A.K.ANNAMALAI, J. - (1.) Opposite party is the appellant.
(2.) Complainant filed a complaint against the opposite party claiming for direction to pay Rs.1,98,000/- towards difference in the exchange rate with interest at the rate of 7.5% p.a, to pay Rs.10,000/- as compensation for mental agony, frustration and inconvenience suffered by him and to pay Rs.5,000/- towards the legal expenses.
(3.) The complainant is the power of attorney holder of Mr.K.R.Sudhakar and he is the son of the K.T.Ramakrishnan, the complainant/respondent herein. The complainant has deposited one cheque bearing No.88162924631177 (Atlanta Cheque) for the value of USD 44,000/- in NRE Account No.27480100002462 with Bank of Baroda, Thillai Nagar Branch, Trichy-18 on 12.11.2008, that had to be collected from M/s. Sun Trust Bank Atlanta Georgia in USA.;