B.B. Mangalmurti, J. - (1.) Admit.
(2.) It is informed that Lower Court Report has already been called in Cr. Appeal (S.J.) No. 157 of 2019.
(3.) List this case under the heading "For Hearing" as per seriatim along with Cr. Appeal (S.J.) 157 of 2019. I.A. No. 1885 of 2019;