M.THANIKACHALAM, J. - (1.) The 2nd opposite party in OP.58/2003 on the file of the District Consumer Disputes Redressal Forum, Tirunelveli, is the appellant since they suffered an adverse order dated 15.02.2006.
(2.) The 1st respondent/complainant joined in the first opposite partys factory as Beedi Worker, in 1970 and at that time itself, the date of birth was given as 22.05.1951.
(3.) As advised by the employer, the complainant joined in the Employees Provident Fund Scheme on 01.10.1985, when she was 34 years old, whereas mistakenly age was noted as 41 years.;