JUDGEMENT
M. THANIKACHALAM J. -
(1.) PRESIDENT
The opposite parties in OP.Nos.45/2002 and 44/2002, on the file of
District Forum, Theni, are the appellants in F.A.Nos.617/2006 and
F.A.No.618/2006, respectively.
(2.) The respondents in both the appeals, as complainant filed the case
independently, on identical facts, and the cases were also opposed on
identical facts, based on common law.
(3.) The parties are referred in these appeals, as per the ranking in the
original complaints.;
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