- (1.) The unsuccessful opposite parties in the complaint are the appellants herein.
(2.) The opposite parties have filed this appeal against the order of the District Forum in COP No.32/2003 dated 23.08.2007 directing the opposite parties to pay a sum of Rs.2,000/- for mental agony and sufferings and costs of Rs.500/-.
(3.) The case of the complainant is that on 11.06.2002 the complainant booked a sealed cover containing currency of Rs.3,500/- with the 1st opposite party to be delivered to the addressee/consignee at Chennai. But the cover was not delivered to the addressee and hence the complaint.;