. IRON AND STEEL CONTROLLER [LAWS(CAL)-1960-8-6] [REFERRED TO]
JYOTI PROKASH MITTER VS. HONBLE MR JUSTICE H K BOSE C J OF THE HIGH COURT CALCUTTA [LAWS(CAL)-1962-11-5] [REFERRED TO]
JYOTI PROKASH MITTER VS. HONBLE MR JUSTICE H K BOSE CHIEF JUSTICE OF HIGH COURT CALCUTTA [LAWS(CAL)-1963-3-15] [REFERRED TO]
SINDHRI IRON FOUNDRY P LTD VS. STATE [LAWS(CAL)-1963-9-11] [REFERRED TO]
MADANLAL JAJODIA VS. INCOME TAX OFFICER [LAWS(CAL)-1964-7-16] [REFERRED TO]
ARUN CHANDRA GHOSE VS. UNION OF INDIA [LAWS(CAL)-1967-2-15] [REFERRED TO]
SASHI BHUSAN RAY VS. PRAMATHNATH BANERJEE [LAWS(CAL)-1967-7-12] [REFERRED TO]
INDIA FOILS LTD VS. INCOME TAX OFFICER [LAWS(CAL)-1970-5-9] [REFERRED TO]
KALYANI DUTT VS. PRAMILA BALA DASSI [LAWS(CAL)-1971-9-27] [REFERRED]
AMAL PROSAD CHAKRAVARTY VS. STATE OF WEST BENGAL [LAWS(CAL)-1979-6-23] [REFERRED TO]
SATENDRA SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2013-10-143] [REFERRED TO]
PURNA INVESTMENT LTD VS. BANK OF INDIA LTD [LAWS(CAL)-1982-6-28] [REFERRED TO]
National Jute Manufacturing Corporation National Employees Union VS. Union of India UOI [LAWS(CAL)-1993-9-36] [REFERRED TO]
FORWARD SEAMENS UNION OF INDIA VS. UNION OF INDIA [LAWS(CAL)-2002-4-29] [REFERRED TO]
HINDUSTAN CONSULTANCY AND SERVICES LTD VS. UNION OF INDIA [LAWS(CAL)-2002-7-23] [REFERRED TO]
DEODAT RAI VS. STATE [LAWS(ALL)-1951-3-17] [REFERRED TO]
RAM LAKHAN VS. MIRZA MAHBUB HASAN BEG [LAWS(ALL)-1953-12-6] [REFERRED TO]
HAR MURAT VS. STATE [LAWS(ALL)-1953-3-8] [REFERRED TO]
GROUP INDUSTRIES PRIVATE LTD VS. STATE OF U P [LAWS(ALL)-1975-1-10] [REFERRED TO]
ARUN GULAB GAVLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-9-98] [REFERRED TO]
BALKRISHNA PANDURANG MOGHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-4-39] [REFERRED TO]
INDIAN HOTEL AND RESTAURANTS ASSOCIATION VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-4-36] [REFERRED TO]
SHARDA SYNTHETICS BOMBAY P LTD DOMBIVLI VS. UNION OF INDIA [LAWS(BOM)-2006-6-168] [REFERRED TO]
HOTI LAL AND VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-5-16] [REFERRED TO]
KHALIQUZ ZAMAN VS. STATE OF U P [LAWS(ALL)-2004-10-90] [REFERRED TO]
GAURI SHANKER VS. STATE OF U P [LAWS(ALL)-2004-8-67] [REFERRED TO]
IN THE GOODS OF: PRIYAMVADA DEVI BIRLA (DEC.). VS. HARSH VARDHAN LODHA [LAWS(CAL)-2020-9-45] [REFERRED TO]
ANANDLOK WELFARE ASSOCIATION VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2024-3-11] [REFERRED TO]
RANGA REDDY DISTRICT PRADESH PANCHAYAT RAJ DEPARTMENT HYDERABAD VS. STATE OF A P [LAWS(APH)-2004-1-74] [REFERRED TO]
JANASENA PARTY VS. STATE ELECTION COMMISSIONER [LAWS(APH)-2021-5-21] [REFERRED TO]
AI-MOMIN COLLEGE OF EDUCATION KANDUKUR VS. ACHARYA NAGARJUNA UNIVERSITY GUNTUR, ANDHRA PRADESH [LAWS(APH)-2021-6-28] [REFERRED TO]
NIBARAN BORA VS. UNION OF INDIA & OTHERS [LAWS(GAU)-1991-4-16] [REFERRED TO]
BANKEY LAL AGARWAL VS. STATION HOUSE OFFICER [LAWS(ALL)-1998-5-51] [REFERRED TO]
MOHAMMAD ALI NAWABSAHEB WADWAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-10-35] [REFERRED TO]
AZGARALLI NAZARALLI SINGAPOREWALLA VS. STATE OF MAHARASHTRA [LAWS(BOM)-1953-10-4] [REFERRED TO]
RAM KRISHNA DALMIA VS. S.R. TENDOLKAR [LAWS(BOM)-1957-4-22] [REFERRED TO]
BHAIRABENDRA NARAYAN BHUP VS. STATE OF ASSAM [LAWS(GAU)-1953-3-1] [REFERRED TO]
MUSIC BROADCAST PVT. LTD. VS. PHONOGRAPHIC PERFORMANCE LTD. [LAWS(CP)-2010-8-1] [REFERRED TO]
VIJAY KUMAR MUNDHRA VS. UNION OF INDIA [LAWS(DLH)-1972-5-19] [REFERRED]
TAPAN KUMAR DAS & ANR. VS. STATE OF ASSAM & ORS. [LAWS(GAU)-2013-3-26] [REFERRED TO]
HARSHIT BANSAL VS. STATE OF HIMAHCAL PRADESH [LAWS(HPH)-2020-11-86] [REFERRED TO]
SUBHAM GOODWILL P LTD VS. COMMISSIONER OF CUSTOMS [LAWS(DLH)-2003-3-65] [REFERRED TO]
CHANDULAL MOHANLAL VS. STATE OF BOMBAY NOW GUJARAT [LAWS(GJH)-1960-9-16] [REFERRED]
GUJARAT UNIVERSITY VS. SONAL P SHAH [LAWS(GJH)-1981-9-4] [REFERRED]
RANCHI POWER DISTRIBUTION COMPANY LTD VS. JHARKHAND BIJLI VITRAN NIGAM LTD [LAWS(JHAR)-2015-11-115] [REFERRED TO]
A SRAMAIYA AND VS. STATE OF MYSORE [LAWS(KAR)-1954-7-3] [REFERRED TO]
HIRANMOY BHATTACHERJEE AND ANR. VS. STATE OF ASSAM AND ANR. [LAWS(GAU)-1954-5-12] [REFERRED TO]
NURUDDIN AHMED VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-1955-8-3] [REFERRED TO]
JIWAN LAL VS. STATE OF J AND K [LAWS(J&K)-2007-12-9] [REFERRED TO]
SUMAN SHARMA VS. STATE OF J&K [LAWS(J&K)-2007-12-27] [REFERRED TO]
THE PARISTHITHY SAMRAKSHANA JANAKEEYA SAMITHY AND ORS. VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-9-89] [REFERRED TO]
AJOY KUMAR JAGADEV MOHAPATRA VS. SAILA BEHARI CHOWDHURY [LAWS(ORI)-1957-3-3] [REFERRED TO]
GUNANIDHI MOHAPATRA VS. CHAIRMAN N A C [LAWS(ORI)-1976-3-3] [REFERRED TO]
ITTY KURIAN VS. UNION OF INDIA [LAWS(KER)-1960-12-20] [REFERRED TO]
MAMMAD KEYI VS. WEALTH TAX OFFICER [LAWS(KER)-1965-10-29] [REFERRED TO]
PERUMBAVOOR MERCHANTS ASSOCIATION VS. PERUMBAVOOR MUNICIPAL COUNCIL [LAWS(KER)-1966-3-6] [REFERRED TO]
K C PAZHANIMALA VS. STATE OF KERALA [LAWS(KER)-1968-7-4] [REFERRED TO]
BANTASINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1957-3-4] [REFERRED TO]
K L CHATURVEDI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1958-4-17] [REFERRED TO]
S C BARAT VS. HARI VINAYAK PATASKAR [LAWS(MPH)-1961-9-4] [REFERRED TO]
THOMAS VS. SPL. TAHSILDAR [LAWS(KER)-2024-12-103] [REFERRED TO]
HARENDRA JASEJA VS. STATE OF MP [LAWS(MPH)-2014-5-31] [REFERRED TO]
AVTAR SINGH AND ORS. VS. JASWINDER KAUR [LAWS(P&H)-2015-4-189] [REFERRED TO]
COMMISSIONER OF INCOME TAX-I VS. USHA SABOO AND ORS. [LAWS(P&H)-2015-5-68] [REFERRED TO]
M/S.ANANDRAM DEVELOPERS PRIVATE LIMITED VS. THE NATIONAL COMPANY LAW TRIBUNAL [LAWS(MAD)-2017-11-167] [REFERRED TO]
BAHADUR SINGH VS. JASWANT RAJ MEHTA [LAWS(RAJ)-1952-5-4] [REFERRED TO]
THAKUR MADHOSINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1954-6-1] [REFERRED TO]
RAJAH SRI RAVU SWETA CHELAPATHI RAMAKRISHNA RANGA RAO VS. STATE OF MADRAS [LAWS(MAD)-1951-9-42] [REFERRED TO]
B N RAMAKRISHNA NAIDU VS. STATE [LAWS(MAD)-1954-9-5] [REFERRED TO]
PRINCIPAL SECRETARY TO GOVERNMENT VS. K.JOHNSON [LAWS(MAD)-2022-9-249] [REFERRED TO]
