Referred Judgements :-

THUNGABHADRA INDUSTRIES LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED]
GANGA BISHNU SWAIKA VS. CALCUTTA PINJRAPOLE SOCIETY [REFERRED]
UDAI RAM SHARMA VS. UNION OF INDIA [REFERRED]
RATILAL SHAKARABHAI VS. STATE OF GUJARAT [REFERRED]
SONE LAL VS. STATE OF UTTAR PRADESH [REFERRED NORTHERN INDIA CATERERS (I) LTD. V. LT.GOVERNOR OF DELHI,1980 2 167 (173)]]
DELHI DEVELOPMENT AUTHORITY UNION OF INDIA VS. SUDAN SINGH:BALBIR SINGH [REFERRED]
ABHEY RAM VS. UNION OF INDIA [REFERRED]
DELHI ADMINISTRATION VS. GURDIP SINGH UBAN [REFERRED]
B R GUPTA VS. UNION OF INDIA [REFERRED BALAK RAM GUPTA V. UNION OF INDIA,AIR 1987 DELHI 239 (FB)]

Cited Judgements :-

LAXMAN DAS VS. DEOJI MAL [LAWS(RAJ)-2002-9-31] [REFERRED TO]
SURESH KUMAR AGARWAL VS. BIMALA BHUE AND OTHERS [LAWS(ORI)-2017-11-51] [REFERRED TO]
Sankar Das VS. Paradeep Phosphates Ltd. [LAWS(ORI)-2009-9-18] [REFERRED TO]
RAJIV PUJARI VS. STATE OF ORISSA [LAWS(ORI)-2010-11-19] [REFERRED TO]
RAJIV PUJARI VS. STATE OF ORISSA [LAWS(ORI)-2010-11-19] [REFERRED TO]
LILI BEHERA VS. PREMALATA MALLICK [LAWS(ORI)-2010-5-30] [REFERRED TO]
LARSEN AND TOUBRO LTD VS. STATE OF ORISSA [LAWS(ORI)-2011-3-12] [REFERRED TO]
JAISU SHIPPING COMPANY PRIVETE LIMITED VS. M V ASEAN JADE [LAWS(GJH)-2002-12-24] [REFERRED]
M V ASEAN JADE VS. JAISU SHIPPING COMPANY PRIVATE LIMITED [LAWS(GJH)-2002-2-43] [REFERRED]
RAM CHANDRA SINGH VS. SAVITRI DEVI [LAWS(SC)-2004-7-77] [REFERRED TO]
MAHARANA PARTAP CHARITABLE TRUST VS. STATE OF HARYANA [LAWS(P&H)-2014-12-48] [REFERRED TO]
RAMJI VEERJI PATEL VS. REVENUE DIVISIONAL OFFICER [LAWS(SC)-2011-11-4] [REFERRED TO]
UNION OF INDIA VS. EX-GNR AJEET SINGH [LAWS(SC)-2013-4-5] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. DARIUS SHAPUR CHENNAI [LAWS(SC)-2005-9-65] [REFERRED TO]
M.R.SRINIVASAN VS. STATE OF TAMILNADU [LAWS(MAD)-2012-8-262] [REFERRED TO]
THE SPECIAL OFFICER VS. P. RAVICHANDRAN AND ORS. [LAWS(MAD)-2016-3-140] [REFERRED TO]
STATE OF HARYANA THROUGH THE LAC, GURGAON AND ANOTHER VS. ASHOK CHOPRA [LAWS(P&H)-2008-9-206] [REFERRED TO]
IN RE: RASHID KHAN PATHAN AND ORS VS. IN RE: RASHID KHAN PATHAN AND ORS. [LAWS(SC)-2020-9-44] [REFERRED TO]
SUPERTECH LTD VS. EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION [LAWS(SC)-2021-10-147] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. GODFREY PHILLIPS (I) LTD [LAWS(SC)-2022-5-22] [REFERRED TO]
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY VS. DARSHAN LAL BOHRA [LAWS(SC)-2024-7-47] [REFERRED TO]
SHUKHAVARIYA BAI VS. UNION OF INDIA [LAWS(MPH)-2006-8-74] [REFERRED TO]
