JUDGEMENT
ARUP KUMAR GOSWAMI; CJ. -
(1.) Mr. A. K. Upadhyaya, learned Senior Counsel appearing for the appellant submits that he has instructions from the appellant not to press the appeal.
(2.) Also heard Mr. Karma Thinlay, learned Central Government Counsel for the respondents.
(3.) In view of the submission of Mr. Upadhyaya, the writ appeal is dismissed as not pressed.;
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