ANURAG VS. STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-7-358] [REFERRED TO]
BHAGWAN DAS SUD AND SONS VS. INCOME TAX OFFICER SPECIAL CIRCLE AMBALA [LAWS(P&H)-1956-1-20] [REFERRED TO]
PURAN CHAND VS. THE STATE OF PUNJAB AND OTHERS [LAWS(P&H)-1963-4-20] [REFERRED TO]
RAM KUMAR PEARAY LAL VS. DISTRICT MAGISTRATE [LAWS(P&H)-1965-5-29] [REFERRED TO]
KULWANT SINGH VS. INCOME-TAX OFFICER B WARD [LAWS(P&H)-1969-5-1] [REFERRED TO]
EIMCO ELECON (INDIA) LTD. VS. MAHANADI COAL FIELDS LTD. & ORS. [LAWS(ORI)-2010-7-99] [REFERRED TO]
BIHAR AGRICULTURE MARKETING VS. STATE OF BIHAR [LAWS(PAT)-2008-2-9] [REFERRED TO]
EXPRESS PUBLICATIONS MADURAI LTD VS. UNION OF INDIA [LAWS(SC)-2004-3-21] [REFERRED TO]
STATE OF RAJASTHAN VS. BASANT NAHATA [LAWS(SC)-2005-9-23] [REFERRED TO]
KERALA STATE CASHEW DEVELOPMENT VS. SHAHAL HASSAN MUSSALIAR [LAWS(SC)-2009-3-115] [REFERRED TO ]
VODAFONE INTERNATIONAL HOLDINGS B V VS. UNION OF INDIA [LAWS(SC)-2012-1-47] [REFERRED TO]
GOPESHWAR PRASAD SAHI VS. STATE OF BIHAR AND OTHERS. [LAWS(PAT)-1951-3-25] [REFERRED TO]
BANKEY SINGH VS. JHINGAN SINGH [LAWS(PAT)-1951-8-3] [REFERRED TO]
KHAS KARANPURA COLLIERIES LTD VS. STATE OF BIHAR [LAWS(PAT)-1970-9-7] [REFERRED TO]
KEDAR NATH BAJORIA S O RAMJIDAS BAJORIA VS. STATE OF WEST BENGAL [LAWS(SC)-1953-5-15] [CITED]
MEWAR TEXTILE MILLS LTD., BHILWARA VS. UNION OF INDIA AND OTHERS [LAWS(RAJ)-1955-3-32] [REFERRED TO]
KUNTAL GUPTA VS. BOARD OF SECONDARY EDUCATION RAJASTHAN [LAWS(RAJ)-1966-8-4] [REFERRED TO]
KANTICHAND SHARMA VS. MUNICIPAL CORPORATION JAIPUR [LAWS(RAJ)-1997-5-31] [REFFERED TO]
AJIT MOHAN VS. LEGISLATIVE ASSEMBLY NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(SC)-2021-7-6] [REFERRED TO]
SUKANYA SHANTHA VS. UNION OF INDIA [LAWS(SC)-2024-10-3] [REFERRED TO]
VIKAS SALES CORPORATION VS. COMMISSIONER OF COMMERCIAL TAXES [LAWS(SC)-1996-5-66] [DISTINGUISHED]
KEWAL SINGH VS. LAJWANTI [LAWS(SC)-1979-10-16] [RELIED ON]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [LAWS(SC)-1985-12-2] [RELIED ON]
STATE OF BIHAR VS. BIHAR DISTILLERY LIMITED [LAWS(SC)-1996-12-98] [RELIED ON]
SYED WASIF HUSAIN RIZVI VS. HASAN RAZA KHAN AND ORS. [LAWS(ALL)-2016-1-182] [REFERRED TO]
KAY PAN FRAGRANCES (P) LIMITED VS. UNION OF INDIA [LAWS(ALL)-2022-5-214] [REFERRED TO]
PANKAJ KUMAR AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2011-5-453] [REFERRED TO]
BUNDA VS. STATE OF U P [LAWS(ALL)-2012-5-159] [REFERRED TO]
SMT. SAVITRI MOHAN VS. STATE OF U.P. [LAWS(ALL)-2012-5-332] [REFERRED TO]
LT COL AMAL SANKAR BHADURI VS. UNION OF INDIA [LAWS(CAL)-1985-12-14] [REFERRED TO]
LAKSHMIMONI DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-1987-7-23] [REFERRED TO]
MOLINA GHOSH VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-1988-5-41] [REFERRED TO]
TATA MOTORS LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-9-110] [REFERRED TO]
VALLABHANENI NEELAKANTESWARA RAO VS. EDUPUGANTI RAGHAVENDRA RAO MEMORIAL HIGH SCHOOL COMMITTEE [LAWS(APH)-1962-2-3] [REFERRED TO]
NALAM RAMALINGAYYA HEREDITARY TRUSTEE OF NALAM CHO VS. THE COMMISSIONER OF CHARITABLE AND HINDU RELIGIOUS [LAWS(APH)-1969-12-34] [REFERRED TO]
PERSONAL SECRETARIES TO THE HONBLE JUDGES AND COURT MASTERS ASSOCIATION HIGH COURT BUILDINGS HYDERABAD VS. SECRETARY FINANCE GOVERNMENT OF A P [LAWS(APH)-2001-8-34] [REFERRED TO]
MD SAFI VS. STATE OF WEST BENGAL [LAWS(CAL)-1951-3-25] [REFERRED TO]
SM. NIHAR KUMARI DEBI VS. COMMISSIONER OF POLICE [LAWS(CAL)-1952-9-16] [REFERRED TO]
NARAYANPROSAD JHUNJHUNWALLA VS. INDIAN IRON AND STEEL CO LTD [LAWS(CAL)-1953-1-13] [REFERRED TO]
SHILA BANERJEE VS. B C DAS GUPTA [LAWS(CAL)-1954-5-19] [REFERRED TO]
BASANTA KUMAR ROY VS. CHARU CHANDRA PAL [LAWS(CAL)-1958-1-17] [REFERRED TO]
GENERAL SECRETARY EASTERN ZONE INSURANCE EMPLOYEES ASSOCIATION VS. ZONAL MANAGER EASTERN ZONE LIFE INSURANCE CORPORATION [LAWS(CAL)-1960-6-12] [REFERRED TO]
SK MD SOLEMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-1963-5-5] [REFERRED TO]
RAMESHWARLAL HARLALKA VS. UNION OF INDIA [LAWS(CAL)-1970-5-16] [REFERRED TO]
REGISTRAR OF THE ORIGINAL SIDE OF CALCUTTA HIGH COURT VS. BHUPATI BHUSHAN DALAL [LAWS(CAL)-1973-8-23] [REFERRED TO]
ASHOK SINGH VS. ASSISTANT CONTROLLER, ESTATE DUTY, A WARD [LAWS(CAL)-1973-9-31] [REFERRED TO]
DAYAMAYA DEBI VS. STATE OF WEST BENGAL [LAWS(CAL)-1974-3-4] [REFERRED TO]
HOTILAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-5-181] [REFERRED]
SATYENDRA KUMAR TRIPATHI VS. STATE OF U P [LAWS(ALL)-2004-12-66] [REFERRED TO]
CALCUTTA TRAM MAZDOOR SABHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-119] [REFERRED TO]
A INDU DEVI VS. STATE OF ASSAM [LAWS(GAU)-2024-5-15] [REFERRED TO]
AKHIL BHARATIYA VIDYARTHI PARISHAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-9-17] [REFERRED TO]
MAHARASHTRA FUR FABRICS LTD VS. UNION OF INDIA [LAWS(BOM)-2010-3-243] [REFERRED TO]
VODAFONE INDIA SERVICES PVT LTD VS. COMMISSIONER OF INCOME TAX AND ANOTHER [LAWS(BOM)-2015-10-247] [REFERRED]
RAJ NARAIN AGARWAL VS. ADMINISTRATOR IMPROVEMENT TRUST AGRA [LAWS(ALL)-1956-11-22] [REFERRED TO]
GIYAN SINGH VS. NAGAR MAHAPALIKA OF THE CITY OF AGRA [LAWS(ALL)-1960-3-1] [REFERRED TO]
MISTRA NAND KAUSHIK VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1967-1-10] [REFERRED TO]
RAGHUNANDAN PRASAD MOHAN LAL VS. INCOME TAX APPELLATE TRIBUNAL [LAWS(ALL)-1969-11-14] [REFERRED TO]
DINESH KUMAR SONI S/O LATE RAMJI PRASAD SONI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-6-33] [REFERRED TO]
INDIAN NATIONAL CONGRESS VS. UNION OF INDIA [LAWS(CHH)-2017-6-9] [REFERRED TO]
SANOFI PASTEUR HOLDINGS SA VS. DEPARTMENT OF REVENUE [LAWS(APH)-2013-2-99] [REFERRED TO]
CHIDURALA SUDAKAR AND OTHERS VS. STATE OF TELANGANA AND OTHERS [LAWS(APH)-2018-7-1] [REFERRED TO]
MEGHALAYA WINE DEALERS ASSOCIATION VS. STATE OF MEGHALAYA [LAWS(GAU)-2010-3-28] [REFERRED TO]
MOHAMAD HYDAR VS. STATE OF HYDERABAD [LAWS(APH)-1952-7-3] [REFERRED TO]
BISHAMBER NATH VS. UNION OF INDIA [LAWS(DLH)-1995-8-111] [REFERRED]
PUNJAB AND SIND BANK VS. PUNJAB AND SIND BANK OFFICERS JOINT ACTION COMMITTEE [LAWS(DLH)-1996-7-44] [REFERRED 4.]