GULABI NAGAR GRIHA NIRMAN SAHKARI SAMITI MARYADIT BHOPAL VS. STATE OF M P [LAWS(MPH)-2003-3-45] [REFERRED TO]
M THANDAPANI VS. DISTRICT COLLECTOR COINBATORE DISTRICT [LAWS(MAD)-2008-9-258] [REFERRED TO]
T.D.DAYAL VS. MADUPU HARINARAYANA [LAWS(APH)-2013-8-70] [REFERRED TO]
FIELD MINING AND ISPAT LTD VS. GOVIND DAS S/O GOVERDHAN DAS DAGA [LAWS(BOM)-2008-8-414] [RELIED ON]
HENRIQUETA MARIA VS. STATE OF GOA [LAWS(BOM)-2008-2-149] [REFERRED TO]
BANWARI LAL SHARMA VS. UOI [LAWS(DLH)-2006-9-120] [REFERRED TO]
CHATRO DEVI VS. UNION OF INDIA [LAWS(DLH)-2006-12-113] [REFERRED TO]
BASHIRUDIN VS. UOI [LAWS(DLH)-2006-8-255] [REFERRED TO]
C I D C O VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-10-2] [REFERRED TO]
JAGJIT GREWAL VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-12-218] [REFERRED TO]
M/S BPL LIMITED VS. M/S MORGAN SECURITIES & CREDITS PVT. LTD. [LAWS(DLH)-2024-11-5] [REFERRED TO]
ISHTIAQ AHMAD VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2012-5-396] [REFERRED]
U.P.Shaskiya Adhivakta Kalyan Samiti, 8, Mustafa Market, SI VS. State of U.P. [LAWS(ALL)-2012-1-307] [REFERRED TO]
DEVENDRA PRATAP SINGH VS. UNION OF INDIA [LAWS(ALL)-2011-7-13] [REFERRED TO]
RAJ RANI GUPTA VS. MCD [LAWS(DLH)-2004-10-18] [REFERRFED TO]
SANJEEV KUMAR RAJORA VS. UNION OF INDIA [LAWS(DLH)-2004-2-48] [REFERRED TO]
GODFREY PHILIPS INDIA LTD VS. UNION OF INDIA [LAWS(DLH)-2005-11-112] [REFERRED TO]
SARUP SINGH VS. UNION OF INDIA [LAWS(DLH)-2002-2-103] [RELIED ON]
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY VS. ATAR SINGH [LAWS(ALL)-2003-3-92] [REFERRED TO]
UNION OF INDIA VS. KRISHAN LAL ARNEJA [LAWS(SC)-2004-4-53] [REFERRED TO]
OM PARKASH VS. UNION OF INDIA [LAWS(SC)-2010-2-55] [REFERRED TO]
COLLECTOR OF LAND ACQUISITION VS. ANDAMAN TIMBER INDUSTRIES [LAWS(SC)-2014-12-36] [REFERRED TO]
GIRIMALLAPPA VS. SPECIAL LAND ACQUISITION OFFICER M & MIP [LAWS(SC)-2012-7-39] [REFERRED TO]
KAMALA RAPHAEL VS. EARNEST [LAWS(KER)-2011-1-257] [REFERRED TO]
SAINIK MISSING AND ALLIED SERVICES LTD VS. MAHANDI COAL FIELDS LTD. [LAWS(ORI)-2011-4-60] [REFERRED TO]
GAGAN BANGA VS. STATE OF WEST BENGAL [LAWS(SC)-2024-9-58] [REFERRED TO]
RESERVE BANK OF INDIA VS. JAYANTILAL N. MISTRY [LAWS(SC)-2021-4-38] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUNIL KHATRI [LAWS(SC)-2022-5-79] [REFERRED TO]
AJAY PAL SINGH AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-8-77] [REFERRED TO]
MANGILAL AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-520] [REFERRED TO]
MUNSHI RAM AND OTHERS VS. STATE OF HIMACHAL PRADESH & ORS [LAWS(HPH)-2016-6-232] [REFERRED TO]
