BABUBHAI Vs. STATE OF GUJARAT

Referred Judgements :-

R P KAPUR VS. STATE OF PUNJAB [REFERRED TO]
KAILASH CHANDRA VS. UNION OF INDIA [REFERRED TO]
S N SHARMA VS. BIPEN KUMAR TIWARI [REFERRED TO]
JAMUNA CHAUDHARY VS. STATE OF BIHAR [REFERRED TO]
MAHMOOD VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAM LAL NARANG OM PRAKASH NARANG VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED TO]
KASHMERI DEVI VS. DELHI ADMINISTRATION [REFERRED TO]
STATE OF BIHAR VS. P P SHARMA IAS [REFERRED TO]
K CHANDRASEKHAR MARIAM RASHEEDA S K SHARMA S NAMBI NARAYANAN D SASI KUMARAN 1 THE DIRECTOR CENTRAL BUREAU OF INVESTIGATION VS. STATE OF KERALA [REFERRED TO]
NAVINCHANDRA N MAJITHIA VS. STATE OF MEGHALAYA [REFERRED TO]
EICHER TRACTORS LIMITED HARYANA VS. COMMISSIONER OF CUSTOMS MUMBAI [REFERRED TO]
T T ANTHONY VS. STATE OF KERALA [REFERRED TO]
UPKAR SINGH VS. VED PRAKASH [REFERRED TO]
RAMESHCHANDRA NANDLAL PARIKH VS. STATE OF GUJARAT [REFERRED TO]
STATE OF A P VS. V SARMA RAO [REFERRED TO]
RAMACHANDRAN VS. UDHAYAKUMAR [REFERRED TO]
NIRMAL SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
MITHABHAI PASHABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
KISHAN LAL VS. DHARMENDRA BAFNA [REFERRED TO]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [REFERRED TO]