INDIAN ALUMINIUM CO LTD VS. STATE OF KARNATAKA [LAWS(KAR)-1995-10-9] [REFERRED TO]
M L ENTERPRISES VS. STATE OF ARUNACHAL PRADESH, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT OF ARUNACHAL PRADESH [LAWS(GAU)-2017-4-75] [REFERRED TO]
GIRIJANANDA CHAUDHURY VS. STATE OF ASSAM AND ANR. [LAWS(GAU)-1955-8-5] [REFERRED TO]
SPORSOMANICK SIEM VS. ROKENDRO, EXECUTIVE MEMBER IN CHARGE OF RURAL ADMINISTRATION, DISTRICT COUNCIL [LAWS(GAU)-1964-6-4] [REFERRED TO]
YOGISH M VS. SIR VISVESHWARAIAH TECHNOLOGICAL UNIVERSITY [LAWS(KAR)-2012-9-108] [REFERRED TO]
MOHAMMAD YOUSAF VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-7-27] [REFERRED TO]
SAGGAR GAGU DHULA VS. SANGAR ABHARAM VELA [LAWS(GJH)-1966-1-4] [REFERRED]
CONSUMER EDUCATION AND RESEARCH CENTRE VS. STATE OF GUJARAT [LAWS(GJH)-1981-6-13] [REFERRED TO]
GUJARAT DALIT CIVIL AND CONSTITUTIONAL RIGHTS PRATIPADAN SAMITI VS. UNION OF INDIA [LAWS(GJH)-1987-11-5] [REFERRED TO]
B M SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-1999-10-19] [REFERRED TO]
FLOATING SERVICES LTD VS. MV SAN FRANSCECO DIPALOLA [LAWS(GJH)-2004-3-100] [REFERRED TO]
PAILWAN ABDUL KHADER VS. STATE OF MYSORE [LAWS(KAR)-1951-1-5] [REFERRED TO]
CHENNAMMA VS. DYANA SETTY [LAWS(KAR)-1952-6-9] [REFERRED TO]
GEORGE MATHEW VS. T.A.M.POOKKOYA THANGAL [LAWS(KER)-2020-1-197] [REFERRED TO]
GH RASUL AZAD VS. STATE [LAWS(J&K)-1958-6-3] [REFERRED TO]
MIAN BASHIR AHMAD VS. STATE OF J&K [LAWS(J&K)-1981-11-3] [REFERRED TO]
RAM KRISHAN RAINA VS. REGIONAL MANAGER, PUNJAB NATIONAL BANK [LAWS(J&K)-1998-2-66] [REFERRED TO]
KALPETTA CO-OPERATIVE URBAN SOCIETY LTD. VS. JOINT REGISTRAR CO-OPERATIVE SOCIETIES [LAWS(KER)-2016-8-8] [REFERRED TO]
RESERVE BANK OF INDIA VS. PALAI CENTRAL BANK LTD [LAWS(KER)-1960-12-9] [REFERRED TO]
SUDHIR KUMAR BRAHMA VS. STATE OF ODISHA [LAWS(ORI)-2022-9-125] [REFERRED TO]
SINDHU VS. RAJA RAVI VARMA CENTRAL SCHOOL [LAWS(KER)-2022-8-288] [REFERRED TO]
RAJNEESH KAPOOR VS. UNION OF INDIA [LAWS(MPH)-2007-3-22] [REFERRED TO]
JAGDISH KUMAR JAIN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2011-7-167] [REFERRED TO]
M BHASKARAN PILLAI VS. STATE OF KERALA [LAWS(KER)-1989-11-10] [REFERRED TO]
GEORGE VS. SHIRLEY VARKEY [LAWS(KER)-2009-2-26] [REFERRED TO]
BALLARPUR INDUSTRIES LTD VS. STATE OF HARYANA [LAWS(P&H)-2003-2-8] [REFERRED TO]
SURAJMAL VS. RAJASTHAN STATE [LAWS(RAJ)-1952-5-2] [REFERRED TO]
MADHOSINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1954-1-25] [REFERRED TO]
MILAP CHAND VS. DWARKA DAS [LAWS(RAJ)-1954-4-5] [REFERRED TO]
WELDCRAFT ORISSA PVT LTD VS. ASSISTANT COLLECTOR OF CENTRAL [LAWS(ORI)-1976-10-3] [REFERRED TO]
RABINDRANATH OJHA VS. STATE OF ORISSA AND 2 ORS. [LAWS(ORI)-2010-10-41] [REFERRED TO]
DEBEN SETHI S/O LATE BALUNKI SETHI VS. STATE OF ORISSA [LAWS(ORI)-2011-10-32] [REFERRED TO]
CENTRAL PROFESSOR/SCIENTIST TECHNICAL COUNCIL VS. RAJMATA VIJAYARAJE SCINDIA KRISHI VISHWA VIDYALAYA [LAWS(MPH)-2016-2-85] [REFERRED TO]
MADURA LABOUR UNION VS. MADURA MILLS WORKERS CO-OPERATIVE STORES LTD [LAWS(MAD)-1951-12-27] [REFERRED TO]
VENUGOPAL VS. STATE OF TAMIL NADU [LAWS(MAD)-1954-1-25] [REFERRED TO]
BIHAR PRADESH MUKHIYA MAHASANGH, CHAPRA VS. STATE OF BIHAR AND OTHERS [LAWS(PAT)-2017-11-132] [REFERRED TO]
YOGENDRA PRASAD S/O LATE RAMESHWAR PD. VS. MAGADH UNIVERSITY BODHGAYA [LAWS(PAT)-2019-12-42] [REFERRED TO]
AMOD BIHARI SINHA VS. STATE OF BIHAR [LAWS(PAT)-2024-2-12] [REFERRED TO]
SURRENDARA TRANSPORT AND ENGINEERING CO LTD VS. STATE OF PUNJAB [LAWS(P&H)-1954-3-6] [REFERRED TO]
KUNWAR VIR RAJINDRA SINGH VS. UNION OF INDIA [LAWS(P&H)-1963-1-14] [REFERRED TO]
JASWANT SUGAR MILLS LTD. AND ANR. VS. UNION OF INDIA (UOI) [LAWS(P&H)-1963-10-33] [REFERRED TO]
DAKSHA SANKHLA VS. JAI NARAIN VYAS UNIVERSITY JODHPUR [LAWS(RAJ)-2001-2-43] [REFERRED TO]
JAGDISH PRASAD AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2016-2-20] [REFERRED TO]
B.S. MEENA AND OTHERS VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2018-10-22] [REFERRED TO]
V M SYED MOHAMMAD AND COMPANY VS. STATE OF ANDHRA PRADESH [LAWS(SC)-1954-3-4] [REFERRED TO]
BRIJ BHUKAN KALWAR VS. S [LAWS(PAT)-1954-8-1] [REFERRED TO]
SUKHNANDAN THAKUR VS. STATE OF BIHAR [LAWS(PAT)-1955-9-13] [REFERRED TO]
GUPTESHWAR PANDEY VS. RAM PEARI DEVI [LAWS(PAT)-1970-4-5] [REFERRED TO]
MOHD JAINUL ANSARI VS. MOHD KHALIL [LAWS(PAT)-1990-5-11] [REFFERRED TO]
INDIAN SOCIAL ACTION FORUM VS. UNION OF INDIA [LAWS(SC)-2020-3-47] [REFERRED TO]
VIJAY MADANLAL CHOUDHARY VS. UNION OF INDIA [LAWS(SC)-2022-7-97] [REFERRED TO]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [LAWS(SC)-1974-4-44] [RELIED ON]
RAMESH PRASAD SINGH VS. STATE OF BIHAR [LAWS(SC)-1977-11-11] [REFERRED TO]
SWAMI MOTOR TRANSPORTS PRIVATE LIMITED MOHAMED SHERIFF THE ADVOCATE GENERAL FOR THE STATE OF MADRAS NEW THEATRES CARNATIC TALKIES VS. SANKARASWAMIGAL MUTT:HAZARATHI SYED SHAMAIN:SANKARASWAMIGAL MUTT:SANKARASWAMIGAL MUTT [LAWS(SC)-1962-9-30] [RELIED ON]
S P MITTAL SHRI RAGHUBIR AUROBINDO SOCIETY AUROBINDO SOCIETY VS. UNION OF INDIA [LAWS(SC)-1982-11-34] [RELIED ON]
JILUBHAI NANBHAI KHACHAR VS. STATE OF GUJARAT [LAWS(SC)-1994-7-68] [RELIED ON]
KRISHNA BAHADUR SINGH VS. KANPUR DEVELOPMENT AUTHORITY, KANPUR NAGAR [LAWS(ALL)-2015-3-43] [REFERRED TO]
RAMESH AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2016-8-208] [REFERRED]
SATYA NAND TRIPATHI VS. UNION OF INDIA [LAWS(ALL)-2019-7-390] [REFERRED TO]
KUSUM LATA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-136] [REFERRED TO]
Krishna Kumar Agarwala VS. Kelvin Jute Company Limited Workers Provident Fund Trust [LAWS(CAL)-2002-3-46] [REFERRED TO]
KUNAL SAHA VS. WEST BENGAL MEDICAL COUNCIL [LAWS(CAL)-2003-4-1] [REFERRED TO]
KELVIN JUTE COMPANY LTD VS. KRISHNA KUMAR AGARWAL [LAWS(CAL)-2006-2-62] [REFERRED TO]
DUNDOO BALAKRISHNAMURTHY VS. MUNICIPAL COMMISSIONER SECUNDERABAD [LAWS(APH)-1961-2-12] [REFERRED TO]
G RAJAMMA VS. DISTRICT COLLECTOR CHITTOOR [LAWS(APH)-1995-3-75] [REFERRED TO]
KONKAN RAILWAY CORPORATION LTD VS. UNION OF INDIA [LAWS(BOM)-2025-3-9] [REFERRED TO]
EDWARD EZRA VS. STATE [LAWS(CAL)-1952-4-5] [REFERRED TO]
SHEW PUJAN RAI INDRASAN RAI LTD VS. COLLECTOR OF CUSTOMS [LAWS(CAL)-1952-8-25] [REFERRED TO]
ATULYA KUMAR DE VS. DIRECTOR OF PROCUREMENT AND SUPPLY [LAWS(CAL)-1953-3-8] [REFERRED TO]