KRISHNA PATHAK WIFE OF LATE TARKESHWAR NATH PATHAK VS. VINOD SHANKAR TIWARI [LAWS(ALL)-2005-2-36] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U P [LAWS(ALL)-2003-10-177] [REFERRED TO]
CHHATRAPAL SINGH VS. STATE OF U P [LAWS(ALL)-2003-9-193] [REFERRED TO]
SANJAY SINGH VS. CIVIL JUDGE, J D KADIPUR, SULTANPUR [LAWS(ALL)-2020-2-555] [REFERRED TO]
SIMBHOLI SUGARS LTD VS. STATE OF U P [LAWS(ALL)-2010-4-132] [REFERRED TO]
ASHA DEVI VS. ADDITIONAL COMMISSIONER (IIND), VARANASI AND ORS. [LAWS(ALL)-2015-4-331] [REFERRED TO]
RAJINDER KUMAR SHARMA VS. UNION OF INDIA [LAWS(DLH)-2007-4-87] [REFERRED TO]
GUNREDDY RAMKOTI REDDY VS. STATE OF A.P. [LAWS(APH)-2014-4-45] [REFERRED TO]
JER RUTTON KAVASMANEK AND ANR. VS. GHARDA CHEMICALS LTD. AND ORS. [LAWS(BOM)-2011-6-221] [REFERRED TO]
MANJULA PANT VS. BHATKHANDE MUSIC INSTITUTE A DEEMED UNIVERSITY LUCKNOW [LAWS(ALL)-2009-4-261] [REFERRED TO]
CHHETRAPAL SINGH VS. STATE OF U P [LAWS(ALL)-2004-1-149] [REFERRED TO]
SUDARSHA AVASTHI VS. STATE OF U.P. [LAWS(ALL)-2006-6-55] [REFERRED TO]
RAM ASREY LAL RAJENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2005-3-202] [REFERRED TO]
MUKHTAR HASAN VS. HORI LAL [LAWS(ALL)-2013-7-105] [REFERRED TO]
U.P.STATE WAREHOUSING CORPORATION VS. SUNIL KUMAR SRIVASTAVA [LAWS(ALL)-2013-3-55] [REFERRED TO]
SARTAJ VS. STATE OF UP [LAWS(ALL)-2010-7-114] [REFERRED TO]
RAM CHAUDHARY VS. TECHNOLOGY PARK [LAWS(ALL)-2010-4-28] [REFERRED TO]
DHARAM RAJ SINGH VS. STATE OF U P [LAWS(ALL)-2011-1-22] [REFERRED TO]
PRAVEEN KUMAR JAIN VS. STATE OF U.P. [LAWS(ALL)-2015-1-81] [REFERRED TO]
SWAPAN ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-11-120] [REFERRED TO]
YASH PAL SINGH VS. UNION OF INDIA [LAWS(DLH)-2006-11-109] [REFERRED TO]
YASH PAL SINGH VS. UNION OF INDIA [LAWS(DLH)-2006-11-109] [REFERRED TO]
SAHABI KHATOON VS. STATE OF U. P. [LAWS(ALL)-2023-11-155] [REFERRED TO]
D RAMA DEVI VS. DISTRICT COLLECTOR [LAWS(APH)-2008-8-51] [REFERRED TO]
BIMAL DASHRATHBHAI PARIKH VS. STATE OF GUJARAT [LAWS(GJH)-2024-12-51] [REFERRED TO]
VINOD KAPUR VS. UNION OF INDIA [LAWS(DLH)-2007-7-274] [REFERRED TO]
PURUSHOTTAM RAMLAL SHUKLA VS. GAYATRIDEVI [LAWS(BOM)-2015-1-4] [REFERRED TO]
SANTOSH KUMAR VS. UNION OF INDIA [LAWS(DLH)-2006-5-132] [REFERRED TO]
SANTOSH KUMAR VS. UNION OF INDIA [LAWS(DLH)-2006-5-132] [REFERRED TO]
BANDEKAR BROTHERS PRIVATE LIMITED VS. STATE OF GOA [LAWS(BOM)-2009-7-333] [REFERRED]
JAGANNATH DHANIRAM JINDAL AND ANOTHER VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2002-3-121] [REFERRED TO]
