AJAY SINGH @ AJAY KUMAR SINGH SON OF KAMLA KANT SINGH Vs. STATE OF JHARKHAND
LAWS(JHAR)-2019-1-59
HIGH COURT OF JHARKHAND
Decided on
January 16,2019
Ajay Singh @ Ajay Kumar Singh Son Of Kamla Kant Singh
Appellant
VERSUS
STATE OF JHARKHAND
Respondents
JUDGEMENT
Shree Chandrashekhar, J. -
(1.) Status on the stage in Nirsa P.S. Case No.44 of 2015, corresponding to G.R. No.609 of 2015 has been received by Mr. Ravi Prakash, the learned APP.
(2.) The learned APP tenders a copy of letter dated 13.01.2019.
(3.) Taken on record.;
(2.) The learned APP tenders a copy of letter dated 13.01.2019.
(3.) Taken on record.;
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