HITENDRA CHAKDRA CHOUDHURY VS. STATE OF WEST BENGAL [LAWS(CAL)-1964-11-2] [REFERRED TO]
SANKAR LAL SHAH VS. SUPRINTENDENT GUN AND SHELL FACTORY COSSIPORE [LAWS(CAL)-1964-11-4] [REFERRED TO]
SOVACHAND MULCHAND VS. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS [LAWS(CAL)-1966-11-1] [REFERRED TO]
SAILENDRA NATH GHOSAL VS. S ENA DUTT [LAWS(CAL)-1971-1-8] [REFERRED TO]
FORBES AND CO LTD AND ORS VS. SWADESHI MILLS COMPANY LTD [LAWS(BOM)-2011-10-186] [REFERRED]
K B HIDES VS. STATE OF U P [LAWS(ALL)-2003-12-60] [REFERRED TO]
GARLON POLYFAB INDUSTRIES LTD VS. STATE BANK OF INDIA [LAWS(ALL)-2003-5-234] [REFERRED TO]
U P PUBLIC SCHOOLS SOCIETY VS. STATE OF U P [LAWS(ALL)-2003-7-151] [REFERRED TO]
KRIPAL SINGH SHISHODIYA VS. DIRECTOR OF EDUCATION SECONDARY [LAWS(ALL)-2006-10-65] [REFERRED TO]
VALJIBHAI LALABHAI VS. MUNI CORPN OF AHMEDABAD [LAWS(GJH)-1972-6-3] [REFERRED]
BRIJESH KUMAR VS. STATE [LAWS(ALL)-1957-12-5] [REFERRED TO]
SHAMA BAI VS. STATE OF UTTAR PRADESH LUCKNOW [LAWS(ALL)-1958-5-8] [REFERRED TO]
PRIYA GUPTA VS. GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR [LAWS(ALL)-1958-9-3] [REFERRED TO (V 38) : 1950 SCR 869, (51)]
TALMAKIWADI CO OPERATIVE HOUSING SOCIETY LIMITED VS. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES [LAWS(BOM)-1998-9-53] [REFERRED TO]
MOHAN KUMAR SENAPATI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-48] [REFERRED TO]
INDIAN OIL CORPN. LTD VS. UOI [LAWS(DLH)-2013-7-38] [REFERRED TO]
ASSOCIATION FOR DEMOCRATIC REFORMS VS. UNION OF INDIA [LAWS(DLH)-2014-3-156] [REFERRED TO]
J.M. JOHNSON AND ORS. VS. Y.S. THOMAS REDDY AND ORS. [LAWS(APH)-2014-7-188] [REFERRED TO]
B.SRIDEVI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-11-63] [REFERRED TO]
PRADIP PAUL VS. STATE OF TRIPURA [LAWS(GAU)-2011-3-39] [REFERRED TO]
COMMISSIONER OF LABOUR VS. ASSOCIATED CEMENT COMPANIES LTD [LAWS(BOM)-1954-12-6] [REFERRED TO]
GANGADHARRAO NARAYANRAO MUZUMDAR VS. STATE OF BOMBAY [LAWS(BOM)-1954-7-7] [REFERRED TO]
MANILAL MANIBHAI GOPALJI DESAI VS. UNION OF INDIA [LAWS(BOM)-1959-2-10] [REFERRED TO]
MOHAMMAD AZIZUL HAQ S O MOHAMMAD ABDUL HAQ VS. STATE OF MAHARASHTRA [LAWS(BOM)-1992-6-27] [REFERRED TO]
SAMANDKHAN MEERAKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2011-8-235] [REFERRED TO]
SQN LDR J S PUNIA VS. UNION OF INDIA [LAWS(DLH)-1995-2-63] [REFERRED]
MANILAL DAMODAR JOSHI SINCE DECD THRO LEGAL HEIRS VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2018-5-11] [REFERRED TO]
SANJIVA MATANDOORU VS. STATE OF KARNATAKA [LAWS(KAR)-2001-8-50] [REFERRED TO]
DAMODAR GOSWAMI VS. NARNARAYAN GOSWAMI AND ORS. [LAWS(GAU)-1955-2-1] [REFERRED TO]
A.M.BHASKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2013-7-11] [REFERRED TO]
MURUGAN TALKIES VS. UNION OF INDIA UOI [LAWS(MAD)-1994-11-12] [REFERRED TO]
LAKSHMINDRA THEERTHA SWAMIAR OF SRI SHIRUR MUTT AND VS. COMMISSIONER HINDU RELIGIOUS ENDOWMENTS MADRAS [LAWS(MAD)-1951-12-4] [REFERRED TO]
MEENAKSHI MILLS LTD VS. STATE OF MADRAS [LAWS(MAD)-1951-4-35] [REFERRED TO]
STONE HILL EDUCATION FOUNDATION VS. UNION OF INDIA [LAWS(KAR)-2024-4-100] [REFERRED TO]
A P K KALIAPPA NADAR VS. KATHAYEE COTTON MILLS LTD [LAWS(KER)-1964-6-18] [REFERRED TO]
JHARKHAND AYURVEDIC & UNANI MEDICAL OFFICERS UNION VS. STATE OF JHARKHAND & ORS. [LAWS(JHAR)-2012-8-224] [REFERRED TO]
COFFEE BOARD VS. COMMISSIONER FOR COMMERCIAL TAXES BANGALORE [LAWS(KAR)-1985-8-19] [REFERRED TO]
D SIDDAYYA S/O THIMMAPPAKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2017-9-89] [REFERRED TO]
SUMAN SHUKLA VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-3-18] [REFERRED TO]
XAVIERS RESIDENCY VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-3-309] [REFERRED TO]
TAMIL NADU PAZHANKUDI MAKKAL SANGAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-1997-6-20] [REFERRED TO]
NAGAI DISTRICT FARMERS WELFARE AND PROTECTION ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(MAD)-1999-3-80] [REFERRED TO]
SASHIBHUSAN PATI VS. MANGALA BISWAL [LAWS(ORI)-1953-1-9] [REFERRED TO]
SERAJUDDIN AND CO VS. UNION OF INDIA [LAWS(ORI)-2007-3-30] [REFERRED TO]
DIVISION MANAGER, NEW INDIA ASSURANCE CO.LTD VS. AKHAYA KUMAR KHUNTIATL [LAWS(ORI)-2009-4-35] [REFERRED TO]
ASHOK KUMAR VS. STATE OF M P [LAWS(MPH)-2011-11-16] [REFERRED TO]
ZUBER AHMED VS. THE UNION OF INDIA AND ORS. [LAWS(P&H)-2015-4-178] [REFERRED TO]
RAJ SAHIBAN SHERSINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1953-11-17] [REFERRED TO]
JASSURAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1962-7-21] [REFERRED TO]
KANHAIYALAL VS. UNIVERSITY OF RAJASTHAN [LAWS(RAJ)-1964-9-7] [REFERRED TO]
LARSEN & TOUBRO LIMITED VS. UNION TERRITORY OF PUDUCHERRY [LAWS(MAD)-2022-6-237] [REFERRED TO]
GEORGE SOLOMON VS. COMPETENT AUTHORITY UNDER MADHYA PRADESH GOVT PREMISES [LAWS(MPH)-1957-12-2] [REFERRED TO]
RAMDAS VS. STATE OF M P [LAWS(MPH)-1959-4-11] [REFERRED TO]
KHACHU JAGANNATH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1963-12-9] [REFERRED TO]
JUPITER GENERAL INSURANCE CO LTD VS. RAJAGOPALAN [LAWS(P&H)-1951-6-13] [REFERRED TO]
DIWAN CHAND AGGARWAL VS. COMMISSIONER OF SALES TAX [LAWS(P&H)-1962-4-14] [REFERRED TO]
RICHHPAL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-1-3] [REFERRED TO]
SMT. YOGESHWARI KUMARI VS. SH. ARVIND SINGH MEWAR AND ORS. [LAWS(RAJ)-2012-12-121] [REFERRED TO]
RAJESH ROUSHAN VS. STATE OF BIHAR [LAWS(PAT)-2011-8-229] [REFERRED]
BANATWALA AND COMPANY VS. LIC OF INDIA [LAWS(SC)-2011-9-61] [REFERRED TO]
STATE OF MAHARASHTRA VS. INDIAN HOTEL & RESTAURANTS ASSN [LAWS(SC)-2013-7-93] [REFERRED]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2015-10-80] [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2015-10-80] [REFERRED TO]
KEDAR NATH YADAV VS. STATE OF WEST BENGAL & ORS. [LAWS(SC)-2016-8-51] [REFERRED TO]
SHRIRAM SHARMA VS. SHYAM SINGH [LAWS(MPH)-2020-3-297] [REFERRED TO]
KISHOR CHOUDHARY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-4-106] [REFERRED TO]
RAM KISHORE AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-11-14] [REFERRED TO]
AMEERUNNISSA BEGUM VS. MAHBOOB BEGUM [LAWS(SC)-1952-12-21] [REFERRED]
BOARD OF THISTEES AYURVEDIC AND UNANI TIBIA COLLEGE DELHI VS. STATE OF DELHI NOW DELHI ADMINISTRATION [LAWS(SC)-1961-10-13] [RELIED ON]