NELVAYAL NEERTHADA SAMRAKSHANA SAMITHI VS. STATE OF KERALA [LAWS(KER)-2016-3-181] [REFERRED TO]
PONNAYAL VS. STATE OF TAMIL NADU REP [LAWS(MAD)-2020-8-283] [REFERRED TO]
TAMIL NADU HOUSING BOARD VS. L CHANDRASEKARAN [LAWS(SC)-2010-1-90] [REFERRED TO]
KALIA HATI AND ORS. VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2015-7-14] [REFERRED TO]
KALIA HATI AND ORS. VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2015-7-14] [REFERRED TO]
EXECUTIVE ENGINEER (CESCO/CESU), KENDRAPARA ELECTRICAL DIVISION-1 AND ANR. VS. GRIEVANCES REDRESSAL FORUM AND ANR. [LAWS(ORI)-2008-8-125] [REFERRED TO]
PAWAN UPPAL VS. STATE OF HARYANA [LAWS(P&H)-2007-4-153] [REFERRED TO]
THE STATE OF TAMIL NADU AND ORS. VS. G. SHANMUGASUNDARAM AND ORS. [LAWS(MAD)-2016-2-95] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. R. AZHAHARASAN [LAWS(MAD)-2019-6-392] [REFERRED TO]
SATYA JAIN VS. ANIS AHMED RUSHDIE [LAWS(SC)-2013-5-35] [REFERRED TO]
BHIKHUBHAI VITTHALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2005-8-50] [REFERRED TO]
KASHI RAM VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-4-602] [REFERRED]
NOOR MOHAMMED VS. SATISH KUMAR [LAWS(RAJ)-2002-2-192] [REFERRED]
DELHI ADMINISTRATION & ANR. VS. KIDARNATH MOHINDERNATH & ANR. [LAWS(SC)-2017-3-133] [REFERRED TO]
JAIPUR VIDYUT VITRAN NIGAM LTD VS. ADANI POWER RAJASTHAN LTD [LAWS(SC)-2024-3-48] [REFERRED TO]
LRS OF JAIGOPALCHARYA VS. SHYAM PRAKASH [LAWS(RAJ)-2018-9-149] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2016-2-111] [REFERRED TO]
ANIL AGARWAL FOUNDATION ETC. ETC. VS. STATE OF ORISSA [LAWS(SC)-2023-4-36] [REFERRED TO]
X VS. UNION OF INDIA [LAWS(SC)-2023-10-45] [REFERRED TO]
PUNALUR PAPER MILLS LIMITED VS. WEST BENGAL MINERAL DEVELOPMENT AND TRADING CORPORATION LIMITED [LAWS(SC)-2021-3-4] [REFERRED TO]
DIRECTORATE OF REVENUE INTELLIGENCE VS. RAJ KUMAR ARORA [LAWS(SC)-2025-4-76] [REFERRED TO]
JOSEPH SHINE VS. UNION OF INDIA [LAWS(SC)-2023-1-108] [REFERRED TO]
JUBIDA BIBI VS. RAFIQUE MOHAMMED [LAWS(ORI)-2008-12-66] [REFERRED TO]
AKSHAYA KUMAR MOHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-2010-5-74] [REFERRED TO]
P KARUPPA KONAR VS. CHAIRMAN TAMILNADU HOUSING BOARD CHENNAI [LAWS(MAD)-2009-10-498] [FOLLOWED ON]
V NANDAKUMAR VS. UNION OF INDIA [LAWS(MAD)-2009-10-510] [FOLLOWED ON]
H G SHEELA VS. STATE OF KARNATAKA [LAWS(KAR)-2006-1-94] [REFERRED TO]
GANESH PRASAD VS. L D A LUCKNOW [LAWS(ALL)-2011-10-49] [REFERRED TO]
IN RE: MOHIT KUMAR VS. STATE [LAWS(ALL)-2011-1-299] [REFERRED TO]
SUDHIR KUMAR SRIVASTAVA VS. ALOK KUMAR MUKHERJEE [LAWS(ALL)-2021-2-59] [REFERRED TO]
