ABU BAKAR ANSARI Vs. STATE OF JHARKHAND
LAWS(JHAR)-2019-11-62
HIGH COURT OF JHARKHAND
Decided on November 19,2019

Abu Bakar Ansari Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Yogesh Modi, counsel appearing on behalf of the appellant.
(2.) Heard Mr. Ashim Kumar Sahani along with Mr. Ajit Kumar, counsels appearing for the opposite party No. 2.
(3.) Heard Mr. Rakesh Kumar Sinha, counsel appearing on behalf of the opposite party- State.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.