RAJNARAIN SINGH VS. CHAIRMAN PATNA ADMINISTRATION COMMITTEE [LAWS(PAT)-1952-12-2] [REFERRED TO]
KHALSA UNIVERSITY VS. STATE OF PUNJAB [LAWS(SC)-2024-10-1] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. DR. RAO, V.B.J. CHELIKANI [LAWS(SC)-2024-11-65] [REFERRED TO]
MUNICIPAL COMMITTEE AMRITSAR VS. STATE OF PUNJAB [LAWS(SC)-1969-9-59] [REFERRED TO]
AMALGAMATED TEA ESTATES CO LIMITED MALAYALAM PLANTATIONS LIMITED VS. STATE OF KERALA [LAWS(SC)-1974-4-26] [RELIED ON]
NATIONAL TEXTILE WORKERS UNION VS. P R RAMAKRISHNAN [LAWS(SC)-1982-12-13] [RELIED ON]
MOHAN KUMAR SINGHANIA MAHESH D PATHAK NITIN D WAKANKAR NAVNEET GOEL S VENKATESWAR DINESH KUMAR SINGH ROHIT CHOUDHARY ANIL KANT R MANJUNATHASWAMY ARUN KUMAR RAY VS. UNION OF INDIA [LAWS(SC)-1991-9-54] [REFERRED TO]
COFFEE BOARD KARNATAKA BANGALORE VS. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA [LAWS(SC)-1988-5-20] [REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. STATE OF PUNJAB [LAWS(SC)-1996-12-50] [RELIED ON]
BHURI NATH SEWA COMMITTEE BARIDARAN BARIDARAN ASSOCIATION VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-1997-1-160] [RELIED ON]
SHAMBHU NATH PANDEY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-109] [REFERRED TO]
AJIT SINGH VS. UNION OF INDIA [LAWS(ALL)-2017-7-71] [REFERRED TO]
AMBRISH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2020-1-127] [REFERRED TO]
YASHARTH SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-1-137] [REFERRED TO]
ASIATIC ENGINEERING CO VS. ACHHRU RAM [LAWS(ALL)-1951-5-10] [REFERRED TO]
SAGIR AHMAD VS. GOVT OF THE STATE OF UTTAR PRADESH [LAWS(ALL)-1953-11-18] [REFERRED TO]
MOHD. KARRAR ALI AND 2 OTHERS VS. THE STATE OF U.P. [LAWS(ALL)-1953-9-42] [REFERRED TO]
RANI RAJ RAJESHWARI DEVI VS. STATE OF U P [LAWS(ALL)-1954-3-8] [REFERRED TO]
R L AURORA RAM DITTA MAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1957-8-15] [REFERRED TO]
MEHAR CHAND VS. STATE [LAWS(ALL)-1959-2-12] [REFERRED TO]
INDUSTRIAL EMPLOYEES UNION 106 371 HIRAGANJ KANPUR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1960-3-34] [REFERRED TO]
GANESH DUTT BAJPAI VS. STATE OF U P [LAWS(ALL)-1965-7-17] [REFERRED TO]
KHEM KARAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1965-8-8] [REFERRED TO]
HIND AUTO INDO LTD VS. PREMIER MOTORS P LTD [LAWS(ALL)-1968-10-9] [REFERRED TO]
MITHAN LAL VS. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW [LAWS(ALL)-1976-1-31] [REFERRED TO]
BALKRISHNA PANDURANG MOGHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-4-36] [REFERRED TO]
HEMLAL SAHU VS. UNION OF INDIA [LAWS(CHH)-2021-5-20] [REFERRED TO]
TIKAM SINGH VS. STATE OF U P [LAWS(ALL)-2011-3-146] [REFERRED TO]
MENTHA AND ALLIED PRODUCTS LTD VS. UNION OF INDIA [LAWS(ALL)-2013-11-5] [REFERRED TO]
RAJPAL SHARMA VS. STATE OF U P [LAWS(ALL)-2014-5-219] [REFERRED TO]
SYED FATEYAB ALI MEERZA VS. UNION OF INDIA [LAWS(CAL)-1990-11-13] [REFERRED TO]
NESTLE INDIA LIMITED VS. UNION OF INDIA [LAWS(DLH)-2013-5-464] [REFERRED TO]
XL IIT FORUM VS. STATE OF U P [LAWS(ALL)-2003-5-171] [REFERRED TO]
SUBRATA GHOSH VS. SABITENDRA NATH ROY AND ORS. [LAWS(CAL)-2017-1-56] [REFERRED TO]
VODAFONE INTERNATIONAL HOLDINGS B.V. VS. UNION OF INDIA [LAWS(BOM)-2010-9-213] [REFERRED TO]
KANNEPALLI CHINA VENKATA CHALAMAYYA SASTRI VS. STATE OF MADRAS [LAWS(APH)-1957-9-40] [REFERRED TO]
V RAMACHANDRA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1964-7-3] [REFERRED TO]
VENKATESWARA CHEMICALS VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2001-7-89] [REFERRED TO]
ASWINI KUMAR NATH VS. STATE OF WEST BENGAL [LAWS(CAL)-1952-1-15] [REFERRED TO]
ANUMATI SADHUKHAN VS. ASSISTANT REGIONAL CONTROLLER, PROCUREMENT, ALIPUR [LAWS(CAL)-1952-11-7] [REFERRED TO]
AMARENDRA NATH ROY CHOWDHURY VS. BIKASH CHANDRA GHOSE [LAWS(CAL)-1957-5-13] [REFERRED TO]
RAMRICHPAL AGARWALLA VS. STATE OF WEST BENGAL [LAWS(CAL)-1957-9-4] [REFERRED TO]
RAYMON AND CO INDIA PRIVATE LTD VS. WAVERLEY JUTE MILLS CO LTD [LAWS(CAL)-1958-7-19] [REFERRED TO]
MANAGING DIRECTOR ASSANSOL ELECTRIC CO LTD VS. ASSANSOL MUNICIPALITY [LAWS(CAL)-1964-3-30] [REFERRED TO]
MADHUSUDAN MILLS LTD VS. CORPORATION OF CALCUTTA [LAWS(CAL)-1975-12-5] [REFERRED TO]
SUVARNA CEMENTS LTD VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2002-2-97] [REFERRED TO]
NARMADA CHOUDHURY VS. MOTOR ACCIDENT CLAIMS TRIBUNAL [LAWS(GAU)-1983-7-1] [REFERRED TO]
MEGHA ASSAM COAL MINES INDIA LTD VS. STATE OF ASSAM [LAWS(GAU)-2004-6-45] [REFERRED TO]
MOIRANGTHEM MEDHABATI DEVI AND ANR. VS. STATE OF MANIPUR AND ORS. [LAWS(GAU)-2007-10-49] [REFERRED TO]
RIJU PRASAD SARMA VS. STATE OF ASSAM [LAWS(GAU)-2011-10-21] [REFERRED TO]
NAVNEET ARORA VS. SURENDER KAUR [LAWS(DLH)-2014-9-248] [REFERRED TO]
STATE OF MAHARASHTRA VS. R M D CHAMARBAUGWALIA [LAWS(BOM)-1955-1-6] [REFERRED TO]
CHANDRAKANT SHAMSUNDERLAL SHARMA VS. SECRETARY VIDARBHA BOARD OF SECONDARY EDUCATION NAGPUR [LAWS(BOM)-1957-9-16] [REFERRED TO]
BHIKUSA YAMASA KSHATRIYA VS. SANGAMNER AKOLA TALUKA BIDI KAMGAR UNION [LAWS(BOM)-1958-6-3] [REFERRED TO]
AMICHAND VALANJI VS. G B KOTAK [LAWS(BOM)-1964-10-5] [REFERRED TO]
ZOOLFIQAR ALI CURRIMBHOY EBRAHIM VS. OFFICIAL TRUSTEE OF MAHARASHTRA [LAWS(BOM)-1966-7-11] [REFERRED TO]
GANGADHAR NARSINGDAS AGRAWAL VS. ASSISTANT COLLECTOR OF CUSTOMS [LAWS(BOM)-1968-4-25] [REFERRED]
GOA JUDICIAL OFFICERS ASSOCIATION VS. STATE OF GOA [LAWS(BOM)-1995-6-23] [REFERRED TO]
KUMARI BAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2005-12-5] [REFERRED TO]
ONKAR NATH VS. RAMESHWAR DASS [LAWS(DLH)-1971-8-16] [REFERRED]
DAYARAM KHEMKARAN VERMA S/O KHEMKARAN VERMA VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-48] [REFERRED TO]
CHAMUNDI HOTEL P LTD VS. STATE [LAWS(KAR)-1997-3-7] [REFERRED TO]
MOHANLAL CHHAGANLAL MITHAIWALA VS. VIPINCHANDRA R GANDHI [LAWS(GJH)-1961-2-21] [REFERRED]
VODAFONE INDIA SERVICES PRIVATE LTD. VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(IT)-2014-12-25] [REFERRED TO]
SIMI A.C. VS. THE SECRETARY [LAWS(KER)-2014-10-236] [REFERRED TO]
K.V. HANNA THASNIM VS. STATE OF KERALA [LAWS(KER)-2014-3-27] [REFERRED TO]
INDIRA GANDHI COLLEGE FOR WOMEN COMMITTEE VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-4-121] [REFERRED TO]
GAGAN DEEP VS. STATE [LAWS(HPH)-1995-6-15] [REFERRED TO]
