- (1.) Heard the parties.
(2.) As per the report dated 17. 11. 2018, the appellant No. 1, namely, Sita Ram Mahto has died on 30. 07. 2006. The death certificate has been sent along with the report.
(3.) Since no legal heir is interested in pursuing the present appeal, the appeal as against appellant No. 1 stands abated.;