PREETAM KAUR BEHL VS. ADM [LAWS(DLH)-2006-9-93] [REFERRED TO]
ARTI KAPAHI VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-1-115] [REFERRED TO]
IREO PRIVATE LIMITED VS. VIBHOR HOME DEVELOPERS PRIVATE LIMITED [LAWS(DLH)-2022-7-245] [REFERRED TO]
SAMARJEET TIWARI VS. STATE OF U P [LAWS(ALL)-2009-4-529] [REFERRED TO]
SUNITA BHADOORIA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-12-44] [REFERRED TO]
BHAIRAO RAM VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2002-10-133] [REFERRED TO]
KRISHI UTPANNA BAZAR SAMITI AURANGABAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-8-82] [REFERRED TO]
SUKUMAR M KHOT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-3-146] [REFERRED TO]
RAMNIKBHAI RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-155] [REFERRED TO]
M/S. CROMPTON GREAVES LTD. VS. M/S. ANNAPURNA ELECTRONICS [LAWS(KAR)-2013-8-51] [REFERRED TO]
RAJAPPA, SON OF LATE SONNAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2014-2-427] [REFERRED TO]
RETHINABOOBATHY AMMAL VS. DISTRICT COLLECTOR THANJAVUR DISTRICT [LAWS(MAD)-2008-12-267] [REFERRED TO]
BIHAR STATE HOUSING BOARD VS. STATE OF BIHAR [LAWS(PAT)-2001-5-38] [REFERRED TO]
STATE OF MAHARASHTRA VS. ABBAS FIROZ KANCHWALA ALIAS TALIWALA [LAWS(BOM)-2004-10-16] [REFERRED TO]
STATE OF ASSAM VS. MOSLEM MONDAL [LAWS(GAU)-2013-1-1] [REFERRED TO]
LEENA DOLEY VS. STATE OF ASSAM [LAWS(GAU)-2013-11-17] [REFERRED TO]
BHOOMI EXIM (PROPRIETARY CONCERN) VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-54] [REFERRED TO]
SHREE NARAYAN SINGH VS. STATE OF U P [LAWS(ALL)-2013-10-65] [REFERRED TO]
COMMITTEE OF MANAGEMENT SUKH NANDAN PRASAD PANDEY VS. SHYAM PRATAP SINGH AND ANR. [LAWS(ALL)-2010-7-480] [REFERRED TO]
JAUHARI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2017-9-176] [REFERRED TO]
SUPERINTENDING ENGINEER VS. SAROJ MAGAN DAMARE [LAWS(BOM)-2025-3-108] [REFERRED TO]
HARI RAM KAKKAR VS. UNION OF INDIA [LAWS(DLH)-2001-6-32] [REFERRED]
GAJJELA NARASIMHA REDDY VS. COLLECTOR RANGA REDDY DISTRICT [LAWS(APH)-2008-7-63] [REFERRED TO]
VISHNU DUTT SHARMA VS. UNION OF INDIA [LAWS(DLH)-2007-2-89] [REFERRED TO]
SUBHASH SON OF ROHTAS VS. STATE OF U.P. THROUGH ITS SECRETARY, PANCHAYAT AND LOCAL BODIES DEPARTMENT [LAWS(ALL)-2007-4-413] [REFERRED TO]
MAHAVIR SAHKARI AVAS SAMITILTD VS. STATE OF U P [LAWS(ALL)-2006-9-238] [REFERRED TO]
FORECH INDIA PVT. LTD. VS. SHRI INDER PAL SINGH BINDRA SECRETARY COMPETITION COMMISSION OF INDIA [LAWS(DLH)-2024-12-30] [REFERRED TO]
COMMITTEE OF MANAGEMENT PANCHAYAT RAJ INTER COLLEGE VS. STATE OF U P [LAWS(ALL)-2004-10-128] [REFERRED TO]