GAGAN DEEP AND ORS. VS. STATE AND HPU [LAWS(HPH)-1995-8-12] [REFERRED TO]
LOKESH GUPTA VS. STATE OF H.P. [LAWS(HPH)-2007-3-29] [REFERRED TO]
P.J. JOSEPH, PROPRIETOR, FOREIGN LIQUORS VS. ASST. EXCISE COMMISSIONER AND ORS. [LAWS(KER)-1952-10-20] [REFERRED TO]
MAMMAD KEYI VS. WEALTH TAX OFFICER CALICUT [LAWS(KER)-1961-7-29] [REFERRED TO]
STATE OF KERALA VS. LUKOSE [LAWS(KER)-1981-4-8] [REFERRED TO]
CHHATAR SINGH VS. STATE OF MADHYA BHARAT [LAWS(MPH)-1953-1-7] [REFERRED TO]
BHUPENDRA KUMAR BOSE VS. STATE OF ORISSA [LAWS(ORI)-1959-3-2] [REFERRED TO]
SANJAY VITHAL DAS SAMPAT VS. GOVERNMENT OF INDIA [LAWS(KER)-2020-1-223] [REFERRED TO]
SANJAY VITHAL DAS SAMPAT VS. GOVERNMENT OF INDIA [LAWS(KER)-2020-1-223] [REFERRED TO]
P THAMBIRAN PADAYACHI VS. STATE OF MADRAS [LAWS(MAD)-1951-11-9] [REFERRED TO]
LOTUS INDUSTRIALS KALLAI MALABAR VS. STATE OF MADRAS DEVELOPMENT DEPARTMENT MADRAS [LAWS(MAD)-1951-12-9] [REFERRED TO]
DEVARAJA SHENOY VS. STATE OF MADRAS [LAWS(MAD)-1951-12-14] [REFERRED TO]
NARASARAOPETA ELECTRIC CORPORATION LTD VS. STATE OF MADRAS [LAWS(MAD)-1951-4-33] [REFERRED TO]
K SUBRAMANIA PILLAI VS. STATE OF MADRAS [LAWS(MAD)-1968-12-3] [REFERRED TO]
RANGANATHA REDDY VS. SECRETARY, STATE TRANSPORT AUTHORITY [LAWS(KER)-1995-9-37] [REFERRED TO]
K R RAMASWA 6666 ALIAS TRAFFIC RAMASWAMY VS. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-2-303] [REFERRED]
S K GHOSH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1984-11-16] [REFERRED TO]
BIHAR OFFSET PRINTERS ASSOCIATION AND OTHERS VS. THE STATE OF BIHAR [LAWS(PAT)-2018-2-282] [REFERRED TO]
RANA BASHISHST CHAND RAI VS. SARDARNI RADHIKA DEVI [LAWS(P&H)-1951-8-7] [REFERRED TO]
ISHER SINGH GROVER VS. UNION OF INDIA UOI [LAWS(P&H)-1954-12-4] [REFERRED TO]
BHAGWAN DASS SUD AND SONS VS. INCOME TAX OFFICER [LAWS(P&H)-1956-1-14] [REFERRED TO]
BARHAM DUTT VS. PEOPLES CO-OPERATIVE TRANSPORT SOCIETY LTD [LAWS(P&H)-1960-8-15] [REFERRED TO]
MAHANT LACHMAN DASS CHELA MAHANT ISHAR DASS VS. STATE OF PUNJAB [LAWS(P&H)-1968-3-55] [REFERRED]
MOOL CHAND JAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-9-76] [REFERRED TO]
WELFARE ASSOCIATION ARP MAHARASHTRA VS. RANJIT P GOHIL [LAWS(SC)-2003-2-29] [REFERRED]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [LAWS(SC)-1952-1-5] [REFERRED TO]
STATE OF BIHAR VS. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA [LAWS(SC)-1952-5-16] [REFERRED TO]
PURSHOTTAM GOVINDJI HALAI VS. B M DESAI ADDITIONAL COLLECTOR OF BOMBAY [LAWS(SC)-1955-10-6] [RELIED ON]
KAMESHWAR SINGH AND OTHERS VS. THE STATE OF BIHAR AND ANOTHER [LAWS(PAT)-1951-3-24] [REFERRED TO]
MOHAMMAD ANZAR HUSNAIN VS. STATE OF BIHAR [LAWS(PAT)-1952-1-8] [REFERRED TO]
BATA SHOE CO LTD VS. ALI HASAN [LAWS(PAT)-1955-11-13] [REFERRED TO]
THE BIHAR STATE TYPISTS COPYISTS UNION VS. THE STATE OF BIHAR AND ANR. [LAWS(PAT)-1972-12-15] [REFERRED TO]
SUBAL KUMAR DEY VS. STATE OF TRIPURA [LAWS(TRIP)-2015-8-18] [REFERRED TO]
HAMID ALI KHAN (D) THROUGH LRS. VS. STATE OF U.P. [LAWS(SC)-2021-11-50] [REFERRED TO]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [LAWS(SC)-1978-1-1] [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [LAWS(SC)-1978-1-6] [REFERRED TO]
JIWANI KUMAR PARAKI VS. FIRST LAND ACQUISITION COLLECTOR CALCUTTA [LAWS(SC)-1984-8-39] [RELIED ON]
GRAHAK SANSTHA MANCH VS. STATE OF MAHARASHTRA [LAWS(SC)-1994-4-25] [CITED]
BHAGWAN DAS SHARMA & OTHERS VS. STATE OF U.P. & OTHERS [LAWS(ALL)-2016-11-45] [REFERRED TO]
STARLIGHT BRUCHEM LTD. VS. STATE OF U.P., [LAWS(ALL)-2017-5-85] [REFERRED TO]
SUDHIR SINGH VS. STATE OF U.P [LAWS(ALL)-2022-3-56] [REFERRED TO]
BAL KRISHANA VS. STATE OF U. P. [LAWS(ALL)-2023-1-60] [REFERRED TO]
ANDHRA PRADESH NON GAZETTED OFFICERS ASSOCIATION VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1959-10-17] [REFERRED TO]
M SEETHARAMASWAMI AND CO VS. COMMERCIAL TAX OFFICER ELLURU [LAWS(APH)-1959-12-1] [REFERRED TO]
P KESAVA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1960-10-18] [REFERRED TO]
SYNDICATE BANK STAFF ASSOCIATION (BY ITS GENERAL SECRETARY) VS. REGIONAL LABOUR COMMISSIONER (CENTRAL) [LAWS(APH)-1966-2-39] [REFERRED TO]
THE GOVT OF HYDERABAD NOW ANDHRA PRADESH VS. MOHD. SALAMATULLAH AND OTHERS [LAWS(APH)-1967-8-29] [REFERRED TO]
B RAJESH KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2000-8-97] [REFERRED TO]
FAIZAL HASAMALI MIRZA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-16] [REFERRED TO]
ORGANIC AGRO MANUFACTURES ASSOCIATION VS. UNION OF INDIA [LAWS(BOM)-2024-4-171] [REFERRED TO]
MONORANJAN ROY VS. COLLECTOR OF CUSTOMS [LAWS(CAL)-1951-2-29] [REFERRED TO]
NABA KUMAR SEAL VS. STATE OF WEST BENGAL [LAWS(CAL)-1952-3-24] [REFERRED TO]
SHIVA NANDAN SINHA VS. STATE OF WEST BENGAL [LAWS(CAL)-1953-7-18] [REFERRED TO]
CALCUTTA GAS CO PROPRIETARY LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-1960-11-6] [REFERRED TO]
STANDARD LITERATURE CO PRIVATE LTD VS. UNION OF INDIA [LAWS(CAL)-1967-4-13] [REFERRED TO]
SHYAMLAL PUROHIT VS. JAGANNATH RAY [LAWS(CAL)-1968-12-13] [REFERRED TO]
ARUN KUMAR MUKHOPADHYAY VS. INSTITUTE OF CHARTERED ACCOUNTANTS INDIA [LAWS(CAL)-1979-7-17] [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2011-5-78] [REFERRED TO]
KUSUM LATA VS. STATE OF U.P. [LAWS(ALL)-2015-12-288] [REFERRED TO]
MAULA BUX AND 21 ORS VS. STATE OF WEST BENGAL [LAWS(CAL)-1990-1-4] [REFERRED TO]
STATE TRANSPORT AUTHORITY, WEST BENGAL VS. JOYDEB SAMANTA & ORS. [LAWS(CAL)-1994-5-19] [REFERRED TO]
MONARANJAN DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-1997-5-5] [REFERRED TO]
GREENFIELD CORPORATION LTD VS. U P FINANCIAL CORPORATION [LAWS(ALL)-2002-5-96] [REFERRED TO]
DHARMENDRA KUMAR VS. UNION OF INDIA [LAWS(ALL)-2003-4-214] [REFERRED TO]
WILLARD INDIA LTD VS. UNION OF INDIA [LAWS(ALL)-2003-5-129] [REFERRED TO]
J K CONSTRUCTION ENGINEERS AND CONTRACTOR AND SRI S V RANGA REDDY VS. UNION OF INDIA UOI [LAWS(ALL)-2006-2-272] [REFERRED TO]
PRIYAMVADA DEVI BIRLA VS. AJAY KUMAR NEWAR [LAWS(CAL)-2020-9-4] [REFERRED TO]
RUPA & CO. LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-2-193] [REFERRED TO]
ARUN KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-1998-8-95] [REFERRED TO]
AIDAL SINGH VS. KARAN SINGH [LAWS(ALL)-1957-1-16] [REFERRED TO]
