M.THANIKACHALAM, J. - (1.) The opposite parties in C.C.31/2008, 234/2007, 233/2007, 230/2007 and 126/2007 are the appellants in F.A.Nos.150/2010 to 154/2010 respectively.
(2.) The parties are referred in this order as arrayed in the respective complaints.
(3.) This order shall dispose all the appeals. Common facts [in all the cases]:;