BHUPENDRA VS. STATE OF U P [LAWS(ALL)-2007-7-199] [REFERRED TO]
JER RUTTON KAVASMANEK AND ANOTHER VS. GHARDA CHEMICALS LTD. AND OTHERS [LAWS(BOM)-2014-6-239] [REFERRED TO]
RATAN KUMAR SHARMA VS. STATE OF RAJ & ORS [LAWS(RAJ)-2011-8-265] [REFERRED]
DINESH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-5-51] [REFERRED TO]
B.K. PAVITHRA VS. UNION OF INDIA [LAWS(SC)-2020-3-84] [REFERRED TO]
JOSPEH EDWIN PINTO VS. THE STATE OF KARNATAKA [LAWS(KAR)-2014-11-185] [REFERRED TO]
CINE EXHIBITION PVT. LTD VS. COLLECTOR, DISTRICT GWALIOR [LAWS(SC)-2013-1-38] [REFERRED TO]
CHAIRMAN & MANAGING DIRECTOR, TNHB VS. S. SARASWATHY [LAWS(SC)-2015-5-22] [REFERRED TO]
J.P. GUPTA VS. UNION OF INDIA [LAWS(DLH)-2008-12-82] [REFERRED TO]
LATE BAWA HARBANS SINGH VS. LT GOVERNOR [LAWS(DLH)-2006-8-223] [REFERRED TO]
CHAND VS. UOI [LAWS(DLH)-2006-8-175] [REFERRED TO]
AJIT SINGH VS. UNION OF INDIA [LAWS(DLH)-2000-12-46] [REFERRED]
RAHEJA HOSPITAL AND PSYCHIATRIC RESEARCH INSTITUTE VS. LT GOVERNOR OF DELHI [LAWS(DLH)-2005-7-71] [REFERRED TO]
LODHI HOTEL EMPLOYEES WELFARE ASSOCIATION VS. UNION OF INDIA [LAWS(DLH)-2005-8-42] [REFERRED TO]
QUADRI BEGUM VS. STATE OF U P [LAWS(ALL)-2009-7-131] [REFERRED TO]
RAMESH CHANDRA PANDEY VS. STATE OF U P [LAWS(ALL)-2007-7-203] [REFERRED TO]
PRAVESH KUMAR SACHDEVA VS. STATE OF U P [LAWS(ALL)-2006-3-263] [REFERRED TO]
RAMESH SATNAMI AND ANOTHER VS. STATE OF C.G. AND OTHERS [LAWS(CHH)-2014-11-71] [REFERRED TO]
JAGDISH PATEL AND OTHERS VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2014-11-72] [REFERRED TO]
STATE OF ANDHRA PPADESH VS. PALTATI SHARAVAN KUMAR [LAWS(APH)-2003-10-48] [REFERRED TO]
K VALLI KUMARI VS. SPECIAL DEPUTY COLLECTOR [LAWS(APH)-2005-5-3] [REFERRED TO]
KRISHNA GOPAL S/O SHIV SHANKER LAL VS. STATE OF U P THR.PRIN.SECY.REVENUE [LAWS(ALL)-2013-10-13] [REFERRED TO]
CHOTEY LAL COLD STORAGE VS. STATE OF U P [LAWS(ALL)-2011-12-57] [REFERRED TO]
OPG POWER GENERATION PRIVATE LIMITED VS. ENEXIO POWER COOLING SOLUTIONS INDIA PRIVATE LIMITED [LAWS(SC)-2024-9-52] [REFERRED TO]
RAJENDRA KHARE VS. SWAATI NIRKHI AND OTHERS [LAWS(SC)-2021-1-52] [REFERRED TO]
M.C. MEHTA VS. UNION OF INDIA & ORS. [LAWS(SC)-2018-9-33] [REFERRED TO]
DINESH KUMAR AGARWAL VS. RAJASTHAN HOUSING BOARD [LAWS(RAJ)-2011-8-131] [REFERRED TO]
MALWA I T PARK LTD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-8-60] [REFERRED TO]
R K VYAS VS. M D S UNIVERSITY AJMER [LAWS(RAJ)-2001-2-44] [REFERRED TO]
SAURABH CHOUDHARY VS. UNION OF INDIA [LAWS(SC)-2004-5-62] [REFERRDE TO 10.]