DURGA GITA VIDYALAYA ASSOCIATION VS. STATE OF U P [LAWS(ALL)-1961-11-5] [REFERRED TO]
CHADAMI LAL VS. GENERAL MANAGER WESTERN RAILWAY [LAWS(ALL)-1961-8-9] [REFERRED TO]
RAGHUNANDAN PRASAD MOHAN LAL BAREILLY VS. INCOME TAX APPELLATE TRIBUNAL [LAWS(ALL)-1969-3-12] [REFERRED TO]
SAEED AHMAD VS. INSPECTING ASSISTANT COMMISSIONER [LAWS(ALL)-1970-2-8] [REFERRED TO]
UMESH CHAND VINOD KUMAR VS. KRISHI UTPADAN MANDI SAMITI [LAWS(ALL)-1983-9-4] [REFERRED TO]
BALKRISHNA PANDURANG MOGHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-3-18] [REFERRED TO]
ARUN GULAB GAVLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-10-37] [REFERRED TO]
TADIKONDA NARMADA VS. DISTRICT COLLECTOR, EAST GODAVARI DISCT, KAKINADA [LAWS(APH)-2013-11-133] [REFERRED TO]
MIRADOR COMMERCIAL PVT. LTD. VS. POWER GRID CORPORATION OF INDIA LTD. AND ORS. [LAWS(APH)-2015-8-22] [REFERRED TO]
TAKKELLA LAKSHMINARASAIAH VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2019-11-43] [REFERRED TO]
VAKACHARLA VEERAIAH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-7-7] [REFERRED TO]
HEMAN SANTLAL VS. STATE OF BOMBAY [LAWS(BOM)-1951-1-9] [REFERRED TO]
UNITED MOTORS INDIA LTD VS. STATE OF BOMBAY [LAWS(BOM)-1952-12-1] [REFERRED TO]
LAWRENCE SINGH INGTY VS. S.K. DATTA AND ORS. [LAWS(GAU)-1965-1-4] [REFERRED TO]
KARI TLIIMMARAYASWAMY EDUCATION SOCIETY VS. STATE OF KARNATAKA [LAWS(KAR)-1990-3-47] [REFERRED TO]
KARNATAKA F I D CORPN LTD VS. STATE [LAWS(KAR)-1995-2-38] [REFERRED TO]
SHAH PRAVINCHAND HARAKHCHAND VS. STATE OF GUJARAT [LAWS(GJH)-1974-4-8] [CASES REFERRED]
GOVINDA REDDY VS. STATE OF KARNATAKA [LAWS(KAR)-1957-9-10] [REFERRED TO]
C NATARAJA MUDALIAR VS. MADRAS STATE [LAWS(MAD)-1952-8-22] [REFERRED TO]
N V VAIDYANATHA AYYAR VS. INDIAN BANK LTD [LAWS(MAD)-1954-12-14] [REFERRED TO]
GIAN CHAND VS. STATE OF J&K [LAWS(J&K)-1957-2-2] [REFERRED TO]
S SANT SINGH VS. STATE OF J&K [LAWS(J&K)-1958-10-5] [REFERRED TO]
A.A. AKHOON & ORS. VS. STATE OF J&K & ORS. [LAWS(J&K)-1958-10-8] [REFERRED TO]
MASTER MOHD MAQBOOL VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1970-9-10] [REFERRED]
PANKAJ GANDOTRA VS. STATE OF J&K [LAWS(J&K)-1992-2-5] [REFERRED TO]
COCHIN COLLEGE VS. AJITH KUMAR K [LAWS(KER)-2014-9-87] [REFERRED TO]
STATE OF TAMIL NADU VS. V.S. SAI SACHIN [LAWS(MAD)-2017-7-56] [REFERRED TO]
THE TABOCCO INSTITUTE OF INDIA AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(KAR)-2017-12-81] [REFERRED TO]
KIRAN DEVI VS. STATE OF H.P. [LAWS(HPH)-2002-12-25] [REFERRED TO]
BHERODAN VS. MURLIDHAR [LAWS(MPH)-1960-3-9] [REFERRED TO]
JAGDISH NARAIN BABULAL JAISWAL VS. COLLECTOR [LAWS(MPH)-1961-4-6] [REFERRED TO]
SOCIETY OF AUDITORS CHENNAI AND VS. COMPTROLLER AND AUDITOR GENERAL OF INDIA NEW DELHI [LAWS(MAD)-1999-10-50] [REFERRED TO]
BISHNU CHARAN MUKHERJEE VS. STATE OF ORISSA [LAWS(ORI)-1951-4-1] [REFERRED TO]
SUSAMA PATNAIK VS. MANAGING COMMITTEE BUXI JAGABANDHU ENGLISH [LAWS(ORI)-1992-1-8] [REFERRED TO]
STATE VS. JANAMOHAN DAS [LAWS(ORI)-1993-1-12] [REFERRED TO]
PRAKASH CHAND JAIN AND ANOTHER VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2002-6-49] [REFERRED TO]
DIDAR SINGH AND ORS. VS. UNION TERRITORY AND ORS. [LAWS(P&H)-2011-3-777] [REFERRED TO]
MAHARAJA KISHANGARH MILLS LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-1953-2-22] [REFERRED TO]
MURARI LAL VS. STATE [LAWS(RAJ)-1959-4-5] [REFERRED TO]
PREM NATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1964-11-2] [REFERRED TO]
BAJRANG LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1981-4-22] [REFERRED TO]
I R COELHO VS. STATE OF TAMIL NADU [LAWS(MAD)-1991-7-31] [REFERRED TO]
KATHIAWAR INDUSTRIES LIMITED VS. CUSTODIAN GENERAL OF EVACUEE PROPERTY GOVERNMENT OF INDIA [LAWS(P&H)-1965-8-5] [REFERRED TO]
PRADEEP KUMAR VS. SATE OF RAJASTHAN [LAWS(RAJ)-2002-3-81] [REFERRED TO]
RAM LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-6-3] [REFERRED TO]
T M A PAI FOUNDATION VS. STATE OF KARNATAKA [LAWS(SC)-2002-10-89] [REFERRED TO 347]
GOVERNMENT OF ANDHRA PRADESH VS. P LAXMI DEVI [LAWS(SC)-2008-2-180] [REFERRED TO]
PRABHAWATI AND ORS. VS. STATE OF BIHAR AND ORS. [LAWS(SC)-2013-9-135] [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [LAWS(SC)-1958-3-11] [REFERRED]
DWARKADAS SHRINIVAS VS. SHOLAPUR SPINNING AND WEAVING COMPANY LIMITED [LAWS(SC)-1953-12-1] [DISAPPROVED]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [LAWS(SC)-1954-12-3] [REFERRED TO]
ABDUL GHAFFAR VS. SAWAL RAM [LAWS(PAT)-1968-9-3] [REFERRED TO]
BINOY VISWAM VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2017-6-6] [REFERRED TO]
X VS. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVT. OF NCT OF DELHI [LAWS(SC)-2022-9-138] [REFERRED TO]
VST DISTRIBUTION STORAGE AND LEASING CO LTD VS. STATE OF WEST BENGAL [LAWS(ST)-1995-11-1] [REFERRED TO]
MADHU KISHWAR JULIANA LAKRA VS. STATE OF BIHAR [LAWS(SC)-1996-4-8] [CONSIDERED]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [LAWS(SC)-1994-1-109] [RELIED ON]
SOMPRAKASH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-220] [REFERRED TO]
STATE OF U.P. AND ANOTHER VS. CLASS IV EMPLOYEES ASSOCIATION, HIGH COURT AND 2 OTHERS [LAWS(ALL)-2017-4-45] [REFERRED TO]
PANDIT PRITHI NATH MEMORIAL SOCIETY VS. STATE OF U. P. [LAWS(ALL)-2021-11-155] [REFERRED TO]
BEROJGAR AUDYOGIK KALYAN SAMITI VS. STATE OF U.P. [LAWS(ALL)-2023-1-22] [REFERRED TO]
MOHD NAIYYAR VS. COMPETENT AUTHORITY DISTRICT MAGISTRATE MUZAFFARNAGAR [LAWS(ALL)-2010-2-27] [REFERRED TO]
EAST U P SUGAR MILLS ASSOCIATION LKO VS. STATE OF U P [LAWS(ALL)-2012-2-15] [REFERRED TO]
Awadhesh Pratap Singh and Others VS. State of U.P.and Others [LAWS(ALL)-2012-4-209] [REFERRED TO]
NAWN ESTATES PVT LTD VS. COMMISSIONER OF INCOME TAX [LAWS(CAL)-1981-1-21] [REFERRED TO]
P SATYANARAYANA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1959-1-4] [REFERRED TO]
NARRA LINGAYYA VS. REVENUE DIVISIONAL OFFICER NARSARAOPET [LAWS(APH)-1963-8-31] [REFERRED TO]
TUNGABHADRA INDUSTRIES LIMITED KURNOOL VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1965-7-2] [REFERRED TO]
J V KRISHNAIAH VS. SUB COLLECTOR GUDUR [LAWS(APH)-1966-12-12] [REFERRED TO]
KANAKA DURGA WINES VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1995-4-17] [REFERRED TO]
B VENKAMMA VS. B KOMARAMMA [LAWS(APH)-1995-9-87] [FOLLOWED TO (PARA 3) 3.]
RAINBOW CHILDRENS MEDICARE P LTD VS. DEPUTY COMMERCIAL TAX OFFICER VIGILANCE AND ENFORCEMENT [LAWS(APH)-2001-11-91] [REFERRED TO]
ARUNA A VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2002-11-98] [REFERRED TO]
ANWAR ALI SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-1951-8-4] [REFERRED TO]
LUXMI JANARDAN JEW VS. STATE OF WEST BENGAL [LAWS(CAL)-1958-8-19] [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. SAMBHU HELA [LAWS(CAL)-1973-6-23] [REFERRED TO]
DEBI SINGH VS. JAGDISH SARAN SINGH [LAWS(ALL)-1952-1-6] [REFERRED TO]
MATRUMAL SHARMA VS. CHIEF INSPECTOR OF SHOPS AND COMMERCIAL ESTABLISHMENTS [LAWS(ALL)-1952-3-10] [REFERRED TO]
POORAN MISTRY VS. STATE OF U P [LAWS(ALL)-1955-1-5] [REFERRED TO]
ZIAULLAH KHAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1955-4-16] [REFERRED TO]
RAJA SRINIWAS PRASAD SINGH VS. S [LAWS(ALL)-1961-11-2] [REFERRED TO]
NAND RAM CHHOTEY LAL VS. KISHORI RAMAN SINGH [LAWS(ALL)-1961-12-23] [REFERRED TO]
SULBHA DEVI GUPTA VS. BENARES COTTON AND SILK MILLS LTD [LAWS(ALL)-1963-12-12] [REFERRED TO]
G S CHOORAMANI AND ORS VS. STATE OF U P [LAWS(ALL)-1967-10-6] [REFERRED TO]
HAKIM SINGH VS. SHIV SAGAR [LAWS(ALL)-1973-4-3] [REFERRED TO]
TALMAKIWADI CO OPERATIVE HOUSING SOCIETY LIMITED BOMBAY VS. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES BOMBAY [LAWS(BOM)-1998-11-74] [REFERRED TO]
JAGDISH V SHETTY VS. COMMISSIONER OF POLICE; STATE OF MAHARASHTRA; NATIONAL AIDS CONTROL ORGANISATION; DISTRICT COLLECTOR OF PUNE [LAWS(BOM)-2006-4-205] [REFERRED]
PRABHAT KUMAR MISHRA VS. SOUTH EASTERN COALFIELDS LTD. [LAWS(CHH)-2016-8-3] [REFERRED TO]
PRABHU NATH PRASAD GUPTA VS. STATE OF U P [LAWS(ALL)-2003-7-216] [REFERRED TO]
JAI RAM VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2004-5-111] [REFERRED TO]
VASANTI CHITRA MANDIR VS. STATE OF U P [LAWS(ALL)-2004-5-146] [REFERRED TO]
SHER SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1989-2-21] [REFERRED TO]
CONSTABLE C P 117 YAD ALI VS. SUPERINTENDENT OF POLICE CHANDAULI [LAWS(ALL)-2001-1-65] [REFERRED TO]
RALLI BROTHERS & CONEY VS. OFFICIAL LIQUIDATOR OF THE SWADESHI MILLS COMPANY LTD. (IN LIQUIDATION) [LAWS(BOM)-2011-10-154] [REFERRED TO]
SHRIGONDA TALUKA SAKHAR KAMGAR UNION VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-12-14] [REFERRED TO]
J. GALA ENTERPRISES VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-3-100] [REFERRED TO]
BALKRISHNA INDUSTRIES LTD. VS. THE UNION OF INDIA AND ORS. [LAWS(BOM)-2015-12-103] [REFERRED TO]
B RAJENDRA PRASAD VS. CONTROLLER EXAMINATIONS NAGARJUNA UNIVERSITY GUNTUR [LAWS(APH)-2003-7-21] [REFERRED TO]
K DEVAIAH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2012-5-2] [REFERRED TO]
PARAG SAIKIA AND ANOTHER VS. BISHU RAM BORA AND OTHERS [LAWS(GAU)-1983-5-11] [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. S.R. DETHE [LAWS(BOM)-1970-12-10] [REFERRED TO]
S M MALLEWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1993-3-46] [REFERRED TO]
ALL INDIA AIRCRAFT ENGINEERS ASSOCIATION VS. UNION OF INDIA [LAWS(DLH)-2022-2-68] [REFERRED TO]
SYAMLAL MANDAL VS. THE MUNICIPAL BOARD OF DHUBRI [LAWS(GAU)-1951-6-3] [REFERRED TO]
MAHINDRA MOHAN LAHIRI VS. STATE OF ASSAM [LAWS(GAU)-1952-8-3] [REFERRED TO]
RANI VS. STATE OF KARNATAKA [LAWS(KAR)-2012-9-90] [REFERRED TO]
S Ananda and others VS. Visveswarya Technological University Gnana Sangama Belgaum - 590018 Represented by its Vice Chancellor and Regional Office Visveswaraya Technological University RCHS Layout Annapoorneshwarinagar Nagarbhavi Bangalore Repre [LAWS(KAR)-2012-9-324] [REFERRED TO]
SANNARANGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2013-3-46] [REFERRED TO]
V V PURIE VS. E M STEEL LIMITED [LAWS(DLH)-1978-12-10] [REFERRED ).]
HARIKUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-1993-10-12] [REFERRED TO]
ANTI-CORRUPTION PEOPLES MOVEMENT REGISTRATION NO. EKM/TC/245/2013 VS. STATE OF KERALA [LAWS(KER)-2022-12-213] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AMIN R M [LAWS(GJH)-1970-10-2] [REFERRED TO]
UNITED SAL LWORKS AND INDUSTRIES LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2003-5-53] [REFERRED]
RAJASHEKHAR T R VS. STATE [LAWS(KAR)-1984-1-30] [REFERRED TO]
K.G.PURUSHOTHAMAN VS. STATE OF KERALA [LAWS(KER)-2020-6-223] [REFERRED TO]
HAZARI LAL BHANNA MAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1952-11-2] [REFERRED TO]
VAREED VS. STATE [LAWS(KER)-1950-3-7] [REFERRED TO]
KOCHUNNI KARTHA VS. STATE [LAWS(KER)-1960-11-27] [REFERRED TO]
IN RE: AUDIT REPORTS OF THE TRAVANCORE DEVASWOM BOARD VS. STATE [LAWS(KER)-1961-1-49] [REFERRED TO]
BRAJESH KUMAR VS. STATE OF M P AND OTHERS [LAWS(MPH)-2017-10-174] [REFERRED TO]
RAJAH HEALTHY ACRES (P) LTD. VS. STATE OF KERALA [LAWS(KER)-2016-12-65] [REFERRED TO]
SUKAPURAM SABHAYOGAM VS. STATE OF KERALA [LAWS(KER)-1989-8-23] [REFERRED TO]
DIDAR SINGH VS. JASBIR SINGH [LAWS(P&H)-2011-3-266] [REFERRED TO]
K.P. KHEMKA AND ORS. VS. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ORS. [LAWS(P&H)-2015-4-118] [REFERRED TO]
LAKSHMIKANTA K VS. STATE OF KARNATAKA [LAWS(KAR)-2022-4-11] [REFERRED TO]
KASINATH TRIPATHY VS. STATE OF ORISSA [LAWS(ORI)-1976-1-5] [REFERRED TO]
ANARASH RAI VS. UNION OF INDIA [LAWS(PAT)-2013-11-46] [REFERRED TO]
UNION OF INDIA VS. ELPHANSTONE SPINNING AND WEAVING CO LTD [LAWS(SC)-2001-1-51] [REFERRED]
A B SHANTHI ALIAS VENNIRA ADAI NIRMALA VS. ASSISTANT DIRECTOR OF INSPECTION INVESTIGATION [LAWS(MAD)-1992-4-51] [REFERRED TO]
V NARASIMHACHARIAR VS. EGMORE BENEFIT SOCIETY 3RD BRANCH LTD [LAWS(MAD)-1954-11-8] [REFERRED TO]
SANTHAMMA AND OTHERS VS. NEELAMMA AND OTHERS [LAWS(MAD)-1955-7-23] [REFERRED]
SHRI MEIHOUBAM RAKESH SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-3-9] [REFERRED TO]
AJAIB SINGH LEHNA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1952-6-6] [REFERRED TO]
KALI RAM VS. THE STATE OF PUNJAB AND ANR. [LAWS(P&H)-1966-9-16] [REFERRED TO]
UDE SINGH VS. THE STATE OF HARYANA, ETC. [LAWS(P&H)-1971-11-16] [REFERRED TO]
ABDUL AZIZ VS. LATE KANHAIYA LAL THROUGHT HIS L/RS. [LAWS(RAJ)-2002-10-55] [REFERRED TO]
V SUBRAMANIAM VS. RAJESH RAGHUVANDRA RAO [LAWS(SC)-2009-3-195] [REFERRED TO]
SHASHIBALA CHAUHAN VS. STATE OF M.P. [LAWS(MPH)-2021-10-19] [REFERRED TO]
CHIRAG SINGHVI VS. STATE OF RAJASTHAN THROUGH POLICE COMMISSIONER, JODHPUR [LAWS(RAJ)-2017-12-86] [REFERRED TO]
STATE OF BOMBAY VS. F N BALSARA [LAWS(SC)-1951-5-13] [REFERRED]
GOBARDHAN JOSHI VS. STATE OF BIHAR [LAWS(PAT)-1955-3-11] [REFERRED TO]
JAGESHWAR PD SINGH VS. BIRCHA CHAMAR [LAWS(PAT)-1955-4-2] [REFERRED TO]
ASHOK ANAND VS. VEDSONS ENGINEERS (P.) LTD. (IN LIQUIDATION) [LAWS(P&H)-2008-8-155] [REFERRED TO]
SHERSINGH VS. GHANSIRAM [LAWS(RAJ)-1953-12-1] [REFERRED TO]
MISHRIMAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1960-11-24] [REFERRED TO]
TILKAYAT GOVINDLALJI VS. STATE [LAWS(RAJ)-1962-1-8] [REFERRED TO]
KANHAIYALAL VS. UNIVERSITY OF RAJASTHAN [LAWS(RAJ)-1962-9-28] [REFERRED TO]
JWALA PRASAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-1972-11-19] [REFERRED TO]
STATE OF RAJASTHAN VS. KHEM CHAND SHARMA [LAWS(RAJ)-1992-7-64] [REFERRED TO]
RANA NAHID VS. SAHIDUL HAQ CHISTI [LAWS(SC)-2020-6-34] [REFERRED TO]
NOEL HARPER VS. UNION OF INDIA [LAWS(SC)-2022-4-26] [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [LAWS(SC)-1970-2-1] [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [LAWS(SC)-1973-4-33] [RELIED ON]