M. SIRIL BERNARD VS. THE REGISTRAR, UNIVERSITY OF MADRAS [LAWS(MAD)-2015-3-351] [REFERRED TO]
N.S. MURALIDHARAN VS. THE DISTRICT COLLECTOR [LAWS(MAD)-2014-9-306] [REFERRED TO]
A. KANAGASABAPATHI VS. STATE OF TAMIL NADU REP [LAWS(MAD)-2020-8-284] [REFERRED TO]
KAKARAL RAVIKUMAR, KOPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2012-3-82] [RELIED ON]
ASHOK KUMAR JHA VS. STATE OF BIHAR [LAWS(PAT)-2001-11-19] [REFERRED TO]
SHARDA DEVI VS. BANK OF INDIA [LAWS(PAT)-2001-2-81] [REFERRED TO]
ORISSA RURAL HOUSING DEVELOPMENT VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(ORI)-2012-10-7] [REFERRED TO]
TAMIL NADU TECHNICAL EDUCATON DEPARTMENT STAFF CO-OPERATIVE HOUSE BUILDING SOCIETY VS. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT [LAWS(MAD)-2010-6-27] [REFERRED TO]
MUTHUSAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-2-638] [REFERRED TO]
P KARUPPA KONAR VS. CHAIRMAN THE TAMILNADU HOUSING BOARD [LAWS(MAD)-2009-10-159] [REFERRED TO]
MITHLESH SHARMA VS. UNION OF INDIA [LAWS(DLH)-2012-12-19] [REFERRED TO]
ARUN KUAR RAY VS. PRAFUL TAYAL [LAWS(CAL)-2006-2-73] [REFERRED TO]
COMMITTEE OF MANAGEMENT K S INTER COLLEGE MAHRARA VS. STATE OF U P [LAWS(ALL)-2009-7-81] [REFERRED TO]
SULAIMAN ISMAIL KAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-163] [REFERRED TO]
PARDEEP SINGH CHIB VS. DIRECTOR GENERAL, SASHATRA SEEMA BAL [LAWS(DLH)-2021-7-138] [REFERRED TO]
FORECH INDIA LIMITED VS. COMPETITION COMMISSION OF INDIA AND ANR [LAWS(DLH)-2016-9-49] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
ZAFAR M NAIYER VS. U P BAR COUNCIL AND ANOTHER [LAWS(ALL)-2016-9-148] [REFERRED]
SAUROV KUMAR MANDAL VS. MADHURA DAS [LAWS(CAL)-2023-7-68] [REFERRED TO]
TEK CHAND VS. UNION OF INDIA [LAWS(DLH)-2002-1-16] [REFERRED]
SHAMSUNDAR VASSUDEO KAMAT VS. STATE OF GOA [LAWS(BOM)-2010-1-13] [REFERRED TO]
SHAMSUNDAR VASSUDEO KAMAT VS. STATE OF GOA [LAWS(BOM)-2010-1-13] [REFERRED TO]
BRAHAM ARENJA VS. ADM [LAWS(DLH)-2006-9-94] [REFERRED TO]
G LAKSHMI AMMAL VS. DISTRICT COLLECTOR [LAWS(MAD)-2008-12-42] [REFERRED TO]
INFANT JESUS TEACHER TRAINING INSTITUTE VS. M MANIKANDAN [LAWS(MAD)-2010-8-424] [REFERRED TO]
COTTON CORPORATION OF INDIA LTD VS. NAVIN OIL AND GINNING FACTORY AND OTHER [LAWS(RAJ)-2018-10-12] [REFERRED TO]
SURENDRA NATH GHOSH VS. STATE OF ORISSA [LAWS(ORI)-2010-10-39] [REFERRED TO]
A P S R T C VS. ABDUL KAREEM [LAWS(SC)-2007-1-71] [REFERRED TO]
R . ARUMUGASAMY MANAGING DIRECTOR VS. THE AUTHORISED OFFICER UNITED BANK OF INDIA [LAWS(MAD)-2017-4-183] [REFERRED TO]
RESHMA FOOTWEARS (P) LTD. VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2010-6-31] [REFERRED TO]
LALCHHUANGI W/O RALZATAWNA VS. THANMAWII W/O RAMLIANA [LAWS(GAU)-2014-1-54] [REFERRED TO]
K MADHAVA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2013-12-155] [REFERRED TO]
CHHAJU RAM VS. STATE OF HP [LAWS(HPH)-2001-12-42] [REFERRED TO]
SOSAN LAVINIYA VS. UNION OF INDIA [LAWS(ALL)-2003-4-160] [REFERERD TO]
S.K. MEHROTRA VS. LUCKNOW DEVELOPMENT AUTHORITY [LAWS(ALL)-2017-5-42] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. STATE OF U P [LAWS(ALL)-2012-9-9] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DIKSHA SINGH [LAWS(ALL)-2011-8-221] [REFERRED TO]
M L DAR VS. VIKRAM SINGH [LAWS(ALL)-2011-1-156] [REFERRED TO]
AMRENDRA NARAYAN SINGH VS. REMOTE SENSING APPLICATION CENTRE LKO.THROUGH ITS PRESIDENT [LAWS(ALL)-2013-9-12] [REFERRED TO]
VIRENDRA KUMAR DIXIT VS. STATE OF U.P. [LAWS(ALL)-2014-10-43] [REFERRED TO]
ORISSA EXPLOSIVE PVT. LTD. AND ORS. VS. STATE BANK OF INDIA AND ANR. [LAWS(ORI)-2008-9-101] [REFERRED TO]
P. PARVATHAM VS. THE SECRETARY TO GOVERNMENT, SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME (SW-1) DEPARTMENT, CHENNAI AND ORS. [LAWS(MAD)-2016-3-139] [REFERRED TO]
UNION OF INDIA VS. SHAKUNTALA GUPTA [LAWS(SC)-2002-8-68] [REFERRED]
SANJAYA DAS VS. STATE OF ODISHA [LAWS(ORI)-2014-2-12] [REFERRED TO]
MOHAN SINGH GILL VS. STATE OF PUNJAB [LAWS(SC)-2015-3-79] [REFERRED TO]
UNION OF INDIA VS. SHIV RAJ [LAWS(SC)-2014-5-39] [REFERRED TO]
S.N. Simha VS. The State of Karnataka, Represented by its Secretary, Commerce and Industries Department, Vikasa Soudha, Dr. Ambedkar Veedhi, Bangalore - 560001 and others [LAWS(KAR)-2012-10-176] [REFERRED TO]
RAJASTHAN VIDYUT VITRAN NIGAM LIMITED VS. SOMI CONVEYORS BELTING LIMITED [LAWS(RAJ)-2024-11-12] [REFERRED TO]
SUBHASH DESAI VS. PRINCIPAL SECRETARY, GOVERNOR OF MAHARASHTRA [LAWS(SC)-2023-5-47] [REFERRED TO]